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Case Index
Title
Date
A.C.RAHA Vs. VOLTAS LTD.
May 24, 1995
AJAY ENTERPRISE LTD. Vs. KAMLESH AGGARWAL
May 3, 1995
AMAR JEET SINGH Vs. ZONAL ASSISTANT COMMISSIONER, DELHI MUNICIPAL CORPORATION
August 7, 1995
AMRIK SINGH Vs. INDIAN EXPRESS NEWSPAPER (BOMBAY) LTD.
November 9, 1995
ANAND PARVAT RESIDENTS ASSOCIATION (REGD.) Vs. RAMJAS FOUNDATION
April 19, 1995
ANANT RAJ AGENCIES (P) LTD. Vs. TATA ENGINEERING & LOCOMOTIVE CO.LTD.
May 3, 1995
ANIL SOOD Vs. SHARDA BOIRON LAB.LTD.
July 24, 1995
ASHOK GUPTA Vs. RAM PAPER MILLS LTD.
May 26, 1995
BANK OF BARODA Vs. ROSHAL LAL MAHINDRU
November 20, 1995
BISHAMBER LAL NARANG Vs. BANK OF INDIA
August 4, 1995
CHAIRMAN, RAILWAY BOARD Vs. S.BHARATH
March 29, 1995
D.N.AGGARWAL Vs. KAUSHALAYA DEVI MARWAH
June 1, 1995
D.P.HAZRA Vs. INDIAN AIRLINES
June 27, 1995
DELHI DEVELOPMENT AUTHORITY Vs. TIKA RAM
July 18, 1995
DELHI DEVELOPMENT AUTHORITY Vs. I.S.NARULA
September 7, 1995
DELHI DEVELOPMENT AUTHORITY Vs. S.S.PURI
November 8, 1995
DELHI DEVELOPMENT AUTHORITY Vs. D.C.GUPTA
November 2, 1995
DELHI DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR
July 26, 1995
EAST INDIA TRANSPORT AGENCY Vs. ASHOK MAHESHWARI
June 12, 1995
GARGI PARSAI Vs. K.L.M.ROYAL DUTCH AIRLINES
June 15, 1995
GENERAL MANAGER, DESU Vs. ASHA RAJPUT
February 6, 1995
GOPAL AGGARWAL Vs. HOTEL LE MERIDIAN
July 25, 1995
GURBAKSH SINGH JONEJA Vs. TATA SHARE REGISTRY LTD.
August 9, 1995
JAGDISH SINGH Vs. SHRI MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE
August 4, 1995
K.R.BATRA Vs. UNITED INDIA INSURANCE CO.LTD.
August 7, 1995
KAMLESH BANSAL Vs. BALAJI LAND TRADERS
August 28, 1995
KAMLESH GAUR Vs. MUNICIPAL CORPORATION OF DELHI
March 7, 1995
KHIZRA BEGAM Vs. UNION OF INDIA
November 15, 1995
KRISHAN DASS CHAURASIA Vs. STATE BANK OF INDIA
June 5, 1995
MAHABIR PARSHAD GOYAL Vs. NEW INDIA ASSURANCE CO.LTD.
March 9, 1995
MAHANAGAR TELEPHONE NIGAM LTD. Vs. Z.S.KHER
May 24, 1995
MAJOR GEN.D.M.GUPTA Vs. UNIT TRUST OF INDIA
July 25, 1995
MANJEET SINGH BAWA Vs. FATEH BAHADUR SINGH
May 26, 1995
MUNICIPAL CORPORATION OF DELHI Vs. HAMESH MADAN
September 7, 1995
MUNICIPAL CORPORATION OF DELHI Vs. SHYAM SUNDER KAUSHIK
December 6, 1995
MUNICIPAL CORPORATION OF DELHI Vs. GIAN WATI
July 17, 1995
MUNICIPAL CORPORATION OF DELHI (D.E.S.U.) Vs. PRAKASH CABLE CO.
November 15, 1995
NAVNEET ARORA Vs. CHOWDHRY CHAMAN SINGH
July 24, 1995
POST MASTER, JANAKPURI POST OFFICE Vs. J.C.SHORI
November 9, 1995
PRAKASH CHAND SINGHAL Vs. HINDALCO INDUSTRIES LTD.
November 20, 1995
R.N.GUPTA Vs. UNION OF INDIA
August 16, 1995
R.P.JAIN Vs. SAHARA INDIA AIRLINES CTS
May 24, 1995
R.S.SUKHIJA Vs. PRINCIPAL, GITA RATTAN JINDAL PUBLIC SCHOOL
March 31, 1995
R.V.VASWANI Vs. N.K.ARORA, PRESIDENT, NEW SUBHAS COOP.GROUP HOUSING SOCIETY
December 15, 1995
RAJ KUMAR SHARMA Vs. D.L.F.UNIVERSAL LTD.
May 26, 1995
RAJESH VERMA Vs. MAHAVIRA TRADING CO.
May 3, 1995
RAJINDER AGGARWAL Vs. NATIONAL DYRES & DRY CLEANERS
June 26, 1995
RAJINDRA PROPERTIES & INDUSTRIES Vs. DELHI ELECTRIC SUPPLY UNDERTAKING ING
December 6, 1995
RAM KUMAR AGGARWAL Vs. NATIONAL INSURANCE CO.LTD.
March 24, 1995
RAMESH CHANDER Vs. DELHI ELECTRIC SUPPLY UNDERTAKING
February 15, 1995
RAMESH CHANDER SIKRI Vs. UNITED INDIA INSURANCE CO.
August 28, 1995
RUCHIKA BHARTIA Vs. C.B.S.E.
February 13, 1995
S.P.MOHANTY Vs. BHASKER CH.PATTNAIK
June 26, 1995
S.S.CHAUHAN Vs. UNION OF INDIA
May 24, 1995
SAMBHAVANA BUILDERS P.LTD. Vs. REVATHI IYER
August 22, 1995
SANTOSH KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY
June 1, 1995
SAWHNEY EXPORT HOUSE Vs. AIR FRANCE
November 3, 1995
SAWHNEY EXPORT HOUSE Vs. AIR FRANCE, INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
January 5, 1995
SEEDHESHWARI PROMOTORS & BUILDERS (P) LTD. Vs. ASHA THADANI
March 24, 1995
SENIOR DIVISIONAL MANAGER Vs. ALI HASAN AFROZE
July 26, 1995
SENIOR POSTMASTER Vs. SANJAY KUMAR GUPTA
November 8, 1995
SHANTI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
November 22, 1995
SIGNET CORPORATION Vs. COMMISSIONER, M.C.D.
July 19, 1995
T.C.KHOSLA Vs. 1ST MARUTI LEASING INC
March 30, 1995
TATE TIMKEN LIMITED Vs. VEENA GUPTA
November 9, 1995
UNDER SECRETARY, LAND & BUILDING DEPTT. Vs. HANUMANT DASS
July 26, 1995
USHA (INDIA) LTD. Vs. MANJUL KISHORE
March 20, 1995
V.P.PATHAK Vs. S.M.AICH
December 5, 1995
VINOD KUMAR JAIN Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO.LTD.
May 26, 1995
WESTERN ELECTRONICS LTD. Vs. VED PRAKASH
August 7, 1995