Case Index

Title
Date
BANSHIDHAR SEN Vs. GHANSHYAM SINGH
October 16, 1995
BHARAT BISCUIT COMPANY (P) LTD. Vs. JAIN TRANSPORT (CAL.)
April 26, 1995
BILASPUR CASTING FACTORY Vs. M.P.ELECTRICITY BOARD
December 22, 1995
BRAHMANAND SINGH Vs. POST MASTER, RANIGANJ POST OFFICE
April 28, 1995
CALCUTTA TELEPHONE Vs. GOVARDHAN LAL SIKARIA
March 24, 1995
CHITTA RANJAN DEY Vs. MRINAL KANT CHAKRABORTY
January 2, 1995
DEBOJIT GHOSH Vs. BALARAM BASAK
March 21, 1995
GAYATRI MITRA Vs. GOPAL K.SOOD
March 22, 1995
HAWAK INTELLIGENCE SERVICES (P) LTD. Vs. AVALON DESIGNS (P) LTD.
July 16, 1995
J.K.SYNTHETICS LTD. Vs. ANITA BHARGAVA
March 8, 1995
KRITIBAS GHOSH Vs. BISWANATH SAHA
April 19, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. MONORANJAN GOPE
March 21, 1995
MANAGING DIRECTOR, RELIANCE INDUSTRIES LTD. Vs. GOUTAM SARKAR
October 31, 1995
MAYA MITRA Vs. KAYEE PROJECTS EQUIPMENTS (P) LTD.
December 20, 1995
NATIONAL INSURANCE CO.LTD. Vs. TIKAMCHAND HANUMAN DAS
March 21, 1995
NEW INDIA ASSURANCE CO. Vs. ABHIJIT NANDY
March 1, 1995
NRISINGHA GOSWAMI Vs. SAMIR KUMAR BANERJEE
January 12, 1995
PARIMAL KUMAR AON Vs. C.E.S.C.LTD.
March 23, 1995
RAJENDRA KUMAR RAMPURIA Vs. ALLEN RICHARDS
April 28, 1995
RAJESH KHUB CHANDANI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
December 20, 1995
RAKESH KAUSAL Vs. V.K.SOIN
April 26, 1995
ROYSTON V.SHANKAR Vs. UNITED INDIA INSURANCE CO.
March 21, 1995
S.P.DUTTA Vs. UCO BANK
January 12, 1995
SEAROCK COMMERCE LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
April 26, 1995
SEARSOLE CHEMICAL LTD. Vs. G.M.EASTERN RAILWAYS
January 30, 1995
SIPANI AUTOMOBILES LTD. Vs. GAURI SANKAR NANDI
August 22, 1995
SUSHIL KUMAR DAS Vs. ALLAHABAD BANK
April 28, 1995
SWASTIKA EXCLUSIONS LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
March 24, 1995
T.K.GOSWAMI Vs. STATE BANK OF INDIA
January 30, 1995
UNITED BANK OF INDIA Vs. ANINDITA SEN
March 2, 1995