Case Index

Title
Date
A.D. SINGH Vs. EIDER ELECTRONICS INDUSTRIES LTD. AND ANR.
June 5, 1995
AGGARWAL B L Vs. HIMACHAL CONSULTANCY ORGANISATION
May 10, 1995
ALARK SINGH Vs. UDAI PRAKASH AND ANR.
May 17, 1995
AMBA MILLERS PVT.LTD. Vs. STATE OF HIMACHAL PRADESH
May 25, 1995
ANIL KUMAR AND ANR. Vs. STATE OF H.P.
July 12, 1995
APPELLANT PARTY MISSING IN SOURCE FILE Vs. RESPONDENT PARTY MISSING IN SOURCE FILE
March 1, 1995
ASHA THAKUR Vs. H.P.PUBLIC SERVICE COMMISSION
July 27, 1995
ASHOK KUMAR Vs. UTTAM CHAND
June 5, 1995
ASHOK KUMAR KATOCH Vs. ORIENTAL BANK OF COMMERCE
November 20, 1995
ATMA RAM Vs. PALAS RAM AND ANR.
September 21, 1995
BHAG SINGH Vs. STATE OF H P
April 27, 1995
BHAGAT RAM Vs. STATE OF H.P.
January 4, 1995
BHIKAM RAM Vs. THE STATE OF H.P.
September 25, 1995
CHAMPA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
September 27, 1995
COMMISSIONER INCOME TAX Vs. SHIVALIK AGRO
May 24, 1995
COMMISSIONER OF INCOME TAX Vs. HOTEL MAYUR
May 24, 1995
CONCRETE POLES AND PAPER CONVERSION WORKERS UNION Vs. THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. AND ORS.
May 17, 1995
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
December 15, 1995
Deep Singh Vs. State of Himanchal Pradesh
April 12, 1995
DEVI RAM Vs. CHET RAM
April 20, 1995
DEVI SARAN Vs. ANANT RAM AND ORS.
September 26, 1995
DHANI RAM Vs. STATE OF H.P.
October 12, 1995
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
November 24, 1995
DILBAG SINGH AND ORS. Vs. STATE OF H.P. AND ORS.
May 17, 1995
DINA NATH Vs. THE KANGRA CENTRAL CO OPERATIVE BANK LTD.DHARAMSHALA
September 8, 1995
DROMATI DEVI Vs. SOHAN SINGH
June 26, 1995
EAST INDIA HOTELS LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
December 29, 1995
GAGAN DEEP Vs. STATE
August 16, 1995
GAGAN DEEP Vs. STATE
June 8, 1995
GAGAN DEEP AND ORS. Vs. STATE AND HPU
August 6, 1995
GAJINDER SINGH Vs. NAROTAM SINGH
July 3, 1995
GIAN CHAND Vs. STATE OF H.P.
December 22, 1995
GOPAL KRISHAN Vs. SNATAN DHARAM SABHA
October 20, 1995
GURJEET SINGH Vs. STATE OF H.P. AND ORS.
November 20, 1995
GURJEET SINGH Vs. STATE OF H.P.
October 20, 1995
GURSARAN Vs. SHAKUNTALA
August 28, 1995
H.P. STATE POLLUTION CONTROL BOARD Vs. NU-CHEM INDUSTRIES PAONTA SAHIB AND ANR.
January 6, 1995
H.P.STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. KAPIL DEV
December 27, 1995
HAKAM DEVI Vs. BHAG SINGH
June 21, 1995
HALLAYUD AND ANR. Vs. JAI DEV AND ORS.
August 17, 1995
HARBANS LAL Vs. SITO DEVI
June 26, 1995
HARI DEVI Vs. BHAGAT SINGH AND ANR.
August 29, 1995
HIM SPORTS Vs. STATE OF HIMACHAL PRADESH
November 10, 1995
HIMACHAL SHIKSHA SAMITI Vs. H.P. NAGAR VIKASH PRADHIKARAN
April 24, 1995
INDAR KUMAR Vs. STATE OF H.P.
October 20, 1995
INDER SINGH Vs. ASSTT. ENGINEER AND ANR.
March 20, 1995
IRENDAR KUMAR SUSHIL KUMAR Vs. STATE OF H P
May 17, 1995
JAGAR NATH AND ANR. Vs. STATE OF H.P.
September 26, 1995
JAI PAL SINGH BISHT Vs. H.P.UNIVERSITY
August 16, 1995
JAI SINGH Vs. PRITHI SINGH AND ORS.
May 3, 1995
JANG BAHADUR Vs. JUTHI DEVI AND ORS.
August 30, 1995
JASJIT SINGH SODHI Vs. MAHARAJ KRISHAN MAHAJAN
October 9, 1995
JETHU THROUGH KM.GUDDI Vs. GOBIND SINGH
February 21, 1995
K.N. TRADING CO. Vs. MASONIC FRATERNITY OF SHIMLA
July 12, 1995
KALA RAM Vs. UNION OF INDIA
December 18, 1995
KARAM SINGH Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD.
December 27, 1995
KASHMIR SINGH Vs. BADERDIN DECEASED THROUGH HIS L.RS. KAMAL DIN AND ORS.
June 1, 1995
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
November 30, 1995
KEDAR NATH SOOD Vs. UNION OF INDIA
August 12, 1995
KEDAR NATH SOOD Vs. UNION OF INDIA (UOI) AND ORS.
December 8, 1995
KHUSHI RAM BALNATAH Vs. STATE OF HIMACHAL PRADESH
September 27, 1995
KINGETT EDWARD CHRISTOPHER Vs. STATE OF H P
October 30, 1995
KISHORI LAL Vs. GARUD DHAWAJ
May 17, 1995
Kishori Lal Jagat Ram Vs. Union of India
September 26, 1995
KRISHAN CHAND Vs. STATE OF HIMACHAL PRADESH
September 8, 1995
KULDEEP SINGH AND ORS. Vs. RAM DEVI AND ORS.
May 8, 1995
KULDIP KUMAR SHARMA Vs. NIRMAL CHANDEL
December 13, 1995
LAL SINGH Vs. AJUDHYA DEVI
October 11, 1995
M/S. WESTON ELECTRONIC LTD. Vs. PRESIDING OFFICER, LABOUR COURT
November 30, 1995
MADAN MOHAN AND FIVE ORS. Vs. RAM SINGH AND ANR.
May 18, 1995
MAHENDRA PAL Vs. STATE OF HIMACHAL PRADESH
August 9, 1995
MAHESHU Vs. PARSHOTAM SINGH AND ORS.
February 21, 1995
MANGAL SINGH @ MANGAT RAM Vs. STATE OF HIMACHAL PRADESH
December 8, 1995
MANGAL SINGH ALIAS MANGAT RAM Vs. STATE OF HIMACHAL PRADESH
December 22, 1995
MEENA SHARMA Vs. H.P.UNIVERSITY
December 27, 1995
MEGH SINGH Vs. STATE OF H.P.
September 20, 1995
MILAP CHAND AND ORS. Vs. HONBLE CHIEF JUSTICE AND ORS.
May 8, 1995
MOHINDER KAUR Vs. OM PRAKASH
June 30, 1995
MOHINDER KUMAR JOSHI Vs. KALI RAM
October 20, 1995
MOHINDER SINGH Vs. H.P.STATE ELECTRICITY BOARD
July 10, 1995
MOM RAJ Vs. DISTRICT AND SESSIONS JUDGE
June 22, 1995
MS. GURBAX SINGH Vs. LT. GENERAL H. KAUL
May 17, 1995
MST. KASHU Vs. NAND LAL
July 3, 1995
MUNSHI RAM Vs. UNION OF INDIA (UOI) AND ORS.
November 20, 1995
MUNSHI RAM Vs. SITA RAM
February 21, 1995
N.K.GUPTA Vs. STATE OF HIMACHAL PRADESH
July 21, 1995
NARBADU DEVI Vs. H.R.T.C.
April 5, 1995
NATHO RAM Vs. STATE OF H.P.
January 5, 1995
NEELAM THAKUR Vs. DR. Y.S. PARMAR UNIVERSITY AND ORS.
November 20, 1995
NEW INDIA ASSURANCE CO Vs. JASBIR KAUR SMT
December 15, 1995
NEW INDIA ASSURANCE CO. Vs. KISHORI LAL SUD
January 5, 1995
NEW INDIA ASSURANCE CO. LTD Vs. LACHHMI DEVI
September 8, 1995
NEW INDIA ASSURANCE CO. LTD Vs. BHAJNOO
September 7, 1995
NEW INDIA ASSURANCE CO. LTD. Vs. BIMLA DEVI
September 8, 1995
ORIENTAL INSURANCE CO. LTD Vs. RENU ACHARYA
November 27, 1995
ORIENTAL INSURANCE CO. LTD. Vs. VED PARKASH
July 18, 1995
PAMILA KAPUR Vs. KHEM SINGH
December 29, 1995
PARAM DEV Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
March 30, 1995
PARTAP Vs. VEENA
August 9, 1995
PARTAP MALIK Vs. STATE OF H P
April 5, 1995
PARVATI Vs. FATE RAM AND ORS.
October 20, 1995
PARVEEN BEGUM Vs. STATE OF H.P.
June 8, 1995
PARVEEN KUMAR GAUTAM Vs. STATE OF H.P. AND ANR.
September 19, 1995
PHILIPPE GELIE Vs. B N BANERJEE
November 28, 1995
POONAM Vs. MOHAN LAL
April 25, 1995
PUNJAB STATE ELECTRICITY BOARD Vs. STATE OF HIMACHAL PRADESH
June 26, 1995
PUNJAB STATE ELECTRICITY BOARD AND ORS. Vs. SWARAN SINGH
September 2, 1995
PUSHPA Vs. H.P.PUBLIC SERVICE COMMISSION
October 31, 1995
R.K. KAPILA Vs. SHIMLA DEVELOPMENT AUTHORITY AND ANR.
August 31, 1995
RACHAN KAUR Vs. BHAG SINGH
December 13, 1995
RADHA SINGHA AND ORS. Vs. THE SECRETARY (PWD) TO THE GOVT. OF H.P. AND ORS.
August 11, 1995
RAJ KUMAR Vs. H.P.STATE SMALL INDUSTRIES CORPORATION LTD.
February 21, 1995
RAJ PAL Vs. STATE OF H P
January 5, 1995
RAJ SINGH AND ORS. Vs. MAHARAJ MAL AND ORS.
May 9, 1995
RAJESH KUMAR Vs. HIMACHAL PRADESH ELECTRICITY
August 1, 1995
RAJINDER KUMAR Vs. BHAG SINGH
April 24, 1995
RAKESH KUMAR Vs. PREM LAL
December 19, 1995
RAM KRISHAN ROHAL Vs. STATE OF H.P. AND ORS.
December 18, 1995
RAM NIWAS Vs. RAJINDER PRASAD
February 21, 1995
RAM PRASAD KALIA Vs. H.P.STATE PUBLIC SERVICE COMMISSION
April 6, 1995
RAM SARAN Vs. STATE OF H.P.
December 11, 1995
RAMESH KUMAR Vs. UNION OF INDIA
April 17, 1995
RANBIR SINGH SAINI Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 1995
RATTAN CHAND Vs. STATE OF HIMACHAL PRADESH
April 25, 1995
RATTNU Vs. STATE OF HIMACHAL PRADESH
January 6, 1995
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 15, 1995
RISHI PAL AND CO. Vs. STATE OF H.P.
January 6, 1995
RIVERSIDE HOSTELS AND RESORTS (P) LTD. Vs. H.P.FINANCIAL CORPORATION
October 31, 1995
ROOP SINGH Vs. STATE OF H.P.
September 25, 1995
ROSHAN LAL ALIAS BAL KISHAN Vs. SHRI RATTAN CHAND AND OTHERS
December 19, 1995
ROSHAN LAL AND OTHERS Vs. STATE OF H.P. AND ANOTHER
November 28, 1995
ROSHAN SINGH ALIAS ROSHAN LAL Vs. RANBIR PAL SINGH
December 18, 1995
S.A. BUILDERS LTD Vs. H.P.S.E.B.
August 24, 1995
S.K.CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 6, 1995
SADH RAM Vs. STATE OF H.P.
August 9, 1995
SANTOKH SINGH Vs. STATE OF H.P.
August 3, 1995
SARASWATI DEVI Vs. SUNDER SINGH
September 21, 1995
SATYA DEVI Vs. STATE OF HIMACHAL PRADESH
June 22, 1995
SHAM LAL AGGARWAL Vs. RANA SUMESHWAR SINGH
November 9, 1995
SIDHU RAM Vs. RAMESH KUMAR
March 24, 1995
SITA DEVI Vs. THE CHAIRMAN, N.H.P.C.LTD.
September 27, 1995
SMT. PAMILA KAPUR AND ORS. Vs. KHEM SINGH
December 29, 1995
SMT. POONAM Vs. MOHAN LAL
April 15, 1995
SMT. UPNESH KUMARI Vs. KAMLESH KUMAR
March 29, 1995
SOM DATT Vs. THE STATE OF HIMACHAL PRADESH
June 8, 1995
Soma Wati Vs. Union of India (UOI)
March 28, 1995
STATE OF H P Vs. GURCHARAN SINGH
January 6, 1995
STATE OF H.P Vs. KANWAR ISHWARI SINGH AND ORS.
May 20, 1995
STATE OF H.P. Vs. DAULAT RAM (DECEASED) THROUGH HIS L. RS RATTAN LAL AND ORS.
November 20, 1995
STATE OF H.P. Vs. MANMOHAN SINGH AND ORS.
August 8, 1995
STATE OF H.P. Vs. RAJINDER SINGH
July 27, 1995
STATE OF H.P. Vs. MUKHTIAR SINGH AND TWO ORS.
May 9, 1995
STATE OF H.P. Vs. BASIR
March 29, 1995
STATE OF H.P. Vs. BHIKHO RAM
June 23, 1995
STATE OF H.P. Vs. PURAN CHAND
March 20, 1995
STATE OF H.P. Vs. PAWAN KUMAR
September 25, 1995
STATE OF H.P. AND ANR. Vs. WARIAM SINGH AND ORS.
July 3, 1995
STATE OF HIMACHAL PRADESH Vs. MAHESHI ALIAS MAHESH
August 7, 1995
STATE OF HIMACHAL PRADESH Vs. SH. B.S. RANA
January 5, 1995
STATE OF HIMACHAL PRADESH AND ORS. Vs. RAMJI DASS CHAUHAN
July 11, 1995
SUKH DEV Vs. BHAGWATI DEVI
August 7, 1995
SUKH DEV Vs. STATE OF H.P.
June 23, 1995
SUMER CHAND KATOCH Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD.
December 22, 1995
SUNITA Vs. JAI DEV
February 24, 1995
SURAJ KISHAN ARORA Vs. GOVIND SINGH
January 2, 1995
SURESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
September 27, 1995
SURINDER KUMAR GUPTA Vs. MANJU RANI
September 20, 1995
THAKUR DASS Vs. JAI DEV
June 20, 1995
THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. EXPORT CREDIT AND GUARANTEE CORPORATION LTD.
September 28, 1995
THE HIMACHAL PRADESH STATE SMALL INDUSTRIES AND EXPORT CORPORATION LTD. Vs. GENERAL SECRETARY CONCRETE POLES AND PAPER CONVERSION WORKERS UNION AND ORS.
May 17, 1995
THE RADIANT WOOD WORKERS PRODUCTION-CUM-SALE COOPERATIVE INDUSTRIAL SOCIETY LTD. Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD. AND ORS.
March 24, 1995
TRILOK CHAND Vs. STATE OF HP
January 5, 1995
TULA RAM Vs. CHHAKNU AND ANR.
April 5, 1995
Union of India (UOI) Vs. Ganga Singh
July 12, 1995
UNITED INDIA INSURANCE CO LTD Vs. NAKO ALIAS NAIKU DEVI
November 23, 1995
UNITED INDIA INSURANCE CO. LTD. Vs. SUKHA DEVI
March 2, 1995
VEENY CONFECTIONERS Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
September 20, 1995
VIJAY CHAND KATOCH Vs. STATE OF H.P. AND ANR.
June 22, 1995
VIPAN KUMAR AND ORS. Vs. THE STATE OF HIMACHAL PRADESH
June 8, 1995