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Case Index
Title
Date
ABDUL HAMID & ORS. Vs. STATE OF RAJASTHAN
November 30, 1995
ABDUL HAQ ANSARI Vs. STATE OF RAJASTHAN
May 24, 1995
ABDUL REHMAN Vs. STATE OF RAJASTHAN
September 22, 1995
ABDUL SALAM ALIAS SALIM Vs. STATE OF RAJASTHAN
November 21, 1995
ABHA DEVI Vs. RAJASTHAN STATE ELECTRICITY BOARD
March 2, 1995
ADDL COMMISSIONER COMMERCIAL TAXES DEPARTMENT Vs. BADRI LAL
May 17, 1995
AGARWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
April 3, 1995
AJAY KUMAR GUPTA Vs. STATE OF RAJASTHAN
April 28, 1995
AJIT BHANU SINGH Vs. STATE OF RAJASTHAN
February 22, 1995
AKBAR AND 3 ORS. Vs. STATE OF RAJASTHAN
July 5, 1995
ALIM AHUJA Vs. UNION OF INDIA
June 26, 1995
ALLAUDDIN KHILJI Vs. UNION OF INDIA
May 8, 1995
ALLIMUDDIN Vs. CHANDRIKA PRASAD
November 16, 1995
AMAR KUMAR AND PARTY Vs. BOARD OF REVENUE
January 3, 1995
AMAR SINGH Vs. STATE OF RAJASTHAN
January 9, 1995
AMARJEET SINGH Vs. STATE OF RAJASTHAN
February 3, 1995
AMBA LAL Vs. STATE OF RAJASTHAN
July 20, 1995
AMI LAL Vs. STATE OF RAJASTHAN
July 3, 1995
AMINA Vs. STATE OF RAJASTHAN
January 30, 1995
AMIR HASAN AND ANOTHER Vs. DR. HARI KISHAN AND OTHERS
January 20, 1995
ANAND KUMAR Vs. STATE
March 22, 1995
ANANDI LAL Vs. STATE OF RAJASTHAN
October 19, 1995
ANGREJ SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 14, 1995
ANIL KUMAR Vs. STATE OF RAJASTHAN
April 17, 1995
ANJANA Vs. MANGAL SINGH
November 8, 1995
ANJANA Vs. MANGAL SINGH
January 8, 1995
ANOOP CHAND JAIN Vs. PRAVEEN CHAND JAIN
January 24, 1995
ANURAG SINGH Vs. STATE OF RAJASTHAN & ORS.
May 17, 1995
ARIHANT CEMENT AGENCY Vs. DISTRICT SUPPLY OFFICER CHITTORGARH
March 23, 1995
ARJUN Vs. STATE OF RAJASTHAN
March 13, 1995
ARJUN AND ORS. Vs. STATE OF RAJASTHAN
January 18, 1995
ARJUN RAM Vs. STATE OF RAJASTHAN
April 7, 1995
ARJUN SINGH Vs. STATE OF RAJASTHAN
February 10, 1995
ARUN KUMAR Vs. STATE OF RAJASTHAN
March 15, 1995
ARUN KUMAR Vs. ICHHA LAL
September 12, 1995
ARVIND MALOT Vs. STATE OF RAJASTHAN
May 8, 1995
ASHFAK AHMAD Vs. STATE AND TWO OTHERS
January 3, 1995
ASHOK CHAND SINGHVI Vs. J N V UNIVERSITY
July 21, 1995
ASHOK KUMAR Vs. STATE OF RAJ & ORS
May 2, 1995
ASHOK KUMAR PATNI Vs. RAJASTHAN HOUSING BOARD JAIPUR
January 30, 1995
ASHWINI KUMAR & ANR. Vs. STATE OF RAJASTHAN
May 15, 1995
ASSOCIATED STONE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
March 14, 1995
ASSOCIATED STONE INDUSTRIES KOTA LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 1995
ASSTT ENGINEER D AND M R S E B Vs. INDIRA DEVI
January 16, 1995
ATMA RAM Vs. STATE OF RAJASTHAN
August 22, 1995
B D CHATTERJEE Vs. STATE OF RAJASTHAN
March 9, 1995
B M RAINA Vs. STATE OF RAJASTHAN
April 6, 1995
BABU LAL Vs. STATE OF RAJASTHAN
January 16, 1995
BABU LAL Vs. STATE OF RAJASTHAN
September 19, 1995
BABU LAL Vs. STATE OF RAJASTHAN
August 11, 1995
BABU SINGH Vs. STATE
March 1, 1995
BACHCHU SINGH Vs. STATE OF RAJASTHAN & ORS.
July 6, 1995
BADRI AND ORS Vs. STATE OF RAJASTHAN
August 3, 1995
BAGA RAM Vs. STATE OF RAJASTHAN
May 16, 1995
BAGDA RAM Vs. STATE OF RAJASTHAN
January 23, 1995
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
March 20, 1995
BAL KISHAN GUPTA Vs. UNION OF INDIA UOI
October 11, 1995
BAL KISHAN MOONDRA Vs. STATE OF RAJASTHAN AND OTHERS
March 7, 1995
BALDEV SINGH AND ANOTHER Vs. B.O.R. AND OTHERS
February 17, 1995
BALWANT RAM Vs. STATE OF RAJASTHAN
January 31, 1995
BANARSI DEVI Vs. HARYANA ROADWAYS
November 24, 1995
BANKE BIHARI LAL AGARWAL Vs. UNION OF INDIA
May 5, 1995
BANNEY SINGH Vs. STATE OF RAJASTHAN
April 10, 1995
BANSHILAL Vs. MOHAN LAL
February 2, 1995
BANSIYA Vs. STATE OF RAJASTHAN
February 17, 1995
BANWARI LAL Vs. STATE OF RAJASTHAN
August 23, 1995
BENI DAN Vs. LAXMICHAND
July 3, 1995
BHAGA RAM Vs. STATE OF RAJASTHAN
April 10, 1995
BHAGIRATH MAL Vs. BHAGWAN DUTT
April 27, 1995
BHAGWAN SAHAI Vs. RAJU ALIAS RAJENDRA KUMAR
August 22, 1995
BHAGWAN SAHAY SRIMAAL Vs. STATE OF RAJASTHAN AND ORS.
September 20, 1995
BHAGWAN SINGH & ANR Vs. STATE OF RAJ AND ORS
February 21, 1995
BHAGWATI PRASAD Vs. SURESH CHANDRA
August 2, 1995
BHAJE SINGH Vs. STATE OF RAJASTHAN
September 18, 1995
BHANI RAM Vs. STATE OF RAJASTHAN
March 6, 1995
BHANSINGH Vs. STATE OF RAJASTHAN
January 12, 1995
BHANWAR SINGH Vs. STATE OF RAJASTHAN
January 30, 1995
BHANWAR SINGH Vs. STATE OF RAJASTHAN
September 5, 1995
BHANWARLAL Vs. STATE
October 19, 1995
BHANWARLAL Vs. STATE OF RAJASTHAN
May 4, 1995
BHARAT METAL IRON WORKS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 21, 1995
BHARAT SINGH Vs. STATE OF RAJASTHAN
September 12, 1995
BHARTI SACHDEVA Vs. STATE
August 11, 1995
BHEM LAL Vs. STATE OF RAJASTHAN
July 13, 1995
BHERUN LAL Vs. STATE OF RAJASTHAN
March 10, 1995
BHURI SINGH Vs. STATE OF RAJASTHAN
November 6, 1995
BHURJI & ANR Vs. URBAN IMPROVEMENT TRUST & ANR
November 24, 1995
BINJARAM Vs. STATE
January 16, 1995
BIRBAL RAM Vs. STATE OF RAJASTHAN
July 11, 1995
BPL SANYO TECHNOLOGIES LTD Vs. RAHUL AGRAWAL
May 1, 1995
BRIJ MOHAN Vs. STATE OF RAJASTHAN
July 14, 1995
BRIJ MOHAN Vs. STATE
March 20, 1995
BRIJ MOHAN Vs. STATE OF RAJASTHAN
April 10, 1995
BRIJESH KUMAR Vs. MOHAN LAL SUKHADIA UNIVERSITY
July 27, 1995
BUDDHI Vs. GYANA
July 25, 1995
BUDH RAM Vs. STATE OF RAJASTHAN
November 14, 1995
BUDH SINGH Vs. HAPU RAM
December 4, 1995
BUDH SINGH Vs. STATE OF RAJASTHAN
July 11, 1995
BUNDI CHITTORGARH KSHETRIYA GRAMIN BANK Vs. PRESIDING OFFICER CENTRAL AND TRIBUNAL
March 8, 1995
CENTRAL BUREAU OF INVESTIGATION Vs. KUMHER INQUIRY COMMISSION
May 1, 1995
CENTRAL WARE HOUSING CORPORATION SRIGANGANAGAR Vs. STATE
February 3, 1995
CHANDI RAM Vs. INCOME TAX OFFICER
December 22, 1995
CHANDRAWATI Vs. PRAKASH CHANDRA
September 18, 1995
CHATRADHAR SHARMA Vs. STATE OF RAJASTHAN
July 25, 1995
CHETAN DAS Vs. ANNUSUIYA
October 10, 1995
CHHOGA Vs. STATE OF RAJASTHAN
September 22, 1995
CHHOGA RAM Vs. STATE OF RAJASTHAN
September 18, 1995
CHIEF ENGINEER IRRIGATION Vs. KAMLESH
November 8, 1995
CHIEF EXECUTIVE OFFICER GANGANAGAR SUGAR MILLS LTD Vs. MADANLAL PASRICHA
November 27, 1995
CHIMAN LAL Vs. NARENDRA KUMAR
August 29, 1995
COLONEL J S GHURA Vs. STATE OF RAJASTHAN
August 16, 1995
COMMISSIONER OF GIFT TAX Vs. GAJ SINGH H H MAHARAJA
November 20, 1995
COMMISSIONER OF INCOME TAX Vs. M A PRESSTRESSED WORKS
November 20, 1995
COMMISSIONER OF INCOME TAX Vs. SABOO EMERY STONES
November 20, 1995
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN RADIATORS
November 20, 1995
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. USHA PRESTRESSED AND ALLIED INDUSTRIES
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. MADAN AND CO
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. EMERY STONES MANUFACTURING CO
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. BOMBAY MOTORS CO
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. RADHA MADHAV GUM FACTORY
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. LAKE CITY WINES
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. RODAJI DEEP CHAND
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDRA SINGH AND SONS
November 22, 1995
COMMISSIONER OF INCOME TAX Vs. LADHA LIME PRODUCTS
November 27, 1995
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LTD
November 27, 1995
COMMISSIONER OF INCOME TAX Vs. RAJENDRA TEXTILES
November 20, 1995
COMMISSIONER OF INCOME TAX Vs. RADIO CENTRE
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. HIRALAL MURLIDHAR AND SONS
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. MUKUND LAL MOTILAL
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. MEHTA VEGETABLE PRODUCTS PVT LTD
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. R K ENTERPRISES
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. DUNICHAND KISHAN LAL
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. HARI STORE
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. EMERY STONE MANUFACTURING COMPANY
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. SUN STONE ENGINEERING INDUSTRIES PRIVATE LIMITED
November 15, 1995
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUPPLY AND COMMISSION SHOP LIMITED
November 13, 1995
COMMISSIONER OF INCOME TAX Vs. VISHNU OIL AND DAL MILLS
November 13, 1995
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN UDYOG
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED
November 14, 1995
COMMISSIONER OF INCOME TAX Vs. AGARWAL FLOORING STONE COMPANY
February 6, 1995
COMMISSIONER OF INCOME TAX Vs. UDAIPUR MINERAL DEVELOPMENT SYNDICATE P LTD
February 6, 1995
COMMISSIONER OF INCOME TAX Vs. KISHORILAL SANTOSHILAL
February 6, 1995
COMMISSIONER OF INCOME TAX Vs. SARDAR STONES
February 7, 1995
COMMISSIONER OF INCOME TAX Vs. BAGPATIA FOOD INDUSTRIES
February 9, 1995
COMMISSIONER OF INCOME TAX Vs. INSTRUMENTATION P LTD
February 23, 1995
COMMISSIONER OF INCOME TAX Vs. HARMANN AND BREAUN
February 23, 1995
COMMISSIONER OF INCOME TAX Vs. ABDUL GANI GURDEJI
February 23, 1995
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD
February 13, 1995
COMMISSIONER OF INCOME TAX Vs. GHINDMAL KAUROMAL
February 9, 1995
COMMISSIONER OF INCOME TAX Vs. PINK JEWELLERS
February 10, 1995
COMMISSIONER OF INCOME TAX Vs. BEAWAR ENGLISH WINE MERCHANTS ASSOCIATION
February 10, 1995
COMMISSIONER OF INCOME TAX Vs. PRAMOD KUMAR JAIN
February 10, 1995
COMMISSIONER OF INCOME TAX Vs. PREMIER VEGETABLE PRODUCTS LIMITED
January 12, 1995
COMMISSIONER OF INCOME TAX Vs. SHIV
January 7, 1995
COMMISSIONER OF INCOME TAX Vs. RAWAT JEWELLERS
January 11, 1995
COMMISSIONER OF INCOME TAX Vs. POONAMCHAND MANMAL
January 11, 1995
COMMISSIONER OF INCOME TAX Vs. R G ISPAT LTD
January 12, 1995
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN DEOPURA
January 6, 1995
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND COMPANY
January 20, 1995
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM MATHURALAL
January 16, 1995
COMMISSIONER OF INCOME TAX Vs. ADITYA MILLS LIMITED
January 12, 1995
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LIMITED
January 12, 1995
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DEVELOPMENT MINERAL
January 16, 1995
COMMISSIONER OF INCOME TAX Vs. RAJ TRADING COMPANY
March 14, 1995
COMMISSIONER OF INCOME TAX Vs. KAPOOR CHAND RAM CHAND
March 14, 1995
COMMISSIONER OF INCOME TAX Vs. JAIPUR STOCK EXCHANGE LIMITED
March 14, 1995
COMMISSIONER OF INCOME TAX Vs. AYURVED SEVASHRAM LTD
March 1, 1995
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LIMITED
March 22, 1995
COMMISSIONER OF INCOME TAX Vs. ACHALDAS DHANRAJ
March 27, 1995
COMMISSIONER OF INCOME TAX Vs. MEWAR OIL AND GENERAL MILLS LTD
March 27, 1995
COMMISSIONER OF INCOME TAX Vs. RATHI STEEL TRADERS
April 5, 1995
COMMISSIONER OF INCOME TAX Vs. RADHA MADHAV GUM FACTORY
April 3, 1995
COMMISSIONER OF INCOME TAX Vs. JAIPUR MINERAL DEVELOPMENT SYNDICATE
March 31, 1995
COMMISSIONER OF INCOME TAX Vs. SUNIL AND CO
April 14, 1995
COMMISSIONER OF INCOME TAX Vs. KESHAV RAM NEMI CHAND
December 11, 1995
COMMISSIONER OF INCOME TAX Vs. BRIJLAL PAWAN KUMAR
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. LIBERTY PESTICIDES AND FERTILIZERS P LTD
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. JASRAJ
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. SONI TRADERS
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. ARAWALI MINERALS AND CHEMICALS INDUSTRIES P LTD
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN TRACTORS
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. JYOTI INDUSTRIES
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. BHARAT MOTORS
November 28, 1995
COMMISSIONER OF INCOME TAX Vs. SUNIL AND CO
November 29, 1995
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN CO OPERATIVE SPINNING MILLS LIMITED
November 29, 1995
COMMISSIONER OF INCOME TAX Vs. SYNTHETIC STONES
November 29, 1995
COMMISSIONER OF INCOME-TAX Vs. SHIV AND BROTHERS
February 7, 1995
COMMISSIONER OF WEALTH TAX Vs. VIRENDRA SINGH RAVINDRA SINGH
January 10, 1995
COMMISSIONER OF WEALTH TAX Vs. RAJ KUMARI BHUVNESHWARI
January 10, 1995
COMMISSIONER OF WEALTH TAX Vs. PARAMHANS ASHRAM TRUST
February 10, 1995
COMMISSIONER OF WEALTH TAX Vs. R K INDERJEET SINGH
November 20, 1995
CONTROLLER OF ESTATE DUTY Vs. RAMESHWAR LAL KHETAWAT
January 11, 1995
CONTROLLER OF ESTATE DUTY Vs. MEHTA S S
January 10, 1995
CONTROLLER OF ESTATE DUTY Vs. NIRMALA SAXENA
January 4, 1995
DALEEP SINGH Vs. MAGAN
July 3, 1995
DALPAT SINGH Vs. STATE OF RAJASTHAN
September 20, 1995
DARSHAN SINGH Vs. STATE OF RAJASTHAN
February 2, 1995
DAUDAYAL Vs. STATE OF RAJASTHAN
January 16, 1995
DAULA RAM Vs. STATE OF RAJASTHAN
April 14, 1995
DAULA RAM Vs. STATE OF RAJASTHAN
April 19, 1995
DAULAT RAM Vs. STATE OF RAJASTHAN
April 28, 1995
DAYAL DAS & ANR Vs. STATE OF RAJASTHAN
January 10, 1995
DEEN DAYAL KHUNTETA Vs. STATE OF RAJASTHAN
February 9, 1995
DEEP CHAND Vs. STATE OF RAJASTHAN
July 3, 1995
DEEPAK BUILDERS Vs. STATE OF RAJASTHAN
November 8, 1995
DEEPAK KUMAR GOYAL Vs. STATE OF RAJASTHAN
May 12, 1995
DESAI BROTHERS LTD Vs. MUNICIPAL COUNCIL SRI GANGANAGAR
April 17, 1995
DEV KARAN ALIAS DEVA Vs. STATE OF RAJASTHAN
July 11, 1995
DEVI CHAND Vs. STATE OF RAJASTHAN
March 2, 1995
DEVI CHAND Vs. STATE OF RAJASTHAN
February 7, 1995
DEVI LAL Vs. STATE OF RAJASTHAN
March 27, 1995
DEVKI NANDAN Vs. STATE OF RAJASTHAN
January 15, 1995
DHAN SINGH Vs. STATE OF RAJASTHAN
July 20, 1995
DHANDIA JEWELLERS Vs. COMMISSIONER OF INCOME TAX
January 10, 1995
DHANNA RAM Vs. STATE OF RAJASTHAN
February 16, 1995
DHANNA SINGH Vs. STATE OF RAJASTHAN
May 5, 1995
DHARAM CHAND Vs. STATE OF RAJASTHAN
May 4, 1995
DHARAM CHAND Vs. STATE OF RAJASTHAN
April 4, 1995
DHEDHIA TRADERS Vs. STATE OF RAJASTHAN
January 30, 1995
DHULJI Vs. R T A UDAIPUR
March 2, 1995
DILIP BHAI GAJROTA Vs. CONTRACTOR LIME GOTAN
October 31, 1995
DILIP KULKARNI AND OTHERS Vs. REGISTRAR OF COMPANIES, JAIPUR
July 13, 1995
DILIP KUMAR JAIN Vs. UNION OF INDIA
October 20, 1995
DILIP S DAHANUKAR Vs. PADAM KUMAR KHAITAN
May 26, 1995
DINDAYAL SHARMA Vs. STATE OF RAJASTHAN
December 1, 1995
DINESH CHAND Vs. CHIRANJILAL AND OTHERS
January 11, 1995
DINESH KUMAR DADDICH Vs. STATE
July 18, 1995
DINESH KUMAR DADDICH Vs. STATE OF RAJASTHAN
November 24, 1995
DINESH KUMAR NAGPAL Vs. STATE
April 18, 1995
DINESH KUMAR SINGHAL Vs. JASWANT SINGH
November 20, 1995
DIVISIONAL FOREST OFFICER Vs. SHRI RAM PRASAD
March 21, 1995
DIWAKAR Vs. STATE OF RAJASTHAN
May 16, 1995
DOLIA Vs. STATE OF RAJASTHAN
January 11, 1995
DR. (SMT.) MANJULA SHARMA Vs. STATE OF RAJASTHAN
February 7, 1995
DR. LAXMAN SWAROOP Vs. STATE OF RAJASTHAN
July 19, 1995
DR. VINOD GUPTA Vs. SAROJANI K.K. AND ANOTHER
April 3, 1995
DUNGAR RAM SHARMA Vs. STATE OF RAJASTHAN
April 21, 1995
DURGA DEVI Vs. STATE & ORS.
March 9, 1995
DWARKA PRASAD & ANOTHER Vs. STATE OF RAJASTHAN
May 3, 1995
DWARKESH VIDHYAPEETH SAMITI, RAJSAMAND Vs. GRAM SEWA SANGH, RAJSAMAND
April 7, 1995
FAZLUR REHMAN KHAN Vs. STATE OF RAJASTHAN
January 20, 1995
FODAN SINGH Vs. STATE OF RAJASTHAN
November 9, 1995
G C OIL MILL Vs. KUNDAN MAL
April 28, 1995
GAJENDRA SINGH Vs. STATE OF RAJASTHAN
April 25, 1995
GANESH Vs. STATE OF RAJASTHAN
March 28, 1995
GANGA RAM Vs. STATE OF RAJASTHAN
March 28, 1995
GANGI SINGH Vs. STATE OF RAJASTHAN
May 16, 1995
GANPAT LAL Vs. STATE OF RAJASTHAN
January 11, 1995
GAUN SHANKER Vs. STATE OF RAJASTHAN
February 16, 1995
GAYA PRASAD GUPTA Vs. RAJASTHAN STATE AGRICULTURE MARKETING BOARD, JAIPUR AND OTHERS
August 7, 1995
GAYATRI ALIASGAURI Vs. SHRI ANAND
July 26, 1995
GAZI KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
March 20, 1995
GEETA DEVI Vs. GOPAL KRISHAN VASHISTHA
September 14, 1995
GENGIA S/O NAINA Vs. THE STATE OF RAJASTHAN
January 12, 1995
GHASI KHAN Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND
April 4, 1995
GIRDHARI LAL Vs. STATE OF RAJASTHAN
May 19, 1995
GIRDHARI LAL Vs. STATE OF RAJASTHAN
December 5, 1995
GOPAL LAL Vs. BABU LAL
December 6, 1995
GOPAL MATHUR Vs. STATE OF RAJASTHAN
May 9, 1995
GOPAL MILL MAZDOOR UNION Vs. MANAGEMENT SUDERSHAN TEXTILE MILLS
August 30, 1995
GOPALI SMT Vs. BHAGCHAND
August 25, 1995
GOPI LAL TELI Vs. STATE OF RAJASTHAN
March 1, 1995
GORDHAN & ORS. Vs. STATE OF RAJ.
December 6, 1995
GOVIND BALKISHAN PAREEK Vs. ITO E CIRCLE JAIPUR
September 5, 1995
GOVIND NARAIN SHARMA Vs. RAJASTHAN HIGH COURT OF JUDICATURE
January 18, 1995
GUDU KANWAR Vs. NAND LAL
March 2, 1995
GUJARAT STATE ROAD TRANSPORT Vs. ADDL TRANSPORT COMMISSIONER
April 21, 1995
GULAB KANWAR Vs. UCO BANK HARSORE DISTT NAGAUR
October 6, 1995
GULABDAS JAGANNATH Vs. STATE OF RAJASTHAN
February 15, 1995
GULLA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 13, 1995
GUNJAN CEMENT PVT LIMITED Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN LIMITED
January 2, 1995
GUPTA CHEMICALS (P) LTD Vs. STATE OF RAJASTHAN AND INSECTICIDE INSPECTOR
November 17, 1995
GURDEV SINGH Vs. STATE OF RAJASTHAN
October 13, 1995
GYARSA Vs. STATE OF RAJASTHAN
July 12, 1995
GYARSI Vs. STATE OF RAJASTHAN
October 11, 1995
H P KOHLI Vs. STATE OF RAJASTHAN
November 28, 1995
HAFIZ MOHAMMED Vs. STATE
January 6, 1995
HAJARI SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
May 25, 1995
HAMTA RAM Vs. STATE OF RAJASTHAN
July 11, 1995
HANS RAJ Vs. STATE
March 21, 1995
HANUMAN CHOUDHARY Vs. STATE OF RAJASTHAN
January 4, 1995
HANUMANDASS CHHAGANLAL OF ANUPGARH Vs. STATE OF RAJASTHAN
July 20, 1995
HANUMAT PRASAD NANDWANA Vs. STATE OF RAJASTHAN
November 24, 1995
HARI MOHAN SHARMA Vs. REGIONAL RESEARCH INSTITUTE
March 27, 1995
HARI NARAIN & ORS. Vs. STATE OF RAJASTHAN
September 22, 1995
HARI NARAIN SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
November 1, 1995
HARI RAM Vs. JAI SINGH & ORS.
December 12, 1995
HARISH CHANDRA Vs. STATE OF RAJASTHAN
August 29, 1995
HARLAL Vs. STATE OF RAJASTHAN
January 24, 1995
HASHISH SHARMA Vs. SUSHMA SHARMA
September 19, 1995
HASSAN KHAN Vs. STATE OF RAJASTHAN
December 15, 1995
HAZAN Vs. SHEOJI
February 14, 1995
HEERA LAL Vs. STATE OF RAJASTHAN
March 1, 1995
HEERA RAM Vs. STATE OF RAJASTHAN
March 20, 1995
HEMA RAM Vs. STATE OF RAJASTHAN
July 6, 1995
HERDILIA UNIMERS LTD Vs. RENU JAIN
May 5, 1995
HETRAM Vs. STATE OF RAJASTHAN
February 10, 1995
HINDUSTAN MACHINE TOOLS EMPLOYEES UNION Vs. HINDUSTAN MACHINE TOOLS LTD
May 3, 1995
HIRA CHAND Vs. GOPAL
July 24, 1995
HOT CHAND AND OTHERS Vs. MUNICIPAL COUNCIL, AJMER
November 2, 1995
IDREES & ANOTHER Vs. STATE OF RAJASTHAN
November 3, 1995
IDRISH Vs. STATE OF RAJASTHAN
May 18, 1995
ILYAS Vs. STATE OF RAJASTHAN
September 18, 1995
INDER RAJ Vs. STATE OF RAJASTHAN
March 23, 1995
IQBAL Vs. HAKIMUDDIN
January 17, 1995
IQBAL SINGH Vs. RAJASTHAN STATE ELECTRICITY
January 31, 1995
ISHAQ Vs. STATE OF RAJASTHAN
May 16, 1995
ISHWARSINGH Vs. STATE AND ORS.
August 29, 1995
J K WHITE CEMENT WORKS Vs. UNION OF INDIA
November 27, 1995
JAGAT PRAKASH ROY BHATNAGAR Vs. STATE OF RAJASTHAN
February 2, 1995
JAGDISH Vs. THE STATE
July 18, 1995
JAGDISH PRASAD Vs. HARI SINGH AND
January 23, 1995
JAI DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1995
JAI DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 19, 1995
JAIKISHAN Vs. STATE OF RAJASTHAN
July 26, 1995
JAKIR ALIASRAJU Vs. STATE
September 21, 1995
JALE SINGH Vs. STATE OF RAJASTHAN
July 14, 1995
JAMAT SINGH Vs. STATE OF RAJASTHAN
August 4, 1995
JAMNA PRASAD Vs. DHABALI MANAKLAL
July 21, 1995
JAMURAM Vs. STATE OF RAJASTHAN
January 9, 1995
JAN MOHD Vs. STATE OF RAJASTHAN
March 12, 1995
JAN MOHD AND ANR Vs. STATE OF RAJASTHAN AND ANR
March 13, 1995
JARNAIL SINGH Vs. STATE OF RAJASTHAN
May 18, 1995
JASWANT SINGH Vs. STATE OF RAJASTHAN
March 30, 1995
JATAN SINGH Vs. STATE OF RAJASTHAN
February 16, 1995
JEEVA Vs. STATE OF RAJASTHAN
April 10, 1995
JHAVAR PRAKASH Vs. STATE OF RAJASTHAN
March 1, 1995
JUGAL KISHORE Vs. STATE OF RAJASTHAN
August 2, 1995
K M MATHEW Vs. ASHOK TANWAR
May 24, 1995
KACHRA Vs. STATE OF RAJASTHAN
May 3, 1995
KAILASH Vs. STATE OF RAJASTHAN
April 7, 1995
KAILASH CHAND VERMA Vs. PANCHAYAT SAMITI
July 18, 1995
KAILASH TALKIES Vs. STATE OF RAJASTHAN
February 6, 1995
KALIA Vs. STATE OF RAJASTHAN
January 23, 1995
KALU Vs. STATE OF RAJASTHAN
December 13, 1995
KAMAL SINGH Vs. STATE
April 21, 1995
KAMJI Vs. STATE OF RAJASTHAN
March 20, 1995
KAMLA Vs. STATE OF RAJASTHAN
January 11, 1995
KAMMO ALIASKAMARUDDIN Vs. STATE OF RAJASTHAN
July 18, 1995
KAN NATH Vs. STATE OF RAJASTHAN
August 24, 1995
KANA RAM Vs. STATE OF RAJASTHAN
July 20, 1995
KANHAIYA LAL Vs. HARI SINGH
December 15, 1995
KANHAIYA LAL AND ANR Vs. STATE OF RAJASTHAN
October 20, 1995
KANWAR LAL Vs. ADDL COMMISSIONER COMMERCIAL
May 10, 1995
KAPOORA & 7 OTHERS Vs. STATE OF RAJASTHAN
July 11, 1995
KARNI DAN Vs. STATE OF RAJASTHAN
August 7, 1995
KASAM DALVI Vs. STATE OF RAJASTHAN
July 5, 1995
KEHAR SINGH Vs. STATE
February 7, 1995
KESAR DEVI ALIAS KANTI DEVI Vs. UNION OF INDIA
July 19, 1995
KESHU LAL Vs. STATE OF RAJASTHAN
January 19, 1995
KESRI SINGH Vs. MITHA LAL METHA
August 8, 1995
KEWAL SINGH Vs. STATE OF RAJASTHAN
November 20, 1995
KHAYALI RAM Vs. B.O.R. AND OTHERS
February 17, 1995
KHERAJ Vs. STATE OF RAJASTHAN
April 5, 1995
KHERAJ RAM Vs. STATE OF RAJASTHAN
March 27, 1995
KHETA Vs. STATE OF RAJASTHAN
April 10, 1995
KINGSLEY Vs. STATE OF RAJASTHAN
December 14, 1995
KISHAN SINGH Vs. STATE
March 1, 1995
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 19, 1995
KISHAN SINGH Vs. STATE OF RAJASTHAN
July 3, 1995
Kishan Singh Vs. State of Rajasthan
January 9, 1995
KISHORE MISHRA Vs. DISTRICT TRANSPORT OFFICER
May 23, 1995
KISHORE SINGH Vs. STATE OF RAJ. & ORS.
March 20, 1995
KOHINOOR EXHIBITOR P LTD Vs. STATE
January 5, 1995
KOMAL SINGH Vs. STATE OF RAJASTHAN
July 14, 1995
KRISHAN LAL Vs. STATE OF RAJASTHAN
April 17, 1995
KRISHAN SINGH Vs. STATE AND OTHERS
April 20, 1995
KRISHNA LAL Vs. GURCHARAN LAL BHATIA AND SONS
August 24, 1995
KULDEEP SINGH Vs. UNION OF INDIA
November 22, 1995
KULVENDRA SINGH Vs. STATE OF RAJASTHAN
August 17, 1995
KUSHAL CHAND Vs. COMMISSIONER OF WEALTH TAX
March 21, 1995
KUSHAL CHAND SURANA Vs. COMMISSIONER OF WEALTH TAX
January 12, 1995
L R BAIRWA Vs. HIGH COURT OF RAJASTHAN
January 18, 1995
LAHARI BAI Vs. STATE OF RAJASTHAN
February 3, 1995
LAHARI BAI Vs. STATE OF RAJASTHAN
July 6, 1995
LAKKHI AND Vs. STATE OF RAJASTHAN
August 14, 1995
LAL CHAND Vs. CHUNNI LAL
August 16, 1995
LAL CHAND Vs. STATE OF RAJASTHAN
March 27, 1995
LALIA Vs. STATE OF RAJASTHAN
May 4, 1995
LAXMAN Vs. STATE OF RAJASTHAN
March 13, 1995
LAXMANLAL MEENA Vs. UNION OF INDIA
August 19, 1995
LIYAQAT ALI GAURI Vs. STATE OF RAJASTHAN
July 3, 1995
LRS OF LATE SHRI AHMED KHAN SHRI ABDUL REHMAN Vs. KARMU
August 8, 1995
LUNA RAM Vs. STATE OF RAJASTHAN
May 1, 1995
M C SINDHI Vs. HEMANDASS
February 13, 1995
M P POTDAR Vs. APPELLATE AUTHORITY NCERT
May 26, 1995
M.P. AGRAWAL Vs. STATE OF RAJASTHAN
July 28, 1995
M/S. GENERAL PRODUCE CO. LTD Vs. M/S. SONMATI HOLDINGS
November 3, 1995
MADAN LAL Vs. LAXMAN DASS
September 13, 1995
MADAN LAL Vs. STATE OF RAJASTHAN
May 9, 1995
MADAN LAL Vs. CHIEF ENGINEER PUBIIC HEALTH AND ENGINEERING DEPARTMENT JAIPUR
January 19, 1995
MADAN LAL Vs. STATE OF RAJASTHAN
April 7, 1995
MADAN SINGH Vs. STATE OF RAJASTHAN
April 7, 1995
MAGAN LAL Vs. CHABI LAL
March 8, 1995
MAGAN SINGH Vs. STATE
January 3, 1995
MAGANLAL Vs. STATE
December 15, 1995
MAGH SINGH Vs. STATE
January 6, 1995
MAHAVEER Vs. STATE OF RAJASTHAN
July 19, 1995
MAHAVEER ALIAS KRISHNA Vs. STATE OF RAJASTHAN
December 18, 1995
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
March 15, 1995
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
April 28, 1995
MAHESH CHANDRA MEHTA Vs. STATE OF RAJASTHAN
April 6, 1995
MAHESH CHANDRA MEHTA Vs. STATE OF RAJASTHAN
January 10, 1995
MAHESH FABRICS P LIMITED Vs. NIRMA CORPORATION
October 9, 1995
MAJI KHAN Vs. STATE OF RAJASTHAN
April 7, 1995
MAKHAN Vs. SUPERINTENDENT OF CENTRAL JAIL
July 18, 1995
MAKHAN SINGH SB HUKAM SINGH Vs. STATE OF RAJASTHAN
September 14, 1995
MALA S O MANA JAT Vs. STATE OF RAJASTHAN
January 11, 1995
MAN SINGH Vs. STATE OF RAJASTHAN
January 24, 1995
MAN SINGH Vs. STATE OF RAJASTHAN
January 19, 1995
MANAGEMENT OF KOTA CENTRAL CO-OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
January 31, 1995
MANAGMENT OF KOTA CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE INDUSTRIAL TRIBUAL
January 31, 1995
MANAK CHAND Vs. STATE OF RAJASTHAN
July 3, 1995
MANGAL CHAND Vs. COMMISSIONER OF INCOME TAX
January 16, 1995
MANGARAM Vs. STATE OF RAJASTHAN
January 17, 1995
MANGI LAL Vs. STATE OF RAJASTHAN
February 8, 1995
MANGI RAM MANGI LAL Vs. STATE OF RAJASTHAN
March 8, 1995
MANGLA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 13, 1995
MANISH DIXIT Vs. STATE OF RAJASTHAN & ORS.
March 10, 1995
MANJI Vs. STATE OF RAJASTHAN
January 3, 1995
MARUDHARA DYE CHEM Vs. RAJASTHAN STATE ELECTRICITY
April 18, 1995
MARUTI AGENCY SUMERPUR Vs. ASSISTANT COMMERCIAL TAXES OFFICER
February 13, 1995
MASAND TRANSPORT Vs. ADDL TRANSPORT COMMISSIONER
August 2, 1995
MATA ALIAS MANOHAR SINGH Vs. STATE OF RAJASTHAN
May 25, 1995
MATHURA LAL Vs. STATE OF RAJASTHAN AND ANR
May 25, 1995
MEHTAB SINGH @ KALA SINGH & ORS. Vs. STATE OF RAJASTHAN
August 23, 1995
MICHAEL P. CANN Vs. STATE OF RAJASTHAN
May 12, 1995
MILKIYAT SINGH Vs. STATE OF RAJASTHAN
July 25, 1995
MISHRI LAL GORDHAN LAL Vs. COMMISSIONER OF INCOME TAX
March 14, 1995
MISHRIYA Vs. STATE OF RAJASTHAN
July 31, 1995
MISHRIYA Vs. STATE OF RAJASTHAN
July 6, 1995
MISHRIYA Vs. STATE OF RAJASTHAN
July 3, 1995
MITHU LAL Vs. STATE OF RAJASTHAN
May 19, 1995
MODERN WOOLENS LIMITED JAIPUR Vs. STATE OF RAJASTHAN
February 6, 1995
MODI ENGINEERING PRIVATE LIMITED Vs. UNION OF INDIA
May 8, 1995
MOHAMMAD IQBAL Vs. STATE OF RAJASTHAN
July 25, 1995
MOHAMMAD ISMAIL Vs. STATE OF RAJASTHAN
May 10, 1995
MOHAMMAD SHARIF Vs. NASRINE
May 12, 1995
MOHAMMAD YUSUF Vs. BHAIRON SINGH SHEKHAWAT
April 18, 1995
MOHAMMAD ZAKIR Vs. STATE OF RAJASTHAN
March 27, 1995
MOHAN LAL BHATRA Vs. STATE OF RAJASTHAN
September 19, 1995
MOHANDASS Vs. STATE OF RAJASTHAN
January 25, 1995
MOHD HUSSAIN ABDUL HUSSAIN Vs. STATE OF RAJASTHAN
February 21, 1995
MOHD NASIR Vs. STATE OF RAJASTHAN
March 14, 1995
MOHD. IQBAL @ RAJU Vs. STATE OF RAJASTHAN
December 12, 1995
MOOL CHAND Vs. STATE OF RAJASTHAN
March 7, 1995
MOTILAL Vs. COMMISSIONER OF INCOME TAX
January 6, 1995
MRS RATAN SINGH GEHLOT Vs. UNION OF INDIA & ORS.
October 4, 1995
MS UNIQUE PRECURED RETREADERS, BHILWARA Vs. STATE OF RAJASTHAN & OTHERS
April 4, 1995
MST. TEEJU DEVI Vs. STATE OF RAJASTHAN
March 28, 1995
MUKAT RAJYA LAXMI Vs. COMMISSIONER OF WEALTH TAX
April 14, 1995
MUKESH KUMAR SONI Vs. STATE OF RAJASTHAN
February 2, 1995
MUKHTIYAR SINGH Vs. STATE
March 27, 1995
MUNICIPAL COUNCIL Vs. SARLA DEVI
August 31, 1995
MUNNA LAL SB KARUJI GUJAR Vs. STATE OF RAJASTHAN
October 4, 1995
MUNNA MUNI KHAN Vs. STATE OF RAJASTHAN
July 5, 1995
MUNNI LAL Vs. B O R
February 16, 1995
MUNNORAM Vs. HARIRAM
April 4, 1995
MURARI LAL AND ORS. Vs. ABHIMANYU SINGH AND ORS.
April 10, 1995
MUSTAQ ALI Vs. STATE OF RAJASTHAN
July 11, 1995
NAGENDRA Vs. JAHOOR KHAN
July 27, 1995
NANDANA Vs. PRADEEP BHANDARI
August 23, 1995
NANU RAM & ORS. Vs. STATE OF RAJASTHAN
May 25, 1995
NANU RAM AND ORS. Vs. STATE OF RAJASTHAN
November 8, 1995
NARAINI DEVI Vs. GOPAL LAL
August 28, 1995
NARCOTICS CONTROL BUREAU Vs. HARNATH SINGH
February 22, 1995
NARENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN
November 14, 1995
NARESH GERA Vs. DWARKA DAS
August 8, 1995
NARESH KUMAR Vs. PYAR CHAND
May 5, 1995
NARPAT RAM BARWAR Vs. SHRI MOHAN MEGHWAL
October 31, 1995
NASEEBAN Vs. SURENDRA PAL
February 13, 1995
NASIR KHAN Vs. STATE OF RAJASTHAN
May 25, 1995
NATHE KHAN Vs. STATE OF RAJASTHAN
May 15, 1995
NATHU & 4 ORS Vs. THE STATE OF RAJASTHAN
January 11, 1995
NATIONAL INSTITUTE OF AYURVEDA, JAIPUR Vs. VIJAY LAXMI AND OTHERS
March 8, 1995
NATIONAL TEXTILE CORPN D P AND R LTD Vs. JUDGE LABOUR COURT
November 1, 1995
NAVIN R KAMANI Vs. STATE OF RAJASTHAN
January 11, 1995
NAWAL KISHORE Vs. NAND KISHORE & ORS.
October 16, 1995
NEERAJ KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 31, 1995
NEW INDIA ASSURANCE CO LTD Vs. SANTOSH
October 31, 1995
NEW INDIA INSURANCE COMPANY LIMITED Vs. KESHAR
May 2, 1995
NIKOORAM Vs. STATE OF RAJASTHAN
September 6, 1995
NIRMAL KUMAR JHANWAR Vs. FOOD CORPN OF INDIA
January 30, 1995
NIRMAL NAHAR Vs. STATE OF RAJASTHAN
February 7, 1995
NIRMAL NAHAR Vs. STATE
March 2, 1995
NITENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
November 16, 1995
Noor Khan and Ors. Vs. State of Rajasthan & Ors.
December 8, 1995
NOOR MOHAMMAD Vs. NAGAR NIGAM JAIPUR
April 7, 1995
NOOR MOHAMMAD WALI BHAI TAJWALA Vs. UNION OF INDIA
January 30, 1995
OM PRAKASH Vs. UNION OF INDIA
April 10, 1995
OM PRAKASH Vs. STATE OF RAJASTHAN
April 17, 1995
OM PRAKASH Vs. M/S BOTHRA SALT WORKS AND ORS.
February 16, 1995
OM PRAKASH AND COMPANY Vs. JAWARI LAL
January 5, 1995
OM PRAKASH RAIGAR Vs. STATE OF RAJASTHAN
September 5, 1995
ORIENTAL INSURANCE CO LTD Vs. SHEIKH MOHAMMAD
January 5, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. HANSI
July 21, 1995
PADMAWATI AND ANOTHER Vs. SHYAM KUMAR SHARMA
April 20, 1995
PANCHHI BAI Vs. STATE & ANOTHER
August 29, 1995
PAPPU ALIAS DALCHAND Vs. STATE OF RAJASTHAN
June 29, 1995
PAPPU SINGH Vs. STATE OF RAJASTHAN
May 8, 1995
PAPURIA RAJESH Vs. STATE OF RAJASTHAN
March 2, 1995
PARASMAL KANJI Vs. COMMISSIONER OF WEALTH TAX
March 27, 1995
PAWAN KUMAR Vs. STATE OF RAJASTHAN
January 11, 1995
PODAR SPINNING MILLS Vs. STATE OF RAJASTHAN
January 11, 1995
POONA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
January 18, 1995
POONAMCHAND KOTHARI Vs. RAJASTHAN TUBE MANUFACTURING CO
August 4, 1995
POORA RAM Vs. STATE OF RAJASTHAN
September 14, 1995
POORAN Vs. STATE OF RAJASTHAN
March 31, 1995
POORANMAL & ANR Vs. MOHD YASEEN & ANR
November 3, 1995
POOSA RAM Vs. BOARD OF REVENUE
September 18, 1995
PRABHU DAYAL Vs. STATE OF RAJASTHAN
February 3, 1995
PRABHU LAL SHARMA Vs. MUNICIPAL COUNCIL
September 11, 1995
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
February 9, 1995
PRAKASH & ANR. Vs. STATE OF RAJASTHAN
December 13, 1995
PRAKASH BABU BAJPAI Vs. UNION OF INDIA
April 18, 1995
PRAKASH CHAND MODI Vs. COMMISSIONER OF WEALTH TAX
November 28, 1995
PRAKASH CHANDRA Vs. STATE AND OTHERS
July 31, 1995
PRAKASH CHANDRA JAIN Vs. CHANDRAWATI JAIN
September 18, 1995
PRAKASH MOHONOT Vs. THAR AANCHALIK GRAMIN BANK
February 23, 1995
PRATAP Vs. ABHAY KANWAR
November 9, 1995
PREM NATH Vs. SHYAM LAL SHARMA
August 25, 1995
PREM SINGH Vs. MADHU BALA
July 3, 1995
PREM SINGH SODA Vs. STATE OF RAJASTHAN
November 17, 1995
PRITAM SINGH Vs. STATE OF RAJASTHAN
August 7, 1995
PUKH RAJ Vs. GIRDHAR NARAIN
September 6, 1995
PUKH RAJ MEHTA Vs. STATE OF RAJASTHAN
March 2, 1995
PUKHRAJ Vs. STATE OF RAJASTHAN
February 7, 1995
PURAN NATH Vs. STATE OF RAJASTHAN
July 10, 1995
PURAN RAM Vs. STATE OF RAJ. & ORS.
August 31, 1995
PURAN SINGH & ORS. Vs. STATE OF RAJASTHAN
July 12, 1995
PURSHOTTAM Vs. DEV CHAND
December 15, 1995
PURSHOTTAM DAS Vs. S T A T
March 21, 1995
PUSHPA DEVI Vs. STATE OF RAJASTHAN
July 21, 1995
PYARELAL, RANVEER AND ORS. Vs. STATE OF RAJASTHAN
September 8, 1995
R S E B ACCOUNTANTS ASSOCIATION RAJASTHAN JAIPUR Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 30, 1995
R S R T C Vs. RAMESHWARI
March 31, 1995
RADHA BAI Vs. SURESH PAL
January 3, 1995
RADHA KISHAN KALVANIYA Vs. UCO BANK AND OTHERS
February 22, 1995
RADHESH CHANDRA Vs. STATE OF RAJASTHAN
May 19, 1995
RADHESH CHANDRA Vs. STATE OF RAJASTHAN
May 9, 1995
RADHEY SHYAM Vs. STATE OF RAJASTHAN
November 24, 1995
RADHEY SHYAM Vs. STATE OF RAJASTHAN
January 31, 1995
RAGHUNANDAN Vs. STATE OF RAJASTHAN
August 24, 1995
RAGHUNATH SINGH Vs. VIKRAM SHARMA
November 13, 1995
RAGHUVAR INDIA Vs. STATE
July 6, 1995
RAHEES AHMED Vs. SOMOTI
July 3, 1995
RAI KUMAR Vs. STATE
July 11, 1995
RAI SAHIB Vs. STATE OF HARYANA
January 24, 1995
RAJ SHEKHARAN Vs. STATE OF RAJASTHAN
November 30, 1995
RAJA RAM Vs. STATE OF RAJASTHAN
July 4, 1995
RAJASTHAN BAR FEDERATION Vs. STATE OF RAJASTHAN
April 26, 1995
RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LTD Vs. AMAR CHAND JAT
July 25, 1995
RAJASTHAN EXPLOSIVES AND CHEMICALS LIMITED Vs. STATE OF RAJASTHAN AND OTHERS
July 24, 1995
RAJASTHAN FINANCIAL CORPORATION Vs. VINOD KUMAR
October 12, 1995
RAJASTHAN HOUSING BOARD Vs. AWASAN MANDAL PARIJAT UNCHA AYWARG SANGARSH SAMITI
August 8, 1995
RAJASTHAN MINERAL DEVELOPMENT CORPN UDAIPUR Vs. STATE OF RAJASTHAN
April 5, 1995
RAJASTHAN STATE ELECTRICITY BOARD Vs. NARAYAN LAL MEENA
February 1, 1995
RAJASTHAN STATE INDL DEVELOPMENT and INVESTMENT CORPN LTD Vs. STATE
February 20, 1995
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHRI RAM YADAV
May 9, 1995
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. R T A BIKANER
March 31, 1995
RAJASTHAN TRADE UNION KENDRA Vs. J K SYNTHETICS LTD
November 13, 1995
RAJDHANI EXPRESS AND TRANSPORT Vs. STATE OF RAJASTHAN
May 4, 1995
RAJEEV KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 27, 1995
RAJENDRA Vs. STATE OF RAJASTHAN
July 6, 1995
RAJENDRA GROVER & 3 OTHERS Vs. STATE OF RAJASTHAN
December 19, 1995
RAJENDRA KUMAR Vs. SHANTI GODIKA
September 21, 1995
RAJENDRA PAL Vs. UNION OF INDIA
August 17, 1995
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
May 24, 1995
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
May 26, 1995
RAJESH KUMAR Vs. STATE OF RAJASTHAN
April 19, 1995
RAJMAL Vs. STATE OF RAJASTHAN
November 3, 1995
RAJMAL CHORDIA Vs. COMMISSIONER OF INCOME TAX
January 12, 1995
RAJSAMAND CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE OF RAJASTHAN
April 4, 1995
RAJU @ RAJENDRA KUMAR Vs. STATE
July 13, 1995
RAJU ALIAS RAJENDRA PRASAD AND Vs. STATE OF RAJASTHAN
January 24, 1995
RAJVEER SINGH Vs. JUDGE LABOUR COURT
August 29, 1995
RAKESH Vs. STATE OF RAJASTHAN
June 26, 1995
RAM AWATAR GUPTA Vs. STATE
April 25, 1995
RAM CHANDRA Vs. RAJASTHAN STATE ROAD TRANS
December 18, 1995
RAM CHARAN Vs. NAWAB SINGH
August 4, 1995
RAM DAYAL Vs. STATE OF RAJASTHAN
December 13, 1995
RAM ICE FACTORY Vs. RAJASTHAN STATE ELECTRICITY BOARD
July 11, 1995
RAM NARAIN Vs. STATE OF RAJASTHAN
July 4, 1995
RAM NARAIN SINGH Vs. STATE OF RAJASTHAN
March 27, 1995
RAM NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
July 31, 1995
RAM NATH Vs. STATE OF RAJASTHAN
April 7, 1995
RAM NIWAS Vs. STATE OF RAJASTHAN
March 14, 1995
RAM PRASAD Vs. RUKMA DEVI
December 6, 1995
RAM PYARI Vs. BHARAT SINGH
November 22, 1995
RAM RATAN Vs. STATE OF RAJASTHAN
January 18, 1995
RAM SAHAI SHARMA Vs. STATE OF RAJASTHAN
May 26, 1995
RAM SINGH Vs. AMRA
August 4, 1995
RAM SINGH Vs. STATE OF RAJASTHAN
July 24, 1995
RAM SINGH MEENA Vs. STATE OF RAJASTHAN
September 8, 1995
RAMANUJ Vs. STATE OF RAJASTHAN
September 22, 1995
RAMAVTAR Vs. STATE OF RAJASTHAN
April 1, 1995
RAMBAGH PALACE HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 12, 1995
RAMDHAN SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
March 24, 1995
RAMESH Vs. STATE OF RAJASTHAN
July 31, 1995
RAMESH CHAND Vs. STATE OF RAJASTHAN
November 18, 1995
RAMESH CHAND PANDEY Vs. BABU LAL
August 4, 1995
RAMESH CHANDRA Vs. BRIJLAL AND ANR.
October 30, 1995
RAMESHWAR Vs. STATE OF RAJASTHAN
April 17, 1995
RAMESHWAR PRASAD SHARMA Vs. RAJASTHAN STATE TEXT BOOK BOARD
May 26, 1995
RAMESHWARLAL Vs. STATE
February 24, 1995
RAMESHWARLAL AND ANOTHER Vs. MAHESHWARI SAMAJ SAMPATI TRUST
March 21, 1995
RAMSWAROOP MEENA Vs. UNIVERSITY OF RAJASTHAN
September 14, 1995
RAN MAL & ORS. Vs. STATE OF RAJASTHAN
February 16, 1995
RANJITA Vs. SUPDT OF POLICE TONK
April 24, 1995
RATAN KANWAR Vs. STATE OF RAJASTHAN
January 10, 1995
RATAN LAL AGARWAL Vs. HIGH COURT OF JUDICATURE
May 1, 1995
RATHI GUM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 13, 1995
RATNA DEVI AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
June 20, 1995
RAVI DUTT SHARMA Vs. STATE OF RAJASTHAN
March 24, 1995
REGIONAL DIRECTOR Vs. GREEN CARRIER AND CONTRACT
September 15, 1995
RELA RAM Vs. STATE OF RAJASTHAN
July 10, 1995
RESHAM SINGH Vs. STATE OF RAJASTHAN
May 17, 1995
RONGSENMAR LONG KUMAR Vs. UNIVERSITY OF RAJASTHAN & ANR
July 27, 1995
ROSHAN Vs. STATE OF RAJASTHAN
October 9, 1995
ROSHAN LAL Vs. P HEMCHANDRAN
July 27, 1995
RUDA RAM AND 3 ORS Vs. STATE OF RAJASTHAN
December 19, 1995
S C SHARMA Vs. STATE
April 25, 1995
S ZORASTER AND COMPANY SUPPLIES PVT LTD Vs. STATE OF RAJASTHAN
January 20, 1995
S.R. INDUSTRIES Vs. RAJ FINANCIAL CORP. AND OTHERS
March 14, 1995
SAHAB SINGH & OTHERS Vs. STATE OF RAJASTHAN
April 6, 1995
SAILESH KUMAR SINGH Vs. INDIAN PETROCHEMICALS COR
July 24, 1995
SAMPAT LAL Vs. STATE OF RAJASTHAN
August 4, 1995
SAMPAT LAL Vs. STATE OF RAJASTHAN
March 20, 1995
SAMPAT RAM BUDHMAL Vs. COMMISSIONER OF INCOME TAX
November 27, 1995
SANGEETA PATHAK Vs. HIGH COURT OF JUDICATURE
April 5, 1995
SANJAY SINGH Vs. STATE AND OTHERS
September 14, 1995
SANKLA RAM Vs. STATE OF RAJASTHAN
July 19, 1995
SANTOKH SINGH Vs. STATE OF RAJASTHAN
May 10, 1995
SANTOSH DAS Vs. STATE OF RAJASTHAN
May 23, 1995
SANWAL RAM Vs. STATE OF RAJASTHAN
May 2, 1995
SARAF TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 11, 1995
SARPANCH GRAM PANCHAYAT CHHATRAIL Vs. MEGHE KHAN
October 6, 1995
SARWAN Vs. STATE OF RAJASTHAN
May 31, 1995
SATISH CHAND Vs. KUMUD SHARMA
March 14, 1995
SATISH KUMAR BHAMBANI Vs. UNION OF INDIA UOI
March 27, 1995
SATISH KUMAR PORWA Vs. STATE OF RAJASTHAN
March 22, 1995
SATNAM MOGA Vs. STATE OF RAJASTHAN
July 3, 1995
SATNAM TANEJA Vs. STATE OF RAJASTHAN AND OTHERS
September 20, 1995
SATTAR KHAN Vs. STATE OF RAJASTHAN
March 15, 1995
SATYA PRAKASH Vs. PREMLATA
September 14, 1995
SATYAPRAN DEV Vs. STATE OF RAJASTHAN
March 13, 1995
SAWA Vs. STATE OF RAJASTHAN
July 12, 1995
SAWAI SINGH Vs. STATE OF RAJ. & ORS.
March 14, 1995
SAWAI SINGH Vs. STATE OF RAJASTHAN
February 16, 1995
SAWAI SINGH AND ORS Vs. STATE OF RAJ AND ORS
February 22, 1995
SAYAD ASIF MADANI Vs. MOHAMMED SAFI
November 29, 1995
SAYARI DEVI Vs. STATE OF RAJASTHAN
March 21, 1995
SENS KARAN & ORS. Vs. STATE OF RAJ.
September 13, 1995
SERVESH KUMAR Vs. STATE OF RAJASTHAN
March 5, 1995
SERVESH KUMAR Vs. STATE
May 23, 1995
SERVESH KUMAR Vs. STATE OF RAJASTHAN
May 30, 1995
SHABBIR MOHAMMAD Vs. STATE OF RAJASTHAN
September 5, 1995
SHAFI MOHD Vs. STATE
February 20, 1995
SHAHMIR ALIAS SHAHMIRIA Vs. STATE OF RAJASTHAN
January 11, 1995
SHAKUNTALA INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 9, 1995
SHAMBHU DAYAL Vs. MEERA
August 23, 1995
SHANKAR NATH Vs. STATE OF RAJASTHAN
July 15, 1995
SHANKERLAL Vs. STATE OF RAJASTHAN
May 19, 1995
SHANTI DEVI Vs. STATE
November 22, 1995
SHANTI DEVI Vs. MATHURA LAL
February 7, 1995
SHANTI LAL Vs. STATE OF RAJASTHAN
March 30, 1995
SHANTI LAL Vs. STATE OF RAJASTHAN
May 23, 1995
SHANTI RAJORIYA Vs. CHIMAN SINGH
August 9, 1995
SHARAD GANDHI Vs. STATE OF RAJASTHAN
September 27, 1995
SHARIF KHAN & 3 ORS. Vs. STATE OF RAJASTHAN
July 21, 1995
SHEESH RAM Vs. HARISH AND ANOTHER
January 18, 1995
SHER SINGH Vs. STATE OF RAJASTHAN
May 4, 1995
SHERA RAM Vs. STATE OF RAJASTHAN
May 15, 1995
SHIBBO @ SHIV CHARAN AND DEVILAL Vs. STATE OF RAJASTHAN
August 2, 1995
SHIV BHAGWAN SONI Vs. KESHA RAM AND OTHERS
January 16, 1995
SHIVJI RAM Vs. STATE
January 10, 1995
SHREE VADERA TEXTILES Vs. RAJASTHAN FINANCIAL CORPORATION
May 22, 1995
SHRI AMAR JAIN MEDICAL RELIEF SOCIETY Vs. PRESIDING OFFICER LABOUR COURT
September 20, 1995
SHRI MAHESHWARI SENIOR HIGHER SECONDARY SCHOOL Vs. MAHENDRA KUMAR RANA
October 4, 1995
SIMRATH SINGH Vs. STATE OF RAJASTHAN
April 25, 1995
SIROHI CEMENTS LTD Vs. STATE
November 3, 1995
SITA RAM SHANNA Vs. STATE OF RAJASTHAN
July 18, 1995
SITARAM Vs. STATE OF RAJASTHAN
January 12, 1995
SLIER SINGH Vs. STATE OF RAJASTHAN
May 4, 1995
SMT. KAILASHI Vs. STATE OF RAJASTHAN
July 12, 1995
SMT. SHARBATI AND ORS. Vs. THE STATE OF RAJASTHAN
July 28, 1995
SOBHA RAJ Vs. ABHINANDANMAL AND ANOTHER
February 7, 1995
SOBHA RAM Vs. R S R T C
November 23, 1995
SOHAN LAL Vs. JUDGE LABOUR COURT
August 24, 1995
SOHAN LAL Vs. KHETU LAL
March 8, 1995
SOHAN SINGH Vs. STATE OF RAJASTHAN
February 10, 1995
SOMTI DEVI Vs. STATE OF RAJASTHAN
September 13, 1995
SON SINGH AND 2 OTHERS Vs. STATE OF RAJASTHAN AND 2 OTHERS
September 1, 1995
SRI RAM Vs. STATE OF RAJASTHAN
September 21, 1995
STATE Vs. BANWARI LAL
September 15, 1995
STATE BANK OF BIKANER & JAIPUR Vs. A M KOTHARI
May 15, 1995
STATE BANK OF INDIA Vs. NAND RAM
April 28, 1995
STATE OF RAJASTHAN Vs. DH
April 10, 1995
STATE OF RAJASTHAN Vs. RATAN LAL
January 11, 1995
STATE OF RAJASTHAN Vs. VISHNU LAL
February 7, 1995
STATE OF RAJASTHAN Vs. MAHAMANTRI P W D
February 14, 1995
STATE OF RAJASTHAN Vs. MAMRAJ
September 13, 1995
STATE OF RAJASTHAN Vs. TARA SINGH
August 25, 1995
STATE OF RAJASTHAN Vs. ISHWAR DASS
September 1, 1995
STATE OF RAJASTHAN Vs. VIJAY SINGH
September 4, 1995
STATE OF RAJASTHAN Vs. SHRI HEMA RAM
August 24, 1995
STATE OF RAJASTHAN Vs. LABOUR COURT
August 24, 1995
STATE OF RAJASTHAN Vs. SATYA NARAIN
October 20, 1995
STATE OF RAJASTHAN Vs. ISHWAR DASS AND ORS.
January 9, 1995
STATE OF RAJASTHAN Vs. MINKA & ORS.
January 16, 1995
STATE OF RAJASTHAN Vs. SUBHASH CHAND
December 18, 1995
STATE OF RAJASTHAN Vs. RAJA RAM
March 20, 1995
STATE OF RAJASTHAN Vs. MINA S/O BHIMA
December 15, 1995
STATE OF RAJASTHAN AND ANOTHER Vs. RAGHUVEER SINGH
December 15, 1995
STRAW PRODUCTS LTD Vs. UNION OF INDIA
February 1, 1995
SUBH RAM Vs. STATE OF RAJASTHAN
December 14, 1995
SUBHAAH Vs. THE STATE OF RAJASTHAN
April 27, 1995
SUBHASH BHATIA Vs. STATE OF RAJASTHAN
November 17, 1995
SUBHASH KOLI Vs. STATE OF RAJASTHAN
September 4, 1995
SUDARSHAN KAUR Vs. RIPUDAMAN SINGH
July 12, 1995
SUDHA Vs. MANMOHAN
February 23, 1995
SUDHIR BALDWA Vs. STATE OF RAJASTHAN
March 7, 1995
SUDHIR JIWAN Vs. RAJ STATE PUBLIC SERVICE
May 15, 1995
SUGAN CHAND Vs. STATE OF RAJASTHAN
April 2, 1995
SUGAN CHAND Vs. STATE OF RAJ & OTHERS
April 20, 1995
SUKH NANDAN SWAROOP Vs. UNION OF INDIA
April 26, 1995
SUKH NANDAN SWAROOP Vs. UNION OF INDIA & ORS
April 24, 1995
SUKHA Vs. STATE OF RAJASTHAN
April 21, 1995
SUKHDEO SINGH RAJPUROHIT Vs. STATE
April 26, 1995
SULTAN SINGH Vs. STATE OF RAJASTHAN
September 12, 1995
SUNDER Vs. THE STATE OF RAJASTHAN
February 10, 1995
SURAJ DEVI Vs. SITA DEVI
March 21, 1995
SURAJ KARAN Vs. STATE OF RAJASTHAN
January 20, 1995
SURAJMAL Vs. STATE OF RAJASTHAN
March 27, 1995
SURAJMAL & ANR. Vs. STATE OF RAJASTHAN
August 29, 1995
SURENDRA ALIAS SUNIYA Vs. STATE OF RAJASTHAN
July 12, 1995
SURENDRA NARAIN GOSWAMI Vs. STATE
February 21, 1995
SURENDRAPAL SINGH Vs. STATE OF RAJASTHAN
February 21, 1995
SURESH CHAND AGARWAL Vs. SATE OF RAJASTHAN
March 6, 1995
SURESH KUMAR Vs. STATE OF RAJASTHAN
November 12, 1995
SURESH KUMAR Vs. STATE OF RAJASTHAN
January 12, 1995
SURESH KUMAR RAWAT Vs. COMMISSIONER OF INCOME TAX
February 6, 1995
SURJA DEVI, AND ANOTHER Vs. BHERONDAN AND ANOTHER
March 21, 1995
SUSHILA KUMARI Vs. STATE OF RAJASTHAN
May 17, 1995
SWARAN SINGH Vs. NAGAR PARISHAD, KOTA
May 26, 1995
SWAROOP SINGH Vs. BOARD OF REVENUE
February 14, 1995
SWEDFUND INTERNATIONAL Vs. ADITYA GUSTAVSBERG LTD.
October 9, 1995
TARA CHAND Vs. SHRADNAND
May 16, 1995
TARACHAND Vs. STATE OF RAJASTHAN & ORS.
July 3, 1995
TARACHEM LABORATORIES Vs. UNION OF INDIA
September 6, 1995
TARANSINGH Vs. STATE OF RAJASTHAN
October 17, 1995
TEJ KARAN Vs. SUSHIL KUMAR
August 29, 1995
TEJ SHANKAR S/O MOTI LAL Vs. GOVERNMENT OF RAJASTHAN
January 17, 1995
TEJ SINGH Vs. STATE OF RAJASTHAN
February 3, 1995
TEJBHAN Vs. STATE OF RAJASTHAN
March 27, 1995
THE GOVERNING BODY, KANODIA MAHILA MAHAVIDHYALAYA, JAIPUR Vs. RAJASTHAN NON
November 8, 1995
THE STATE OF RAJASTHAN Vs. CHUNIYA @ JANGIDA
December 14, 1995
TIKKO BAI Vs. DIVISIONAL COMMISSIONER BIKANER
February 7, 1995
TULSI RAM SHARMA Vs. STATE AND OTHERS
March 13, 1995
UCHHABKANWAR Vs. LEGAL REPRESENTATIVES OF RAMSWAROOP
February 20, 1995
UKARDA Vs. STATE OF RAJASTHAN
April 10, 1995
UMESH SHARMA Vs. STATE OF RAJASTHAN
January 31, 1995
UMMED Vs. STATE OF RAJASTHAN
March 27, 1995
UNION OF INDIA Vs. S S KOTHIYAL
March 8, 1995
UNION OF INDIA Vs. KISHNA DEVI
January 19, 1995
UNION OF INDIA Vs. PEERULAL
May 22, 1995
UNION OF INDIA Vs. M/S GUPTA BROS. , JODHPUR
January 19, 1995
UNIQUE PRECURED RETREADERS BHILWARA Vs. STATE OF RAJASTHAN
July 6, 1995
UNITED INDIA INSURANCE CO LTD Vs. TARA CHAND
January 18, 1995
URBAN IMPROVEMENT TRUST JODHPUR Vs. SOHNI DEVI
July 28, 1995
VIJAY LAXMI BHATNAGAR Vs. STATE OF RAJASTHAN AND ANOTHER
October 13, 1995
VIJAY RAJ Vs. STATE OF RAJASTHAN
December 1, 1995
VIJAY SINGH SANKHLA Vs. R S E B
September 14, 1995
VIKAS BUNKAR Vs. RAJASTHAN STATE HANDLOOM
May 25, 1995
VIKAS BUNKAR Vs. RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD
May 1, 1995
VINOD Vs. DISTT JUDGE
February 24, 1995
VINOD KUMAR Vs. KAUSHALYA
August 30, 1995
VINOD TALKIES Vs. STATE OF RAJASTHAN
April 5, 1995
VIREN DEVI Vs. KRISHNA DEVI
September 6, 1995
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
April 25, 1995
VIRENDRA NATH SORAL Vs. SAJJAN KUMAR JAIN
December 5, 1995
VISHNU KUMAR Vs. SOHNI DEVI
November 28, 1995
VISHWANATH Vs. STATE
July 11, 1995
VISRA Vs. STATE OF RAJASTHAN
May 24, 1995
YASIN KHAN Vs. MOHAMMED ALI
July 3, 1995
YATISH CHAND Vs. KUMUD SHARMA
March 13, 1995
YOGENDRA KUMAR Vs. STATE OF RAJASTHAN
December 11, 1995
YOGESH CHANDRA HARIT Vs. THE STATE OF RAJASTHAN AND OTHRS
July 22, 1995
ZAMIR ALI Vs. STATE OF RAJASTHAN
September 19, 1995