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Case Index
Title
Date
A V SAMPAT OFFICIAL LIQUIDATOR Vs. DUNLOP INDIA LTD
May 22, 1995
BANK OF MADURA LIMITED Vs. M O BHASKARAN
January 20, 1995
BIMALA MALLICK Vs. MARTIN BURN LTD
April 19, 1995
CALEDONIAN JUTE AND INDUSTRIES LTD Vs. STATE
February 10, 1995
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. KORE RANGA BABU
October 18, 1995
CHAMBAL FERTILISERS AND CHEMICALS LTD Vs. A VENKATA REDDY
October 18, 1995
CHAMBAL FERTILIZERS AND CHEMICALS LTD Vs. BUKKA RAMULU
October 18, 1995
CHANDRIKA PRASAD SINHA Vs. BATA INDIA LTD
September 29, 1995
CITI BANK NA Vs. POWER GRID CORPORATION OF INDIA LTD
February 7, 1995
CRUICKSHANK COMPANY LTD Vs. STRIDEWELL LEATHER PVT LTD
March 29, 1995
JOY HOLDINGS PVT LTD Vs. INDIAN RAILWAY FINANCE CORPORATION LTD
June 19, 1995
KETTLEWELL BULLEN AND CO LTD Vs. STATE
May 12, 1995
KINETIC HONDA MOTOR LIMITED Vs. PAWAN GUPTA
March 28, 1995
M L THUKRAL Vs. KRONE COMMUNICATIONS LIMITED
February 1, 1995
POLAR LATEX LIMITED Vs. LAKSHMI NARAYAN REZ
February 17, 1995
PURE DRINKS NEW DELHI LIMITED Vs. STATE
February 9, 1995
PUSHPA VADERA Vs. THOMAS COOK INDIA LTD
April 28, 1995
SESHASAYEE PAPER AND BOARDS LTD Vs. RIDDHI CHORDIA AND MOOL CHAND CHORDIA
February 24, 1995
SHASAN PROJECTS INDIA LTD Vs. ASSAM BROOKE LTD
October 27, 1995
SHIV DAYAL AGARWAL Vs. SIDHARTHA POLYSTER PVT LTD
August 9, 1995
T G VEERA PRASAD AND TUNGABHADRA MACHINERY AND TOOLS LIMITED Vs. SREE RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD
December 11, 1995
TRACSTAR INVESTMENTS LIMITED Vs. GORDON WOODROFFE LIMITED
November 8, 1995
TRISHLA JAIN Vs. OSWAL AGRO MILLS LTD
November 13, 1995
URBAN IMPROVEMENT CO PRIVATE LTD Vs. STATE
March 9, 1995
VIJAY M PORWAL Vs. PENTOKEY ORGANY INDIA LTD
May 31, 1995
VIKAS JALAN Vs. HYDERABAD INDUSTRIES LTD
September 7, 1995
VIMAL K GUPTA Vs. AUTO LAMPS LTD
May 13, 1995