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Case Index
Title
Date
A.B.N.GRANITES Vs. ESCORTS LTD.
June 24, 1995
A.SIDDARAMAPPA Vs. ORIENTAL INSURANCE CO.LTD.
August 24, 1995
A.V.KRISHNAMURTHY Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
March 30, 1995
AMIR ALI SHAKIR Vs. ST.JOHNS MEDICAL COLLEGE HOSPITAL, BANGALORE
August 14, 1995
ARIF PASHA Vs. ENFIELD BUSINESS FINANCIERS LEASING LTD.
August 31, 1995
B.A.PAI Vs. INTERNATIONAL SERVICES
September 14, 1995
B.KARUNAKARA HEGDE Vs. NATIONAL INSURANCE CO.LTD.
October 21, 1995
B.M.SURESH KUMAR Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK
February 9, 1995
B.R.PANDURANGA VITTAL Vs. SHAREEF INTERNATIONAL
May 16, 1995
B.SATISH PAI Vs. K.VISHWANATH KAMATH
April 25, 1995
BALAJI CLEARING AGENTS PVT.LTD. Vs. SYNDICATE BANK
April 25, 1995
BANGALORE WATER SUPPLY & SEWERAGE BOARD EMPLOYEES ASSOCIATION Vs. MANAGER, SYNDICATE BANK
August 1, 1995
BANNIMANTAP B BADAVANE NIVASIGALA KSHEMABHIVRUDDHI SANGHA (REGD.) Vs. CHAIRMAN, MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE
August 22, 1995
BASAVARAJ CHANNABASAPPA BALIGAR Vs. NEW INDIA ASSURANCE CO.LTD.
February 9, 1995
BHIMA RAO Vs. THE SOUTHERN RAILWAYS
April 10, 1995
BIKYA NAIK Vs. NATIONAL INSURANCE CO.LTD.
March 13, 1995
C.BALAKRISHNAN Vs. CANARA BANK
June 6, 1995
C.CHANNAIAH Vs. SUPERINTENDENT ENGINEER, KARNATAKA ELECTRICITY BOARD
June 6, 1995
C.PALANISWAMY Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO.
November 30, 1995
CHANDRASEKHAR Vs. CHAIRMAN, INDIAN AIRLINES
May 16, 1995
COMMISSIONER, CITY CORPORATION OF BELGAUM Vs. SANGOUDA MALAGOUDA PATIL
October 30, 1995
COMMISSIONER, KARNATAKA HOUSING BOARD Vs. V.GOVARDHAN SINGH
August 22, 1995
CUNNINGHAM APARTMENT OWNERS ASSOCIATION Vs. BANGALORE WATER SUPPLY & SEWERAGE BOARD
October 21, 1995
D.RAMADEVI Vs. SYNDICATE BANK
May 16, 1995
D.SHIVA KUMAR Vs. ORIENTAL INSURANCE CO.LTD.
August 14, 1995
D.THANIGAIVELAN Vs. HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT.LTD.
July 31, 1995
DEPOT MANAGER, K.S.R.T.C. Vs. P.NISAR AHMED
August 31, 1995
DEVENDRAPRASAD PITAMBERDAS TRIVEDI Vs. DIRECTOR, KARNATAKA STATE LOTTERY
May 3, 1995
DIAMOND JEWELLARY MART Vs. UNITED INDIA INSURANCE CO.
October 31, 1995
DOWELL PLASTIC PVT.LTD. Vs. SHAM PLASTIC CONSULTANTS
May 4, 1995
EXECUTIVE ENGINEER, Z.P.E.DIVISION Vs. SOUTH INDIA CEMENT LTD.
March 20, 1995
FARMERS CO-OP.SPINNING MILLS LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
June 24, 1995
G.A.RAJA PRABHU Vs. TAHSILDAR, BANGALORE SOUTH TALUK
April 6, 1995
G.L.GOSWAMY Vs. MANDOVI MOTORS
August 8, 1995
G.SAMPATH Vs. V.K.LALCO PVT.LTD.
June 24, 1995
GANESH MAHAL Vs. MANAGER, KARNATAKA BANK LTD.
August 24, 1995
GROVER D.GAZDAR Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO.LTD.
July 6, 1995
GRUHALAKSHMI HOUSING CO.(P) LTD. Vs. GARDEN CITY HOUSING & CONSTRUCTION
July 6, 1995
H.K.RANGANATH Vs. MANAGER, SOUTH INDIA SINGAPORE
February 28, 1995
K.M.LAKSHMAN Vs. SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
May 22, 1995
K.SHANKAR HEGDE Vs. CHIEF MANAGER, PUNJAB NATIONAL BANK
November 27, 1995
KRISHNA MURTHY Vs. CHAMUNDESWARI SUGARS LTD.
June 5, 1995
L.K.TRUST Vs. O.P.MEHRA
March 30, 1995
LAKSHMAN Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD.
March 30, 1995
LALIT KUMAR MALANI Vs. DEEPAK M.BULCHANDANI
May 22, 1995
M.A.RAHEEM Vs. P.SUDHAKAR REDDY
August 1, 1995
M.E.CHERIYAN, SECRETARY, JAYAMANAL CONSUMER PROTECTION SOCIETY Vs. CHAIRMAN, BANGALORE WATER SUPPLY & SEWERAGE BOARD
October 21, 1995
M.M.AGENCIES PVT.LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
November 30, 1995
M.MAYI GOWDA Vs. STATE OF KARNATAKA
November 27, 1995
M.V.SRIKANTA Vs. KARNATAKA STATE FINANCIAL CORPN.
April 27, 1995
MOHAN B.KARKERA Vs. NATIONAL INSURANCE CO.LTD.
August 31, 1995
N.S.SRIRANGARAJAN Vs. STATE BANK OF INDIA
July 20, 1995
P.PALANISWAMY Vs. ORIENTAL INSURANCE CO.LTD.
August 31, 1995
P.R.MANSUKHANI Vs. COMFORT HOMES
February 18, 1995
POORNAPRAGNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KARNATAKA
September 28, 1995
RAJENDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 1995
S.B.GIRIJAMBA Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
December 30, 1995
S.CHANDRASEKHAR Vs. ORIENTAL INSURANCE CO.LTD.
March 28, 1995
S.KESAVULU NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY
February 7, 1995
S.P.DHAVASKAR Vs. HOUSING COMMISSIONER, KARNATAKA HOUSING BOARD
September 27, 1995
SECRETARY, TELECOMMUTERS ASSOCIATION OF INDIA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
October 30, 1995
SETTYPE GRAPHICS INDIA PVT.LTD. Vs. LINOTYPE ASSOCIATES INDIA PVT.LTD.
June 5, 1995
SHAM G.MANAVI Vs. SANGLI BANK LTD.
March 30, 1995
SHANKAR Vs. BRANCH MANAGER, VIJAYA BANK
September 14, 1995
SHIMOGA URBAN DEVELOPMENT AUTHORITY Vs. ARUN
September 14, 1995
SHIVAPUTRAPPA Vs. SHIVAJI NANASAHEB NIMBALKAR
September 28, 1995
SUDHIR G.RAO Vs. KOKILA
September 14, 1995
TRINITY HOUSE BUILDING CO-OP.SOCIETY LTD. Vs. WILSON PETERS
November 30, 1995
UNION OF INDIA Vs. INFOTECH INDIA
October 21, 1995
V.B.PATIL Vs. MANAGER, CANARA BANK
November 30, 1995
VENKATESWARA BOREWELLS Vs. ORIENTAL INSURANCE CO.LTD.
May 16, 1995
YAJAMAN ENTERPRISES Vs. LAKSHMI GANESH TRADERS
May 4, 1995