Case Index

Title
Date
ADMINISTRATOR, MUNICIPALITY JAMMU Vs. RAM KRISHEN KOHLI
April 6, 1995
DEVI DASS GOPAL KRISHEN WAREHOUSE Vs. ORIENTAL INSURANCE CO. LTD.
March 29, 1995
HANS RAJ SHARMA Vs. ACCOUNTANT GENERAL, J & K SRINAGAR
April 18, 1995
IQBAL SINGH Vs. S.D.O.POONCH
April 25, 1995
MANCHAR NATH KOUL Vs. UNITED INDIA INSURANCE CO. LTD.
April 20, 1995
RADHA KRISHEN GOJA Vs. ORIENTAL INSURANCE CO. LTD.
April 25, 1995
SONIKA TANDON Vs. RAUF MUSLIM JAMIA BAHERA
December 26, 1995