Case Index

Title
Date
ABU TAHER Vs. ABDUR RAZZAK
June 1, 1995
ABU TALEB Vs. GOVERNMENT OF BANGLADESH
June 26, 1995
AGM, GM OFFICE, POSTAL LIFE INSURANCE DHAKA Vs. SHEIKH MIZANUR RAHMAN
November 6, 1995
AMIR HOSSAIN KHAIRATI Vs. ABDUL AZIZ BEPARI
January 31, 1995
ARABINDA SARKER Vs. BIMALENDU BHOWMIK
June 12, 1995
DIRECTOR (EST. & ADMIN) T & T BOARD, TELE COM BUILDING Vs. HASAN AHMED & ANR
June 19, 1995
GOVERNMENT OF BANGLADESH Vs. MD. ABDUL KARIM
June 14, 1995
GOVERNMENT OF BANGLADESH Vs. HASAN MOVIES LTD.
June 28, 1995
HUTCHISON TELECOM BANGLADESH LTD. Vs. BANGLADESH TELEGRAPH AND TELEPHONE BOARD
June 5, 1995
JAHANGIR KABIR (MD) Vs. BD, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIR
August 28, 1995
KAMRUL HASAN Vs. BANGLADESH
November 15, 1995
KARNAFULI COTTON MILLS LTD. Vs. UNITED COMMERCIAL BANK LTD.
November 8, 1995
MAHMUDUL ISLAM CHOWDHURY Vs. MD. SULTANUR KABIR CHOWDHURY
May 25, 1995
MANAGING DIRECTOR, RUPALI BANK LTD. Vs. MD. NAZRUL ISLAM PATWARY
June 18, 1995
MUZAFFAR HOSSAIN Vs. MD. HUMAYUN KABIR
August 13, 1995
SADHARAN BIMA CORPORATION Vs. SANJIB KUMAR DAS
February 23, 1995
SHAIKH MUSTAINUL HAQUE Vs. INSPECTOR GENERAL OF POLICE
June 14, 1995
SUDANGSHU KUMAR SAHA Vs. GOVERNMENT OF BANGLADESH
August 9, 1995
WAZED ALI SARDAR (MD) Vs. MD. AFSARUDDIN SARDAR
July 5, 1995