Case Index

Title
Date
ABHAY SINGH Vs. CO-OPERATIVE BANK, LUCKNOW
March 14, 1995
BANK OF BARODA Vs. PRAMOD MISHRA
November 21, 1995
DINANATH ARORA Vs. GOVIND PRASAD AGRAWAL
November 14, 1995
GANESH SINGH CHAUHAN Vs. CHIEF MEDICAL OFFICER, ALLAHABAD
November 14, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAHBUNNISA
October 11, 1995
NATIONAL INSURANCE CO.LTD. Vs. JAGDISH PRASAD MAURYA
November 17, 1995
NEW INDIA ASSURANCE CO. Vs. GOPAL
November 9, 1995
TILAK SINGH Vs. S.K.GUPTA, GENERAL MANAGER, JAN PRIYA FINANCE INDUSTRIAL INVESTMENT (INDIA) LTD., CALCUTTA
December 19, 1995