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Case Index
Title
Date
A B N GRANITES Vs. ESCORTS LTD
June 24, 1995
A C RAHA Vs. VOLTAS LTD
May 24, 1995
A E E SUB-URBAN DIVISION H S E B Vs. JAGDISH CHAND
August 30, 1995
A N SAIGAL Vs. DELHI DEVELOPMENT AUTHORITY
January 12, 1995
A PERUMAL Vs. VELWYN TELEVISION LTD
November 6, 1995
A S PAI Vs. DELUXE ROADLINES
August 14, 1995
ABDULRASHID ABDULHAMID SHEIKH Vs. NATIONAL INSURANCE CO LTD
March 23, 1995
ABHINAV PUBLISHING INDIA PVT LTD Vs. GRAPHICS AND PRINTS
January 13, 1995
ACCOUNTS OFFICER TELECOM DISTRICT MANAGER PANAJI GOA Vs. SHEELA H N GAUNEKAR
October 26, 1995
ADHIYAMAAN COLLEGE Vs. MAT APATHY
May 17, 1995
AIR FRANCE CARGO Vs. PILLAIYAR EXPORTS
September 19, 1995
AIR INDIA Vs. N UDDAVAN
January 13, 1995
AJAY DUBEY Vs. GENERAL MANAGER TELEGRAPHS AND TELECOMMUNICATION
January 12, 1995
AJAY ENTERPRISES LTD Vs. VINOD KUMAR BHARGAVA AND ANOTHER
April 10, 1995
AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS PVT LD
October 19, 1995
ALIDAC DISTRIBUTORS Vs. AMARJYOTI ROADWAYS
May 2, 1995
AMAR SINGH Vs. GURGAON IMPROVEMENT TRUST
August 1, 1995
AMITA CORPORATION Vs. MANOHARLAL L NARANG
January 13, 1995
ANIL SOOD Vs. SHARDA BOIRON LAB LTD
July 24, 1995
AREA MANAGER NATIONAL SEEDS CORPORATION LTD Vs. A KARUPPANAN SERVAI
November 9, 1995
ARIF PASHA Vs. ENFIELD BUSINESS FINANCIERS LEASING LTD
August 31, 1995
ARUN KUMAR GUPTAPETIT Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 9, 1995
ARUN SAMEER ASSOCIATES PVT LTD Vs. REGIONAL MANAGER STATE BANK OF INDIA
January 19, 1995
ASHOK TAYAL Vs. DELHI DEVELOPMENT AUTHORITY
January 12, 1995
ASIAN TRADING COMPANY Vs. EXECUTIVE ENGINEER P H E D DRILLING AND HAND PUMP DIVISION
May 15, 1995
ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. LAL CHAND
February 17, 1995
AVNIBEN NIKHILKUMAR SHAH Vs. KHAITAN HOSTOMBE SPINELS LTD
January 13, 1995
B P L LTD Vs. MRS S REGINA CHRISTOBEL
November 9, 1995
B R PANDURANGA VITTAL Vs. SHAREEF INTERNATIONAL
May 16, 1995
BALMUKUND Vs. AGRAWAL TRADERS
August 2, 1995
BANK OF BARODA Vs. DEVI DAS
October 26, 1995
BHARTIYA JEEWAN BIMA NIGAM Vs. PRATAP SINGH
March 24, 1995
BHUPENDRA JANG BAHADUR GURNA Vs. REGIONAL MANAGER
April 28, 1995
BISHAMBER LAL NARANG Vs. BANK OF INDIA
August 4, 1995
BOUTIQUE INTERNATIONAL Vs. NEW INDIA ASSURANCE CO LTD
September 19, 1995
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. M VENKATAPPA REDDY
April 3, 1995
BRANCH MANAGER STATE BANK OF INDIA Vs. SUNDERLAL KELA
May 17, 1995
BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs. S.R. SUBRAMANIAN
November 9, 1995
BYFORD LEASING LTD Vs. S V R RAO
February 21, 1995
C CHANNAIAH Vs. SUPERINTENDENT ENGINEER KARNATAKA ELECTRICITY BOARD
June 6, 1995
CALCUTTA TELEPHONE Vs. GOVARDHAN LAL SIKARIA
March 24, 1995
CATVISION PRODUCTS LTD Vs. PRAGATI COMPUTERS P LTD
October 25, 1995
CHAIRMAN RAJASTHAN HOUSING BOARD Vs. PREM PRAKASH SHARMA
April 26, 1995
CHANDRASEKHAR Vs. CHAIRMAN INDIAN AIRLINES
May 16, 1995
CHIEF COMMERCIAL SUPERINTENDENT CLAIMS WESTERN RAILWAY Vs. N M SHARMA
April 24, 1995
CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. MRS GEETHA SREENIVASAN
October 18, 1995
CHITTA RANJAN DEY Vs. MRINAL KANT CHAKRABORTY
January 2, 1995
CITI BANK N A Vs. UNIVERSAL TRADING CORPORATION
May 18, 1995
CITIBANK N A Vs. G JAYANTI
August 14, 1995
COLLECTOR OF STAMPS Vs. GOEL S PAL
May 18, 1995
COMMISSIONER CITY CORPORATION OF BELGAUM Vs. SANGOUDA MALAGOUDA PATIL
October 30, 1995
COMMISSIONER CORPORATION OF MADRAS Vs. S ALAGARAJ AND ANOTHER
October 30, 1995
CONSUMER ACTION GROUP Vs. RESERVE BANK OF INDIA
January 20, 1995
CONSUMER PROTECTION COUNCIL ROURKELA ETC Vs. ROURKELA REGIONAL IMPROVEMENT TRUST AND ANOTHER
November 6, 1995
CONSUMER PROTECTION COUNCIL TAMIL NADU Vs. INDU COURIERS PVT LTD
October 25, 1995
D D A Vs. G S CHATWAL & ORS
August 14, 1995
D RAMADEVI Vs. SYNDICATE BANK
May 16, 1995
D SHIVA KUMAR Vs. ORIENTAL INSURANCE CO LTD
August 14, 1995
D THANIGAIVELAN Vs. HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT LTD
July 31, 1995
D VENKATESWARA RAO Vs. POST MASTER GENERAL
January 19, 1995
D. SUNDARESON, SR. MANAGER, CANARA BANK & ANR. Vs. R.K. SINGHAL
May 15, 1995
DEBOJIT GHOSH Vs. BALARAM BASAK
March 21, 1995
DELHI DEVELOPMENT AUTHORITY Vs. A.C.OHRI
May 17, 1995
DELHI DEVELOPMENT AUTHORITY Vs. A N SAIGAL
October 30, 1995
DELHI DEVELOPMENT AUTHORITY Vs. I S NARULA
September 7, 1995
DELTA ASSOCIATES Vs. LALSAB A NAIKODI
May 18, 1995
DEVI DASS GOPAL KRISHEN WAREHOUSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 29, 1995
DIRECTOR TELECOM SOUTH UDAIPUR Vs. ROSHAN LAL
June 30, 1995
DISTRICT MANAGER INDORE TELEPHONES Vs. KAILASHCHANDRA AGRAWAL
May 17, 1995
DISTRICT MANAGER PATNA TELEPHONES Vs. HARISHANKAR SHARAN SINGH
May 15, 1995
DISTRICT TELECOM ENGINEER TELEPHONE DEPARTMENT Vs. SEVA RAM
May 2, 1995
DIVISIONAL ENGINEER TELECOM KOTA Vs. RAJASTHAN TENT HOUSE
March 27, 1995
DIVISIONAL MANAGER LIC OF INDIA Vs. HARIBANDHU SETHA
February 17, 1995
DWARKADHISH CHITS PVT LTD Vs. SANJU RAM AGGARWAL
January 13, 1995
DY EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD Vs. THAKOREBHAI NANUBHAI AMIN
November 3, 1995
EAST INDIA COTTON MANUFACTURING CO LTD Vs. RAM SAGAR
May 17, 1995
ESTATE OFFICER HUDA Vs. GURDEEP SINGH
September 5, 1995
EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. AADRAM
July 11, 1995
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. K R MANI
August 30, 1995
EXECUTIVE ENGINEER Z P E DIVISION Vs. SOUTH INDIA CEMENT LTD
March 20, 1995
EXPRESS GOODS SERVICE Vs. STANDARD TEXTILE MILLS
January 19, 1995
FAIRDEAL MARWAR CARAGES (P) LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD.
May 15, 1995
FOR WOMEN CUDDALORE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS
February 2, 1995
FOUR WAYS TRAVEL & TOURS & ANR Vs. M K N NAGAMANICKKAM
November 6, 1995
G JAMBUNATHAN Vs. S VELUMUTHU
January 10, 1995
G L GOSWAMY Vs. MANDOVI MOTORS
August 8, 1995
G SAMPATH Vs. V K LALCO PVT LTD
June 24, 1995
GANESH MAHAL Vs. MANAGER KARNATAKA BANK LTD
August 24, 1995
GANGADHAR ROUT Vs. KARTIKESAR NAYAK
December 13, 1995
GAYATRI MITRA Vs. GOPAL K SOOD
March 22, 1995
GENERAL CONSUMER PROTECTION AND WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
January 11, 1995
general manager a p state road transport corporation Vs. TSECRETARY EAST GODAWARI DISTRICT CONSUMER AID ADVISE AND WELFARE SOCIETY
January 11, 1995
GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. MAULI CHAND SHARMA
May 18, 1995
GENERAL MANAGER TELEPHONES FARIDABAD Vs. D K SINGH
May 19, 1995
GENERAL MANAGER WEST-II Vs. NAND KISHORE KHANNA AND SONS
January 16, 1995
GENETIC INDUSTRIAL GASES P LTD Vs. U P STATE ELECTRICITY BOARD
April 10, 1995
GIAN CHAND Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE
July 12, 1995
GIRDHARI LAL BANSAL Vs. ORIENTAL INSURANCE CO LTD
November 6, 1995
GODFREY PHILLIPS INDIA LTD Vs. SOUTHERN HIGHWAY CARRIERS AND ANOTHER
November 8, 1995
GOPAL AGGARWAL Vs. HOTEL LE MERIDIAN
July 25, 1995
GREATER CALCUTTA GAS SUPPLY CORPORATION Vs. PRANAB KUMAR BANERJEE
November 6, 1995
GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
November 6, 1995
GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
October 25, 1995
H C L LTD Vs. R S SALUJA
January 17, 1995
H S E B Vs. JHAGDELIA OIL MILL
September 5, 1995
H S UPADHYAYA Vs. ASST EXECUTIVE ENGINEER
March 30, 1995
HAJIDAUD HAJI HARAN ABU Vs. UNITED INDIA INSURANCE CO LTD
January 12, 1995
HANS RAJ SHARMA Vs. ACCOUNTANT GENERAL J AND K SRINAGAR
April 18, 1995
HARYANA STATE ELECTRICITY BOARD Vs. ARAVALI KRISHI ANUVANSHAK LTD
September 5, 1995
HARYANA STATE ELECTRICITY BOARD Vs. N C JINDAL CHARITABLE TRUST
September 4, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPAN KUMAR KOHLI
January 19, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
January 16, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURENDER KUMAR YADAV
September 14, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ADMINISTRATOR Vs. KAILASH DEVI
April 10, 1995
HINDUSTAN LEVER LTD Vs. NAMDEO BARIRAO RAUT
October 20, 1995
HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL, CHANDIGARH Vs. GUNITA VIRK
October 30, 1995
HOTEL SOUTHERN P LTD Vs. NATIONAL INSURANCE CO LTD
August 30, 1995
HOUSING AND URBAN DEVELOPMENT CORPORATION Vs. BOBY KOVOOR
January 16, 1995
HUDA Vs. S S VERMA
July 31, 1995
HUDA Vs. VEENA RANI
August 30, 1995
INTERFREIGHT SERVICES PVT LTD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
September 19, 1995
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. ZUBAIDA TANNING INDUSTRIES & ANR
November 9, 1995
IQBAL SINGH Vs. S D O POONCH
April 25, 1995
ISHWAR SINGH Vs. SUMAN GARMENTS
September 15, 1995
ISHWINDER SINGH Vs. VIJAY KUMAR PANDEY
April 21, 1995
J C T ELECTRONICS LTD Vs. LAKSHMI DEVI
November 6, 1995
JAGDISH SINGH Vs. MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE
August 4, 1995
K BABU PRASAD REDDY Vs. RAJASEKHAR REDDY
February 10, 1995
K KASI ANNAPURNA Vs. VEMURI BHARATHI
October 25, 1995
K M AHAMED KUNJU Vs. HERO HONDA MOTORS LTD
October 20, 1995
K M HIGH SCHOOL BHIWANI Vs. SOM DUTT SHARMA SHASTRI
September 4, 1995
K P LEELA Vs. ANEJA FINANCIAL CONSULTANCY SERVICES
May 18, 1995
K RAJAGOPAL Vs. NATIONAL INSURANCE CO LTD
January 19, 1995
K RAMESHBABU Vs. VIJAYA AGENCIES
March 10, 1995
K SAKSENA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
September 19, 1995
K TRUST Vs. O P MEHRA
March 30, 1995
KALIDAS BHIKHABHAI CHOKSHI Vs. NEW INDIA ASSURANCE CO LTD
February 22, 1995
KAMAL REFRIGERATION Vs. ADD LIFE PHARMA PVT LTD
February 15, 1995
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. NATIONAL INSURANCE CO LTD
January 16, 1995
KINETIC ENGINEERING LTD Vs. MILIND S CHAURASIA
January 10, 1995
KODY ELCOT LTD Vs. C P GUPTA
September 19, 1995
KRISHNA MURTHY Vs. CHAMUNDESWARI SUGARS LTD
June 5, 1995
L I C OF INDIA Vs. K ARUNA KUMARI
August 14, 1995
LAKSHMI NARAYAN RICE MILL Vs. FOOD CORPORATION OF INDIA
November 6, 1995
LAL CHAND Vs. DELHI DEVELOPMENT AUTHORITY
January 16, 1995
LALIT KUMAR MALANI Vs. DEEPAK M BULCHANDANI
May 22, 1995
LEAFIN INDIA LTD Vs. B VENKATESWARA RAO
April 3, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. MONORANJAN GOPE
March 21, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. V JEEVA
February 16, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. S HYMAVATHI
August 14, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. DODDA SAMBAIAH
August 30, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. ANIL P TADKALKAR
November 8, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. BIDYA DEVI
September 4, 1995
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. KANTABEN
November 8, 1995
LML LIMITED Vs. URMILA KUMARI
August 4, 1995
M D BHOOPATHY Vs. MRS SARADA AND ANOTHER
November 6, 1995
M GANDHI Vs. UNITED INDIA INSURANCE COMPANY LTD
March 1, 1995
M K J CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
January 12, 1995
M M SINGH Vs. CHARANJIT KOCHHAR PROPRIETOR CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
January 6, 1995
M MANIKYAMBA Vs. R SATYANARAYANA
March 1, 1995
M O H KUTHOOS MARICAR LTD Vs. K PURUSHOTTAMAN
May 19, 1995
M P ELECTRICITY BOARD Vs. BABOO LAL
May 2, 1995
M SABHJAN Vs. NEW INDIA ASSURANCE CO LTD
November 9, 1995
M V ARUNACHALAM CHAIRMAN E I D PARRY INDIA LTD Vs. VELLORE ANJAPPA MUDALIAR
January 12, 1995
M/S. MARUTI UDYOG LTD. Vs. DR. BHAVNA CHUNNUBHAI SHAH & ORS.
April 10, 1995
M/S. UTKAL ASBESTOS LTD. Vs. N. RAGHSVA REDDY
April 10, 1995
MADHU CHAWLA Vs. R K ENGINEERING CO P LTD
October 5, 1995
MAHABIR PARSHAD GOYAL Vs. NEW INDIA ASSURANCE CO LTD
March 9, 1995
MAHABIR SINGH DESWAL Vs. ARORA HANDLOOM STORE
September 19, 1995
MAHANAGAR TELEPHONE NIGAM LTD Vs. VIJAY G PRADHAN
October 11, 1995
MAHARASHTRA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. NATIONAL FORUM OF CONSUMERS EDUCATION AKOLA
January 11, 1995
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. B G SARANG
September 19, 1995
MAHARSHI DAYANAND UNIVERSITY Vs. MEENA YADAV
August 30, 1995
MAHENDRA KUMAR JAIN Vs. BRANCH MANAGER M P FINANCIAL CORPORATION
January 5, 1995
MAHENDRA VIJAY VARGIA Vs. RAJASTHAN HOUSING BOARD
January 9, 1995
MAHESHWARI TEXTILES Vs. EAST INDIA TRANSPORT CO
March 31, 1995
MAJOR GEN D M GUPTA Vs. UNIT TRUST OF INDIA
July 25, 1995
MANAGER ST MARYS HIRE PURCHASE P LTD Vs. N A JOSE
August 30, 1995
MANAGING DIRECTOR AIR INDIA Vs. B VIJAY KUMAR
January 10, 1995
MANCHAR NATH KOUL Vs. UNITED INDIA INSURANCE CO LTD
April 20, 1995
MANGI LAL Vs. CHAIRMAN RAJASTHAN STATE ELETRICITY BOARD JAIPUR
April 10, 1995
MARUTI UDYOG LTD Vs. ASHOK VIJAY VARGAYE AND ANOTHER
November 9, 1995
MATHER AND PLATT I LTD Vs. KALEESWARI INDUSTRIES
May 17, 1995
MCD/DESU Vs. BASANTI DEVI
January 13, 1995
MIKES P LIMITED Vs. STATE BANK OF BIKANER AND JAIPUR
January 16, 1995
MODI INDUSTRIES Vs. N K CHHABRA
November 9, 1995
MOHAMMAD IBRAHIM MULLA Vs. HAMID ABOOBAKAR MEMON
October 30, 1995
MOTI LAL MEGHWAL Vs. UNITED INDIA INSURANCE CO LTD
January 16, 1995
MUNICIPAL CORPORATION OF DELHI Vs. GIAN WATI
July 17, 1995
MUNICIPAL CORPORATION OF DELHI Vs. HAMESH MADAN
September 7, 1995
N YADAGIRI Vs. K RAJAIAH GOUD
January 16, 1995
NANU BHAI Vs. MARUTI UDYOG LTD
November 6, 1995
NATIONAL CENTRE FOR HUMAN SETTLEMENTS AND ENVIRONMENT Vs. FAIRDEAL MARWAR GARRAGES P LTD
February 6, 1995
NATIONAL INSURANCE CO LTD Vs. S SANDHYA RAJ
January 11, 1995
NATIONAL INSURANCE COMPANY LTD Vs. THIRUVALLUVAR SILK COTTON INDUSTRIES
August 30, 1995
NATIONAL TRADING CORPORATION Vs. UCO BANK
January 11, 1995
NAVDEEP CO OPERATIVE BANK LTD Vs. ACHARYA MAHARAJ SHREE TEJENDRA PRASAD JI DEVENDRA PRASADJI PANDE
January 13, 1995
NCL INDUSTRIES LTD Vs. KIRLOSKAR OIL ENGINE LTD
May 19, 1995
NEW GULMARG RESTAURANT Vs. NEW INDIA ASSURANCE CO LTD
April 10, 1995
NEW INDIA ASSURANCE CO Vs. ABHIJIT NANDY
March 1, 1995
NEW INDIA ASSURANCE CO LTD Vs. A MOHAMAD YASIN
August 14, 1995
NEW INDIA ASSURANCE CO LTD Vs. S PUSHPADEVI JAMAD
August 14, 1995
NEW INDIA ASSURANCE CO LTD Vs. NONSUCH TEA ESTATE LIMITED
January 13, 1995
NEW INDIA ASSURANCE CO LTD Vs. BIRENDRA MOHAN KUMAR SINHA
January 16, 1995
OKAY TRANSPORT CORPORATION Vs. M O H TRANSPORT CORPORATION
November 6, 1995
ORIENTAL GENERAL INSURANCE CO LTD Vs. KARNAL CARD BOARD INDUSTRIES
September 19, 1995
ORIENTAL INSURANCE CO LTD Vs. ASHOK
May 4, 1995
ORIENTAL INSURANCE CO LTD Vs. CHANDULAL KANJIBHAI PATEL
January 17, 1995
ORIENTAL INSURANCE CO LTD Vs. RAJESHKUMAR HIRALAL BAJAJ
October 6, 1995
ORIENTAL INSURANCE CO LTD Vs. MAHENDRA PAL GAURI
April 25, 1995
P GOPALA SUBRAMANIAM Vs. VICE CHAIRMAN A P H B HYDERABAD
May 18, 1995
P J THOMAS Vs. KERALA STATE ELECTRICITY BOARD
January 11, 1995
P PALANISWAMY Vs. ORIENTAL INSURANCE CO LTD
August 31, 1995
P R MANSUKHANI Vs. COMFORT HOMES
February 18, 1995
P R MENON Vs. P A CONSTRUCTION
October 6, 1995
PABLO BARTHOLOMEW Vs. TRILOK NATH MAKKAR
January 16, 1995
PARDES DEHYDRATION COMPANY Vs. STATE BANK OF INDIA
September 19, 1995
PAREES OFFSET PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
January 10, 1995
PARIMAL KUMAR AON Vs. C E S C LTD
March 23, 1995
PATEL AMRITLAL MADHAVLAL Vs. MEHSANA AGRO AUTO MACHINERY PVT LTD
January 11, 1995
PATEL ROADWAY LTD Vs. CRESCENT AGENCIES
February 15, 1995
POONA MEDICAL FOUNDATION RUBY HALL CLINIC Vs. MARUTIRAO L TITKARE
January 11, 1995
POST MASTER KESHAVGIRI Vs. COR SP ILLANGOVAN
March 9, 1995
PRADEEP KUMAR JAIN Vs. CITI BANK
May 18, 1995
PRECISION INDUSTRIES Vs. BANK OF BARODA
October 12, 1995
PREMIER AUTOMOBILES LTD Vs. JAYESH FABRICS
May 17, 1995
PREMIER AUTOMOBILES LTD Vs. ARVINDER KUMAR BANSAL
January 10, 1995
PROF H K RANGANATH Vs. MANAGER SOUTH INDIA SINGAPORE AIRLINES LTD
February 28, 1995
PROVINCIAL AUTOMOBILES CO LTD Vs. RANJAN S/O RAMPRAKASH PATHAK AND ANOTHER
November 6, 1995
PUNJAB NATIONAL BANK Vs. WORKS OF ART PVT LTD
October 18, 1995
PURSHOTTAM V MOORJANI Vs. CHAIRMAN/MANAGING DIRECTOR MODI OLIVETTI LTD
February 11, 1995
R BALRAJ Vs. MANAGER GRINDLAYS BANK
April 15, 1995
R JAYACHANDRAN Vs. COMMISSIONER AVADI MUNICIPALITY
February 3, 1995
R K INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
May 18, 1995
R N GUPTA Vs. UNION OF INDIA
August 16, 1995
RADHA KRISHEN GOJA Vs. ORIENTAL INSURANCE CO LTD
April 25, 1995
RAHUL SINHA Vs. ASHOK MITRA
March 9, 1995
RAJ KUMAR Vs. R S SINGH
July 18, 1995
RAJ KUMAR MANGLA Vs. BAL BHARTI PUBLIC SCHOOL
September 22, 1995
RAJASTHAN HOUSING BOARD JAIPUR Vs. KANWARJI MAL
October 6, 1995
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOHAMMAD YUSUF
April 21, 1995
RAJENDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 1995
RAJENDRA KUMAR RAMPURIA Vs. ALLEN RICHARDS
April 28, 1995
RAJENDRA PUROHIT Vs. DAULAT ELECTRONICS
April 20, 1995
RAJESH KHUB CHANDANI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING
December 20, 1995
RAJESH VERMA Vs. MAHAVIRA TRADING CO
May 3, 1995
RAJIV GOAL Vs. M M DUTTA
January 16, 1995
RAJIV SARDA Vs. AUTOLITE INDIA LTD
March 7, 1995
RAJNISH CHANDER SHARDA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 16, 1995
RAKESH SHARMA Vs. NATIONAL INSURANCE CO LTD
January 5, 1995
RAM KUMAR AGGARWAL Vs. NATIONAL INSURANCE CO LTD
March 24, 1995
RAM LAL Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
January 11, 1995
RAM NARESH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
September 21, 1995
RAM SINGH Vs. ASSTT ENGINEER HARYANA AGRO INDUSTRIES
May 17, 1995
RAMA TRADERS Vs. BHEEMA VENKATESH
January 23, 1995
RAMESHCHANDRA RAMNIKLAL SHAH Vs. LATA CONSTRUCTION
November 22, 1995
RAMJI LAL Vs. SARVODAYA MEDICAL
February 17, 1995
RAMZAN MOHD Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION
January 16, 1995
RASI ENGINEERING WORKS Vs. COMMISSIONER COIMBATORE CORPORATION
May 10, 1995
RAVIKANT Vs. MRS VEENA BHATNAGAR
December 8, 1995
REGIONAL MANAGER RAJASTHAN STATE SEEDS CORPORATION Vs. LATOOR LAL
April 24, 1995
REGIONAL MANAGER UNION BANK OF INDIA Vs. MAHARAJA SAWAI JAI SINGH BENEVOLENT TRUST
January 10, 1995
RESIDENT ENGINEER RAJASTHAN HOUSING BOARD Vs. SANTOSH KUMAR AHLUWALIA
April 27, 1995
REVENUE DIVISIONAL OFFICER MADURAI TAMIL NADU Vs. SAKKARAI PANDI AND ANOTHER
August 14, 1995
ROBINSON INDIA Vs. RAJASTHAN FINANCIAL CORPORATION
April 10, 1995
ROYSTON V SHANKAR Vs. UNITED INDIA INSURANCE CO
March 21, 1995
RUCHIKA BHARTIA Vs. C B S E
February 13, 1995
S B TIWARI Vs. G PRANAV ADHYANI
November 10, 1995
S D O TELEGRAPH/TELEPHONE EXCHANGE KAITHAL Vs. AMITA SINGHANIA
May 22, 1995
S KESAVULU NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY
February 7, 1995
S P DHAVASKAR Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
September 27, 1995
S P MOHANTY Vs. BHASKER CH PATTNAIK
June 26, 1995
S RATHINAVELU Vs. NEW INDIA ASSURANCE CO LTD
April 25, 1995
S S CHAUHAN Vs. UNION OF INDIA
May 24, 1995
SAGARMAL DULANIA Vs. ASSTT DIRECTOR STATE INSURANCE AND GPF DEPARTMENT RAJASTHAN
January 13, 1995
SAIDPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD Vs. DIVISIONAL MANAGER UNITED
May 17, 1995
SALEHMAHMAD ABDULRAHIM CHUDGAR Vs. UNITED INDIA INSURANCE CO LTD
February 24, 1995
SAMACHAR VIHAR SEHKARI AVAS SAMITI LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
May 19, 1995
SAMBHAVANA BUILDERS P LTD Vs. SUDHA PILLAI
May 15, 1995
SAMBHAVANA BUILDERS P LTD Vs. REVATHI IYER
August 22, 1995
SANDILA METAL WIRES P LTD Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
April 25, 1995
SANJAY NAGAR RESIDENTS WELFARE ASSOCIATION Vs. VICE-CHAIRMAN G D A
January 11, 1995
SANKAR PRASAD NAYAK Vs. MANAGING DIRECTOR FILM DEVELOPMENT CORPORATION OF ORISSA
April 10, 1995
SANTOSH KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY
June 1, 1995
SATISH CHANDRA JHA Vs. BIHAR STATE CO-OP LAND DEVELOPMENT BANK LTD
January 11, 1995
SAWHNEY EXPORT HOUSE Vs. AIR FRANCE INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
January 5, 1995
SEEDHESHWARI PROMOTORS AND BUILDERS P LTD Vs. ASHA THADANI
March 24, 1995
SENIOR DIVISIONAL MANAGER Vs. ALI HASAN AFROZE
July 26, 1995
SENIOR POST MASTER G P O PUNE Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
March 8, 1995
SENIOR POSTMASTER Vs. SANJAY KUMAR GUPTA
November 8, 1995
SENIOR POSTMASTER FARIDABAD NIT Vs. MADAN LAL DHINGRA
September 4, 1995
SENIOR SUPERINTENDENT OF POST OFFICE Vs. T PARIJATHAM
January 12, 1995
SETTYPE GRAPHICS INDIA PVT LTD Vs. LINOTYPE ASSOCIATES INDIA PVT LTD
June 5, 1995
SHAKUNTLA RANI Vs. SUN COMMUNICATIONS
September 6, 1995
SHANKAR PRASAD Vs. PEERLESS GENERAL FINANCE INVESTMENT CO LTD
May 15, 1995
SHASHIKANT KRISHANAJI DOLE Vs. SHIKSHAN PRASARAK MANDALI
September 27, 1995
SHIV RICE AND GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
September 15, 1995
SHIVRAM ANIL Vs. KHALSA FURNITURE
September 22, 1995
SHOBHA GLOBAL Vs. AIR INDIA
January 23, 1995
SIGNET CORPORATION Vs. COMMISSIONER M C D
July 19, 1995
SKIPPER BHAWAN Vs. SKIPPER SALES PVT LTD
January 13, 1995
SKIPPER TOWERS PVT LTD Vs. A P GUPTA
January 10, 1995
SNEH CHADHA Vs. VICE-CHAIRMAN D D A
January 13, 1995
SONIKA TANDON Vs. RAUF MUSLIM JAMIA BAHERA
December 26, 1995
SRICHAND K BAJAJ Vs. S M N CONSUMER PROTECTION COUNCIL
January 13, 1995
STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. B DAMODARAN
November 6, 1995
STATE BANK OF BIKANER AND JAIPUR Vs. CHAVAN RISHI INTERNATIONAL LIMITED
January 6, 1995
STATE BANK OF INDIA Vs. DHARAMDAS PAL
February 14, 1995
STATE BANK OF INDIA Vs. JAWAHAR LAL
November 6, 1995
STATE BANK OF INDIA Vs. M PONNIAH NADAR
September 27, 1995
STATE BANK OF INDIA Vs. AGARWAL KAROGENCY
November 27, 1995
STATE OF HARYANA Vs. SANDEEP SINGH
September 15, 1995
STERLING COMPUTER LTD Vs. P RAMAN KUTTY
October 30, 1995
SUB DIVISIONAL OFFICER H S E B Vs. ASHOK YADAV
August 2, 1995
SUB-DIVISIONSAL OFFICER TELECOM Vs. SINGIRI MALLESHAM
March 21, 1995
SUMITRA MADHUKAR ARSEKAR Vs. CHAIRMAN GOA HOUSING BOARD
May 17, 1995
SUPERINTENDENT OF POST OFFICES BALUGHAT Vs. MAHENDRA NATH BASAK SECRETARY SAFANAGAR HIGH SCHOOL
January 16, 1995
SURENDRA AGRO CENTRE OF REWARI Vs. SHER SINGH
January 12, 1995
SURENDRA KUMAR JAIN Vs. HERO HONDA MOTORS LTD
April 27, 1995
SVL FOOD PRODUCTS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
March 1, 1995
T K SANKARANKUTTY Vs. MANAGING DIRECTOR M/S SIPANI AUTOMOBILES LTD
August 30, 1995
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. J R DAVID
August 30, 1995
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION MADRAS Vs. KRISHNA FABRICS MADRAS
November 2, 1995
TATA TIMKEN LTD Vs. CONSUMER PROTECTION COUNCIL
May 10, 1995
TATA TIMKEN LTD Vs. V JAYALAKSHMI
May 10, 1995
TELE COMMUNICATION DEPARTMENT & ORS. Vs. M/S. SHANMUGAM CHEMICAL INDUSTRIES
April 10, 1995
TELECOM DISTRICT MANAGER Vs. PREM PRAKASH GOYAL
July 27, 1995
TELECOM DISTRICT MANAGER PANAJI Vs. MRS LIBERATA FERNANDES
July 19, 1995
TELECOM DISTRICT MANAGER PANAJI Vs. CONCHA BEACH RESORT CALANGUTE BEACH GOA
November 6, 1995
TELECOM DIVISIONAL ENGINEER Vs. VIRENDRA KUMAR AGARWAL
November 6, 1995
TELEPHONE DISTRICT ENGINEER Vs. KRISHAN LAL
September 7, 1995
THE NEW INDIA ASSURANCE CO. LTD. Vs. PURUSHOTAM GOKULDAS MATCH CO.
February 15, 1995
U P STATE ELECTRICITY BOARD Vs. MONA CONFECTIONERY INDUSTRIES
November 6, 1995
U S DALAL Vs. TELECOM DISTRICT MANAGER TELEPHONE EXCHANGE ROHTAK HARYANA
January 12, 1995
UCO BANK Vs. R.G. SRIVASTAVA
January 6, 1995
UNDER SECRETARY LAND AND BUILDING DEPTT Vs. HANUMANT DASS
July 26, 1995
UNION OF INDIA Vs. H S YESHANTANI
March 23, 1995
UNION OF INDIA Vs. MONIKA TANDON
January 16, 1995
UNION OF INDIA Vs. RAMESH KUMAR
July 17, 1995
UNION OF INDIA Vs. ASHOK KUMAR SINGH
May 17, 1995
UNIT TRUST OF INDIA Vs. SUDHIR GANPATRAO CHAUHAN
May 18, 1995
UNIT TRUST OF INDIA Vs. KUMARI GOUTHAMI AND ANOTHER
November 10, 1995
UNITED BANK OF INDIA Vs. ANINDITA SEN
March 2, 1995
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
August 20, 1995
UNITED INDIA INSURANCE CO Vs. N MOHAN REDDY AND ANOTHER
August 30, 1995
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
August 30, 1995
UNITED INDIA INSURANCE CO LTD Vs. NATIONAL FORUM FOR CONSUMER EDUCATION AND ANOTHER
May 4, 1995
UNITED INDIA INSURANCE CO LTD Vs. KUSUMBEN J BADIANI
January 12, 1995
UNITED INDIA INSURANCE CO LTD Vs. BIMAN KRISHNA BOSE
January 12, 1995
UNITED INDIA INSURANCE CO LTD Vs. MAHESH KUMAR
August 7, 1995
UNITED INDIA INSURANCE CO LTD Vs. SANJEEV KR MAZUMDAR
November 20, 1995
V P SANT Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
February 14, 1995
VALLABH OIL MILLS P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
March 10, 1995
VENKATESWARA BOREWELLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 16, 1995
VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. O P GAUBA
May 15, 1995
VICE CHAIRMAN LUCKNOW VIKAS PRADHIKARAN Vs. PRABHAT KUMAR JHA AND ANOTHER
January 16, 1995
VIJAYA BANK Vs. SUNDER LAL SHAH AND ANOTHER
May 3, 1995
VIJAYA BANK Vs. SUNDER LAL SHAH
March 5, 1995
VINOD KUMAR NAGRATH Vs. ORIENTAL INSURANCE CO LTD
November 8, 1995
VISHNU RAMCHANDRA KHARATMAL Vs. ORIENTAL INSURANCE CO LTD
January 11, 1995
VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY LTD Vs. SHARADA CHANDRASEKHARA
January 11, 1995
VISWALAKSHMI SASIDHARAN Vs. BRANCH MANAGER SYNDICATE BANK
October 6, 1995
VURHANPUR CLOTH CORPORATION Vs. STATE OF MADHYA PRADESH
June 23, 1995
WAHEED AHMED KHAN Vs. KRISHNA KUMAR
February 4, 1995
WELFARE ASSOCIATION E BLOCK BRIJ VIHAR GHAZIABAD Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
January 16, 1995
WESTERN ELECTRONICS LTD Vs. VED PRAKASH
August 7, 1995
YAJAMAN ENTERPRISES Vs. LAKSHMI GANESH TRADERS
May 4, 1995
YOGESH LT COL RETD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
May 17, 1995