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Case Index
Title
Date
A K BHATTACHARJEE Vs. STATE OF ASSAM
August 29, 1995
ABC INDIA LIMITED Vs. DEPUTY CIT
November 8, 1995
ABDUL MAZID MD Vs. COMMISSIONER OF INCOME TAX
March 30, 1995
ABDUL RAHIM Vs. STATE OF ASSAM
April 5, 1995
ABDUL REZAK Vs. STATE OF ASSAM
September 5, 1995
ABU BAKKAR Vs. STATE OF ASSAM
May 3, 1995
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
May 17, 1995
ABUL FAZAL Vs. STATE OF ASSAM
February 10, 1995
AFRUZA BEGUM Vs. STATE OF ASSAM
April 5, 1995
AJAY VIR SINGH Vs. ALLAHABAD BANK
December 15, 1995
AJOY SINGHANIA AND THREE ORS. Vs. SECRETARY, MEGHALAYA ELECTRICITY DEPARTMENT
March 31, 1995
ALL ASSAM HIGHER SECONDARY TEACHERS AND EMPLOYEES ASSOCIATION AND ANR. Vs. THE STATE OF ASSAM AND THREE ORS.
July 7, 1995
ALL ASSAM LAWYERS ASSOCIATION Vs. ASHOK KUMAR BORAH
February 16, 1995
ALL MANIPUR TEMPRORARY VETY FIELD ASSISTATNT ASSO Vs. STATE OF MANIPUR
April 4, 1995
ALL MANIPUR/GRADUATE DOCTORS ASSOCIATION Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES
November 27, 1995
ALUMINIUM INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
February 7, 1995
AMAR CHANDRA CHAKRABORTY Vs. STATE OF TRIPURA
October 31, 1995
AMARENDRA CHOUDHURY Vs. STATE OF ASSAM
June 12, 1995
AMRITA LASKAR Vs. STATE OF TRIPURA AND ANR.
June 30, 1995
AMULYA SARKAR Vs. STATE OF TRIPURA
November 7, 1995
ANANTA RAM KALITA Vs. SWAJAN PRIYA KALITA
June 29, 1995
ANGON SINGH Vs. STATE OF MANIPUR
April 5, 1995
ANIA KUZUR Vs. STATE OF ASSAM
September 20, 1995
ANIL GOGOI Vs. STATE OF ASSAM
August 28, 1995
ANJALI TRADING COMPANY Vs. ASSAM AGRICULTURAL MARKETING BOARD AND ORS.
June 29, 1995
APOLLO MACHINERY MART Vs. FIROJ SHAH MUSTT RAUSANA BEGUM
May 5, 1995
ARATI SAHA Vs. MANGAL SARKAR
June 16, 1995
ARCHANA GOSWAMI Vs. STATE OF ASSAM
June 2, 1995
ARISTO PRINTERS PVT. LTD. Vs. PURBANCHAL TRADE CENTRE
August 8, 1995
ARJUN CHANDRA DAS Vs. RANJIT OJA
January 9, 1995
ARTI SAHA Vs. MANGAL SARKAR
September 6, 1995
ARUN BHANDARI Vs. BANUO JAMIR
February 14, 1995
ASHOK KUMAR CHAOUDHURY Vs. UNION OF INDIA
August 1, 1995
ASHOK KUMAR MAHESWARI Vs. GAUHATI MUNICIPAL CORPORATION AND ANOTHER
February 13, 1995
ASHUTOSH DAS Vs. SUSHMA RANI DAS
August 4, 1995
ASSAM APEX HANDICRAFT AND MARKETING CO-OPERATIVE SOCIETY LIMITED AND ANR. Vs. STATE OF ASSAM AND ORS.
July 25, 1995
ASSAM CHAH KARMACHARI SANGH Vs. PRESIDING OFFICER LABOUR COURT
May 8, 1995
ASSAM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1995
ASSAM COMPANY LIMITED Vs. STATE OF ASSAM
September 21, 1995
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
December 14, 1995
ASSAM DRUG DEALERS ASSOCIATION Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
September 5, 1995
ASSAM FOREST EMPLOYEES ASSOCIATION & ANOTHER Vs. STATE OF ASSAM & ANOTHER
August 25, 1995
ASSAM RAJYIK UDYOG KARMI SANGH Vs. STATE OF ASSAM
November 8, 1995
ASSAM SALT MERCHANT ASSOCIATION Vs. UNION OF INDIA
February 8, 1995
ASSAM STATE ELECTRICITY BOARD Vs. STATE OF ASSAM
September 22, 1995
ASSAM STATE ELECTRICITY BOARD Vs. ANJALI PHUKAN
June 23, 1995
ASSAM TEA CORPN LTD Vs. MOHIJULI TEA COMPANY
December 14, 1995
ASSOCIATION OF ARCHITECTS Vs. STATE OF ASSAM
September 21, 1995
ATHOKPAM SATYABRATA SINGH Vs. STATE OF MANIPUR
February 17, 1995
ATHOKPAM SATYABRATA SINGH Vs. STATE OF MANIPUR
February 16, 1995
ATUL CHANDRA BORA Vs. ASSAM TEA BROKERS PVT LTD
March 1, 1995
B K SINHA Vs. STATE OF ASSAM
February 10, 1995
BABLU DEY Vs. STATE OF ASSAM
July 31, 1995
BADAN LAHKAR Vs. STATE OF ASSAM
October 31, 1995
BAFNA ROTHERS Vs. SAVANI TRANSPORT PVT LTD
August 24, 1995
BAGISHA DHERKAR Vs. HARA KANTA BHUYAN
February 13, 1995
BAJRANG RE Vs. ASSAM STATE ELECTRICITY BOARD AND FIVE OTHERS
June 2, 1995
BAJRANG TEA MFG CO P LTD Vs. UNION OF INDIA
November 23, 1995
BALBINDER SINGH Vs. VIMAL KUMAR JAIN
August 11, 1995
BANAJIT BAGCHI CHANDRAN SUR Vs. STATE OF TRIPURA
February 17, 1995
BANAMALI SENGUPTA Vs. SATYENDRA NATH SEN
September 1, 1995
BANBOR SAWKMIE Vs. NEW INDIA ASSURANCE CO. LTD.
March 8, 1995
BARUN DUTTA Vs. STATE OF TRIPURA
August 1, 1995
BASANTA NATH Vs. STATE OF ASSAM AND THREE ORS.
July 27, 1995
BHABENDRA KUMAR KALITA Vs. UNION OF INDIA
July 28, 1995
BHARAT CHANDRA MISHRA BHAGABATI Vs. STATE OF ASSAM
December 7, 1995
BIMAL KUMAR DEB MEDHI Vs. STATE OF ASSAM AND FIVE ORS.
January 13, 1995
BIMAL KUMAR DEB MEDHI Vs. STATE OF ASSAM
January 19, 1995
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED
June 6, 1995
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED AND TWO ORS.
May 2, 1995
BIMALENDU BHAGABATI Vs. ASSAM GOVERNMENT CONSTRUCTION CORPORATION LIMITED AND TWO ORS.
February 5, 1995
BINDESWAR MUKHIA Vs. UNION OF INDIA
November 24, 1995
BISHESWAR CHATTAPADHYA TRUST Vs. STATE OF ASSAM AND ORS.
June 20, 1995
BONGAIGAON MUNICIPALITY, BONGIGOAN AND ANR. Vs. BUSTIMALL SUKLESHA AND ANR.
June 15, 1995
BRAJA MOHAN REANG Vs. BRAJA GOPAL DUTTA
May 2, 1995
CHAIRMAN A H S E COUNCIL Vs. MANJU BARUAH
January 18, 1995
CHAIRMAN ASEB Vs. MD SUNAHAR ALI LASKAR
September 22, 1995
CHAIRMAN BRAHMAPUTRA KHOLOIBIL FISHRY CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
June 22, 1995
CHAIRMAN DEVELOPMENT AUTHORITY Vs. S ADINARAYAN
July 14, 1995
CHAND MOHAMMAD ALI Vs. STATE OF ASSAM AND OTHERS
January 17, 1995
CHANDRA NATH PHUKAN Vs. STATE OF ASSAM
July 28, 1995
CHARIDUAR BRAHMAPUTRA KHOLOIBIL FISHERY CO OPERATIVE Vs. STATE OF ASSAM
July 22, 1995
CHHAKCHHUAK LALTHLAMUANA Vs. STATE OF MIZORAM AND ORS.
August 23, 1995
CHIEKHUTSO Vs. STATE OF NAGALAND
March 9, 1995
CHITTA RANJAN DEB Vs. STATE OF TRIPURA & OTHERS
November 2, 1995
COMMISSIONER OF GIFT TAX Vs. NIRJA SAHARIA SMT MINOR
June 1, 1995
COMMISSIONER OF INCOME TAX Vs. STRUCTURAL AND MGF P LTD
May 5, 1995
COMMISSIONER OF INCOME TAX Vs. TULSI GOVINDA BARUAH
May 5, 1995
COMMISSIONER OF INCOME TAX Vs. RAMGOPAL MODY
May 5, 1995
COMMISSIONER OF INCOME TAX Vs. SAMSUL HUDA
February 3, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDMAL SARAWGI AND CO
February 3, 1995
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN PLYWOOD LTD
January 25, 1995
COMMISSIONER OF INCOME TAX Vs. RAM KRISHNA BANIK
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. TULI VENEER AND PLYWOOD INDUSTRIES
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. NAGINIMARA VENEER AND SAW MILLS P LIMITED
January 5, 1995
COMMISSIONER OF INCOME TAX Vs. UNION FLOUR MILLS
January 3, 1995
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CONSTRUCTION CO P LIMITED
September 22, 1995
COMMISSIONER OF INCOME TAX Vs. ASSAM ASBESTOS LIMITED
August 28, 1995
COMMISSIONER OF INCOME TAX Vs. NAGINIMARA VENEER & SAW MILLS (P.) LTD.
January 3, 1995
COMMISSIONER OF WEALTH TAX Vs. KUM KUM BAGARIA
May 5, 1995
COMMISSIONER OF WEALTH TAX Vs. TARAMANI DEVI JALAN SMT
January 3, 1995
COMMISSIONER OF WEALTH TAX Vs. ANURAG BAGARIA
May 5, 1995
COMMISSIONER OF WEALTH TAX Vs. GAURISHANKAR AGARWAL
May 5, 1995
COMMISSIONER OF WEALTH TAX Vs. RAMEWATER SIKARIA
May 5, 1995
COMMISSIONER OF WEALTH TAX Vs. JIWAN RAM CHOKHANI
May 5, 1995
CONFEDERATION OF ALL NAGALAND STATE SERVICES EMPLOYEES ASSOCIATION AND ORS. Vs. STATE OF NAGALAND AND ORS.
September 6, 1995
CORPORAL SHARMA, A.K. Vs. UNION OF INDIA (UOI) AND ANR.
March 20, 1995
CROMPTON GREAVES LTD Vs. COMMISSIONER OF TAXES ASSAM
May 18, 1995
D C BHURA AND SONS Vs. HINDUSTAN PAPER CORPORATION LIMITED
July 5, 1995
D J ENTERPRISES Vs. STATE OF ASSAM
June 30, 1995
DALIMI BURAGOHAIN Vs. STATE OF ASSAM AND ORS.
July 29, 1995
DARAG ALI Vs. STATE OF ASSAM
March 31, 1995
DAS P AND CO Vs. DEPUTY CIT
September 6, 1995
DEBENDRA KUMAR SINGH Vs. N E REGIONAL MADICAL COLLEGE SOCIETY
November 15, 1995
DEBRATA BHAUMIK Vs. SARMISHTHA SAU
May 5, 1995
DELTA INDUSTRIES Vs. STATE OF TRIPURA
November 8, 1995
DHANSIRAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
March 8, 1995
DHIRAJ CHANDRA DUTTA ASSAM Vs. ADMINISTRATIVE TRIBUNAL & OTHERS
August 23, 1995
DHIREN CHAKRAVORTY Vs. STATE OF ASSAM
September 22, 1995
DIBYA HASH GOSWAMI Vs. DIBRUGARH UNIVERSITY
May 23, 1995
DIBYENDU BHOWMIK Vs. JOGESH CHANDRA NATH PODDAR
August 11, 1995
DILIP DEBNATH Vs. STATE OF TRIPURA & OTHERS
July 31, 1995
DIPEN CHANDRA DEKA Vs. STATE OF ASSAM
March 9, 1995
DISTRICT AND SESSIONS JUDGE BARPETA Vs. BINANDA CHUTIA
November 24, 1995
DOBO CHANDOGURIA Vs. STATE OF ASSAM
March 29, 1995
DOLOO TEA CO. (INDIA) LIMITED Vs. THE EASTERN FOOD PRODUCTS (P) LTD.
March 31, 1995
DR. M.D. ARYA Vs. UNION OF INDIA (UOI)
March 6, 1995
DR. SULOCHANA BAWRI Vs. THE SHILLONG COLLEGE, REPRESENTED BY ITS JT. SECY AND ACTING PRINCIPAL, SHRI K.L. CHOUDHURY AND ORS.
March 28, 1995
DR. T. RAJEN SINGH Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE & OTHERS
September 20, 1995
DWIJENDRA NATH DAS Vs. FOOD CORPN OF INDIA
March 13, 1995
DWIPEN KAIBORTA Vs. STATE OF ASSAM AND FIVE ORS.
March 31, 1995
ELLECTION COMMISSION OF INDIA Vs. CHANDAN KUMAR SARKAR
December 18, 1995
FAIRLIE INDUSTRIES PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
June 28, 1995
FEDRATION OF INDUSTRIES OF NORTH EASTERN REGION ASSAM Vs. STATE OF ASSAM
February 17, 1995
G S 152065 SKT PRABHU DAYAL TIWARI Vs. UNION OF INDIA
November 2, 1995
G.L. AGARWALLA EASTERN ENTERPRISES AND ANR. Vs. STATE OF ASSAM AND FIVE ORS.
April 3, 1995
GANASHYAM LAL SHARMA Vs. NORTH EASTERN HILL UNIVERSITY
May 27, 1995
GANESHRAM LALCHANDRAN Vs. O N G C
November 22, 1995
GAOURANGA CHANDRA SAHA Vs. RAJENDRA CHANDRA
February 14, 1995
GEETA KALITA Vs. STATE OF ASSAM
August 29, 1995
GHANSHYAM LAL SHARMA AND TWO ORS., Vs. NORTH EASTERN HILL UNIVERSITY AND ORS.
May 16, 1995
GHOTOVI SEMA Vs. STATE OF NAGALAND
October 31, 1995
GODA NAG Vs. STATE OF ASSAM
June 6, 1995
GOKUL CHANDRA DAS Vs. SATISH CHANDRA DAS
July 18, 1995
GOLAP SARMA Vs. GUWAHATI METROPOLITAN DEVLOPMENT AUTHORITY
May 8, 1995
GOPAL STORES Vs. COMMISSIONER OF INCOME TAX
January 25, 1995
GOPINATH BHOWMIK Vs. UCO BANK
April 26, 1995
GOTIMAYUM DAMUDOR SHARMA Vs. STATE OF MANIPUR
March 6, 1995
GOURANGA CHANDRA SAHA SARDAR Vs. STATE OF ASSAM
November 24, 1995
GUNARAM TANTI Vs. STATE OF ASSAM
July 13, 1995
GURMEET SINGH Vs. HORIMOHAN PAUL
August 2, 1995
HAFIZ RASHID AHMED CHOUDHURY Vs. STATE OF ASSAM
September 15, 1995
HAKAO KITHAN Vs. MHONCHUMO AND ANOTHER
December 12, 1995
HAOBAM SUNIL SINGH Vs. STATE OF MANIPUR
March 9, 1995
HAOKHOLIEN GUITE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
January 3, 1995
HARENDRA NATH BHATTACHARJEE Vs. STATE OF ASSAM
September 12, 1995
HARIDHAN BANERJEE Vs. BHADRAWATI GOSWAMI
July 20, 1995
HARUN HAQUE Vs. STATE OF ASSAM
July 5, 1995
HENKHOSEI VAIPHEI Vs. SUPERINTENDENT OF POLICE AND ORS.
May 30, 1995
HIGH COURT BAR ASSOCIATION OF TRIPURA Vs. UNION OF INDIA
November 9, 1995
HINDUSTAN PAPER CORPON Vs. NONGSTOIN HARDWARE MANUFACTURING INDUSTRY
November 6, 1995
INDIA CARBON LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 25, 1995
INDIA UMBRELLA MANUFACTURING CO Vs. BHAGABANDEI AGARWALLA
May 30, 1995
INDIAN AIRLINES AND ANR. Vs. DEBASHIS SUTRADHAR AND ORS.
August 22, 1995
INDIAN TRADING CORPN. Vs. COMMISSIONER OF INCOME TAX
February 19, 1995
INDIAN TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
February 10, 1995
INDRA MOHAN CHETRA Vs. STATE OF ASSAM
December 14, 1995
INDRAJIT DEB Vs. STATE OF TRIPURA
January 16, 1995
JADAV CHANDRA DAS Vs. GUWAHATI MUNICIPAL CORPORATION
August 25, 1995
JAGADISH CHANDRA NATH Vs. STATE OF TRIPURA & OTHERS
May 23, 1995
JAGDISH CHANDRA ROY Vs. STATE OF ASSAM & OTHERS
July 25, 1995
JAGDISHCHANDRA MANDLOI Vs. OIL AND NATURAL GAS COMMISSION
April 5, 1995
JAHARLAL GHOSH (GOPE) Vs. STATE OF TRIPURA
February 3, 1995
JALAL UDDIN LASKAR Vs. STATE OF ASSAM
May 10, 1995
JAMILA KHATOON Vs. AJODHYA PATHAK
May 22, 1995
JAYSHREE TEA AND INDUSTRIES LTD. & ANOTHER Vs. UNION OF INDIA & OTHERS
July 27, 1995
JINU BEGUM Vs. SAFAR ALI
August 3, 1995
JITENDRA NATH BARTHAKUR Vs. CHAIRMAN ASSAM CO OPERATIVE JETU MILLS LTD
April 26, 1995
JOGEN CHANDRA BORAH Vs. STATE OF ASSAM
August 18, 1995
JOGESWAR BORDOLOI Vs. STATE OF ASSAM
March 7, 1995
JOGMAYA DEB Vs. SUCHITRA BALA PAUL
February 2, 1995
JONJALI SANGAMA Vs. PROTILIA SANGMA
May 2, 1995
JORHAT CONSUMER GOODS WHOLESALE CO-OPERATIVE SOCIETY LTD. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
June 28, 1995
JORHAT CONSUMER GOODS WHOLESALE COOPERATIVE SOCIETY LIMITED Vs. INDIAN OIL CORPORATION LIMITED
July 28, 1995
JUDHISTIR DEBNATH Vs. KALIKUMAR DEBNATH
January 11, 1995
JUDHISTIR DEBNATH Vs. RAMESH CHANDRA NATH
January 11, 1995
JYOTI LATA DAS Vs. STATE OF ASSAM & OTHERS
June 16, 1995
JYUG ORANG Vs. STATE OF ASSAM
April 26, 1995
K G RAJANKUTTY Vs. MODI RUBBER LTD
June 29, 1995
K L TRADING CO PRIVATE LIMITED Vs. STATE OF MEGHALAYA
May 2, 1995
K N N O T DEVI Vs. LAISHRAM NINGOL LEINAMBI DEVI
August 21, 1995
K RANBIR SINGH Vs. DIST MAGISTRATE
July 7, 1995
K.P. KUNJAPPAN Vs. THE UNION OF INDIA (UOI) AND ANR.
February 24, 1995
KA BINTI RUMNONG Vs. P S DKHAR
April 24, 1995
KACHUYA MATSYAJIBI SAMABAI SAMITY Vs. STATE OF ASSAM
January 12, 1995
KALICHARAN BOOK SELLERS Vs. MANMATH CHOUDHURY
July 14, 1995
KALPANA CHAKRAVARTY Vs. NEW INDIA INSURANCE COMPANY AND OTHERS
May 24, 1995
KAMAL BHUYAN Vs. STATE OF ASSAM AND OTHERS
October 26, 1995
KAMRUP PAPER MILLS LTD Vs. ASSAM STATE ELECTRICITY BOARD
July 20, 1995
KANUBARI FOREST PRODUCTS (P) LTD. AND SEVEN ORS. Vs. STATE OF NAGALAND
April 4, 1995
KASHMIR NOATAX Vs. UNION OF INDIA
July 14, 1995
KESHAB GOGOI Vs. SPEAKER ASSAM LEGISLATIVE ASSEMBLY
December 21, 1995
KH BOBO SINGH Vs. STATE BANK OF INDIA
September 1, 1995
KHANGEMBAM DAOJI SINGH Vs. YUMNAM NINGOL MEMA
January 9, 1995
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM
May 22, 1995
KISHAN GOPAL AGARWALLA Vs. RAMDULARI SAH
July 31, 1995
KITPLY INDUSTRIES LTD., IN RE/GLOBAL SAGAR LTD., IN RE Vs. ABC
February 22, 1995
KOLONG VALLEY BUS SANTHA Vs. STATE OF ASSAM
November 8, 1995
KRISHNA CHANDRA PAUL Vs. OIL AND NATURAL GAS COMMISSION
November 27, 1995
KRISHNA CHANDRA PRASAD SINGH Vs. UNION OF INDIA
February 1, 1995
KRISHNA ROY CHOUDHURY Vs. RANJIT ROY CHOUDHURY
August 11, 1995
KSH MOIRANGTHOU SINGH Vs. STATE OF MANIPUR
July 31, 1995
KSIHROD CHANDRA BARUAH Vs. STATE OF ASSAM
September 4, 1995
L DHANESWARORI DEVI Vs. STATE OF MANIPUR
February 1, 1995
L SHYAMKISHORE SINGH Vs. STATE OF MANIPUR
February 9, 1995
LAISHRAM YAIMA SINGH Vs. STATE OF MANIPUR
July 28, 1995
LAISRAM UDOI SINGH AND ORS. Vs. STATE OF MANIPUR AND ORS.
June 12, 1995
LAKSHMI CHOWHAN Vs. STATE OF ASSAM
June 13, 1995
LALAAKHAMA AND OTHERS Vs. RETLUANGA AND ANOTHER
February 22, 1995
LALIANI Vs. LALHLIAPI
June 6, 1995
LALRINKIMA HNAMTE Vs. STATE OF MIZORAM & OTHERS
March 21, 1995
LALU ORANG Vs. STATE OF ASSAM
May 17, 1995
LALZAKHARA Vs. ROTLUANGA
February 22, 1995
LATU MIA Vs. STATE OF TRIPURA
February 3, 1995
LAXMI KANTA DAS Vs. STATE OF TRIPURA AND ORS.
April 6, 1995
LEISHANGTHEM JOYCHANDRA SINGH Vs. STATE OF MANIPUR AND ORS.
May 29, 1995
LOHARI BORA Vs. NURUL ISLAM HAZARIKA
June 13, 1995
LUKRAM CHURA SINGH Vs. STATE OF MANIPUR AND ORS.
May 24, 1995
M M SARKAR Vs. STATE OF ASSAM
November 24, 1995
M/S. APOLLO MACHINERY MART AND ANR. Vs. MUSTT. R. BEGUM AND ORS.
June 13, 1995
MACNEILL FINANCIAL SERVICES LTD., IN RE Vs. ABC
January 9, 1995
MAIPAI SINGH DAULAGUPU Vs. STATE OF ASSAM
March 9, 1995
MAJ SHALINDRA KUMAR PATHAK Vs. UNITED INSURANCE COMPANY
August 11, 1995
MAKUM TEA COMPANY INDIA LIMITED Vs. COMMISSIONER OF TAXES
November 15, 1995
MALIN CHANDRA GOHAIN Vs. STATE OF ASSAM AND ANR.
May 24, 1995
MAN SINGH PRAJA Vs. STATE OF ASSAM
August 31, 1995
MANAGER BORSAPORI TEA ESTATE Vs. ADDL DEPUTY COMMISSIONER GOLAGHAT
January 5, 1995
MANAGING COMMITTEE OF POWA MACCA DARGAH SARIF Vs. STATE OF ASSAM
May 18, 1995
MANAGING COMMITTEE PUB BARALIMRI HIGH SCHOOL Vs. STATE OF ASSAM
March 20, 1995
MANIKA BORA Vs. SONARAM BORA
January 18, 1995
MANINDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
November 2, 1995
MANIR ALI ALIAS HUSSAIN Vs. STATE OF ASSAM
May 22, 1995
MANIRANJAN NATH Vs. SUMATI DAS
November 14, 1995
MARAN CHANDRA PAUL Vs. STATE OF TRIPURA
November 2, 1995
MASKANDAR ALI Vs. STATE OF ASSAM
January 10, 1995
MATILAL JINDAL Vs. STATE OF ASSAM
April 24, 1995
MD ABDUL QUADIR KHAN Vs. STATE OF ASSAM & OTHERS
September 1, 1995
MD ABDUL SALAM Vs. MD JIFLUL HAQUE
September 5, 1995
MD FAZIR ALI Vs. STATE OF ASSAM
November 23, 1995
MD JURAN ALI Vs. MD AFNUR ALI
October 30, 1995
MD SARIFUDDIN Vs. STATE OF ASSAM
June 1, 1995
MD SHAH NAWAZ Vs. HEMRAJ NAHATA
August 16, 1995
MD USEN ALI Vs. STATE OF ASSAM
June 22, 1995
MD. AYAS ALI Vs. STATE OF TRIPURA
November 20, 1995
MOHAMMAD JINNAT GONI Vs. CHIEF CONSERVATOR OF FOREST ASSAM
February 23, 1995
MOHAN KUMAR AGARWALA Vs. PURUSHOTTAM RAISWASIA
July 31, 1995
MOHENDRA PATGIRI Vs. G B NORTH KAMRUP COLLEGE
September 1, 1995
MOKSHED ALI PRESIDENT OF ALL ASSAM MALARIA EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
January 10, 1995
MONI ROY Vs. STATE OF ASSAM
May 24, 1995
MRS ASANGLA JONGSHI Vs. STATE OF NAGALAND AND ORS.
June 20, 1995
MUKUL KUMAR GHOSH Vs. STATE OF TRIPURA
May 8, 1995
MUNIK CHANDRA DEB Vs. STATE OF ASSAM
August 3, 1995
MUSSTT RAHIMA KHATOON Vs. MUSSTT SABURJANESSA
June 8, 1995
MUSTAFA KAMAL PASSA Vs. MUKTAR HUSSAIN KHAN
December 4, 1995
MUSTT. RAFIA SHAH AND ORS. Vs. HEMRAJ NAHATA
August 16, 1995
N G IBUNGO JATIMA SINGH Vs. STATE OF ASSAM
November 2, 1995
N RANBIR SINGH Vs. DISTRICT MAGISTRATE IMPHAL
July 28, 1995
NAGARJAN/TULAZOUMA VILLAGE AND VILLAGERS AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
May 17, 1995
NAGENDRA CHANDRA CHOUDHURY Vs. STATE OF ASSAM
May 4, 1995
NARAYAN CHANDRA MAZUMDAR Vs. DIRECTOR OF HIGHER EDUCATION ASSAM
February 6, 1995
NARAYAN TAMULI Vs. PRADIP KUMAR TALUKDAR
November 21, 1995
NARENDRA NATH SARMA Vs. STATE OF ASSAM
February 10, 1995
NARESH CHANDRA GOSWAMI Vs. GAUHATI MUNICIPAL CORPORATION
December 14, 1995
NAWAB AMANULLAH Vs. STATE OF ASSAM
September 21, 1995
NEPAL CHANDRA GHOSH Vs. SUDHIR RANJAN SHARMA & OTHERS
February 14, 1995
NEW INDIA ASSURANCE CO LTD Vs. AJOY MEDHI
June 16, 1995
NEZONE TUBES LIMITED Vs. STATE OF ASSAM
March 31, 1995
NG PASHOT DEVI Vs. L SULOCHANA DEVI
March 14, 1995
NISHITENDU DHAR Vs. STATE OF ASSAM
December 1, 1995
NOWRANGRAI RAMESWAR Vs. COMMISSIONER OF TAXES ASSAM GUWAHATI
May 19, 1995
NURUL AMIN Vs. STATE OF ASSAM
September 12, 1995
NURUL HAQUE Vs. STATE OF ASSAM & OTHERS
July 5, 1995
NURUMAHAL NESSA Vs. ABDUL HAKIM
June 16, 1995
OBIL KYNDIT Vs. SIMON SIANGSHAI
December 14, 1995
OIL AND NATURAL GAS COMMISSION Vs. COMMISSIONER OF TAXES
July 5, 1995
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. PRAFULLA CHANDRA PHUKAN
May 19, 1995
OIL NATURAL GAS CORPORATION Vs. DAVID SHITIO LOTHA
September 15, 1995
OINAM DAVID SINGH Vs. DISTRICT MAGISTRATE
August 16, 1995
ORIENTAL INSURANCE CO LTD Vs. SITARAM MAHATO
August 29, 1995
P SEKHOSE Vs. STATE OF NAGALAND
February 14, 1995
PADMA MOHAN BOSE Vs. AGARTALA MUNICIPALITY
December 20, 1995
PALARPAM FISHERY CO Vs. STATE OF ASSAM AND OTHERS
September 20, 1995
PANKAJ ROY Vs. STATE OF MEGHALAYA AND ORS.
May 24, 1995
PANTI GONGPOU Vs. DEPUTY COMMISSIONER TAMENGLONG
September 15, 1995
PARIJA BIBI Vs. SANTI RANJAN DUTTA
January 12, 1995
PARSHU RAM CHOUHAN Vs. STATE OF ASSAM
March 24, 1995
PHANI BHUSAN SARMA Vs. GENERAL MANAGER ASSAM STATE FERTILISERS AND CHEMICALS LTD
September 22, 1995
PHROR KHARKONGOR Vs. O P LYTAND
July 4, 1995
POPULAR SAW MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 25, 1995
PRABHAT KR BHUYAN Vs. STATE OF ASSAM
June 13, 1995
PRABIN BARTHAKUR Vs. STATE OF ASSAM
November 22, 1995
PRADIP CHANDRA DEKA Vs. UNION OF INDIA
January 3, 1995
PRADIP MUKHERJEE & ANOTHER Vs. STATE OF TRIPURA & THREE OTHERS
May 12, 1995
PRAFULLA KALITA Vs. OIL AND NATURAL GAS COMMISSION
March 31, 1995
PRAFULLA KUMAR BHUYAN Vs. STATE OF ASSAM
September 15, 1995
PRAMOD MODAHI Vs. STATE OF ASSAM
May 4, 1995
PRANESHWAR BAISHYA Vs. ASSAM STATE CO OPERATIVE MARKETING AND CONSUMERS FEDRATION LTD
July 25, 1995
PRASANTA KUMAR BOSE Vs. MD NURUDDIN
March 24, 1995
PRIYABRATA DAS Vs. CENTRAL BANK OF INDIA
May 22, 1995
PROGOTY SUPPLY AND CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
September 18, 1995
PROMODE TAMULY Vs. KANAK CHANDRA MORAN
March 2, 1995
PURNA KANTA HAZARIKA Vs. SANJOY KUMAR JAIN
November 21, 1995
PURUJIT CHOUDHURY Vs. STATE OF ASSAM
March 8, 1995
PUSHPA DEKA Vs. STATE OF ASSAM
November 24, 1995
R P SARMA Vs. STATE OF ASSAM
September 22, 1995
RABI TANTI Vs. STATE OF ASSAM
May 9, 1995
RAJ RATAN PATEL Vs. STATE OF ARUNACHAL PRADESH
November 3, 1995
RAJEN GOGOI Vs. UNION OF INDIA
March 10, 1995
RAJEN RAJBANSHI Vs. GIRIBALA KALITA
July 22, 1995
RAM NAGINA ROY Vs. MOHABIR KANU
January 3, 1995
RAM NIHARA PANDIT Vs. STATE OF ASSAM
July 4, 1995
RAMPRIT MISRA Vs. STATE (C.B.I.)
August 1, 1995
RANJIT KUMAR CHOUDHURY Vs. GOPEESH CHAKRAVARTY
December 6, 1995
RANJIT KUMAR DEB Vs. SIV SANKAR MISRA
June 7, 1995
RASHMIMALA BARUA Vs. DEEPALI DEVI
January 5, 1995
RASHMIMALA BARUA (KAKOTI) Vs. DEEPALI DEVI AND ORS.
January 10, 1995
REPRESENTATIVE OF LIOS KAKCHING Vs. STATE OF MANIPUR
November 17, 1995
RUSTAM ALI Vs. STATE OF ASSAM
February 2, 1995
S K BANERJEE Vs. UNION OF INDIA
April 3, 1995
S.R. WANSWETT Vs. GOVERNING BODY OF SOHRA COLLEGE & OTHERS
July 21, 1995
SABIRA KHATUN Vs. SYEDA FATEMA KHATUN
January 1, 1995
SABIRA KHATUN Vs. SYEDA FATEMA KHATOON
January 3, 1995
SAIKAT MALLIK Vs. STATE OF ASSAM
June 27, 1995
SAJJA KUMAR JALAN Vs. STATE OF ASSAM
November 2, 1995
SAJJAD ALI Vs. STATE OF ASSAM
December 9, 1995
SALAM INDIRA DEVI Vs. STATE OF MANIPUR
January 6, 1995
SALT MARKETING CENTRE GUWAHATI Vs. UNION OF INDIA
June 15, 1995
SAMBHUPADA MAJUMDAR Vs. UNION OF INDIA AND ORS.
February 24, 1995
SANTANU NAG CHOUDHURY Vs. STATE OF ASSAM
February 1, 1995
SANTOSH BHOWMIK AND ANOTHER Vs. STATE OF TRIPURA
November 2, 1995
SANTOSH KUMAR HARLALKA Vs. STATE OF ASSAM
April 3, 1995
SAPAM NISHIKANTA SINGH Vs. STATE OF MANIPUR
March 31, 1995
SARDA PLYWOOD INDUSTRIES LTD Vs. STATE OF ASSAM
July 27, 1995
SATISH CHANDRA GHOSE Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
June 30, 1995
SATYA SANDHA DAR Vs. CHINTAMANI SHARMA
April 26, 1995
SATYABRATTA BHATTACHARJEE Vs. STATE BANK OF INDIA
February 10, 1995
SATYAJIT KUMAR BARUAH Vs. ASSAM TEA BROKERS PVT LTD
March 1, 1995
SAYED JAMAL AHMED Vs. SYED JAHUR AHMED
January 25, 1995
SENARAM DAS Vs. KASHIRAM DAS
March 2, 1995
SHAWALRAM MAHESWARI Vs. ANIL BANDHU SARKAR
December 12, 1995
SHRI GANESH CHANDRA DIHINGIA Vs. D.S.P.E. (CBI)
June 1, 1995
SMTI JYOTILATA DAS Vs. PRINCIPAL, REGIONAL DENTAL COLLEGE
June 16, 1995
SMTI REKHA RANI DAS & OTHERS Vs. GREF COMPANY & OTHERS
March 10, 1995
SNEHLATA DEBYA Vs. UNION OF INDIA
December 8, 1995
SOHRAB ALI Vs. STATE OF ASSAM AND TWO ORS.
July 24, 1995
SOUGAUJAM BROJENDRAO SINGH Vs. STATE OF MANIPUR
November 16, 1995
SQN. LDR GYAN PRAKASH NARAYAN GUPTA Vs. UNION OF INDIA (UOI) AND THREE ORS.
March 31, 1995
STATE OF ARUNACHAL PRADESH Vs. MD MUSLIM MIAYA
October 30, 1995
STATE OF ARUNACHAL PRADESH Vs. DEEPAK KUMARI GOALA
March 30, 1995
STATE OF ASSAM Vs. SUDAM PASHI
March 9, 1995
STATE OF ASSAM Vs. GUNARAM TANTI
March 31, 1995
STATE OF ASSAM Vs. SAMSUL HAQUE
February 3, 1995
STATE OF ASSAM Vs. PROSEN KUMAR ROY
February 6, 1995
STATE OF ASSAM Vs. JIUDDIN AHMED
February 1, 1995
STATE OF ASSAM Vs. RAJEEV DEY
June 28, 1995
STATE OF ASSAM Vs. ASHOK KUMAR DAS
June 22, 1995
STATE OF ASSAM Vs. NORTH CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
January 18, 1995
STATE OF ASSAM AND ANOTHER Vs. RAUF AHMED AND OTHERS
December 18, 1995
STATE OF MANIPUR Vs. TH. KAMINI KUMAR SINGH
January 12, 1995
STATE OF MANIPUR Vs. J K GANGTE
September 5, 1995
STATE OF MANIPUR Vs. ALL MANIPUR REGULAR POST VACANCIES SUBSTITUTE TEACHERS ASSOCIATION
March 15, 1995
STATE OF TRIPURA Vs. SUSHENDRA KUMAR NATH
November 17, 1995
STATE OF TRIPURA Vs. DILIP RANJAN DATTA
November 28, 1995
STATE OF TRIPURA Vs. AJIT KR. SAHA & ANOTHER
September 4, 1995
STATE OF TRIPURA & OTHERS Vs. NEVEDITA DUTTA
December 18, 1995
SUBHASH CHANDRA DEBNATH Vs. STATE OF TRIPURA
December 1, 1995
SUBHENDU HOM ROY Vs. STATE OF TRIPURA & OTHERS
March 30, 1995
SUDARSHAN PLYWOOD INDUSTRIES LTD Vs. UNION OF INDIA
February 16, 1995
SUDHIR CHANDRA DEY Vs. SAHEDA BEGUM
August 3, 1995
SUNANDA CHAUDHURI Vs. ASHOK KUMAR CHAUDHURI
November 6, 1995
SUNIL SAKIA Vs. OIL AND NATURAL GAS COMMISSION
January 5, 1995
SUPERWHITE INDUSTRIES Vs. STATE OF ASSAM
February 2, 1995
SURENDRA KUMAR CHOUDHURY Vs. STATE OF ASSAM
January 1, 1995
SURESH PRASAD SINGH Vs. UNION OF INDIA
September 22, 1995
SURESH SINGH Vs. STATE OF TRIPURA
August 7, 1995
SUSHIL CHANDRA DEY Vs. TARAKNATH
July 24, 1995
SWAPAN CHANDRA SUR Vs. STATE BANK OF INDIA
August 11, 1995
SWAPAN DAS Vs. STATE OF TRIPURA
August 1, 1995
SWAPAN KUMAR PAUL Vs. STATE OF ASSAM
March 1, 1995
TAKIUDDIN AHMED Vs. STATE OF NAGALAND
February 14, 1995
TAPAN SAIKIA & OTHERS Vs. STATE OF ASSAM & OTHERS
July 27, 1995
TARACHAND BOTHRA Vs. MD BAREK ALI
September 8, 1995
TARAK CHANDRA SHARMA Vs. STATE OF ASSAM
November 3, 1995
TARANATH GOGOI Vs. STATE OF ASSAM & ANOTHER
May 8, 1995
TEA BEVERAGES AND ALLIED INDUSTRIES LTD., IN RE Vs. ABC
March 20, 1995
TEACHERS ASSOCIATION SILCHAR MEDICAL COLLEGE Vs. STATE OF ASSAM
June 22, 1995
THE INSPECTOR OF SCHOOLS Vs. DILIP ROBI DAS & OTHERS
July 24, 1995
TIMPACK PRIVATE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
August 11, 1995
TINUMAYANG AO AND Vs. STATE OF NAGALAND AND ORS.
September 5, 1995
TRIPURA GOODS TRANSPORT ASSOCIATION Vs. COMMISSIONER OF TAXES
July 21, 1995
TULASHI KUMAR DUTTA Vs. N E COAL FIELDS COAL INDIA LTD
December 14, 1995
TULIKA DAS Vs. STATE OF ASSAM
July 3, 1995
U SWINDRO LYNGDOH Vs. U DWIK SYIEMIONG
April 28, 1995
U. SWINDRO LYNGDOH Vs. U. DWIK LYNGDOH AND U. DOLY PALIAR
March 14, 1995
UNION OF INDIA Vs. ASSAM HARD BOARD LTD
May 5, 1995
UNION OF INDIA Vs. MAJ PARAMJEET SINGH VIRDHI
May 23, 1995
UNION OF INDIA Vs. H G KHEMANI
February 7, 1995
UNION OF INDIA Vs. HASIJA COAL TRADERS
February 10, 1995
UNION OF INDIA Vs. SARASWATI DEBNATH
January 24, 1995
UNION OF INDIA Vs. SALT MARKETING CENTRE
August 14, 1995
UNITED INDIA INSURANCE CO. LTD. Vs. STILIAN PHANRANG AND ORS.
May 29, 1995
UNITED INDIA INSURANCE COMPANY Vs. L N TAMULY
July 7, 1995
UPENDRA NATH DAS Vs. STATE OF ASSAM
March 31, 1995
UPENDRA REANG Vs. STATE OF TRIPURA AND 10 ORS.
August 29, 1995
VALSARAJAN N.K. AND ORS. Vs. INDIAN BANKS ASSOCIATION AND ORS.
April 26, 1995
VESOPA Vs. STATE OF NAGALAND
January 4, 1995
VINAY CEMENTS LIMITED Vs. STATE OF ASSAM
December 6, 1995
WES BAMON Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
April 12, 1995
WIMCO LIMITED Vs. STATE OF ASSAM
September 20, 1995
WOMENS LEAGAL AID CELL Vs. STATE OF ASSAM
September 22, 1995
YAMUNA TIMBER INDUSTRIES PVT LTD Vs. STATE OF MEGHALAYA
September 20, 1995
YAPIE KEHIE Vs. SATUO AND ANR.
March 31, 1995
YAZID ALI Vs. STATE OF TRIPURA
December 20, 1995
YENDREMBAM BABUSAHEB Vs. STATE OF MANIPUR
March 31, 1995
ZAMIRA BEGUM RAHMAN Vs. ASSAM STATE ELECTRICITY BOARD & ANOTHER
November 10, 1995