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Case Index
Title
Date
BALAJANATHIPATHI Vs. MANAGING DIRECTOR, NESOMANY TRANSPORT CORPORATION LTD.
February 17, 1995
C.BERCHMANS CORERA SONS Vs. UNITED INDIA INSURANCE CO.LTD.
December 12, 1995
CHIEF COMMERCIAL OFFICER INDIAN AIRLINES Vs. P.LALCHAND
February 17, 1995
CHIEF EXECUTIVE, SOUTHERN RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. Vs. TAMIL NADU
February 7, 1995
CONSUMER ACTION GROUP Vs. RESERVE BANK OF INDIA
January 20, 1995
D.R.M.GARMENTS Vs. AIR FREIGHT LTD.
November 29, 1995
GEETHA ARTS Vs. MODI LUFT.
January 6, 1995
K.KAMATCHI Vs. A.MANICKAVASAGAM
February 13, 1995
MANAGER, CANARA BANK Vs. M.N.MANI
February 20, 1995
MURUKESAN Vs. TAMIL NADU STATE HOUSING BOARD
November 23, 1995
P.PARTHASARTHY Vs. TAMIL NADU HOUSING BOARD
May 15, 1995
PATEL ROADWAY LTD. Vs. CRESCENT AGENCIES
February 15, 1995
PUBLIC SECTOR EMPLOYEES WELFARE AND SOCIETY Vs. BALAJEE CONSTRUCTIONS
February 20, 1995
R.JAYACHANDRAN Vs. COMMISSIONER, AVADI MUNICIPALITY
February 3, 1995
RAMASAMY Vs. JAYAPAL
April 21, 1995
ROHINI GROUP OF THEATRES Vs. V.GOPALAKRISHNAN
February 17, 1995
S.RAJENDRAN Vs. TAMIL NADU ELECTRICITY BOARD
February 22, 1995
S.THANGAVELU Vs. BRANCH MANAGER, INDIAN BANK
February 17, 1995
SABOO ENGINEERING WORKS Vs. NAVIND GRANITES PVT.LTD.
December 15, 1995
SUPERIOR AIR PRODUCTS LTD. Vs. VIMALA HOSPITALS (P) LTD.
December 21, 1995
T.RAGHAVACHARI Vs. RUDRA CONSTRUCTIONS & ESTATES
November 14, 1995
UMA SUBRAMANIAM Vs. BHASKARA CONSTRUCTIONS
February 7, 1995
UMRAOMAL SURANA Vs. DIRECTORY OFFICER, MADRAS TELEPHONES
December 27, 1995
UTHAM ROADWAYS PVT.LTD. Vs. KRISHNA LORRY SERVICE
October 13, 1995
V.N.KRISHNA RAO Vs. R.MURALI
December 29, 1995
V.PURUSHOTHAMAN Vs. INDIAN BANK
February 21, 1995
VIMAL CONSTRUCTIONS PVT.LTD. Vs. C.B.SULOCHANA
December 27, 1995
VISWAPRIYA FINANCIAL SERVICES & SECURITIES LTD. Vs. ANDHRA BANK
January 6, 1995