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Case Index
Title
Date
ACCOUNTS OFFICER, TELECOMMUNICATION DEPARTMENT Vs. RANJEET CHAND BHANSALI
May 15, 1995
AGARWAL COURIER SERVICE Vs. ASHOK KUMAR KHANDELWAL
March 30, 1995
ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs. LAL CHAND
February 17, 1995
BANK OF BARODA Vs. DEVI DAS
October 26, 1995
BHANU PRAKASH Vs. BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
April 28, 1995
BISHAN LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPN.
May 3, 1995
BRIJ MOHAN SHARMA Vs. STATE OF RAJASTHAN
July 11, 1995
CENTRAL ACADEMY EDUCATIONAL SOCIETY Vs. GORAV KUMAR
July 20, 1995
CHAIRMAN, RAJASTHAN HOUSING BOARD Vs. PREM PRAKASH SHARMA
April 26, 1995
CHANDRASINGH Vs. ASSISTANT ENGINEER, R.S.E.B.
May 5, 1995
CHIEF COMMERCIAL SUPERINTENDENT (CLAIMS) WESTERN RAILWAY Vs. N.M.SHARMA
April 24, 1995
CHIMANLAL DALICHAND JAIN Vs. UNITED INDIA INSURANCE CO.LTD.
January 13, 1995
DIRECTOR, TELECOM (SOUTH) UDAIPUR Vs. ROSHAN LAL
June 30, 1995
DISTRICT ENGINEER, TELECOM, SRIGANGANAGAR Vs. TEJ NARAYAN SHARMA
March 27, 1995
DISTRICT TELECOM ENGINEER, TELEPHONE DEPARTMENT Vs. SEVA RAM
May 2, 1995
DIVISIONAL ENGINEER, TELECOM, KOTA Vs. RAJASTHAN TENT HOUSE
March 27, 1995
E.C.P.LTD. Vs. NARENDRA KUMAR
May 4, 1995
EXECUTIVE ENGINEER Vs. JEETMAL
February 15, 1995
EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. AADRAM
July 11, 1995
JAIPUR RURAL HEALTH & DEVELOPMENT TRUST Vs. TATA ENGINEERING LOCOMOTIVE CO.LTD.
September 26, 1995
KAMAL NAYAN Vs. NEW INDIA ASSURANCE CO.LTD.
April 6, 1995
KHETARAM Vs. RAJASTHAN STATE ELECTRICITY BOARD
June 29, 1995
LIFE INSURANCE CORP.OF INDIA Vs. RAJ RANI
May 9, 1995
MAHALAKSHMI ENTERPRISES Vs. UNITED INDIA INSURANCE COMPANY LTD.
August 17, 1995
MAHENDRA VIJAY VARGIA Vs. RAJASTHAN HOUSING BOARD
January 9, 1995
MAHESHWARI TEXTILES Vs. EAST INDIA TRANSPORT CO.
March 31, 1995
MANGHO KESWANI Vs. RAJASTHAN HOUSING BOARD
April 5, 1995
MANGI LAL Vs. CHAIRMAN, RAJASTHAN STATE ELETRICITY BOARD, JAIPUR
April 10, 1995
MODERN THREADS Vs. RAJASTHAN STATE ELECTRICITY BOARD
April 25, 1995
MODI CEMENT LTD. Vs. ASHOK MEHTA
May 5, 1995
NEW INDIA ASSURANCE CO.LTD. Vs. AHUJA TRANSPORT CO.
May 8, 1995
ORIENTAL INSURANCE CO.LTD. Vs. MAHENDRA PAL GAURI
April 25, 1995
PRESIDENT, MUNICIPAL COMMITTEE, DAUSA Vs. SHAKUNTLA SHARMA
April 28, 1995
RAJASTHAN HOUSING BOARD Vs. SANTOSH KUMAR RAWAT
April 10, 1995
RAJASTHAN HOUSING BOARD Vs. LAXMI MUKHIJA
October 26, 1995
RAJASTHAN HOUSING BOARD Vs. TILAK RAM TIWARI
May 4, 1995
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOHAMMAD YUSUF
April 21, 1995
RAJASTHAN STATE ELECTRICITY BOARD Vs. KISHAN CHAND
January 9, 1995
RAJASTHAN STATE SEEDS CORPORATION LTD. Vs. KASTOOR CHAND
May 9, 1995
RAJENDRA PUROHIT Vs. DAULAT ELECTRONICS
April 20, 1995
RAM DAS AGARWAL Vs. UNION OF INDIA
May 12, 1995
RAMZAN MOHD. Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION
January 16, 1995
REGIONAL MANAGER, RAJASTHAN STATE SEEDS CORPORATION Vs. LATOOR LAL
April 24, 1995
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD Vs. SANTOSH KUMAR AHLUWALIA
April 27, 1995
SAGARMAL KASHMA Vs. SITE ENGINEER, RAJASTHAN HOUSING BOARD
May 15, 1995
SAJAG UPBHOGTA SHAKTI SANGHTHAN Vs. KASLIWAL SANITARY WARES
January 23, 1995
SURENDRA KUMAR JAIN Vs. HERO HONDA MOTORS LTD.
April 27, 1995
TELEPHONE DISTRICT ENGINEER Vs. KISHAN GOLKIYA
October 26, 1995
THANA RAM SUTHAR Vs. DEVA RAM
May 9, 1995
TREASURY OFFICER & SECRETARY, PENSIONER MEDICAL FUND Vs. G.K.JOSHI
May 3, 1995
UDAI RAM Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
June 22, 1995
UNION OF INDIA Vs. H.S.YESHANTANI
March 23, 1995