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Case Index
Title
Date
ASHOK KUMAR SINGH AND OTHERS Vs. STATE OF SIKKIM AND OTHERS
December 13, 1995
ATHUP LEPCHA Vs. A K YADAV
December 13, 1995
COUNCIL OF EVANGELICAL PRESBYTERTIAN CHURCH, SIKKIM Vs. S.D.M. RAVONGLA, SOUTH SIKKIM AND OTHERS
August 2, 1995
KAMAL KUMAR THEENG AND ETC., Vs. STATE OF SIKKIM AND ANOTHER
September 29, 1995
LT. COL. MAHAVIR SINGH Vs. UNION OF INDIA AND OTHERS
September 29, 1995
NAR BAHADUR BHANDARI Vs. STATE OF SIKKIM
December 13, 1995
NIRU SINGH Vs. STATE OF SIKKIM
November 10, 1995
PRABHAMIT RUCHAL Vs. STATE OF SIKKIM AND OTHERS
June 27, 1995
STATE OF SIKKIM AND ANR. Vs. J.B. KHATTRI
September 5, 1995
TEK NATH SAPKOTA Vs. STATE
August 17, 1995