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Case Index
Title
Date
BHARTIYA JEEVAN BIMA NIGAM Vs. REETA DEVI
January 4, 1995
BHARTIYA JEEWAN BIMA NIGAM Vs. PRATAP SINGH
March 24, 1995
BHUPENDRA SINGH Vs. AIR INDIA
December 8, 1995
DEEPAK AGENCY Vs. ORIENTAL INSURANCE CO.LTD.
March 20, 1995
DILIP SINGH Vs. PRABHANDHAK
August 25, 1995
EXECUTIVE ENGINEER (O&M) M.P.ELECTRICITY BOARD Vs. SANTOSH KUMAR
November 29, 1995
H.C.L.LTD. Vs. R.S.SALUJA
January 17, 1995
ISHWINDER SINGH Vs. VIJAY KUMAR PANDEY
April 21, 1995
LAL SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
June 30, 1995
MAHENDRA KUMAR JAIN Vs. BRANCH MANAGER, M.P.FINANCIAL CORPORATION
January 5, 1995
NATIONAL CENTRE FOR HUMAN SETTLEMENTS & ENVIRONMENT Vs. FAIRDEAL MARWAR GARRAGES (P) LTD.
February 6, 1995
NATIONAL INSURANCE CO.LTD. Vs. GAJRAJ SINGH SAWNER
November 28, 1995
NATIONAL INSURANCE CO.LTD. Vs. PRADEEP SAHU
November 27, 1995
RAJNI BHATNAGAR Vs. CHIEF EXECUTIVE OFFICER, GWALIOR DEVELOPMENT AUTHORITY
April 3, 1995
RAKESH SHARMAZ Vs. NATIONAL INSURANCE CO.LTD.
January 5, 1995
SHIVRAM ANIL Vs. KHALSA FURNITURE
September 22, 1995
UNITED INDIA INSURANCE CO. Vs. SHEETAL GAS
December 8, 1995
VIKAS VERKHEDKAR Vs. NARMADA ELECTRONICS (P) LTD.
November 22, 1995
VURHANPUR CLOTH CORPORATION Vs. STATE OF M.P.
June 23, 1995