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Case Index
Title
Date
A C KATYAL Vs. NATIONAL INSURANCE COMPANY LTD
January 27, 1995
ABHIMANYU MOHARANA Vs. STATE OF ORISSA
April 21, 1995
ADIKANDA NAYAK Vs. STATE OF ORISSA
April 21, 1995
ADMINISTRATOR, SRI. JAGANNATH TEMPLE Vs. GOPINATH PUJAPANDS
March 13, 1995
AHMED ALLI KHAN Vs. SANJEEDA BEGAM
July 11, 1995
AINTHA BEHERA Vs. STATE OF ORISSA
April 20, 1995
AJAYA KUMAR RAJ Vs. STATE OF ORISSA
September 7, 1995
AKHAYA BEHERA Vs. STATE OF ORISSA
May 4, 1995
AKRURA PRADHAN Vs. STATE OF ORISSA
February 23, 1995
ALAKHA DAS Vs. DIRECTOR T E AND SCERT
March 30, 1995
ALI KHAN Vs. STATE OF ORISSA AND ANR.
April 5, 1995
AMULYA KUMAR BEHERA Vs. NABAGHANA BEHERA ALIAS NABINA
May 2, 1995
ANANDA CHANDRA KAR Vs. STATE OF ORISSA
May 18, 1995
ANANDA CHANDRA NAYAK Vs. STATE OF ORISSA
November 14, 1995
ANANDA KUMAR JAIN Vs. STATE OF ORISSA
October 18, 1995
ANANDA MOHARANA Vs. STATE
November 17, 1995
ANITA DAS Vs. STATE OF ORISSA
November 23, 1995
ANNAPURNA BARIK DEI Vs. INDA BEWA
February 21, 1995
ANUKUL CHANDRA PRADHAN AND Vs. STATE OF ORISSA
January 27, 1995
ASHOK KUMAR PRADHAN Vs. STATE OF ORISSA
February 22, 1995
ASIA FOUNDATION Vs. STATE OF ORISSA
November 3, 1995
ASIT KUMAR NAYAK Vs. STATE OF ORISSA
October 19, 1995
ASWINI ALIAS ASHOKA KUMAR BEHERA Vs. STATE OF ORISSA
October 11, 1995
ASWINI KUMAR SARKAR Vs. STATE OF ORISSA
June 21, 1995
ATANU KUMAR SAHU Vs. STATE OF ORISSA
July 21, 1995
ATISH BEHERA Vs. STATE OF ORISSA
July 20, 1995
B DEENANATH Vs. VICE CHANCELLOR BERHAMPUR
September 19, 1995
BABULA ALIAS AJITPAL Vs. STATE OF ORISSA
February 21, 1995
BACHULAL SAH Vs. GITA TIMBER CO
April 21, 1995
BADRIDAS CHANDAK Vs. PURNA CHANDRA MISHRA
August 11, 1995
BAIDYANATH PANIGRAHI Vs. STATE OF ORISSA
April 17, 1995
BAIKUNTHNATH MOHANTA Vs. STATE
August 11, 1995
BALA KRISHNA ACHARYA Vs. STATE OF ORISSA
November 9, 1995
BARENDRA KUMAR CHOUDHURY Vs. STATE OF ORISSA
June 29, 1995
BASANT KUMAR JENA Vs. STATE
March 22, 1995
BASANTA KUMAR SAHU Vs. BHIKARI CHARAN SAHU
January 6, 1995
BASANTI MOHANTY Vs. BRAHMANAND DAS
August 25, 1995
BASUDEV PUROHIT Vs. REPUBLIC OF INDIA
April 26, 1995
BATI KUNJAMI Vs. STATE
December 6, 1995
BENZAMIN KHIRO ALIAS KIRO Vs. STATE OF ORISSA
January 2, 1995
BHAGABAN SWAIN Vs. STATE OF ORISSA
July 7, 1995
BHAGABAN SWAIN Vs. STATE OF ORISSA
July 20, 1995
BHAGABEN PRADHAN Vs. DANDAPANI PRADHAN
February 24, 1995
BHARAT CHANDRA SAHOO Vs. STATE OF ORISSA
May 3, 1995
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF ORISSA
February 23, 1995
BHIKARI BEHERA Vs. STATE OF ORISSA
April 5, 1995
BHIMA DEHURI Vs. STATE OF ORISSA
February 6, 1995
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
January 2, 1995
BHRAMARBAR ROUT Vs. NETRANANDA PANDA
July 20, 1995
BICHITRANANDA BEHERA Vs. STATE
July 21, 1995
BICHITRANANDA MISRA Vs. ACHUTANANDA MISRA
January 31, 1995
BICHITRANANDA PANDA Vs. ORISSA CONSTRUCTION CORPORATION LTD
February 23, 1995
BIDDIKA HADDI Vs. SIDIKA BATNALU
May 15, 1995
BIDYADHAR BHUYAN Vs. STATE OF ORISSA
November 14, 1995
BIGHNARAJ PANDA Vs. CENTRAL INSTITUTE OF PLASTIC
April 27, 1995
BIJAYA KUMAR SUBUDHI Vs. STATE OF ORISSA
January 27, 1995
BIJAYAKETAN DAS Vs. UTKAL UNIVERSITY
November 1, 1995
BIMBADHAR ROUT Vs. KUNA SENAPATI
February 24, 1995
BIRAJA PANDA ALIAS BUTIA Vs. STATE OF ORISSA
November 16, 1995
BIRLA TYRES KESORAM INDUSTRIES LTD Vs. STATE OF ORISSA
May 3, 1995
BISHNU PRIYA BHOI Vs. STATE OF ORISSA
October 20, 1995
BISHNU SHANKAR SWAIN Vs. ORISSA STATE ELECTRICITY
April 17, 1995
BISMAYA MOHANTY Vs. BOARD OF SECONDARY EDUCATION
November 8, 1995
BRAHMANANDA DAS Vs. STATE TRANSPORT AUTHORITY
January 6, 1995
BRAJA KISHORE SAHU AND ORS. Vs. SMT. SAILABALA SAHU AND ORS.
August 11, 1995
BRAJABANDHU MISRA Vs. LUHURANI MISRA
May 15, 1995
BRAJAKISHORE MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
February 22, 1995
BRAJAMOHAN DAS Vs. MEMBER BOARD OF REVENUE
April 4, 1995
BULI DEI Vs. KRUSHNA MOHAN PAHADSINGH
May 19, 1995
CENTRE OF INTEGRATED DEVELOPMENT Vs. STATE OF ORISSA
September 25, 1995
CH NAJESWARI PATRA Vs. PRADIP KUMAR SARKAR
April 24, 1995
CHAINI DAS Vs. KANHAI CHARAN SWAIN
April 26, 1995
CHANDRA NAIK Vs. STATE OF ORISSA
May 8, 1995
CHHABI Vs. STATE OF ORISSA
March 13, 1995
CHIEF WORKSHOP MANAGER Vs. AKSHAYA KUMAR ROUT
July 3, 1995
CHINARI BHIMARAJU Vs. KAMINI BEHERANI
July 13, 1995
CHINTAMANI MOHAPATRA Vs. STATE OF ORISSA
May 18, 1995
CHUNTI PATRA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
October 30, 1995
COLLECTOR CUTTACK Vs. BHIMA SAHU
March 13, 1995
COMMISSIONER OF INCOME TAX Vs. GOVIND CHANDRA PANI
January 4, 1995
COMMISSIONER OF INCOME TAX Vs. LENKA A AND PARTNERS
June 21, 1995
COMMISSIONER OF INCOME TAX Vs. ANIL SINGH
June 21, 1995
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES LIMITED
July 3, 1995
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN GUPTA HUF
July 3, 1995
COMMISSIONER OF INCOME TAX Vs. PURI MARINE PRODUCTS
July 7, 1995
COMMISSIONER OF INCOME TAX Vs. R N MISHRA
July 7, 1995
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEEL CASTINGS LIMITED
July 7, 1995
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
November 17, 1995
COMMISSIONER OF INCOME TAX Vs. KALINGA TUBES LTD.
March 3, 1995
COMMISSIONER OF INCOME TAX Vs. SATYANARAYAN GUPTA (HUF).
March 3, 1995
COMMISSIONER OF INCOME TAX Vs. ELECTRO STEELCASTINGS LTD.
March 7, 1995
COMMISSIONER OF INCOME TAX Vs. PURI MARINE PRODUCTS
March 7, 1995
COMMISSIONER OF INCOME TAX Vs. R.N. MISHRA
March 7, 1995
COMMISSIONER OF INCOME TAX Vs. BAISHNAB CHARAN MOHANTY
August 28, 1995
CUTTACK WHOLESALE CO OPERATIVE STORES LIMITED CUTTACK Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHUBANESWAR
February 23, 1995
D.P. THACKAR Vs. NOTIFIED AREA COUNCIL, JATNI AND OTHERS
April 13, 1995
DABA MUNDA JAGA Vs. STATE OF ORISSA
February 14, 1995
DABUR INDIA LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
January 12, 1995
DADU ALIAS MILLU MUNDA Vs. STATE OF ORISSA
July 10, 1995
DAITARI LENKA Vs. ASST CONTROLLER OF EXAMINATIONS
May 15, 1995
DAMODAR BEHERA Vs. STATE OF ORISSA
July 26, 1995
DAMODAR PRASAD MOHANTY Vs. NARAYAN PRASAD MOHANTY
March 30, 1995
DANARDAN SAMAL Vs. STATE OF ORISSA
August 11, 1995
DANDAPANI GOUDA Vs. STATE OF ORISSA
June 21, 1995
DASHA PATASAHANI Vs. STATE OF ORISSA
January 19, 1995
DEBADUTTA PAL Vs. INDUMATI PAL
August 9, 1995
DEBENDRA PRADHAN Vs. STATE OF ORISSA
March 27, 1995
DEBENDRANATH MOHANTY Vs. ANNAPURNA MOHANTY
October 16, 1995
DEBENDRANATH PRADHAN Vs. STATE OF ORISSA
September 6, 1995
DHADI PARIDA Vs. COMMISSIONER OF CONSOLIDATION
December 22, 1995
DHANIRAM GOND Vs. STATE
June 21, 1995
DHANSINGH GOUR Vs. MUKTESWAR MAKAR AND OTHERS
June 29, 1995
DIBAKAR JENA Vs. STATE OF ORISSA
July 10, 1995
DIBAKSR PALSI Vs. STATE
July 11, 1995
DILIP KUMAR NAIK Vs. STATE BANK OF INDIA
August 7, 1995
DILLIP KUMAR HOTA Vs. STATE OF ORISSA
April 6, 1995
DINA ALIAS DINABANDHU BANCHHOR Vs. STATE
July 24, 1995
DINABANDHU BEHERA Vs. KALANDI CHARAN MISHRA
March 22, 1995
DIVISIONAL FOREST OFFICER Vs. NONIAR BIBI
October 17, 1995
DIVISIONAL MANAGER Vs. KAMESH CHANDRA PATRA
June 22, 1995
DIVISIONAL MANAGER NATIONAL Vs. JAYASHREE RATH
May 1, 1995
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. JASODA SINGH BHADORIA
May 12, 1995
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SANATAN TARAI
July 6, 1995
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. BHAGIRATHI SABAR
September 27, 1995
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. NANDARA BAWA
April 20, 1995
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. SURESH CHANDRA BEHERA
July 6, 1995
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PURNA CHANDRA PALEI
May 2, 1995
DURGA MAHAB BEHERA Vs. STATE OF ORISSA
October 31, 1995
DURJYODHAN MALLIK Vs. STATE OF ORISSA
February 23, 1995
DURYODHAN SAMAL Vs. PADMA CHARAN BISWAL
September 1, 1995
DUSASAN BHOI Vs. STATE OF ORISSA
August 1, 1995
DUTI DEI Vs. KRUSHNA PRADHAN & ORS.
September 1, 1995
EMAMI PAPER MILLS LTD Vs. SALES TAX OFFICER BALASORE CIRCLE
April 13, 1995
ERIC ALVARES Vs. COLLECTOR
November 2, 1995
EXECUTIVE OFFICER BERHAMPUR Vs. GURUNATH PANIGRAHI
July 28, 1995
EXECUTIVE OFFICER BERHAMPUR Vs. RAJENDRA ROUTO
June 19, 1995
EXECUTIVE OFFICER BERHAMPUR Vs. PADMA CH MISHRA
May 19, 1995
EXECUTIVE OFFICER NOTIFIED AREA Vs. PRABIN KUMAR MOHANIA ALIAS
May 12, 1995
EXECUTIVE OFFICER, BERHAMPUR MUNICIPALITY Vs. BRUNDABAN SAHU
June 21, 1995
FAGU DAS Vs. STATE OF ORISSA
April 21, 1995
FAKIR CHARAN SAHU Vs. STATE
April 28, 1995
FANIBHUSHAN BEHERA Vs. STATE OF ORISSA
November 7, 1995
FERRO ALLOYS CORPORATION LTD Vs. UNION OF INDIA
July 14, 1995
FOOD INSPECTOR Vs. B P OIL MILLS LIMITED
April 17, 1995
G R GRAPHITE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
February 10, 1995
GAGAN BIHARI NANDA Vs. PROJECT OFFICER
July 10, 1995
GAJANAN AGARWALA Vs. STATE OF ORISSA
October 12, 1995
GANANATH JENA Vs. STATE OF ORISSA
August 9, 1995
GANESH NAIK Vs. STATE
July 24, 1995
GANESH RAM BEHERA Vs. FIRST MOTOR ACCIDENTS CLAIMS
March 20, 1995
GANGADHAR MALLIK AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
April 18, 1995
GANPAT NATH JOGI Vs. STATE OF ORISSA
April 7, 1995
GANTA SWAIN Vs. KANDHUNI GOUDUNI
November 3, 1995
GAYA PRASAD BHOI Vs. LOKNATH BUDHIA BHOI
July 6, 1995
GEETA INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 5, 1995
GHANASHYAM SAHI AND ANOTHER Vs. STATE
March 7, 1995
GIRIDHARI DAS Vs. BASUDEV DAS
February 2, 1995
GOLAKHA CHANDRA BEJ Vs. GOBINDA HARI PASSORIA
September 26, 1995
GOPAL BEHERA Vs. STATE OF ORISSA
April 1, 1995
GOPINATH NAYAK Vs. LEPA MAJHI
August 2, 1995
GOURA CHANDRA NAIK Vs. STATE OF ORISSA
January 30, 1995
GOURANGA CHARAN PATRA Vs. STATE OF ORISSA
January 11, 1995
GOURANGA SAHU Vs. STATE OF ORISSA
July 21, 1995
GOVINDA CH PATRA Vs. CHAIRMAN MAYOR CUTTACK
October 20, 1995
GOVINDA CHANDRA SENAPATI Vs. STATE OF ORISSA
July 20, 1995
GURU PRASAD MOHANTY AND Vs. ARBITRATOR CUM DEPUTY GENERAL MANAGER
June 23, 1995
HADIBANDHU SENAPATI Vs. CHAMPAMANI BEHERA
August 24, 1995
HAREKA LAKHAN Vs. DISTRICT JUDGE KORAPUT
April 19, 1995
HARI PRASAD DAS Vs. STATE OF ORISSA
January 18, 1995
HARI SAHU ALIAS HARIHAR SAHU Vs. JANHA SAHU
October 18, 1995
HARI SAHU ALIAS HARIHAR SAHU Vs. JANHA SAHU
October 16, 1995
HARIHAR MOHANTY Vs. UNION OF INDIA
September 25, 1995
HARISH CHANDRA HABUDA Vs. KANAKAMANI MOHAPATRA
July 10, 1995
HARISH CHANDRA SAHU Vs. DIBYASINGHA MOHAPATRA
January 1, 1995
HARISH CHANDRA SAHU AND ANR. Vs. DIBYASINGHA MOHAPATRA AND ORS.
January 19, 1995
HEMANTA CHANDRA SWAIN AND ANOTHER Vs. STATE
April 6, 1995
HEMANTA KUMAR PATNAIK Vs. BASANTI PATNAIK
September 27, 1995
HOOR BANO Vs. STATE
May 19, 1995
HOTEL ALANKAR (P) LTD AND ORS Vs. ORISSA STATE FINANCIAL CORPORATION AND ORS
September 15, 1995
HRUSHIKESH PRADHAN Vs. STATE OF ORISSA
May 2, 1995
INDANE BOTTLING PLANT SRAMIKA CONGRESS Vs. INDIAN OIL CORPORATION
May 16, 1995
INDIAN HYGIENE FOOD CRAFT DIVISION Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 26, 1995
IPITATA SPONGE IRON LTD Vs. STATE OF ORISSA
May 5, 1995
IRON EXCHANGE INDIA LTD Vs. STATE OF ORISSA
January 4, 1995
ISMILE GURU Vs. STATE
February 14, 1995
ISWAR CHANDRA NAIK Vs. ALLAHADINI SAHU
April 26, 1995
ISWAR DAS AND OTHERS Vs. STATE OF ORISSA
May 5, 1995
J K CORP LTD Vs. STATE OF ORISSA
July 12, 1995
JAGANNATH BARIK Vs. ORISSA KHADI AND VILLAGE INDUSTRIES BOARD
January 9, 1995
JAGANNATH BOSE Vs. SUDHIR KUMAR RAY
March 13, 1995
JAGANNATH NAIK Vs. ADDL DISTRICT MAGISTRATE L R BALASORE
January 5, 1995
JAGANNATH SAHOO Vs. STATE OF ORISSA
March 16, 1995
JANMOJOY DINDA Vs. STATE OF ORISSA
August 25, 1995
JAYANTA KUMAR DAS Vs. UNITED BANK OF INDIA
July 27, 1995
JHANKARAN Vs. MEMBER BOARD OF REVENUE
March 23, 1995
JITENDRIYA PALO Vs. STATE OF ORISSA
April 4, 1995
JOGESWAR BEHERA Vs. GHANASHYAM PRADHAN
June 26, 1995
JUGAL KISHORE MEHER Vs. BJAYA KUMAR AGARWALLA
October 11, 1995
JYOTI SANKAR TRIPATHY Vs. STATE
January 13, 1995
K NAGABHUSAN SENAPATI Vs. STATE
September 15, 1995
KADAMBINI SINGH Vs. LOKANATH SINGH
May 19, 1995
KAILASH CHANDRA AGARWALA Vs. STATE
September 14, 1995
KALANDI CH. BISWAL Vs. STATE OF ORISSA
June 28, 1995
KALI KRISHNA DAS (DEAD), AFTER HIM PRAVATI DAS AND OTHERS Vs. BISUDHANANDA DAS (DEAD) AFTER HIM BHASKAR CHHATOI
May 17, 1995
KALI NAYAK ALIAS MUKHI Vs. STATE OF ORISSA
July 12, 1995
KALINDI CHARAN BEHERA Vs. STATE OF ORISSA
December 18, 1995
KALINGA CEMENT LTD Vs. UNION OF INDIA
April 4, 1995
KALINGA ISPAT UDYOG Vs. SALES TAX OFFICER
September 20, 1995
KALISETTI BHIMARAJU Vs. STATE OF ORISSA
February 10, 1995
KALPANA TRADING Vs. N C L INDUSTRIES LTD
March 2, 1995
KAPILA TYPE FOUNDRY Vs. CUTTACK TYPE FOUNDRY
April 17, 1995
KAPILESWAR SAHOO Vs. RAINA CHANDRA SAHOO
May 17, 1995
KARTIK HARIJAN Vs. STATE OF ORISSA
January 31, 1995
KARTIKESWAR NAYAK Vs. STATE OF ORISSA
October 10, 1995
KARTIKESWAR NAYAK Vs. STATE
October 20, 1995
KARUNASINDHU NAYAK Vs. STATE OF ORISSA
January 6, 1995
KASI ALIAS KASINATH JENA Vs. PITABAS SAHU
January 3, 1995
KEDAR ROUT Vs. SRICHARAN DAS
January 18, 1995
KHAGESWAR PRADHAN Vs. GANDHI PRADHAN
October 11, 1995
KONARK TYRE AND TREAD Vs. STATE OF ORISSA
September 1, 1995
KREMJIT MOHANANDA Vs. MOHANPANI KARUA AND ANR.
April 13, 1995
KRISHNA CHANDRA NAIK Vs. NILAKANTHA MOHANTY AND ORS.
March 28, 1995
KRISHNA CHANDRA NAIK Vs. NILAKANTHA MOHANTY
March 25, 1995
KRUSHANAHARI DEBNATH Vs. STATE
April 17, 1995
KRUSHNA CHANDRA MUDULL Vs. BRUNDABAN CHANDRA DEB
October 25, 1995
KSHETRABASI SAHOO Vs. UTKAL UNIVERSITY
September 14, 1995
KUMAR RAGHAVENDRA SINGH Vs. GANESH CHANDRA JEW
December 15, 1995
KUMUDINI DAS Vs. RAJAT KUMAR BALIAR SINGH
May 8, 1995
KUNA MAHARANA Vs. STATE
April 27, 1995
KUNI NAYAK Vs. PRABHAKAR NAYAK
April 20, 1995
KUNJA BIHARI NANDA Vs. KUSHA NAIK
July 31, 1995
LAND ACQUISITION OFFICER Vs. PRAKASH CHANDRA SENAPATHY
September 11, 1995
LAND ACQUISITION OFFICER Vs. MAHALAKSHMI PANDA
August 25, 1995
LARSEN AND TOUBRO LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 16, 1995
LATA DEI ALIAS PRAMILA Vs. BISHNU CHARAN PANDA
July 13, 1995
LAXMAN JENA Vs. STATE OF ORISSA
February 22, 1995
LAXMAN NATH DAS Vs. DY SECY EXAM INDIAN INSTITUTE OF BANKERS
January 9, 1995
LAXMI POLYNE PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX ORISSA
November 6, 1995
LAXMIDHAR PATI Vs. STATE OF ORISSA
December 22, 1995
LAXMINDRA KUMAR DAS AND OTHERS Vs. MAHENDRA KUMAR DAS AND ANOTHER
March 1, 1995
LIFE INSURANCE CORPORATION Vs. SWARNALATA SAHU
March 13, 1995
LINGRAJ PILLAI Vs. STATE OF ORISSA
January 9, 1995
LOKAJIATH PANDA Vs. LAXMINARAYANA PRUSTY AND ANOTHER
April 7, 1995
M/S. CARRY CO. Vs. UNION OF INDIA
June 23, 1995
MADAN KANDI Vs. STATE OF ORISSA
July 7, 1995
MADAN MOHAN PANIGRAHI Vs. REVENUE OFFICER
January 9, 1995
MADAN MOHAN RAJ Vs. STATE OF ORISSA
July 13, 1995
MADAN MOHAN SAHOO Vs. STATE OF ORISSA
September 27, 1995
MADHAB SWAIN Vs. STATE
July 21, 1995
MADHUSUDAN PANDA Vs. STATE OF ORISSA
March 21, 1995
MAHABIR HARRO Vs. STATE OF ORISSA
July 11, 1995
MAHABIR SOAP AND GUDAKHU FACTORY Vs. UNION OF INDIA
January 16, 1995
MAHANTA SRI PRANAB KISHORE Vs. GOVERNMENT OF ORISSA
April 13, 1995
MAHANTA SRI RAGHABENDRA PRAPANA Vs. STATE
November 22, 1995
MAHENDRA RANA Vs. STATE OF ORISSA
October 17, 1995
MAHIMA PRASAD SAHU Vs. COLLECTOR CUTTACK
February 8, 1995
MALABIKA RATHA AND ANOTHER Vs. SUB
March 14, 1995
MALESWARI DEVI Vs. STATE OF ORISSA
October 30, 1995
MANGALA KHADA Vs. GURU ADHARI
July 17, 1995
MANGALAM TIMBER PRODUCTS LIMITED Vs. STATE OF ORISSA
May 6, 1995
MANGALAM TIMBER PRODUCTS LTD. Vs. STATE OF ORISSA AND ORS.
May 16, 1995
MANGULU KANHAR Vs. STATE OF ORISSA
January 16, 1995
MANOJ RANJAN PATNAIK Vs. SANGRAM KESHARI PATNAIK
May 19, 1995
MANORANJAN SAHOO Vs. CHANDRA KUMAR PUROHIT
March 23, 1995
MAYADHAR ROUT Vs. STATE
October 30, 1995
MD ABDUL ZAHUR Vs. STATE OF ORISSA
July 24, 1995
MD. ABDUL BARI Vs. SIREN PALLAI AND OTHERS
May 17, 1995
MEENAKETAN MOHANTY Vs. STATE OF ORISSA
April 4, 1995
MEGHANATH Vs. STATE
May 19, 1995
MINATI BINATI NAYAK Vs. GOURANGA CHARAN NAYAK
April 20, 1995
MOHAMMAD SHER BAHADUR KHAN Vs. STATE
December 22, 1995
NABA MALI Vs. STATE OF ORISSA
January 17, 1995
NAGARMAL AGARWAL Vs. STATE OF ORISSA
March 28, 1995
NANIK SEWA Vs. STATE OF ORISSA
October 16, 1995
NARAHARI DAS Vs. STATE
June 27, 1995
NARAIN EXTRACTIONS PRIVATE LIMITED Vs. P C MISHRA FOOD INSPECTOR
September 18, 1995
NARAN SENAPATI Vs. CUTTACK MUNICIPALITY
January 18, 1995
NARASINGHA PADHI Vs. SASIBHUSAN TRIPATHY
August 11, 1995
NARAYAN CHANDRA NAIK Vs. SURJYA GOMANGO
September 8, 1995
NARAYAN CHANDRA NAIK Vs. SURJYA GOMANGO AND ORS.
August 18, 1995
NARAYAN PATRA Vs. STATE
June 19, 1995
NARAYAN SAHU Vs. COMMISSIONER OF ENDOWMENTS
December 19, 1995
NARESH CHANDRA PRADHAN Vs. STATE OF ORISSA
January 13, 1995
NATABAR SAMAL Vs. COLLECTOR
June 26, 1995
NATIONAL ALUMINIUM COMPANY LTD Vs. STATE OF ORISSA
September 1, 1995
NATIONAL INSURANCE COMPANY LTD Vs. ANAND AND ANANDA CHARAN REDDY
July 5, 1995
NATIONAL INSURANCE COMPANY LTD Vs. RANJULATA BHUYAN
July 10, 1995
NESHTAR KAUR Vs. ARBAIL SINGH
July 3, 1995
NESTLE INDIA LTD Vs. A K CHAND
April 17, 1995
NETRANANDA PRADHAN Vs. STATE OF ORISSA
February 23, 1995
NEW INDIA ASSURANCE CO LTD Vs. CHITTARANJAN SANDHA
April 3, 1995
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA KUMAR SENDHA
July 10, 1995
NEW INDIA ASSURANCE CO. LTD. Vs. SUKUN KHADIA AND ANOTHER
August 11, 1995
NEW INDIA ASSURANCE COMPANY Vs. BIRABARA NAYAK
March 30, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALITA HARIJAN
June 27, 1995
NEW INDIA ASSURANCE COMPANY LIMITEDT Vs. PHOLMATI HARIJAN AND ANOTHER ETC.
May 16, 1995
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ KISHORE NAYAK
July 19, 1995
NEW INDIA ASSURANCE COMPANY LTD Vs. BABAJI DAS
April 3, 1995
NIASHA DEI Vs. RADHAMANI DUTTA AND OTHERS
April 6, 1995
NIGAM FILMS Vs. INDIAN BANK
May 4, 1995
NIRAKAR BEHERA Vs. STATE
August 8, 1995
NIRAKAR DAS Vs. GOURHARI DAS
January 18, 1995
NIRU NANHAR BECCK Vs. STATE OF ORISSA
January 31, 1995
ORIENT PAPER AND INDUSTRIES Vs. SUPERINTENDENT CENTRAL EXCISE
July 25, 1995
ORIENTAL INSURANCE CO LIMITED Vs. SK NASIRUDDIN AND SK NASIR
July 26, 1995
ORIENTAL INSURANCE CO. LTD. Vs. RAMANATH PANDE AND OTHERS
July 31, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. URMILA SAHU
November 21, 1995
ORISSA CEMENT LTD Vs. UNION OF INDIA
April 17, 1995
ORISSA CONSTRUCTION CORPORATION LTD. Vs. M/S. B. ENGINEERS & BUILDERS PVT. LTD.
October 12, 1995
ORISSA FOREST CORPN Vs. ADDL COLLR OF C EX AND CUS
July 4, 1995
ORISSA FOREST DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ORISSA
November 14, 1995
ORISSA INDUSTRIES LTD Vs. ORICHEM LTD
November 14, 1995
ORISSA STATE ELECTRICITY BOARD Vs. UNION OF INDIA UOI
February 6, 1995
ORISSA STATE FINANCIAL Vs. DESARI ADINARAYANA
March 21, 1995
P RAMA TILAKAM DEVI Vs. TEKAM SATYABATI
March 31, 1995
P SIMANCHAL PATRA Vs. STATE
June 29, 1995
P SIMANCHAL PATRA Vs. STATE
June 20, 1995
PADMABATI DEI Vs. DISTT MAGISTRATE CUTTACK
March 15, 1995
PANCHEI BEWA Vs. ISWAR CHANDRA SAHOO
October 18, 1995
PANCHU MAHAKUD Vs. P C MOHANTY
January 9, 1995
PARLAKHEMUNDI HIDES SKINS AND HORNS COMPANY Vs. STATE OF ORISSA
May 17, 1995
PAWAN FOOD PRODUCTS Vs. ORISSA STATE ELECTRICITY BOARD AND ORS.
January 9, 1995
PEOPLES UNION FOR CIVIL … Vs. STATE OF ORISSA
May 16, 1995
PILLI DILLI DORA Vs. STATE OF ORISSA
July 5, 1995
PITABASA BISI Vs. STATE OF ORISSA
August 11, 1995
POWSULPH INDIA PVT LTD Vs. INVENTA TECHNICAL
April 17, 1995
PRADEEP DASH Vs. ARBITRATOR-CUM-TELECOM DISTRICT ENGINEER
January 27, 1995
PRADEEP SAHU Vs. BANSHIDHAR SAHU AND ORS.
May 5, 1995
PRADIPTA KUMAR MOHANTY Vs. STATE OF ORISSA
September 13, 1995
PRAFULLA KUMAR PANDA Vs. AMARI KUMARI PANDA
September 25, 1995
PRAMOD DAS Vs. STATE OF ORISSA
March 20, 1995
PRAMOD KUMAR PATNAIK Vs. STATE OF ORISSA
March 31, 1995
PRAMOD KUMAR SINGH Vs. INDUSTRIAL PROMOTION
August 24, 1995
PRASANNA KUMAR SINGH Vs. GOLAK CHANDRA MADHUAL AND ANR.
May 31, 1995
PRASANNA KUMAR SINGH Vs. GOLAK CHANDRA MADHUAL
July 31, 1995
PRATAP ALIAS PRATAP KISHORE BISI Vs. STATE OF ORISSA
December 12, 1995
PRAVAKAR GOCHHAYAT Vs. STATE OF ORISSA
November 3, 1995
PREMJIT MOHAHANDA Vs. MOHANPANI KARUA
April 13, 1995
PRITI RANJAN PRADHAN Vs. STATE OF ORISSA
December 22, 1995
PROMOD KUMAR PATRA Vs. STATE OF ORISSA
September 19, 1995
PROMODA KUMAR MANTRI Vs. STATE OF ORISSA
April 5, 1995
PURASTAM TRIPATHY PURUSATTAM PURIA Vs. STATE OF ORISSA
June 28, 1995
PURI MUNICIPALITY Vs. SRADHAMANI DEVI
May 12, 1995
PURNA CHANDRA PANDA Vs. GOVT OF ORISSA
January 29, 1995
PURNABASHI MISHRA Vs. RAJ KUMARI MISHRA
March 27, 1995
RABI CHETI AND OTHERS Vs. STATE OF ORISSA
February 3, 1995
RABINARAYAN KHUNTIA Vs. FAKIR DALEI
July 21, 1995
RABINDRA BEHERA Vs. SRIDHAR SAMANTRAY
July 4, 1995
RABINDRA SABAR Vs. STATE
July 10, 1995
RADHA KRISHANA SINGHARI Vs. STATE OF ORISSA
February 21, 1995
RAGHUMANI MANDI Vs. STATE OF ORISSA
November 20, 1995
RAGHUNATH ASHA Vs. STATE OF ORISSA
August 11, 1995
RAGHUNATH BEHERI Vs. BALARAM BEHERA
May 19, 1995
RAGHUNATH PATNAIK Vs. STATE BANK OF INDIA
September 19, 1995
RAJANI DEI Vs. CHAIRMAN ORISSA STATE
September 20, 1995
RAJARAM PATTNAIK Vs. INDIAN METAL AND FERRO ALLOYS LIMITED
May 5, 1995
RAJENDRA KUMAR JHAJHARIA Vs. STATE OF ORISSA AND ANOTHER
January 30, 1995
RAJENDRA KUMAR SAHA Vs. BARIPADA MUNICIPALITY AND OTHERS
February 8, 1995
RAJIB LOCHAN GARNAIK Vs. STATE OF ORISSA
January 20, 1995
RAJKISHORE MOHAPATRA Vs. STATE OF ORISSA
September 25, 1995
RAJKISHORE SATPATHY Vs. HAREKRUSHNA SATPATHY
August 8, 1995
RAJKUMAR JINDAL Vs. ORISSA FOREST CORPORATION
April 3, 1995
RAJU @ SUBODH DAS MOHAPATRA Vs. STATE
February 10, 1995
RAJU NAIK Vs. SARASWATI NAIK
March 8, 1995
RAM KRUSHNA PADHIARY Vs. STATE OF ORISSA
July 21, 1995
RAMA CHANDRA BAHERA Vs. STATE OF ORISSA
May 19, 1995
RAMA CHANDRA PANI Vs. KESHAB CHANDRA PANDA
August 25, 1995
RAMACHANDRA SWAIN Vs. DURYODHAN MOHAPATRA
September 25, 1995
RAMBHUSAN DAS Vs. EXECUTIVE OFFICER PURI MUNICIPALITY
December 11, 1995
RAMESH CHANDRA LENKA Vs. STATE OF ORISSA
April 6, 1995
RAMESH CHANDRA MOHANTY Vs. STATE
January 10, 1995
RAMKUMAR AGARWALA Vs. STATE OF ORISSA
July 4, 1995
RANGADHAR BARIK Vs. STATE
July 11, 1995
RANGADHAR BARIK Vs. STATE
November 24, 1995
RANJAN KUMAR NAYAK Vs. STATE OF ORISSA
February 15, 1995
RANKA SAHU Vs. STATE OF ORISSA
April 21, 1995
RASHIDA KHANUM Vs. SK SALIM
July 13, 1995
RINA MANGARAJ Vs. STATE OF ORISSA
November 27, 1995
RUNULATA MANGUAL Vs. CONTROLLER OF EXAMINATION
April 20, 1995
S S MOHAPATRA Vs. CHANCELLOR UTKAL UNIVERSITY
July 26, 1995
SABARI ART PRINTERS Vs. STATE OF ORISSA
January 13, 1995
SACHI BEWA ALIAS SABITRI BEWA Vs. THE STATE OF ORISSA
June 20, 1995
SACHINDRA KUMAR SWAIN Vs. STATE
January 6, 1995
SADASIVA APAT Vs. STATE OF ORISSA
April 25, 1995
SAHADEV PATRA Vs. CHIEF CONSERVATOR OF FORESTS ORISSA
March 16, 1995
SAILENDRA BARIK Vs. ADDL DISTRICT MAGISTRATE
January 13, 1995
SAILENDRA BARIK AND ORS. Vs. ADDL. DISTRICT MAGISTRATE, MAYURBHANJ, AND OTHERS
January 31, 1995
SAKHI DEI Vs. BANAMALI SAHU AND ORS.
September 15, 1995
SAMBARU SABAR Vs. STATE
August 27, 1995
SAMBHU PRASAD PANDA Vs. CH BAPANA AMMA
July 31, 1995
SAMIR KUMAR DEY Vs. SOVA RAY
February 20, 1995
SANATAN BEHERA Vs. PARAMANANDA BEHERA
December 22, 1995
SANTANU KUMAR DAS Vs. BAIRAGI CHARAN DAS
March 13, 1995
SANTOSH KUMAR PANDA Vs. MAMATANJALI TRIPATHY
November 23, 1995
SANYASI CHARAN JENA Vs. RAI CHARAN JENA
January 13, 1995
SARAS KUMAR MOHANTY Vs. STATE OF ORISSA
May 9, 1995
SARAT KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
March 16, 1995
SATRUGHNA PRADHAN Vs. STATE OF ORISSA
February 10, 1995
SATYABADI RATNA GANTAYAT Vs. TAHSILDAR, DIGAPAHANDI AND ORS.
November 24, 1995
SATYAMAHIMA SAMAJ Vs. MAHIMA GOASAIN
March 13, 1995
SAUDAMINI TRIPATHY Vs. PRAMILA DIBYA
April 26, 1995
SAUMYA RANJAN PATNAIK Vs. STATE OF ORISSA
April 24, 1995
SAYAD HYDER HUSSAIN Vs. STATE OF ORISSA
June 22, 1995
SECRETARY DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. DISTRICT LABOUR OFFICER BOLANGIR
July 24, 1995
SECRETARY THE PEOPLES UNION Vs. STATE OF ORISSA
May 16, 1995
SEIKH SARDAR Vs. EXECUTIVE OFFICER BERHAMPUR
March 28, 1995
SHANTILATA DAS Vs. STATE OF ORISSA
May 12, 1995
SHASI NAYAK Vs. NISHA SAHU
June 23, 1995
SHYAM KUMAR MEHER Vs. COLLECTOR BARGARH
May 10, 1995
SHYAMA NAIK Vs. STATE OF ORISSA
March 10, 1995
SHYAMLAL PRADHAN Vs. STATE OF ORISSA
April 21, 1995
SIDHESWAR SAHU Vs. ARAKHITA JENA
May 15, 1995
SITARAM LAL Vs. JAMESWAR DAS
April 21, 1995
SK JAMAITULLAH Vs. SK JAYAKATULLAH
November 17, 1995
SK. ALLAUDDIN Vs. STATE OF ORISSA
June 23, 1995
SMT. BAISALI DANDPAT Vs. DR. ANM KUMAR DANDPAT
December 15, 1995
SMT. DEVIKUNVER BAI PANDIA Vs. STATE OF ORISSA AND ANOTHER
March 14, 1995
SMT. JADIAMMA & ORS. Vs. EXECUTIVE ENGINEER
April 5, 1995
SOBHA KUMBHAR Vs. KUNJA LUHA
September 1, 1995
SOKHOI MALLIK Vs. AJAY ALIAS AKHAYA MALLIK
February 23, 1995
SOUTHERN EXPLOSIVES COMPANY Vs. ORISSA SALES TAX TRIBUNAL
August 4, 1995
SRI JYOTIRMAYA NANDA SARASWATI AND ANR. Vs. SRIMAT SWAMI SADANANDA SARASWATI AND ORS.
September 16, 1995
SRIDHAR SWAIN Vs. KANHEI MALLIK
August 2, 1995
SRIKANTA KUMAR PANDA Vs. SARATULLA KHAN
December 15, 1995
SRIMATI KUNNI DEVI AGARWAL Vs. MOHAMMED PARVEJ
December 13, 1995
SRINIBAS PATRA Vs. STATE OF ORISSA AND OTHERS
September 12, 1995
STATE Vs. BHARAT CHANDRA ROUL
March 6, 1995
STATE BANK OF INDIA Vs. RAMAYANAPU KRISHNA RAO
February 24, 1995
STATE OF ORISSA Vs. DURGA ENTERPRISERS JAGATSINGPUR
January 30, 1995
STATE OF ORISSA Vs. RAMWATAR AGARWALLA
January 9, 1995
STATE OF ORISSA Vs. KISUN SINHA
March 23, 1995
STATE OF ORISSA Vs. GOPINATH PANIGRAHI
April 21, 1995
STATE OF ORISSA Vs. KLOCKNER & CO. A.G.
May 12, 1995
STATE ORISSA Vs. HARI PRASAD PATEL
July 14, 1995
SUBODH BEHERA Vs. STATE
July 10, 1995
SUDHIR KUMAR LALA Vs. LAXMIDHAR LALA
March 30, 1995
SURENDRA SINGH BHANJA DEO Vs. COMMISSION OF INQUIRY LIQUOR
May 19, 1995
SURYA RANA Vs. STATE OF ORISSA
November 2, 1995
SUSHILA SAW MILL Vs. STATE OF ORISSA
March 16, 1995
SYED ABDUL JAMIL Vs. SHARIFA BIBI
September 1, 1995
T PURUSHOTTAM Vs. STATE OF ORISSA
January 30, 1995
TAPOBANTA MATARI Vs. STATE OF ORISSA
May 8, 1995
TARA PRASAD PATTNAYAK Vs. STATE OF ORISSA
February 23, 1995
TATA IRON AND STEEL CO. LTD. AND ETC. ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
April 4, 1995
TRILOCHAN SINGH Vs. COMMISSIONER OF LAND RECORDS
February 7, 1995
TRINATH GOUDO Vs. STATE OF ORISSA
July 21, 1995
UMASHANKAR RATH Vs. DIRECTOR GENERAL CUM LNSPECTOR
October 20, 1995
UNION OF INDIA Vs. SARASWATI MAHUNTA
October 25, 1995
UNION OF INDIA UOI Vs. RASIK MUNDA
October 25, 1995
UNITED INDIA INSURANCE CO Vs. ASHOK KUMAR ROUT
March 20, 1995
UNITED INDIA INSURANCE CO LTD Vs. SARAT KUMAR SAHOO
February 7, 1995
UNITED INDIA INSURANCE CO LTD Vs. KAMALALOCHAN KAMALO
January 30, 1995
UNITED INDIA INSURANCE COMPANY LTD Vs. KAMESH CHANDRA PATRA
June 22, 1995
UNITED INSURANCE CO LIMITED Vs. KRUTIBAS LENKA
June 26, 1995
UTKAL AUTOMOBILES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
September 19, 1995
UTKAL GALVANIZERS P LTD Vs. STATE OF ORISSA
May 19, 1995
UTKAL WOVEN SACKS Vs. STATE OF ORISSA AND ORS.
January 4, 1995
V K ENTERPRISES Vs. ORISSA SALES TAX TRIBUNAL
November 10, 1995