Case Index

Title
Date
ABDUL Vs. STATE OF UTTAR PRADESH
May 3, 1995
ABDUL ALIM Vs. D J JHANSI
April 17, 1995
ABDUL AZIZ Vs. STATE OF U P
July 19, 1995
ABDUL GAFFAR Vs. D D C BASTI
July 24, 1995
ABDUL HAQ Vs. STATE OF U P
March 27, 1995
ABDUL MASHQOOR KHAN Vs. PASSENGER TAX OFFICER MORADABAD
March 7, 1995
ABDUL RAHIM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
February 3, 1995
ABHIRAM KULSHRESHTHA Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
April 18, 1995
ACHCHEY LAL Vs. ASSTT DIRECTOR OF CONSOLIDATION GORAKHPUR
February 7, 1995
ADARSH SHIKSHA SAMITI PUBLIC JUNIOR HIGH SCHOOL BIJNOR Vs. DISTT BASIC EDUCATION OFFICER BIJNOR
October 31, 1995
AFZAL Vs. IX ADDL. DISTRICT JUDGE
July 10, 1995
AGARWAL STEEL INDUSTRIES Vs. COMMR A CUS AND C EX
November 21, 1995
AGRA BEVERAGES CORPORATION PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
August 17, 1995
AGRA ICE FACTORY AND COLD STORAGE Vs. STATE OF U P AND ORS
August 23, 1995
AGRA ICE FACTORY AND COLD STORAGE AGRA Vs. STATE OF U P
August 3, 1995
AGRA TRADING COMPANY Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
September 6, 1995
AGRAWAL OIL MILLS Vs. SALES TAX OFFICER
September 13, 1995
AHMAD HASAN Vs. JAI PRAKASH
September 29, 1995
AHMAD MUSTAFA KHAN Vs. DISTRICT INSPECTOR OF SCHOOLS, ALLAHABAD AND OTHERS
April 4, 1995
AHMED ALI KHAN Vs. D I O S BULANDSHAHR
August 16, 1995
AJAB SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION SAHARANPUR
September 11, 1995
AJAI BINDAL Vs. PRASHANT GUPTA
October 19, 1995
AJAI KUMAR ALIAS ANJA Vs. STATE OF U P
June 5, 1995
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI FIROZABAD
July 17, 1995
AJAI PAL SINGH Vs. DISTRICT PANCHAYAT RAJ ADHIKARI
July 13, 1995
AJANTA GLASS WORKS Vs. STATE OF U P
May 4, 1995
AJAY K. PANDEY Vs. STATE OF U.P.
February 15, 1995
AJAY PRATAP SINGH Vs. STATE OF U P
March 8, 1995
AJIT KUMAR BAJPAI Vs. STATE OF U P
May 4, 1995
AJIT KUMAR SRIVASTAVA Vs. DISTT DEVELOPMENT OFFICER BALLIA
December 11, 1995
AJODHYA PRASAD Vs. STATE OF U P
August 3, 1995
AJODHYA PRASAD AND OTHERS Vs. ADDL. CIVIL JUDGE, MORADABAD AND OTHERS
September 6, 1995
AKHILESH KUMAR MISRA Vs. HIGH COURT OF JUDICATURE AT ALLAHABAD
January 6, 1995
AKHILESH KUMAR PURWAR Vs. SPL. JUDGE (E.C. ACT) BANDA AND OTHERS
September 4, 1995
AKHILESH NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
August 2, 1995
AKHTAR ALI AND ANOTHER Vs. ROSHAN LAL AND ANOTHER
May 26, 1995
ALGOO Vs. D D C JAUNPUR
May 5, 1995
ALI AHMAD Vs. STATE OF UTTAR PRADESH
February 7, 1995
ALI RAZA KHAN Vs. BOARD OF REVENUE U P ALLD
October 16, 1995
ALLAH BUX Vs. IST ADDITIONAL DISTRICT JUDGE
January 4, 1995
ALLAH MOHAR Vs. NIAZ MOHAMMAD
November 1, 1995
ALLAHABAD DEVELOPMENT AUTHORITY Vs. IKHLAQUE HUSAIN
May 30, 1995
ALLAHABAD DISTRICT CO OPERATIVE BANK LTD Vs. LALJI SRIVASTAVA
November 15, 1995
ALLAHABAD MINI TRANSPORT TAXI OWNER ASSOCIATION Vs. D M ALLD
January 6, 1995
ALLEN BRADELY INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 21, 1995
ALLOY STEEL FORGINGS P LTD Vs. ASSTT COLLECTOR C EX
February 10, 1995
ALMORA MAGNESITE LIMITED Vs. DEOKI DEVI
October 16, 1995
ALOK Vs. XITH ADDL D J MEERUT
November 23, 1995
ALPHA CHEM Vs. STATE OF U P
March 10, 1995
AMAR MATH GUPTA Vs. STATE PUBLIC SERVICE TRIBUNAL
November 10, 1995
AMAR NATH MEHROTRA Vs. IIIRD A D J ALLAHABAD
January 13, 1995
AMAR NATH MEHROTRA Vs. IIIRD ADDITIONAL DISTRICT JUDGE
January 3, 1995
AMAR NATH SHUKLA Vs. ASSTT DISTRICT INSPECTOR OF SANSKRIT SCHOOLS
July 27, 1995
AMAR SINGH Vs. STATE OF U P
October 31, 1995
AMAR SINGH RATHOR Vs. STATE OF U P
September 14, 1995
AMARAWATI Vs. STATE OF UTTAR PRADESH
July 25, 1995
AMIT KUMAR SRIVASTAVA Vs. KASHI VIDYAPITH
September 4, 1995
AMOD KUMAR TRIPATHI Vs. RAJ LUXMI
September 1, 1995
AMRIT LAL Vs. STATE OF U P
May 8, 1995
AMRITA DEVI Vs. S K SRIVASTAVA
November 28, 1995
ANAND BALA BHUSHAN Vs. COMMISSIONER OF INCOME TAX
August 21, 1995
ANAND KUMAR PANDEY Vs. VINOD KUMAR SRIVASTAVA
September 19, 1995
ANAND PRAKASH GUPTA Vs. CHIEF JUDICIAL MAGISTRATE
August 4, 1995
ANAND PRAKASH MISHRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
August 16, 1995
ANAND PREKASH MISRA Vs. CHANCELLOR UNIVERSITY OF ALLAHABAD
August 6, 1995
ANGLO FRENCH DRUG COMPANY EASTERN LTD Vs. STATE OF U P
June 26, 1995
ANIL KUMAR Vs. SONPAL
August 28, 1995
ANIL KUMAR Vs. STATE OF U P
January 6, 1995
ANIL KUMAR GUPTA Vs. VITH ADDL D J KANPUR
April 4, 1995
ANIL KUMAR MISHRA Vs. UNION OF INDIA
December 8, 1995
ANIL KUMAR RAI Vs. ALLAHABAD UNIVERSITY
May 3, 1995
ANIL KUMAR SINGH Vs. IXTH ADDL. DISTRICT JUDGE
July 17, 1995
ANIL KUMAR SRIVASTAVA Vs. STATE OF U P
September 22, 1995
ANJU KULSHRESHTHA Vs. HARVIJAI SINGH
March 23, 1995
ANOOP KUMAR SRIVASTAVA Vs. DIRECTOR KAMLA NEHRU INSTITUTE OF TECHNOLOGY
October 31, 1995
ANSAR Vs. STATE
March 8, 1995
ANUGRAH NARAIN SINGH Vs. STATE OF UTTAR PRADESH
September 5, 1995
ANURAG ENTERPRISES Vs. STATE OF U P
July 28, 1995
ANWAAR AHMAD Vs. SABIDA
August 8, 1995
APARNA JHA Vs. B H U VARANASI
May 5, 1995
APARNA SACHAN Vs. CHANCELLOR KANPUR UNIVERSITY
October 12, 1995
AQEELA KAMAL Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
January 17, 1995
AQUILA SARFARAZ Vs. TAUFIQ AHMAD NIZAMI
February 13, 1995
ARTI PANCHPURI Vs. DEENA NATH
January 16, 1995
ARUGRAH NARAYAN SINGH Vs. STATE OF U P
September 5, 1995
ARUN KUMAR SRIVASTAVA Vs. VTH ADDL. DISTRICT JUDGE
August 14, 1995
ARUNA DEVI Vs. COMPETENT AUTHORITY
July 27, 1995
ARUNA GHOSH Vs. STATE OF U P
February 8, 1995
ARVIND KUMAR VERMA Vs. SUMAN
February 24, 1995
ARVIND MISHRA Vs. ZILA NIBANDHAK AZAMGARH
February 3, 1995
ASHA DEVI Vs. DIRECTOR OF BASIC EDUCATION ALLD
January 2, 1995
ASHA DEVI Vs. SPECIAL JUDGE VARANASI
November 24, 1995
ASHA SHARMA Vs. JUDGE
February 22, 1995
ASHOK CHANDRA Vs. STATE OF U P
January 3, 1995
ASHOK KUMAR Vs. STATE OF U P
July 6, 1995
ASHOK KUMAR ALIAS ASHOK CHANDRA Vs. STATE OF U P
August 4, 1995
ASHOK KUMAR DHIMAN Vs. SMT. CHANDRAWATI MEHTA
September 25, 1995
ASHUTOSH KUMAR GUPTA Vs. NAGAR PALIKA SAMTHAR JHANSI
July 18, 1995
ASHUTOSH SRIVASTAVA Vs. STATE OF U P
July 27, 1995
ASHWANI KUMAR TIWARI Vs. PRITHAVI NATH TIWARI
April 7, 1995
ASLAM Vs. STATE OF U P
February 13, 1995
ASSOCIATED SWITCH GEAR PVT LTD Vs. CEGAT
February 16, 1995
ASSOCIATED SWITCH GEARS PVT LTD Vs. CEGAT
January 10, 1995
ATIBAL SINGH Vs. STATE OF U P
January 17, 1995
ATIK AHMAD Vs. CHANCELLOR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
November 15, 1995
ATIQ AHMAD Vs. CHIEF MINISTER U P
July 18, 1995
AUTAR Vs. STATE OF U P
April 13, 1995
AVINASH HAJELA Vs. U P S E B LUCKNOW
November 8, 1995
AWADH NARAIN TRIPATHI Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
May 24, 1995
AWADHESH KUMAR MISHRA Vs. UNION OF INDIA
January 23, 1995
AWDESH SINGH Vs. D I O S DEORIA
December 11, 1995
AYODHYA DAS Vs. PRESCRIBED AUTHORITY
November 29, 1995
AYODHYA NATH Vs. STATE
April 17, 1995
AYODHYA PRASAD PANDEY Vs. STATE OF U P
May 2, 1995
AYODHYA PRASAD SHUKLA Vs. STATE OF U P
August 24, 1995
AZAD TOBACCO FACTORY P LIMITED Vs. COMMISSIONER OF INCOME TAX
April 20, 1995
AZEEM Vs. IVTH ADDL. DISTRICT JUDGE
December 14, 1995
AZIM KHAN Vs. NAJUK BE
July 4, 1995
AZIZUR RAHMAN Vs. SALAMAT KHAN
February 14, 1995
B D A LIMITED Vs. STATE OF U P
March 2, 1995
B G YADAV Vs. VICE CHANCELLOR CHANDRA SHEKHAR AZAD KRISHI EVAM PRODYOGIC VISHWAVIDYALAYA
November 23, 1995
B S RAJPUT PROF Vs. CHANCELLOR H N BAHUGUNA GARHWAL UNIVERSITY SRINAGAR GARHWAL AND ANOTHER
May 9, 1995
B.S.M.Samiti (Mahasabha) Roorkea and Another Vs. District Magistrate,Haridwar and Another
July 10, 1995
BABU Vs. STATE
October 12, 1995
BABU LAL Vs. COLLECTOR VARANASI
October 19, 1995
BABU LAL AND OTHERS Vs. STATE
September 27, 1995
BABU LAL KUSHWAHA Vs. STATE OF U P
May 25, 1995
BABU NANDAN UPADHYAYA Vs. D D C VARANASI
July 28, 1995
BABU RAM ALIAS BABU LAL Vs. ADDL DISTRICT JUDGE SPECIAL JUDGE
August 31, 1995
BABUA TIWARI Vs. STATE OF U P
June 26, 1995
BABULAL Vs. COLLECTOR AGRA
August 16, 1995
BABULAL COAL DEPOT VARANASI Vs. STATE OF U P
July 5, 1995
BACHCHAN PANDIT Vs. STATE OF UTTAR PRADESH
August 22, 1995
BADLU RAM Vs. UNION BANK OF INDIA
October 31, 1995
BADLU RAM Vs. STATE OF U P
May 4, 1995
BADRI Vs. STATE OF U P
April 20, 1995
BADRI AND ANR Vs. STATE OF UTTAR PRADESH
April 20, 1995
BAHAUDDIN Vs. STATE OF U P
April 6, 1995
BAL KISHAN Vs. STATE BANK OF PATIALA
February 8, 1995
BAL KISHAN AGARWAL GLASS INDS PVT LTD Vs. CEGAT
July 12, 1995
BAL KRISHNA ARORA Vs. CIVIL JUDGE AGRA
October 16, 1995
BAL KRISHNA BANSAL Vs. STATE OF U P
August 23, 1995
BALAKDAS AND OTHERS Vs. RAGHUVIR DAYAL AND ANOTHER
March 24, 1995
BALBIR Vs. STATE OF UTTAR PRADESH
February 28, 1995
BALBIR SINGH Vs. STATE OF U P
November 27, 1995
BALRAJ CHIBBAR Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
May 9, 1995
BALRAM SINGH Vs. STATE OF U P
December 7, 1995
BALVEER SINGH Vs. STATE OF U P
November 10, 1995
BALVIR SINGH Vs. DIRECTOR ANIMAL HUSBANDARY, LUCKNOW AND OTHERS
October 11, 1995
BALWANT SAINI Vs. D J MAINPURI
May 25, 1995
BALWANT SINGH Vs. STATE OF U P
September 4, 1995
BAMDEO UPADHYA Vs. KSHETRIYA SHRI GANDHI ASHRAM BALLIA
May 2, 1995
BANARSI DAS Vs. STATE OF U P
December 5, 1995
BANARSI S/O RAM ADHAR Vs. STATE OF U.P
February 28, 1995
BARAN SINGH Vs. STATE
October 12, 1995
BASANT KUMAR Vs. UNIVERSITY OF ALLAHABAD
February 16, 1995
BASANT LAL Vs. STATE OF UTTAR PRADESH
February 8, 1995
BASHESHWAR DAYAL Vs. STATE OF U P
September 18, 1995
BATA INDIA LTD. Vs. PRESCRIBED AUTHORITY, MUNSIF, HATHRAS AND OTHERS
April 24, 1995
BAUL Vs. PARASU RAM DUBEY
July 27, 1995
BAVINDRA SINGH Vs. SUPTD OF POLICE BANDA
March 7, 1995
BDA LIMITED Vs. STATE OF UTTAR PRADESH
March 2, 1995
BECHAN PRASAD AND OTHERS Vs. XITH ADDL. DISTRICT JUDGE, VARANASI AND OTHERS
March 1, 1995
BHAGVAN DEAN Vs. STATE OF U.P. & ORS.
March 8, 1995
BHAGWAN DAS Vs. STATE OF UTTAR PRADESH
July 11, 1995
BHAGWAN DAS Vs. ADDITIONAL DISTRICT JUDGE, DEHRADUN
November 13, 1995
BHAGWAN DAS GUPTA Vs. COMMISSIONER ENTERTAINMENT TAX U P
February 2, 1995
BHAGWAN DEEN Vs. COMMISSIONER KANPUR DIVISION KANPUR
August 11, 1995
BHAGWAN HIRE PURCHASE P LTD Vs. ASSOCIATED CEMENT TRADERS
November 24, 1995
BHAGWAN SINGH Vs. STATE OF U P
November 24, 1995
BHAGWANT DIN Vs. STATE OF U P
February 17, 1995
BHAGWATI PRASAD Vs. STATE OF U P
March 7, 1995
BHAGWATI PRASAD AND OTHERS Vs. SIIMATI ZARINA AYASHA AND OTHERS
February 8, 1995
BHAGWATI PRASAD PANDEY Vs. STATE OF U P
July 12, 1995
BHAGWATI PRASAD SRIVASTAVA Vs. G M U P STATE CEMENT CORPORATION LTD
March 27, 1995
BHAGWATI PRASAD TEWARI Vs. UNION OF INDIA UOI
September 12, 1995
BHAIRAV DUTT SHARMA Vs. STATE OF U P
November 10, 1995
BHAIRAV DUTT SHARMA Vs. STATE OF U P AND ORS
November 11, 1995
BHANU PRATAP SINGH Vs. DY DIRECTOR OF EDUCATION IV REGION ALLD
March 6, 1995
BHARAT BAJAJ Vs. STATE OF U P
January 31, 1995
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER LABOUR COURT
August 24, 1995
BHARAT LAL Vs. STATE OF U P
November 23, 1995
BHARDWAJ MEDICAL CENTRE Vs. NOIDA AUTHORITY AT NOIDA SECTOR 6
July 17, 1995
BHERTONDU CHATURVEDI Vs. STATE OF U P
April 18, 1995
BHIM SEN Vs. STATE OF U P
August 17, 1995
BHIMSEN KATHURIYA Vs. DISTRICT JUDGE, JHANSI AND OTHERS
September 6, 1995
BHOLA NATH Vs. MOHAMMAD IBRAHIM
May 19, 1995
BHOTI DEVI Vs. DULECHA
November 29, 1995
BHRIGUNATH Vs. PARMESHWAR
September 29, 1995
BHUPENDRA KUMAR VARSHNAY Vs. D I O S MATHURA
August 21, 1995
BIKANO AHMAD Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
February 21, 1995
BIRENDRA SINGH RAWAT Vs. OFFICE OF THE DIRECTOR ADMINISTRATOR MEDICAL HEALTH AND FAMILY PLANNING
March 10, 1995
BIRLA INSTITUTE OF TECHNOLOGY MESRA RANCHI Vs. YAMINI SHUKLA
November 1, 1995
BISHNU NARAIN ALIAS LAL JI AGRAWAL Vs. COLLR OF C EX
October 30, 1995
BISHWAMBHAR LAL Vs. STATE OF U P
May 18, 1995
BODH RAJ Vs. JOINT DIRECTOR OF CONSOLIDATION
September 22, 1995
BRIJ BEHARI CHITTORIA Vs. STATE OF U.P. AND OTHERS
February 15, 1995
BRIJ BHUSHAN MISRA Vs. DISTRICT BASIC SHIKSHA ADHIKARI ALLD
September 26, 1995
BRIJ GOPAL DWIVEDI Vs. KENDRIYA VIDYALAYA SANGATHAN
January 17, 1995
BRIJ LAL Vs. D D C VARANASI
September 11, 1995
BRIJ NANDAN SAHAI HAJELA Vs. IIIRD ADDL D J SHAHJAHANPUR
December 6, 1995
BRIJ RAJ SINGH Vs. NAGAR PALIKA BASTI
May 10, 1995
BRIJENDRA SINGH RAWAT Vs. U P PUBLIC SERVICE COMMISSION
September 28, 1995
BRITISH BOOK DEPOT LUCKNOW Vs. PRESCRIBED AUTHORITY LUCKNOW
September 20, 1995
C L AGRAWAL Vs. STATE OF U P
September 11, 1995
C O D CHHEOKI EMPLOYEES CO OPERATIVE SOCIETY LTD Vs. STATE OF U P
March 10, 1995
C.P. ARORA Vs. STATE OF U.P.
September 18, 1995
CAWNPORE ROLLING MILLS P LTD Vs. SUB DIVISIONAL OFFICER KANPUR
September 28, 1995
CHAITDI PRASAD SHARMA Vs. U P S E B MEERUT
February 24, 1995
CHAMAN JOSHI Vs. STATE OF U P
January 16, 1995
CHAMPARAN SUGAR CO LTD Vs. STATE OF ALLAHABAD
September 20, 1995
CHANDA Vs. STATE OF U P
September 4, 1995
CHANDA BAI Vs. SAIDA JAN
December 8, 1995
CHANDANI Vs. QAFIL
September 29, 1995
CHANDBIR SINGH Vs. STATE OF U P
April 25, 1995
CHANDO DEVI Vs. SURAJ KUMARI
December 8, 1995
CHANDOO Vs. STATE OF UTTAR PRADESH
December 11, 1995
CHANDOO Vs. STATE OF U P
December 2, 1995
CHANDRA Vs. VTH ADDL. DISTRICT JUDGE
July 13, 1995
CHANDRA BHAN Vs. STATE OF U P
May 2, 1995
CHANDRA BHAN SRIVASTAVA Vs. PREMA SRIVASTAVA
September 19, 1995
CHANDRA BHUSHAN MISRA Vs. D I O S DAORIA
February 24, 1995
CHANDRA KANTA JAWAHAR Vs. ADDL SESSIONS JUDGE KANPUR
July 19, 1995
CHANDRA PRAKASH TRIVEDI Vs. STATE OF UTTAR PRADESH
January 5, 1995
CHANDRA SEN Vs. STATE OF U P
May 10, 1995
CHANDRA SHEKHAR Vs. D I O S BASTI
March 1, 1995
CHANDRA SHEKHAR Vs. REGISTRAR CHANDRA SHEKHAR AZAD UNIVERSITY OF AGRICULTURE AND TECHNOLOGY KANPUR
October 31, 1995
CHANDRA SHEKHAR AND ANOTHER Vs. STATE OF U.P
October 27, 1995
CHANDRA VEER SINGH Vs. STATE OF U P
December 13, 1995
CHANDRAMA PRASAD Vs. D D C AZAMGARH
July 27, 1995
CHANDRAPAL Vs. BIBTA DEVI
April 24, 1995
CHANDRAPAL AND OTHERS Vs. STATE OF U.P
May 2, 1995
CHANDRAVIR Vs. STATE OF UTTAR PRADESH
March 9, 1995
CHARAN SINGH Vs. JAYA WATI
July 12, 1995
CHATAR SINGH Vs. STATE OF U P
August 24, 1995
CHATUR SINGH Vs. STATE OF U P
December 14, 1995
CHEDDA SINGH Vs. ADDL CIVIL JUDGE MORADABAD
September 6, 1995
CHETAN ATMA GOVIL Vs. R C AND E OFFICER SAHARANPUR
April 19, 1995
CHETAN ATMA GOVIL Vs. RENT CONTROL AND EVICTION OFFICER
May 9, 1995
CHETAN ATMA GOVILS Vs. RENT CONTROL AND EVICTION OFFICER SAHARANPUR
May 8, 1995
CHHATRU ALIAS KHATRU Vs. STATE OF U P
December 1, 1995
CHHIDDA Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORIA
November 2, 1995
CHHOTAI Vs. IIIRD ADDL D J JAUNPUR
March 29, 1995
CHHUTTAN Vs. STATE OF UTTAR PRADESH
July 14, 1995
CHINTAMANI DWIVEDI Vs. THE STATE OF U.P
November 14, 1995
CHIRANJI LAL Vs. STATE OF U P
February 24, 1995
CHOB SINGH Vs. D D C ETAH
April 24, 1995
CHUNBAD Vs. STATE OF U.P.
February 2, 1995
CHUTTAN Vs. STATE OF U P
July 14, 1995
COL GUR BUX SINGH CHAUHAN Vs. UNION OF INDIA
October 17, 1995
COMMISSIONER OF INCOME TAX Vs. PUNETHA K D AND SONS
October 31, 1995
COMMISSIONER OF INCOME TAX Vs. CHAUDHARY AND CO
September 21, 1995
COMMISSIONER OF INCOME TAX Vs. LAXMI DEVI JAIN SMT
September 26, 1995
COMMISSIONER OF INCOME TAX Vs. SWADESHI COTTON MILLS CO LTD
September 25, 1995
COMMISSIONER OF INCOME TAX Vs. TAHIR HUSSAIN
September 28, 1995
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
September 12, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR
August 24, 1995
COMMISSIONER OF INCOME TAX Vs. U P CO OPERATIVE CANE UNION FEDERATION
August 24, 1995
COMMISSIONER OF INCOME TAX Vs. U P FINANCIAL CORPORATION
August 24, 1995
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI SMT
August 28, 1995
COMMISSIONER OF INCOME TAX Vs. M M SUGAR MILLS P LTD
August 23, 1995
COMMISSIONER OF INCOME TAX Vs. TARA CHAND SURAJ MAL
August 28, 1995
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD MILLING CO P LIMITED
August 28, 1995
COMMISSIONER OF INCOME TAX Vs. BRIGADIER B D KHURANA
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. BANARSHI DAS KASHI PRASAD
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. RAM RATAN
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. MITTAL K C
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. ALLAHABAD SAINT PAUL SOCIETY
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. BALDEO JI MAHARAJ
August 31, 1995
COMMISSIONER OF INCOME TAX Vs. RAMPUR INDUSTRIES LTD
July 17, 1995
COMMISSIONER OF INCOME TAX Vs. JANTA COLD STORAGE AND ALLIED INDUSTRIES
July 19, 1995
COMMISSIONER OF INCOME TAX Vs. JAGAT NARAIN CHANDU LAL
July 10, 1995
COMMISSIONER OF INCOME TAX Vs. SUBHASH CHAND DINESH CHAND KATTHA AND ALLIED INDUSTRIES P LIMITED
July 27, 1995
COMMISSIONER OF INCOME TAX Vs. GANPATI OIL INDUSTRIES
July 31, 1995
COMMISSIONER OF INCOME TAX Vs. BULANDSHAHR COUNTRY LIQUOR TRADERS
August 2, 1995
COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRASAD HUF
August 3, 1995
COMMISSIONER OF INCOME TAX Vs. PUSHPA MOHAN SMT
August 16, 1995
COMMISSIONER OF INCOME TAX Vs. CAPOORS HOTEL BAR AND RESTAURANT P LIMITED
August 17, 1995
COMMISSIONER OF INCOME TAX Vs. SHARVAN COLD STORAGE AND GENERAL MILLS
August 16, 1995
COMMISSIONER OF INCOME TAX Vs. SIMBHOLI SUGAR MILLS LIMITED
August 17, 1995
COMMISSIONER OF INCOME TAX Vs. KASHI PRASAD AND SONS
August 11, 1995
COMMISSIONER OF INCOME TAX Vs. PREM FAMILY PRIVATE SPECIFIC TRUST
August 7, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR GOEL
December 1, 1995
COMMISSIONER OF INCOME TAX Vs. MALHOTRA COLD STORAGE AND FRUIT INDUSTRIES
November 30, 1995
COMMISSIONER OF INCOME TAX Vs. MITTAL H K
December 1, 1995
COMMISSIONER OF INCOME TAX Vs. KHEM CHAND AND SONS
December 1, 1995
COMMISSIONER OF INCOME TAX Vs. HARIJAN EVAM NIRBAL VARG AVAS NIGAM
December 6, 1995
COMMISSIONER OF INCOME TAX Vs. OIL AND NATURAL GAS COMMISSION
December 6, 1995
COMMISSIONER OF INCOME TAX Vs. LORD GOVERDHAN DHARI P FAMILY TRUST
December 6, 1995
COMMISSIONER OF INCOME TAX Vs. MOTILAL JAIN
November 16, 1995
COMMISSIONER OF INCOME TAX Vs. RAM JAS RAI ASKARAN DAS
November 23, 1995
COMMISSIONER OF INCOME TAX Vs. STANDARD CHEMICAL CO
November 16, 1995
COMMISSIONER OF INCOME TAX Vs. SUKH DAYAL SOBH RAJ
November 16, 1995
COMMISSIONER OF INCOME TAX Vs. VIDYA CHARAN
December 15, 1995
COMMISSIONER OF INCOME TAX Vs. MEGHDOOT HOTELS PRIVATE LIMITED
December 22, 1995
COMMISSIONER OF INCOME TAX Vs. SEDCO INTERNATIONAL S A
December 12, 1995
COMMISSIONER OF SALES TAX Vs. S S C A GLASS WORKS
August 4, 1995
COMMISSIONER OF SALES TAX U P Vs. MINIATURE BULB INDUSTRIES INDIA PVT LTD
July 24, 1995
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. C A GLASS WORKS
August 4, 1995
COMMISSIONER OF WEALTH TAX Vs. LAXMI PRASAD HUF
August 8, 1995
COMMISSIONER OF WEALTH TAX Vs. RASHMA GUPTA SMT
August 22, 1995
COMMISSIONER OF WEALTH TAX Vs. REHMAN H DR
August 22, 1995
COMMISSIONER OF WEALTH TAX Vs. ABDUL QAYYAM
September 7, 1995
COMMISSIONER OF WEALTH TAX Vs. SAIDUNNISA BEGUM MRS
December 11, 1995
COMMISSIONER OF WEALTH TAX Vs. DINA NATH JHUNJHUNWALA
November 14, 1995
COMMISSIONER SALES TAX U P LUCKNOW Vs. KING PASTRY SHOP
November 22, 1995
COMMISSIONER SALES TAX U P LUCKNOW Vs. SAURASHTRA CHEMICALS
October 12, 1995
COMMISSIONER SALES TAX U P LUCKNOW Vs. DOON ENGINEERING P LTD
July 13, 1995
COMMISSIONER TRADE TAX U P LUCKNOW Vs. INDIAN ALUMINIUM CABLE CO LTD
February 6, 1995
COMMISSIONER TRADE TAX U P LUCKNOW Vs. ISHWAR INDUSTRIES LTD
December 18, 1995
COMMITTED OF MANAGEMENT MAHARAJA AGRASEN INTER COLLEGE DEORIA Vs. REGIONAL DY DIRECTOR OF EDUCATION GORAKHPUR
November 22, 1995
COMMITTEE OF MANAGEMENT BALBHADRA NARAIN INTER COLLEGE MAJHAULI RAJ DEORIA Vs. DY DIRECTOR OF EDUCATION VLLTH REGION GORAKHPUR
November 9, 1995
COMMITTEE OF MANAGEMENT CHAUDHARY CHOTU RAM POST GRADUATE COLLEGE MUZAFFARNAGAR Vs. STATE OF UTTAR PRADESH
March 27, 1995
COMMITTEE OF MANAGEMENT DEVATRYA ADARSH INTER COLLEGE BULANDSHAHR Vs. DY DIRECTOR OF EDUCATION MEERUT
December 6, 1995
COMMITTEE OF MANAGEMENT GANDHI INTER COLLEGE Vs. DISTRICT JUDGE JALAUN
December 20, 1995
COMMITTEE OF MANAGEMENT HALIM MUSLIM DEGREE COLLEGE KANPUR Vs. DY DIRECTOR OF EDUCATION KANPUR
November 8, 1995
COMMITTEE OF MANAGEMENT JANTA HIGHER SECONDARY SCHOOL JAUNPUR Vs. D I O S JAUNPUR
December 8, 1995
COMMITTEE OF MANAGEMENT JANTA SHIKSHA NIKETAN INTER COLLEGE MAU Vs. D I O S MAU
February 8, 1995
COMMITTEE OF MANAGEMENT JANTA UCHCHATTAR MADHYAMIK VIDYALAYA Vs. DEPUTY DIRECTOR OF EDUCATION
July 10, 1995
COMMITTEE OF MANAGEMENT JAWAHSR LAL KRISHAK INTER COLLEGE DEORIA Vs. DY DIRECTOR OF EDUCATION GORAKHPUR
January 31, 1995
COMMITTEE OF MANAGEMENT L.D.A.V. INTER COLLEGE, ANOOPSHAHER, BULANDSHAHR Vs. SECONDARY EDUCATION COMMISSION, ALLENGANJ, ALLAHABAD AND OTHERS
April 26, 1995
COMMITTEE OF MANAGEMENT LAKHAURI INTER COLLEGE Vs. DEPUTY DIRECTOR OF EDUCATION MORADABAD
May 5, 1995
COMMITTEE OF MANAGEMENT MANIGRAM UCHATTAR MADHYEMIK VIDYALAYA AGRA Vs. DY DIRECTOR OF EDUCATION AGRA
October 31, 1995
COMMITTEE OF MANAGEMENT MOBARAKPUR INTER COLLEGE AZAMGARH Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
September 6, 1995
COMMITTEE OF MANAGEMENT NATIONAL INTERMEDIATE COLLEGE BASTI Vs. REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
August 28, 1995
COMMITTEE OF MANAGEMENT NEHRU INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION
February 13, 1995
COMMITTEE OF MANAGEMENT S D P G COLLEGE MUZAFFARNAGAR Vs. STATE OF U P
February 1, 1995
COMMITTEE OF MANAGEMENT SARVODYA SHIKSHA SEDAN INTER COLLEGE ALLD Vs. D I O S ALLD
September 18, 1995
COMMITTEE OF MANAGEMENT SHAHGANJ INTER COLLEGE JAUNPUR Vs. U P SECONDARY EDUCATION SERVICE COMMISSION
May 19, 1995
COMMITTEE OF MANAGEMENT SHREE RAM PRATAP IINTER COLLAGE SIRSA ALLD Vs. DISTRICT INSPECTOR OF SCHOOLS ALLD
March 14, 1995
COMMITTEE OF MANAGEMENT SHRI GANEAH RAI INTER COLLEGE JAUNPUR Vs. D I O S JAUNPUR
September 22, 1995
COMMITTEE OF MANAGEMENT SHRI RATAN MUNI JAIN INTER COLLEGE AGRA Vs. DIRECTOR OF EDUCATION SECONDARY U P ALLD
December 7, 1995
COMMITTEE OF MANAGEMENT SHUKULPUR INTERMEDIATE COLLEGE Vs. DY DIRECTOR OF EDUCATION IVTH REGION ALLAHABAD
February 9, 1995
COMMITTEE OF MANAGEMENT SRI HANUMANT SANSKRIT VIDYALAYA Vs. STATE OF U P
October 10, 1995
COMMITTEE OF MANAGEMENT T G C HINDU SCHOOL AND J S HINDU INTER COLLEGE AMROHA MORADABAD Vs. DY DIRECTOR OF EDUCATION MORADABAD
November 23, 1995
COMMITTEE OF MANAGEMENT, KISAN SHIKSHA SADAN, BANKSAHI, DISTRICT BASTI AND ANOTHER Vs. ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, GORAKHPUR REGION, GORAKHPUR AND ANOTHER
April 21, 1995
COMMITTEE OF MANAGEMENT, MAHILA SHIKSHA PRASAR SAMITI AND OTHERS Vs. STATE OF U.P. AND OTHERS
April 20, 1995
COMMITTEE OF MANAGEMENT, SHRI HARI MADHYAMIK BALIKA VIDYALAYA AND OTHERS Vs. SMT. SUSHILA DEVI MISRA AND OTHERS
December 21, 1995
COMMITTEE OR MANAGEMENT, SWAMI CHIDGHAMANAND GEETA VIDYALAYA INTER COLLEGE Vs. PURSHOTTAM LAL KULSHRESHTHA
May 25, 1995
CONTINENTAL CONSTRUCTION LTD Vs. DY TRANSPORT COMMISSIONER PASSENGER TAX
September 15, 1995
D B SHARMA Vs. UNION OF INDIA
November 16, 1995
D P JAIRATH Vs. PARMINDER SINGH
April 5, 1995
DALJIT SINGH Vs. MANJEET KAUR
August 28, 1995
DALSINGAR ALIAS DALLOO Vs. STATE OF UTTAR PRADESH
January 19, 1995
DAMODAR Vs. STATE OF U P
February 3, 1995
DAMODAR PRASAD Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 7, 1995
DAO CHAND RAM Vs. COMMISSIONER VARANASI DIVISION VARANASI
April 10, 1995
DASH RAJ SINGH NEGI Vs. STATE OF U P
April 7, 1995
DASNAM NAGA SANYASI AND ANR Vs. ALLAHABAD DEVELOPMENT AUTHORITY AND ORS
January 25, 1995
DATOON AND DATOON INDIA Vs. CEGAT
February 6, 1995
DAUDAYAL GOEL Vs. DEPUTY COLLECTOR
August 2, 1995
DAULAT RAM GUPTA Vs. STATE OF UTTAR PRADESH
March 7, 1995
DAYA SHANKAR SINGH Vs. STATE OF U P
August 22, 1995
DEENA NATH Vs. STATE OF U P
August 21, 1995
DEENA NATH GUPTA Vs. COMMISSIONER OF ENTERTAINMENT TAX
May 19, 1995
DEEPA VASHISTHA Vs. STATE OF U P
November 22, 1995
DEEPAK KUMAR DHAWAN Vs. SARVESH KUMARI
August 29, 1995
DEI LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 25, 1995
DEO BATH YADAV Vs. D I O S AZAMGARH
December 1, 1995
DEO NARAIN TEWARI Vs. IIIRD ADDITIONAL DISTRICT JUDGE
April 28, 1995
DEOKI NANDAN Vs. STATE OF U P
March 6, 1995
DEOKINANDAN Vs. STATE OF UTTAR PRADESH
February 7, 1995
DEV KUMAR SHARMA Vs. THE STATE OF U.P AND OTHERS
May 23, 1995
DEVA SINGH GUR BUX SINGH Vs. COMMISSIONER OF INCOME TAX
July 27, 1995
DEVENDRA SINGH WALLIA Vs. STATE OF U P
July 10, 1995
DEVI DAYAL PRAG DUTT Vs. SALES TAX OFFICER
November 13, 1995
DEVKINANDAN AGRAWAL Vs. STATE OF U P
August 31, 1995
DHAMPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 1, 1995
DHAMPUR SUGAR MILLS LTD Vs. JOINT SECRETARY SUGAR INDUSTRIES AND CANE DEVELOPMENT SECRETARIAT LUCKNOW
April 4, 1995
DHANPAT KUMAR GUPTA Vs. SPECIAL ADDL. DISTT. JUDGE
February 1, 1995
DHARAM DEO Vs. D D C VARANASI
August 3, 1995
DHARAM PAL Vs. VIITH ADDITIONAL DISTRICT JUDGE
December 8, 1995
DHARAM VEER SINGH Vs. DISTT CO OP BANK LTD
September 6, 1995
DHARAM VEER SINGH Vs. U P S E B LUCKNOW
December 14, 1995
DHARM VIR GUPTA Vs. U.P. SECONDARY EDUCATION SERVICES, COMMISSION, ALLAHABAD AND OTHERS
July 19, 1995
DHARMENDRA KUMAR Vs. IVTH ADDITIONAL DISTRICT JUDGE, ETAH AND OTHERS
August 24, 1995
DHARMENDRA SINGH Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
February 21, 1995
DHEERAJLAL M KOTHARI Vs. STATE OF U P
September 4, 1995
DHIRENDRA SINGH RAJVANSHI Vs. STATE OF U P
March 23, 1995
DIGAMBAR SINGH Vs. STATE OF U P
March 23, 1995
DIGAMBER PERSHAD KIRTI PRASAD Vs. STATE OF UTTAR PRADESH
April 13, 1995
DILLP KUMAR DUTTA Vs. STATE
May 3, 1995
DINESH KUMAR AGARWAL Vs. ADDL. DISTRICT JUDGE, DEHRADUN AND ANOTHER
April 25, 1995
DIRECTOR RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATHI LAL AND OTHERS
January 3, 1995
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
May 2, 1995
DIRECTOR, RAJYA KRISHI UTPADAN MANDI PARISHAD, LUCKNOW AND OTHERS Vs. NATTHI LAL
January 24, 1995
DISTRICT CO OPERATIVE BANK LTD Vs. VIRENDRA BAHADUR SINGH
November 29, 1995
DIWAN SINGH Vs. STATE OF U P
November 29, 1995
DIWAN SINGH BISHT Vs. IIIRD ADDITIONAL DISTRICT JUDGE
May 2, 1995
DR. (SMT.) PRAVESH SOTI Vs. MEERUT UNIVERSITY, MEERUT AND ANOTHER
November 27, 1995
DR. AMAR NATH MEHROTRA Vs. THE SPL. JUDICIAL MAGISTRATE, ALLAHABAD AND OTHERS
August 9, 1995
DRAUPATI DEVI Vs. RAJESH KUMAR SINGH AND OTHERS
May 25, 1995
DROPA DEVI Vs. STATE OF U P
November 24, 1995
DUGDH PARISHAD KARMACHARI SANGH Vs. KANPUR SAHKARI MILK BOARD
September 22, 1995
DURGA PRASAD Vs. RENT CONTROL AND EVICTION OFFICER/ADDL. CITY MAGISTRATE KANPUR AND OTHERS
August 24, 1995
DURGA PRASAD SINGH Vs. STATE OF U P
September 27, 1995
DWARIKA DAS Vs. COMMISSIONER SALES TAX U P LUCKNOW
December 14, 1995
DWARIKA NATH Vs. ADDL. DISTRICT JUDGE
February 6, 1995
DWARIKA PRASAD Vs. STATE OF U.P
December 20, 1995
EICHER GOODEARTH LTD Vs. COMMISSIONER SALES TAX U P
April 18, 1995
EJAZ AHMAD Vs. ASSTT DISTT ELECTION OFFICER AZAMGARH
July 19, 1995
ELGIN MILLS CO LTD Vs. ADD REGIONAL COMMISSIONER
September 28, 1995
EMPLOYEES STATE INSURANCE CORPORATION Vs. TILAK DHARI
March 21, 1995
ER K P TRIPATHI Vs. STATE OF U P
May 5, 1995
ESCORTS FARMS RAMGARH LTD Vs. COMMISSIONER KUMAUN DIVISION NAINITAL
May 15, 1995
EVEREST PLASTICS Vs. UNION OF INDIA UOI
January 11, 1995
EXECUTIVE OFFICER MUNICIPAL BOARD NAINITAL Vs. BANKEY LAL SAH
December 19, 1995
FAIZABAD ROOFING CO LTD Vs. STATE OF ALLAHABAD
December 18, 1995
FATEH BAHADUR SINGH Vs. STATE OF U P
May 1, 1995
FATEH SINGH Vs. STATE OF U P
May 23, 1995
FEROZ GANDHI POLYTECHNIC Vs. III ADDL. DIST. JUDGE, RAI BARELI AND OTHERS
January 5, 1995
FHAOL CHANDRA Vs. STATE OF U P
April 7, 1995
FINE STAMPS ENGINEERING P LTD Vs. UNION OF INDIA UOI
July 3, 1995
FOOD CORPORATION OF INDIA Vs. COLLECTOR
November 1, 1995
Food Corporation of India,Delhi and Anr. Vs. Durgashakti Enterprises
December 15, 1995
FURKAN AHMAD Vs. SYED AHMAD RAZA
October 1, 1995
FURKAN AHMAD Vs. SAYED AHMED RAZA
January 10, 1995
G D STEELS AND GASES PVT LTD Vs. UNION OF INDIA UOI
September 6, 1995
G R BHARGAVA AND SONS Vs. PRESCRIBED AUTHORITY MORADABAD
August 17, 1995
G S TYAGI Vs. STATE OF U P
September 8, 1995
G T C INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 3, 1995
GANESH LAL AGRAWAL Vs. RADHEY SHYAM BAGARIA
February 3, 1995
GANESH PRASAD Vs. JANG JEET SINGH
January 6, 1995
GANGA PRAEAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
May 26, 1995
GANGA PRASAD S O MANBODH Vs. STATE OF UTTAR PRADESH
November 30, 1995
GANGA PRASAD YADAV Vs. ALLAHABAD AGRICULTURE INSTITUTE NAINI
February 8, 1995
GANGA PRASAD YADAVA Vs. ALLAHABAD AGRICULTURAL INSTITUTE
February 6, 1995
GANGA RAM Vs. STATE
January 10, 1995
GANGA SAHAI Vs. STATE
August 16, 1995
GANGA SINGH Vs. STATE OF U.P
November 3, 1995
GANGESHWAR LIMITED Vs. STATE OF UTTAR PRADESH
May 16, 1995
GANGOTRI BUILDERS Vs. STATE OF U.P.
September 13, 1995
GANGS PRASAD Vs. PRESCRIBED AUTHORITY 1ST ADDL C J VARANASI
January 9, 1995
GAURAV TYAGI Vs. U P MADHYAMIK SHIKAHA PARISHAD ALLD
October 31, 1995
GAUTAM R. BHURKER Vs. STATE OF U.P.
May 3, 1995
GAYA PRASAD Vs. STATE OF UTTAR PRADESH
July 24, 1995
GENDAN LAL Vs. STATE OF UTTAR PRADESH
September 28, 1995
GHANI HAIDER Vs. STATE OF U P
August 11, 1995
GHANSHIAM SINGH Vs. STATE
May 24, 1995
GHANSHYAM SINGH Vs. BOARD OF DIRECTORS MECHANICAL DEPARTMENT PRIMARY CO OPERATIVE BANK LTD
November 8, 1995
GHASITEY RAM Vs. M/S GANPATI RAI MODI RAM CHARITABLE TRUST & ANR.
November 14, 1995
GHATAMPUR SUGAR COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
April 28, 1995
GIRDHARI LAL Vs. RAM JEEVAN
May 9, 1995
GIRIJA SHANKER SRIVASTAVA Vs. DIRECTOR OF EDUCATION MADHYAMIK ALLD
November 30, 1995
GIRISH DHAR DWIVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS DEORIA
April 26, 1995
GIRISH NARAIN TIWARI Vs. STATE OF U P
August 14, 1995
GIRJA SHANKAR MISHRA Vs. STATE OF U P
January 10, 1995
GITA DEVI Vs. ADDL D J LUCKNOW
October 31, 1995
GITA SAHITYA KUTIR INTER COLLEGE JAUNPUR Vs. D D C JAUNPUR
October 11, 1995
GOBARDHAN Vs. STATE OF U P
August 31, 1995
GOBARDHAN Vs. RADHEY SHYAM
August 23, 1995
GOBARDHAN Vs. DY DIRECTOR OF CONSOLIDATION JAUNPUR
January 31, 1995
GOPAL CHADHA Vs. CEGAT
July 14, 1995
GOPAL KRISHNA GUPTA Vs. IV ADDL D J KANPUR NAGAR
May 24, 1995
GOPAL PANDEY Vs. DISTRICT JUDGE BALLIA
November 21, 1995
GOPAL RAM Vs. MOHAN RAM
June 26, 1995
GOPAL SOAP INDUSTRIES Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
November 29, 1995
GOPI BEHARI SAHAI Vs. DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY, JHANSI
September 29, 1995
GOPI KRISHNA AGARWAL Vs. UNION OF INDIA UOI
May 15, 1995
GORAKHPUR OXYGEN PRIVATE LIMITED Vs. STATE OF U P
May 1, 1995
GOVIND Vs. STATE OF UTTAR PRADESH
April 19, 1995
GUJRATI DEVI SINGHEL Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS GORAKHPUR
October 31, 1995
GULAB Vs. STATE
November 27, 1995
GULAB DEVI WIDOW OF VISHWANATH SAHAI Vs. PREMWATI WIDOW OF KANAHAIYA LAL
May 1, 1995
GULAB PATI Vs. STATE OF U P
March 23, 1995
GULAB TIWARI Vs. STATE OF U P
February 22, 1995
GULABI Vs. RAM AUTAR
April 25, 1995
GULSHAN AHUJA Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
December 6, 1995
GUPTA ENGINEERING WORKS Vs. STATE OF U P
November 3, 1995
H S BHATNAGAR Vs. ADDL DISTRICT JUDGE DEHRADUN
August 28, 1995
HABIBULLA Vs. STATE OF UTTAR PRADESH
February 21, 1995
HABIBULLAH Vs. STATE OF U P
December 19, 1995
HADA LEASING AND INDUSTRIES LIMITED Vs. PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION PICUP LIMITED
October 31, 1995
HAJI AHMAD ALI Vs. PRESCRIBED AUTHORITY
November 21, 1995
HAJI BAQRIDAN Vs. IIND ADDL D J JAUNPUR
July 11, 1995
HAKIMUDDIN Vs. SHAFIQ AHMAD
February 23, 1995
HAKUMAT RAI Vs. DISTT AND SESSIONS JUDGE HARIDWAR
January 18, 1995
HANIF UDDIN Vs. CHAIRMAN ZILA PARISHAD HAMIRPUR
November 22, 1995
HANS KUMAR SRIVASTAVA Vs. U P STATE LEATHER DEVELOPMENT AND MARKETING CORPN LTD
November 30, 1995
HAR BHAJAN SINGH Vs. STATE OF U P
July 13, 1995
HAR CHARAN SINGH Vs. MUKHTAR SINGH
May 17, 1995
HAR GOVIND ALIAS JAHIR SINGH Vs. FAMILY JUDGE JHANSI
September 28, 1995
HARDAS Vs. STATE OF U P
May 4, 1995
HARENDRA Vs. NAIPAL SINGH
May 3, 1995
HARENDRA DUBEY Vs. KRLSHI UTPADAN MANDI SAMITI MAHARAJGANJ
December 21, 1995
HARENDRA SWARUP BHATNAGAR Vs. STATE OF U P
August 23, 1995
HARI FERTILIZERS Vs. IVTH A D J VARANASI
February 1, 1995
HARI KISHAN GUPTA Vs. UNION OF INDIA UOI
July 13, 1995
HARI KRISHNA SHARMA Vs. STATE
February 24, 1995
HARI NANDAN SINGH Vs. U P HIGHER EDUCATION SERVICES COMMISSION ADD
September 19, 1995
HARI OM Vs. SOORAJ PAL
April 17, 1995
HARI OM SHARMA AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 20, 1995
HARI PRAKASH GUPTA Vs. ZILLA PANCHAYAT ZILLA PARISHAD JALAUN AT ORAI
March 20, 1995
HARI PRASAD Vs. HIGH COURT OF JUDICATURE
July 14, 1995
HARI SHANKAR Vs. IVTH ADDL D J KANPUR
May 1, 1995
HARI SHANKAR ALIAS TILLU Vs. STATE
January 10, 1995
HARI SHANKER Vs. VICE CHANCELLOR AGRA UNIVERSITY AGRA
December 14, 1995
HARI SHARAN SHANKER SRIVASTAVA Vs. BOARD OF REVENUE LUCKNOW
December 5, 1995
HARI SINGH Vs. NATWAR LAL
August 2, 1995
HARIJAN AVAM MIRBAL VARG AVAS NIGAM LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1995
HARILAL Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOLS
November 27, 1995
HARISH CHANDRA VERMA Vs. STATE OF U P
March 21, 1995
HARPAL Vs. STATE OF U P
February 7, 1995
HARSHUDIN DIWEDI Vs. STATE OF U P
September 11, 1995
HASINA BANO Vs. STATE OF U P
May 26, 1995
HASNAIN Vs. IST ADDL. CIVIL JUDGE
March 29, 1995
HASNAIN AHMAD Vs. STATE OF U P
February 8, 1995
HAVILDAR CLARK DHARM SINGH Vs. UNION OF INDIA
November 30, 1995
HCL LTD Vs. COMMISSIONER APPEALS CUS AND C EX
October 31, 1995
HIMALAYA DRUG CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 13, 1995
HINDALCO INDUSTRIES LIMITED Vs. STATE OF UTTAR PRADESH
November 15, 1995
HINDI SAHITYA SAMMELAN Vs. PRESIDING OFFICER LABOUR COURT ALLD
December 5, 1995
HINDUSTAN CHAINS PVT LTD Vs. ZILA PARISHAD MEERUT
January 18, 1995
HIRA LAL BARAH SANI INTER COLLAGE SOCIETY Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS BAREILLY AND ANS
February 17, 1995
HIRA SINGH AND OTHERS Vs. STATE OF U.P
May 26, 1995
HIRA SINGH SIROHI Vs. STATE OF U P
April 4, 1995
HMT LIMITED Vs. STATE OF UTTAR PRADESH
September 12, 1995
HRIDAYA NARAIN SINGH Vs. HIRA LAL
January 18, 1995
HRIDYA NAND TEWARI Vs. U P PUBLIC SERVICES TRIBUNAL NO 1 LUCKNOW
May 10, 1995
I S TOMAR Vs. DIRECTOR OF INCOME TAX
November 14, 1995
I T I LIMITED Vs. PASSENGER TAX OFFICER ALLAHABAD
May 22, 1995
I T I LIMITED ALLAHABAD Vs. PASSENGER TAX OFFICER ALLAHABAD
March 22, 1995
ICE AND COLD STORAGE CO PVT LTD Vs. STATE OF U P
July 4, 1995
IFTEKHAR AHMAD SIDDIQUI ALIAS BABLOO Vs. STATE OF U P
July 7, 1995
IFTEKHAR HUSSAIN Vs. HAMEEDA BEGUM
July 6, 1995
IN RE: U P ROOFING COMPANY LIMITED (IN LIQUIDATION) Vs. STATE
December 18, 1995
IN THE MATTER OF U.P. POTTERIES (P) LTD. (IN LIQUIDATION) Vs. ABC
December 19, 1995
INDIA PESTICIDES PRIVATE LIMITED Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
December 18, 1995
INDIA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
December 1, 1995
INDIAN FARMERS FERTILISER CO-OPERATIVE LIMITED Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
March 1, 1995
INDIRA FRUITS AND GENERAL MARKET MEERUT Vs. BIJENDRA KUMAR GUPTA
January 19, 1995
INDIRA PATHAK Vs. II ADDL D J ALLD
May 2, 1995
INDIRA PATHAK Vs. IIND ADDITIONAL DISTRICT JUDGE
May 30, 1995
INDRA DUTT SHARMA Vs. STATE PUBLIC SERVICE TRIBUNAL
July 27, 1995
INDURE P LTD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
December 6, 1995
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MODI CARPETS LTD
December 4, 1995
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR OF MADAN INDUSTRIES LTD
November 16, 1995
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. SANJEAV SHUKLA
September 29, 1995
INTEZAR AHMAD Vs. JUMMAN
February 15, 1995
ISHRAT PARVEEN Vs. DIRECTOR HARMAN GMANIAR SCHOOL VARANASI
May 17, 1995
ISHWAR CHAND Vs. DISTRICT JUDGE HARIDWAR
December 22, 1995
ISLAM Vs. STATE OF U P
April 28, 1995
ISLAM Vs. STATE OF U P
March 1, 1995
ISRAIL Vs. KADDAR
December 6, 1995
ISRAR KHAN Vs. STATE OF U P
September 20, 1995
J K CHARITABLE TRUST Vs. WEALTH TAX OFFICER
July 17, 1995
J N TRIPATHI Vs. VICE CHANCELLOR BANARAS HINDU UNIVERSITY
July 27, 1995
J P PANDEY Vs. CHANCELLOR KANPUR UNIVERSITY KANPUR
December 4, 1995
J. VENKATREDDY Vs. S. KUMAR AND ANOTHER
July 14, 1995
JAFRI BEGUM Vs. DY DIRECTOR OF CONSOLIDATION
January 6, 1995
JAG PAL Vs. STATE OF U P
December 20, 1995
JAG PAL SINGH Vs. G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY NAINITAL
November 9, 1995
JAG PAL SINGH Vs. DY DIRECTOR OF EDU MEERUT
January 27, 1995
JAGAN SINGH Vs. STATE OF U P
December 5, 1995
JAGANNATH Vs. SETTLEMENT COMMISSIONER SHAHJAHANPUR
May 2, 1995
JAGAT NARAIN RAI Vs. DY DIRECTOR OF EDUCATION
January 16, 1995
JAGAT NARAIN SINGH Vs. DISTRICT ASSISTANT REGISTRAR
July 25, 1995
JAGDISH AND ANOTHER Vs. STATE OF UTTAR PRADESH
March 30, 1995
JAGDISH NARAIN Vs. U P S R T C
August 31, 1995
JAGDISH PRASAD Vs. PRESCRIBED AUTHORITY
September 12, 1995
JAGDISH PRASAD Vs. IVTH ADDL SESSIONS JUDGE
February 13, 1995
JAGDISH PRASAD KHANDELWAL Vs. UNION OF INDIA
July 27, 1995
JAGMER SINGH Vs. LAHERI
April 7, 1995
JAGMOHAN LAL Vs. STATE OF U P
November 13, 1995
JAGPAL SINGH Vs. STATE OF U P
March 15, 1995
JAGRAN PRAKASHAN LIMITED Vs. PRESS COUNCIL OF INDIA
July 28, 1995
JAI MAAKALI ALUMINIUM METAL WORKS Vs. TILAK
October 11, 1995
JAI NARAIN Vs. STATE OF UTTAR PRADESH
January 27, 1995
JAI PRAKASH Vs. ADDL DISTT MAGISTRATE MEERUT
March 3, 1995
JAI PRAKASH Vs. DIRECTOR KARAMCHARI RAJYA BIMA YOJNA SHARMA CHIKITSA SEWAIN, UTTAR PRADESH, LUCKNOW AND OTHERS
May 4, 1995
JAI PRAKASH CHITRA MANDIR DEORIA Vs. STATE OF U P
February 7, 1995
JAI PRAKASH SINGH Vs. STATE OF UTTAR PRADESH
November 9, 1995
JAI RAM ASHRAM Vs. HARIDWAR DEVELOPMENT AUTHORITY
April 24, 1995
JAI SINGH Vs. STATE OF U.P.
July 21, 1995
JAIN MARBLE HOME Vs. SALES TAX TRIBUNAL
September 15, 1995
JAIN SHIKSHA PARISHAD Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT
October 27, 1995
JAIN SHUDH VANASPATI LTD Vs. LABOUR COURT
November 9, 1995
JAIRAM Vs. STATE OF U P
September 11, 1995
JAIVIR SINGH Vs. STATE OF UTTAR PRADESH
August 28, 1995
JAL PRASAD SINGH Vs. STATE OF U P
October 27, 1995
JALALABAD SAHKARI SANGH LTD Vs. COMMISSIONER BAREILLY
March 8, 1995
JALDEO SINGH Vs. DEPUTY DIRECTOR OF EDUCATION JHANSI
August 24, 1995
JAMIL AHMAD Vs. ADDL. DISTRICT JUDGE (SPL. JUDGE)
July 17, 1995
JAMMU AND KASHMIR BANK Vs. RANI DEVI
March 7, 1995
JAMUNA PRASAD Vs. STATE OF U P
March 21, 1995
JAN MOHD. ALIAS BONA AND OTHERS Vs. STATE OF U.P.
February 1, 1995
JANGANVADI BHARAT ACADEMY OF CONSTITUTIONALISTS OF INDIA Vs. P V NARSINGHA RAO P M
December 19, 1995
JANKI SOLVENT EXTRACTIONS LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX
November 14, 1995
JANTA SHIKSHA SAMITI ALLD Vs. SECOND ADDI DISTT JUDGE ALLD
March 23, 1995
JATAN SINGH Vs. STATE OF U P
August 2, 1995
JAWAHAR LAL Vs. DISTRICT MAGISTRATE KANPUR DEHAT
January 16, 1995
JAWAHAR LAL Vs. GHASI RAM JAIN
January 17, 1995
JAY ESS ENGINEERS P LTD Vs. UNION OF INDIA UOI
May 8, 1995
JAYA KANT Vs. ADDL COMMISSIONER ALLD
September 15, 1995
JAYASWAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 22, 1995
JEET SINGH Vs. ADDL COLLECTOR ADMINISTRATION MEERUT
August 21, 1995
JEET SINGH Vs. STATE OF O P
April 17, 1995
JHABBOO AND ORS Vs. STATE OF U P
July 31, 1995
JHAMMAN SINGH Vs. STATE OF U P
July 18, 1995
JIT PAL SINGH Vs. UNION OF INDIA
August 28, 1995
JITENDRA JAIN Vs. PUNJAB NATIONAL BANK
November 23, 1995
JITENDRA PAL SINGH Vs. COMMITTEE OF MANAGEMENT MANOHAR BHUSHAN INTER COLLEGE BAREILLY
March 23, 1995
JOGINDER SINGH Vs. STATE OF U P
February 17, 1995
JOKHAN PRASAD Vs. UNION OF INDIA AND ANOTHER
July 10, 1995
JOT SINGH Vs. UNION OF INDIA AND OTHERS
November 6, 1995
JUGUL KISHORE SRIVASTAVA Vs. CHAIRMAN MILLS MANAGING DIRECTOR OF SANT KABIR SAHKARI KATAI MILLS, LTD., KANPUR AND OTHERS
September 19, 1995
JUNAID ALAM Vs. STATE OF U.P. AND ANOTHER
June 13, 1995
JURSWAN PRASAD MISHRA Vs. STATE OF U P
April 3, 1995
JWALA INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 31, 1995
JWALA PRASAD SINGH Vs. SUB DIVISIONAL OFFICER VARANASI
January 16, 1995
K GUPTA Vs. SATISH SALES AGENCY
March 2, 1995
K M TANMAN TRIPATHI AND ANR Vs. UNION OF INDIA AND ORS
August 16, 1995
K P L PACKAGING PVT LTD Vs. UNION OF INDIA UOI
April 21, 1995
K.K. AZAD Vs. UNIVERSITY OF ALLAHABAD
May 17, 1995
K.R. VISHWANATH CHAND Vs. DISTRICT JUDGE
August 9, 1995
KAILAEH CHANDRA SRIVASTAVA Vs. D I O S DEORIA
January 21, 1995
KAILASH Vs. STATE OF U P
May 1, 1995
KAILASH CHAND AGRAWAL Vs. STATE OF UTTAR PRADESH
March 15, 1995
KAILASH NATH BAJPAI Vs. CHANDRA SHEKHAR SINGH
January 23, 1995
KAILASH NATH PANDEY Vs. STATE OF U P
October 27, 1995
KAILASH NATH TEWARI Vs. VICE CHANCELLOR GORAKHPUR UNIVERSITY GORAKHPUR
February 15, 1995
KALI CHARAN Vs. STATE OF U P
July 21, 1995
KALI CHARAN VERMA Vs. XTH ADDL D J KANPUR
July 15, 1995
KALLU Vs. STATE OF UTTAR PRADESH
August 22, 1995
KALLU Vs. SHAHID ALI
February 6, 1995
KALPNATH RAI Vs. DY DIRECTORS OF CONSOLIDATION AZAMGARH
January 13, 1995
KALU RAM Vs. AMAR SINGH
February 14, 1995
KALYAN JI MISHRA Vs. D N DWIVEDI
September 27, 1995
KALYAN KALKA PRASAD Vs. STATE OF U P
December 11, 1995
KAMAL KISHORE SINGH Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL II
July 7, 1995
KAMAL KUMAR GAUTAM ALIAS DABBU Vs. STATE OF U.P.
July 28, 1995
KAMLA DEVI Vs. ADDL. DISTRICT JUDGE DEHRADUN AND OTHERS
December 8, 1995
KAMLA PALACE Vs. STATE OF U P
July 10, 1995
KAMLESH Vs. CHAIRMAN RAILWAY BOARD, MINISTRY OF RAILWAYS, NEW DELHI AND OTHERS
October 13, 1995
KAMLESH KUMAR MADHUKAR Vs. REGIONAL INSPECTRESS OF GIRLS SCHOOL REGIONAL DEPUTY DIRECTOR OF EDUCATION GORAKHPUR
April 27, 1995
KAMLESH NISHAD Vs. DISTRICT OFFICER DISTRICT MAGISTRATE HAMIRPUR
February 17, 1995
KAMTA PRASAD Vs. JAGGAN AND CO
January 16, 1995
KANDHAI AND ANOTHER Vs. STATE OPPOSITE PARTY
February 9, 1995
KANHAIYA JI MISRA Vs. NARAIN JI MISRA
December 7, 1995
KANHAIYA LAL ADVOCATE Vs. URMILA DEVI
February 7, 1995
KANHAIYA LAL MALLAH Vs. STATE OF U P
January 10, 1995
KANODIA COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
July 14, 1995
KANPUR CIGARETTES LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 25, 1995
KANPUR PLASTICPACK LTD. Vs. UNION OF INDIA & ORS.
April 21, 1995
KANPUR SHUTTER CO. LTD. Vs. UNION OF INDIA & ANR.
April 21, 1995
KANTI DEVI Vs. STATE OF U.P AND OTHERS
February 16, 1995
KAPIL DEO SRIVASTAVA Vs. DISTT INSPECTOR OF SCHOOLS MAHARAJ GANJ
February 13, 1995
KAPTAN SINGH Vs. STATE OF U P
April 21, 1995
KARAN ELECTRONICS LTD Vs. CEGAT
November 27, 1995
KASHI NARESH NANHKU SINGH Vs. STATE OF U P
September 4, 1995
KASHI VYAPAR PRATINIDHI MANDAL VARANASI Vs. ASSTT REGISTRAR FIRMS SOCIETIES AND CHITS VARANASI
December 14, 1995
KAUSHAL KISHORE SING Vs. SHUBH HARAN MISRA
September 7, 1995
KAUSHAL KISHORE SINGH AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, BALLIA AND OTHERS
April 27, 1995
KAYASHTHA SABHA MAINPURI Vs. VICE CHANCELLOR AGRA UNIVERSITY
April 7, 1995
KEDAR NATH MANDURYA Vs. D I O S AZAMGARH
February 23, 1995
KESHARI PRASAD Vs. UNION OF INDIA
February 24, 1995
KESHARI PRASAD Vs. UNION OF INDIA
February 20, 1995
KESHAV BABU SHIVHARE Vs. SUPERINTENDENT OF DISTRICT JAIL HAMIRPUR
December 15, 1995
KESHO PRASAD Vs. D D C LUCKNOW
July 21, 1995
KEWAL KRISHNA KALRA Vs. VII ADDL. DISTRICT JUDGE
September 8, 1995
KHACHER SINGH Vs. STATE OF UTTAR PRADESH
February 14, 1995
KHALIL Vs. STATE OF U P
March 1, 1995
KHAZAN Vs. STATE OF U P
August 2, 1995
KHEM CHAND Vs. STATE OF U P
March 7, 1995
KHEM CHANDRA CHAURASIA Vs. D J LALITPUR
September 28, 1995
KHERIA BROTHERS Vs. ASSTT COMMISSIONER
March 31, 1995
KHUNNI SINGH Vs. DISTRICT JUDGE KANPUR
August 30, 1995
KHURSHID JAHAN Vs. PRESCRIBED AUTHORITY KANPUR NAGAR
September 11, 1995
KICHHA SUGAR COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
April 21, 1995
KING BAKERIES Vs. KING BAKERIES
July 6, 1995
KIRAN SANDHU Vs. SARAYA SUGAR MILLS LTD
December 20, 1995
KISAN SEWA SAHKARI SAMITI LTD Vs. PRESIDING OFFICER LABOUR
August 22, 1995
KISHAN LAL Vs. GIR RAJ AND OTHERS
May 4, 1995
KISHAN SWAROOP SHARMA Vs. STATE OF U P
April 20, 1995
KISHORI DEVI Vs. RAJESHWARI DEVI
January 31, 1995
KLIPOON ASSOCIATES Vs. UNION OF INDIA
May 26, 1995
KM RUCHIRA CHAUHAN Vs. ROHILKHAND UNIVERSITY BAREILLY
April 10, 1995
KM SHAKUNTALA Vs. STATE OF UTTAR PRADESH
August 28, 1995
KOTHARI CHEMICALS Vs. UNION OF INDIA UOI
September 27, 1995
KR. VISHWANATH CHANDRA Vs. D.J., PILIBHIT AND OTHERS
August 8, 1995
KRANTI KUMAR CHATURVEDI Vs. DISTRICT INSPECTOR OF SCHOOLS KANPUR DEHAT
August 22, 1995
KRANTI KUMAR CHATURVEDI AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOLS, KANPUR DEHAT AND OTHERS
September 13, 1995
KRIPA SHANKAR SINHA Vs. STATE OF UTTAR PRADESH
January 13, 1995
KRIPA SHANKER SINHA Vs. STATE OF U P
January 8, 1995
KRIPAL SINGH Vs. IST ADDITIONAL CIVIL JUDGE
February 21, 1995
KRISHI UTPADAN MANDI SAMITI BIJNORE Vs. S P VERMA
May 9, 1995
KRISHI UTPADAN MANDI SAMITI CHANDPUR BIJNOR Vs. AGARWAL KHANDSARI UDYOG
December 3, 1995
KRISHI UTPADAN MANDI SAMITI, CHANDPUR BIJNOR AND OTHERS Vs. AGARWAL KHANDSARI UDYOG AND OTHERS
December 8, 1995
KRISHNA Vs. SHYAM LAL SHARMA
July 12, 1995
KRISHNA AND ORS Vs. STATE OF U P
May 24, 1995
KRISHNA ASHRAM EDUCATIONAL TRUSTS Vs. DISTRICT JUDGE ALLAHABAD
May 18, 1995
KRISHNA CHANDRA Vs. STATE
November 29, 1995
KRISHNA CHANDRA PANDEY Vs. U.P. STATE ELECTRICITY BOARD
July 14, 1995
KRISHNA GOPAL CHANDER KHALIFA AND SONS Vs. UNION OF INDIA UOI
September 26, 1995
KRISHNA INTERNATIONAL Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE, NOIDA
July 28, 1995
KRISHNA PAL SINGH BISEN Vs. STATE OF U P
April 28, 1995
KRISHNA PRATAP PANDEY Vs. D I O S DEORIA
October 31, 1995
KRISHNA PRATAP SINGH Vs. D D C FAIZABAD
November 29, 1995
KRISHNA SWAROOP SINGHAL Vs. MAHESH CHANDRA BANSAL
December 14, 1995
KRISHNA SYNTHETICS LTD Vs. STATE OF U P AND ORS
July 17, 1995
KRISONS ELECTRONIC SYSTEMS P LTD Vs. STATE OF U P
March 29, 1995
KSHMA GARG Vs. REGIONAL INSPECTORESS OF GIRLS SCHOOLS, III REGION, BAREILLY AND OTHERS
December 1, 1995
KULDEEP CHANDRA VOHRA Vs. XTH ADDL DISTRICT JUDGE KANPUR
November 23, 1995
KUMAR STATIONERS Vs. STATE OF UTTAR PRADESH
January 5, 1995
KUMARI AMRITA SINGH Vs. PURVANCHAL UNIVERSITY, JAUNPUR AND ANOTHER
September 5, 1995
KUMARI RADHA RAIZADA Vs. COMMITTEE OF MANAGEMENT, VIDYAWATI DARBARI GIRLS INTER COLLEGE, LUKERGANJ, ALLAHABAD AND OTHERS
May 3, 1995
KUMARI ROZLEEN MERY BENZAMIN Vs. STATE OF U.P. AND OTHERS
June 27, 1995
KUMARI SIMA SHARMA Vs. THE VICE CHANCELLOR, KANPUR UNIVERSITY AND OTHERS
December 21, 1995
KUNDANLAL Vs. GHANSHYAM DASS
May 10, 1995
KUNJI LAL ALIAS PAPPU Vs. GUDDI
July 11, 1995
KUNWAR BAHADUR SINHA Vs. DIRECTOR OF EDUCATION, LUCKNOW AND OTHERS
May 5, 1995
KUSHAL Vs. JOINT DIRECTOR OF CONSOLIDATION KANPUR
February 7, 1995
L N SINGH Vs. FIBREGLASS PRODUCTS
March 29, 1995
LAJPAT RAI Vs. COMMISSIONER OF INCOME TAX
July 17, 1995
LAKHAN Vs. HARISH CHANDRA
July 14, 1995
LAKHAN LAL VISHWAKARMA Vs. CANTONMENT BOARD JHANSI
February 17, 1995
LAKSHMI NARAIN Vs. J N KAPUR
February 15, 1995
LAKSHMI S/O JANG BAHADUR Vs. THE STATE OF U.P.
January 10, 1995
LAL BEHARI Vs. IIIRD ADDL D J MIRZAPUR
September 19, 1995
LAL CHANDRA Vs. UPAR CIVIL JUDGE JAUNPUR
February 14, 1995
LAL DIWAN Vs. STATE OF UTTAR PRADESH
February 22, 1995
LAL MANI MISRA Vs. DISTRICT BASIC EDUCATION OFFICER JAUNPUR
May 23, 1995
LALA ALIAS AVASHTHAMA AND OTHERS Vs. STATE OF U.P.
January 10, 1995
LALA NARAIN DASS JAIN Vs. NAGAR MAHAPALIKA AGRA
May 4, 1995
LALA RAM Vs. STATE OF U P
April 13, 1995
LALA RAM Vs. D D C KANPUR DEHAT
July 24, 1995
LALIT MOHAN Vs. SECRETARY GENERAL MANAGER DISTRICT CO OPERATIVE BANK
January 16, 1995
LALITA PRASAD GUPTA Vs. A D J DEHRADUN
March 23, 1995
LALJI CHATURVEDI Vs. STATE OF U P
May 23, 1995
LALJI PRASAD GUPTA Vs. BANARAS HINDU UNIVERSITY
September 26, 1995
LALLA BABU KESHRI Vs. D M ALLAHABAD
February 2, 1995
LALLAN RAM Vs. BASIC SHIKSHA ADHIKARI
December 22, 1995
LALLOO ALIAS AAHRAF Vs. STATE OF U P
August 29, 1995
LALLU SINGH Vs. D D C JALAUN
March 29, 1995
LATIF Vs. ARKTARI
February 14, 1995
LATIF AHMAD KHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
January 3, 1995
LEATHER TRENDS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 25, 1995
LIPPY TRADING CORPORATION Vs. CEGAT
July 28, 1995
LIPTON INDIA LTD Vs. STATE OF UTTAR PRADESH
May 24, 1995
LIPTON INDIA LTD Vs. STATE OF U P
March 24, 1995
LOK NATH SINGH Vs. BASIC SHIKSHA ADHIKARI
September 6, 1995
LOKENDRA Vs. STATE OF UTTAR PRADESH
February 13, 1995
LUXMI FOOD PRODUCTS (P ) LTD Vs. STATE OF U P AND ORS
August 17, 1995
MADAN PAL SINGH Vs. STATE OF UTTAR PRADESH
February 7, 1995
MADAN SEN SINGH Vs. STATE OF U P
March 7, 1995
MADANPAL Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT
January 4, 1995
MADHO (DEAD) AND OTHERS Vs. SHEODHAR AND OTHERS
February 3, 1995
MAGLI PRASAD Vs. ADDL SESSION JUDGE SPL JUDGE
September 11, 1995
MAHABIR PRASAD PANDEY Vs. SECRETARY PARIKSHA COMMITTEE LUCKNOW
January 23, 1995
MAHABIRALIAS LALLU Vs. KAMLA DEVI
April 28, 1995
MAHAVEER SINGH Vs. DISTRICT JUDGE AND ORS.
April 3, 1995
MAHAVIR SINGH Vs. UPPER DISTRICT MAGISTRATE
August 30, 1995
MAHENDRA KUMAR Vs. STATE OF U.P.
February 28, 1995
MAHENDRA PAL AGARWAL Vs. PRESCRIBED AUTHORITY GHAZIABAD
March 30, 1995
MAHENDRA PAL SINGH Vs. MUKUNDI LAL
August 11, 1995
MAHENDRA SHUKLA PACKAGING INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
November 30, 1995
MAHENDRA SINGH Vs. NIRANJAN SINGH
January 20, 1995
MAHENDRA SINGH S O RAGHUBIR SINGH Vs. STATE OF UTTAR PRADESH
January 27, 1995
MAHESH Vs. STATE OF U.P.
July 27, 1995
MAHESH CHAND Vs. BOH RAM MURTI SHARMA
February 16, 1995
MAHESH CHAND GOAL Vs. CITY MAGISTRATE AGRA
April 5, 1995
MAHESH CHAND SHARMA Vs. SECOND ADDL D J MEERUT
September 28, 1995
MAHESH CHANDRA BAMWAL Vs. DISTRICT AND SESSIONS JUDGE AND ORS
July 28, 1995
MAHESH CHANDRA BARNWAL Vs. DISTRICT AND SESSIONS JUDGE HARIDWAR
April 28, 1995
MAHESH CHANDRA GUPTA Vs. THE PRESCRIBED AUTHORITY
July 10, 1995
MAHESH KUMAR SHUKLA Vs. PRINCIPAL AMBIKA PRATAP NARAIN DEGREE COLLEGE
April 21, 1995
MAHIPAL SINGH Vs. VICE CHANCELLOR CHAUDHARY CHARAN SINGH UNIVERSITY MEERUT
April 13, 1995
MAHIPAL SINGH Vs. STATE OF U P
January 9, 1995
MAHMOOD Vs. CIVIL JUDGE BALLIA
September 4, 1995
MAJHIYARI MATSYA PALAN EVAM NAUKA SANCHALAN SAMITI Vs. COMMISSIONER ALLAHABAD DIVISION ALLAHABAD
February 16, 1995
MAKES PHARMACY Vs. SALES TAX TRIBUNAL
August 24, 1995
MAKHAN SINGH S/O TARA SINGH Vs. STATE OF U.P
April 27, 1995
MALAI KUMAR Vs. STATE OF U.P
April 27, 1995
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
March 31, 1995
MALKHAN SINGH Vs. STATE OF U P
December 18, 1995
MALLU Vs. VTH A D J BAREILLY
March 21, 1995
MALTA SRIVASTAVA Vs. UTTAR PRADESH PUBLIC SERVICE TRIBUNAL
July 19, 1995
MALTI KAUL Vs. ALLAHABAD DEVELOPMENT AUTHORITY
April 21, 1995
MAN MOHAN Vs. D D C ALLAHABAD
August 4, 1995
MANAGER JYOTI BIRI COMPANY Vs. PRESCRIBED AUTHORITY ASSTT REGIONAL LABOUR COMMISSIONER
October 10, 1995
MANAGER SINGH Vs. ADDL DISTRICT MAGISTRATE KHERI
September 29, 1995
MANAGING COMMITTEE AND OTHERS Vs. REGISTRAR, SOCIETIES, FIRMS AND CHITS U.P. LUCKNOW AND OTHERS
August 21, 1995
MANARAWATI Vs. CITY MAGISTRATE JAUNPUR
August 22, 1995
MANGEY RAM SHARMA Vs. ENGINEER IN CHIEF IRRIGATION DEPARTMENT
December 14, 1995
MANGLI PRASAD Vs. ADDITIONAL SESSION JUDGE IIND
September 11, 1995
MANI GOYAL R Vs. COMMISSIONER OF INCOME TAX
July 27, 1995
MANI RAM Vs. IIND ADDITIONAL DISTRICT JUDGE, DEHRADUN AND OTHERS
December 20, 1995
MANIK CHAND Vs. IXTH A D J KANPUR
March 23, 1995
MANISH KUMAR SRIVASTAVA Vs. STATE OF U P
May 26, 1995
MANISH KUMAR VARMA Vs. UNION OF INDIA
May 23, 1995
MANJU DEVI Vs. COMMISSIONER KANPUR REGION KANPUR
June 26, 1995
MANJU SHUKLA Vs. ASHOK KUMAR SHUKLA
January 6, 1995
MANMOHAN SHYAM MISRA Vs. DY I G OF POLICE KARMIK ALLD
January 16, 1995
MANNA SINGH Vs. STATE
November 30, 1995
MANNU Vs. STATE OF U P
September 1, 1995
MANNU MAL Vs. STATE OF U P
August 17, 1995
MANOJ KUMAR SINGH Vs. STATE OF U P
August 8, 1995
MANVENDRA SHAH MEMBER OF PARLIAMENT Vs. STATE OF UTTAR PRADESH
May 31, 1995
MANVI GUPTA HOUSE Vs. A D M CITY VARANASI
September 27, 1995
MANZOOR AHMAD KHAN Vs. CIVIL JUDGE RAMPUR
August 7, 1995
MARKANDEY CHAND Vs. CANE COMMISSIONER
February 14, 1995
MATA SEWAK UPADHYAY Vs. STATE OF U P
September 8, 1995
MATHURA PRASAD BHARGAVA Vs. STATE OF U P
October 19, 1995
MATLOOB HUSSAIN S O MAHMOOD HUSSAIN Vs. DILSHAD ALI
April 7, 1995
MATTHAN SINGH Vs. ADDL D J MEERUT
November 30, 1995
MAYA DEVI Vs. D I O S JALAUN
March 7, 1995
MAYA GOYAL Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
October 12, 1995
MAYANK SINGH Vs. MADHYAMIK SHIKSHA PARISHAD
March 27, 1995
MAZHAR ALI KHAN Vs. CHIEF JUDICIAL MAGISTRATE FATEHPUR
March 8, 1995
MEENA MISRA Vs. FIRST ADDITIONAL DISTRICT JUDGE
February 1, 1995
MEHANDI HASAN Vs. STATE OF UTTAR PRADESH
May 8, 1995
MEHTAB QURESHI Vs. STATE OF U P
June 26, 1995
MENHADI Vs. STATE OF U P
August 9, 1995
MEWA LAL Vs. JOINT D C VARANASI
January 27, 1995
MINHAZ UDDIN Vs. STATE OF U.P. AND OTHERS
March 6, 1995
MINIATURE BULB INDUSTRIES INDIA PVT LTD Vs. STATE OF UTTAR PRADESH
December 15, 1995
MIRA KAR ALIAS KALYANI KAR Vs. TIMIR KUMAR CHAKRABORTY
February 23, 1995
MIRACLE SUGAR FACTORY Vs. STATE OF U P
December 1, 1995
MIRACLE SUGAR FACTORY VILLAGE AND POST BHANDSAR Vs. STATE OF UTTAR PRADESH
January 11, 1995
MIRTUNJAY SINGH Vs. VICE CHANCELLOR PURVANCHAL UNIVERSITY JAUNPUR
April 4, 1995
MIRZA Vs. STATE OF UTTAR PRADESH
February 14, 1995
MISHRI LAL Vs. STATE OF U.P
July 27, 1995
MITHAI LAL Vs. SATYA NARAIN AND ANOTHER
November 23, 1995
MITHLESH KUMARI Vs. STATE OF UP
September 29, 1995
MITHOO SINGH Vs. STATE OF UTTAR PRADESH
October 16, 1995
MITTAN ALIAS MITA RAM Vs. STATE OF U P
September 6, 1995
Mittan and Ors. Vs. State of U.P.
September 6, 1995
MIZAJ BI Vs. CUSTODIAN GENERAL OF ENEMY PROPERTY OF INDIA BOMBAY
January 10, 1995
MOBEEN AND OTHERS Vs. STATE
July 20, 1995
MOD AHMED Vs. IIIRD A D J DEHRA DUN
March 23, 1995
MODERN FEUL INDUSTRY SAHARANPUR Vs. INDIAN BANK
November 23, 1995
MODIPON LTD Vs. P O LABOUR COURT I
October 16, 1995
MOHAMMAD HASNAIN Vs. ADDL CIVIL JUDGE JAUNPUR
March 29, 1995
MOHAMMAD ISMAIL ALIAS CHHEDI Vs. HAJI HAFIZ MOHAMMAD UMAR
February 10, 1995
MOHAMMAD SALEEM Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
April 21, 1995
MOHAMMAD SALIM Vs. NEERAJ JAIN
August 25, 1995
MOHAN LAL Vs. BOARD OF REVENUE ALLD
April 21, 1995
MOHAN LAL Vs. IST ADDL D J AGRA
February 1, 1995
MOHAR SINGH Vs. STATE OF U P
October 10, 1995
MOHD CHAND QURASHI Vs. STATE
April 20, 1995
MOHD DAUD Vs. MATLOOB AHMAD ALIAS BABU
December 21, 1995
MOHD HABIBUR RAHMAN FAIZI Vs. STATE
March 15, 1995
MOHD IBRAHIM ALIAS BAFATI Vs. ADDL D J
August 8, 1995
MOHD IBRAHIM ANSARI Vs. D J ORAI
August 16, 1995
MOHD IBRAHIM ANSARI Vs. DISTRICT JUDGE AND ORS
August 16, 1995
MOHD NASIM Vs. MOHD GUFRAN
April 24, 1995
MOHD RAFI KHAN Vs. D J ALIGARH
July 6, 1995
MOHD SALIM Vs. SRI NEERAJ JAIN
August 25, 1995
MOHD SAYEED Vs. REHANA BEGUM
December 22, 1995
MOHD SHAMIM Vs. STATE OF U P
December 18, 1995
MOHD UMER Vs. STATE OF U P
November 15, 1995
MOHD USMAN KHAN Vs. DISTRICT JUDGE GORAKHPUR
March 23, 1995
MOHD WASEEM Vs. U P STATE ELECTRICITY BOARD
November 30, 1995
MOHD YAMIN Vs. ADDL COMMISSIONER E MEERUT
October 20, 1995
MOHD. MUNIB RAZA Vs. DISTRICT INSPECTOR OF SCHOOLS
September 11, 1995
MOKD SHADAB Vs. STATE OF U P
June 1, 1995
MONEY CHEMICAL P LTD Vs. STATE OF U P
August 28, 1995
MOTI Vs. PRESCRIBED AUTHORITY
December 15, 1995
MOTI Vs. D D C VARANASI
February 7, 1995
MOTI LAL Vs. SAVITIRI
May 10, 1995
MOTI LAL Vs. STATE
July 27, 1995
MOTI LAL Vs. STATE OF U P
October 16, 1995
Mukash Ram Chandani and Others Vs. Stats of U.P.and Others
November 13, 1995
MUKESH Vs. STATE OF U P
February 9, 1995
MUKESH Vs. STATE OF U P
February 22, 1995
Mukesh and Ors. Vs. State of U.P.& Ors.
February 9, 1995
MUKESH KUMAR Vs. DISTRICT JUDGE MUZAFFAR NAGAR
January 9, 1995
MUKESH RAM CHANDANI Vs. STATE OF UTTAR PRADESH
November 13, 1995
MUKHTAR Vs. STATE OF U P
April 30, 1995
MUKHTAR ALI Vs. STATE OF U P
December 15, 1995
MUKTA MANI Vs. STATE OF U P
February 28, 1995
MUMTAZ AHMAD Vs. THE VITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
March 30, 1995
MUMTAZ ALI KHAN Vs. COLLECTOR RAMPUR U P
May 3, 1995
MUNAVIR Vs. STATE OF UTTAR PRADESH
January 9, 1995
MUNESHWAR MANI TRIPATHI Vs. DISTRICT CO OPERATIVE BANK LIMITED DEORIA
September 5, 1995
MUNESHWAR PRASAD Vs. IV ADDL. MUNSIF
July 7, 1995
MUNICIPAL BOARD, ALIGARH Vs. NIYAT ADHIKARI (CHIEF JUDICIAL MAGISTRATE), ALIGARH AND OTHERS
October 31, 1995
MUNINDRA NATH UPADHYAYA Vs. STATE OF U P
September 6, 1995
MUNNA Vs. STATE OF U P
April 28, 1995
MUNNA Vs. STATE OF U P
March 23, 1995
MUNNA Vs. STATE OF U P
February 17, 1995
MUNNA LAL Vs. IIND ADDL D J ALLD
September 8, 1995
MUNNA MISHRA Vs. STATE OF U P
December 13, 1995
MUNNI DEVI Vs. NATTHU SINGH
August 31, 1995
MUNNI DEVI Vs. REGIONAL TRANSPORT AUTHORITY
March 13, 1995
MUNNI LAL Vs. MISRI LAL
January 25, 1995
MUNNI LAL Vs. CHIEF SECURITY COMMISSIONER R P F NEW DELHI
November 3, 1995
MUNNI LAL Vs. STATE OF U.P. OTHERS
January 11, 1995
MURARI LAL Vs. PRESCRIBED AUTHORITY AGRA
December 11, 1995
MURLI CHAURASIA Vs. STATE OF UTTAR PRADESH
January 17, 1995
MURLI DHAR GUPTA Vs. PRESCRIBED AUTHORITY
July 6, 1995
MURLIDHAR Vs. STATE OF U P
August 5, 1995
MUSLIM @ BHOORA Vs. STATE OF U.P.
May 2, 1995
MUSLIM ALIAS BHOORA Vs. STATE OF UTTAR PRADESH
May 3, 1995
MUZEEB Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH
February 16, 1995
N DIWAKARAN Vs. AGRICULTURAL ENGINEER E D W JAUNPUR
May 25, 1995
N K TRIPATHI Vs. U P STATE YARN CO
August 17, 1995
N.S CHAUHAN Vs. DIVISIONAL RAILWAY MANAGER/ADDITIONAL DIVISIONAL RAILWAY MANAGER, NORTHERN RAILWAY, ALLAHABAD AND OTHERS
June 12, 1995
NAFEES Vs. STATE OF U P
March 20, 1995
NAFEEZ Vs. STATE OF U. P. AND OTHERS
May 5, 1995
NAGAR PALIKA Vs. EXECUTIVE ENGINEER, ELECTRICITY DISTRIBUTION DIVISION
August 23, 1995
NAGAR PALIKA BULANDSHAHR Vs. HANUMAN PRASAD
December 4, 1995
NAGAR PALIKA INTER COLLAGE JAUNPUR; JAI MATH YADAV Vs. HAVILDAR SINGH
November 10, 1995
NAGAR PANCHAYAT LUXUR Vs. DISTRICT AND SESSION JUDGE HARDWAR
April 25, 1995
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA AGRA Vs. LAXMI NARAIN
May 16, 1995
NAGAR SWASTHYA ADHIKARI, NAGAR MAHAPALIKA, AGRA Vs. BRIJENDRA SINGH AND ANOTHER
July 25, 1995
NAIN SINGH Vs. STATE OF U P
April 10, 1995
NAIZOO KHAN AND OTHERS Vs. STATE OF U.P
April 24, 1995
NAMVER Vs. STATE OF U P
May 8, 1995
NANAK SINGH Vs. STATE OF U P
March 9, 1995
NANAKI DEVI Vs. DISTRICT JUDGE ALLAHABAD
August 24, 1995
NANHI BAI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
November 3, 1995
NARAIN AGRICULTURAL CORPORATION Vs. ALLAHABAD BANK
February 1, 1995
NARAN DAS Vs. STATE OF U.P
March 30, 1995
NARASH KUMAR Vs. SAHAYAK ANUSANDTTAN ATIHLKAR IV JAL VIGYAN KHAND 2 HARIDWAR
September 5, 1995
NARENDRA AND OTHERS Vs. RAJBIR SINGH AND OTHERS
March 27, 1995
NARENDRA KUMAR Vs. KANPUR UNIVERSITY KANPUR
April 10, 1995
NARENDRA PAL KAUR Vs. DIRECTOR SOCIAL WELFARE P LUCKNOW
December 7, 1995
NARENDRA PRATAP SHAHI Vs. STATE OF U P
April 13, 1995
NARENDRA SINGH CHAUHAN Vs. MANAGING COMMITTEE OF INTER COLLEGE
August 30, 1995
NARESH PRATAP SINGH Vs. UNION OF INDIA
September 26, 1995
NASIR ALI QADRI Vs. MOIN YAR KHAN
September 26, 1995
NASREEN SULTANA Vs. REGIONAL D D E
August 30, 1995
NATH EDUCATIONAL SOCIETY SIRSA Vs. STATE OF UTTAR PRADESH
April 13, 1995
NATH ENTERPRISES Vs. COMMISSIONER OF TRADE TAX U P
August 8, 1995
NATHOO KHAN Vs. RAFIQAN
January 13, 1995
NATHUA Vs. D D C JHANSI
February 22, 1995
NATIONAL INDUSTRIAL CORPORATION LIMITED Vs. STATE OF U P
May 26, 1995
NATIONAL SEEDS CORPN LTD Vs. RAM PRASAD GUPTA
March 27, 1995
NATRAJ CHHABIGRIH Vs. STATE OF U.P.
August 17, 1995
NATRAJ ORGANICS LTD. Vs. THE STATE OF U.P.
April 13, 1995
NAUMI LAL Vs. DISTRICT JUDGE, LUCKNOW AND ANOTHER
July 6, 1995
NAURANGI LAL Vs. STATE OF UTTAR PRADESH
March 30, 1995
NAURANGI LAL Vs. ADDITIONAL DISTRICT JUDGE SPECIAL JUDGE
October 31, 1995
NAV RANG SHANKAR Vs. U P S E B LUCKNOW
May 18, 1995
NAVAL Vs. STATE OF U.P.
January 2, 1995
NEELAM Vs. VIITH ADDL DISTT AND SESSIONS JUDGE
September 15, 1995
Neelam Vs. Addl. Distt. And Sessions Judge,Bulandshahr & Ors.
September 15, 1995
NEELAM SINGH Vs. VIJAYA NARAIN SINGH
January 13, 1995
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAKUNTALA DEVI
July 28, 1995
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY GHAZIABAD Vs. STATE OF U P
August 21, 1995
NIHAL SINGH Vs. STATE OF U.P.
January 23, 1995
NIRMAL ORGANICS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
April 4, 1995
NIRMAN SINGH Vs. COMMISSIONER MEERUT DIVISION MEERUT
June 26, 1995
NISAR UDDIN Vs. STATE OF U P
April 5, 1995
NISHAN SINGH Vs. STATE OF UTTAR PRADESH
March 13, 1995
NITYANAND TRIPATHI AND ORS Vs. ADDL DISTRICT JUDGE AND ORS
September 12, 1995
NOOR BAKSH AND OTHERS Vs. STATE OF U.P.
May 24, 1995
NOOR MOHAMMAD Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
January 13, 1995
NORTH CENTRAL ZONE CULTURAL CENTRE Vs. PRESIDING OFFICER, LABOUR COURT
August 31, 1995
NORTHERN COAL FIELDS LTD Vs. INDUSTRIAL TRIBUNAL
December 12, 1995
NURUL HASAN Vs. MOHAMMAD MUSTAFA AND OTHERS
May 17, 1995
OIL AND OIL SEEDS EXCHANGE KANPUR Vs. XLLTH A D J KANPUR
January 11, 1995
OLYMPIC PETROPRODUCTS LIMITED Vs. UNION OF INDIA
January 6, 1995
OLYMPIC PETROPRODUCTS LTD Vs. UNION OF INDIA UOI
July 27, 1995
OLYMPIC PETROPRODUCTS LTD. Vs. UNION OF INDIA AND ANR.
January 12, 1995
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
January 6, 1995
OLYMPIC ZIPPERS PVT LTD Vs. UNION OF INDIA UOI
April 25, 1995
OM PAL SINGH Vs. STATE OF U P
November 28, 1995
OM PRAKASH Vs. STATE
January 9, 1995
OM PRAKASH KHARE Vs. STATE OF U.P.
August 8, 1995
OM PRAKASH MISRA Vs. U P STATE CO OPERATIVE LAND DEVELOPMENT BANK LUCKNOW
September 13, 1995
OM PRAKASH NIGAM Vs. RENT CONTROL AND EVICTION OFFICER
July 11, 1995
OM PRAKASH PANDEY Vs. VICE CHANCELLOR KASHI VIDYAPEETH VARANASI
May 5, 1995
OM PRAKASH SHARMA Vs. U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. AND OTHERS
September 28, 1995
OM PRAKASH TEWARI Vs. DISTRICT MAGISTRATE BALLIA
May 26, 1995
OM PRATAP SINGH Vs. STATE OF UTTAR PRADESH
February 3, 1995
ONKAR SINGH Vs. STATE OF UTTAR PRADESH
April 4, 1995
OUDH SUGAR MILLS LTD Vs. STATE OF U P
March 22, 1995
OVERSEAS CORPORATION PVT LTD Vs. BANK OF INDIA
February 24, 1995
P C CHATURVEDI Vs. COLLECTOR MATHURA
September 18, 1995
P K SINHA Vs. DISTRICT JUDGE ALLAHABAD
November 28, 1995
PANKAJ JAGGI Vs. SUDHA
August 30, 1995
PANNA LAL Vs. STATE OF U P
September 27, 1995
PANNA LAL Vs. JAI DEVI
March 8, 1995
PARAMJEET SINGH Vs. THE DY. DIRECTOR OF CONSOLIDATION
November 21, 1995
PARAS NATH PANDEY Vs. D I O S BASTI
February 14, 1995
PARAWEZ AHMAD Vs. JOINT D C AZAMGARH
April 4, 1995
PARLE INTERNATIONAL LTD Vs. UNION OF INDIA UOI
February 14, 1995
PARMESHWAR PRASAD Vs. STATE OF U P
March 24, 1995
PARSU RAM Vs. STATE OF UTTAR PRADESH
November 28, 1995
PASHU SHAV CHHEDAN AUDOGIK Vs. CHARMA VIKAS ADHIKARI U P
March 8, 1995
PATI RAM SHEKHAR Vs. STATE OF U P
February 10, 1995
PAVAN KUMAR Vs. UNION OF INDIA
February 16, 1995
Pawan Kumar @ Pappu Vs. State of U.P.
July 6, 1995
PAWAN KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
July 6, 1995
PAWAN KUMAR SRIVASTAVA Vs. U P STATE ELECTRICITY BOARD
January 16, 1995
Pearey Mohan and Anr. Vs. Ninth A.D.J.Aligarh & Anr.
February 1, 1995
PHOOL CHANDRA Vs. UNION OF INDIA
February 9, 1995
PHOOL SINGH Vs. TULAI RAM GANGWAR
October 10, 1995
PHUSHPA DEVI SHARMA Vs. STATE OF U P
January 20, 1995
PILTAM ALIAS PUTUA Vs. STATE
March 29, 1995
POOJA ABHUSHAN KENDRA Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
February 3, 1995
POORAN SUGAR WORKS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
October 11, 1995
PRABHAT KUMAR Vs. STATE OF U.P AND ANOTHER
March 7, 1995
PRABHU DAYAL SAHU Vs. RAM KRISHNA
July 14, 1995
PRABHU SINGH Vs. STATE
September 1, 1995
PRADEEP CHAND JAIN Vs. XITH ADDL D J VARANASI
January 17, 1995
PRADEEP KUMAR SHAH Vs. UPPER SHIKSHA NIDESHAK (BASIC) EDUCATION AND OTHERS
December 22, 1995
PRADEEP KUMAR SINGH Vs. UNION OF INDIA
September 25, 1995
PRADEEP KUMAR SINHA Vs. SUPERINTENDING ENGINEER GORAKHPUR
March 8, 1995
PRADUM NARESH Vs. STATE OF U P
March 28, 1995
PRAG ICE AND OIL MILLS Vs. LABOUR COURT II
September 19, 1995
PRAHALAD AND OTHERS Vs. STATE OF U.P
May 24, 1995
PRAHLAD SINGH Vs. DISTRICT MAGISTRATE MEERUT
December 22, 1995
PRAKASH CHANDRA SHARMA Vs. DY DIRECTOR OF EDUCATION BAREILLY
March 29, 1995
PRAKASH TIMBERS PRIVATE LIMITED Vs. SUSHMA SHINGLA
July 7, 1995
PRAKASH TIMBERS PVT LTD Vs. SUSHMA SHINGLA
January 13, 1995
PRAKASHWATI Vs. ANANDPAL SINGH
April 5, 1995
PRAM; LALLU Vs. STATE OF U P
January 11, 1995
PRAMOD KUMA TANDON Vs. STATE OF U.P. AND OTHERS
March 28, 1995
PRAMOD KUMAR GUPTA Vs. STATE OF U P
February 7, 1995
PRASHANT GUPTA Vs. COMMISSIONER OF INCOME TAX
January 11, 1995
PRATAP SINGH Vs. STATE OF UTTAR PRADESH
September 18, 1995
PRAVEEN KUMAR Vs. STATE OF U P
January 6, 1995
PRAVESH KUMAR Vs. D M SHAHJAHANPUR
January 18, 1995
PRAVIN KUMAR GUPTA Vs. VINEETA ALIAS GEETA RANI
August 31, 1995
PREM Vs. STATE OF UTTAR PRADESH
January 11, 1995
PREM BAHADUR DUBEY Vs. HEERA LAL
January 5, 1995
PREM CHAND Vs. STATE OF U P
December 4, 1995
PREM CHAND JAIN Vs. DISTRICT JUDGE, SAHARANPUR
September 29, 1995
PREM DUTT PANDEY Vs. VIITH ADDL. DISTRICT JUDGE, KANPUR NAGAR AND OTHERS
April 28, 1995
PREM KUMAR Vs. STATE OF U P
March 9, 1995
PREM MURTI DIXIT Vs. SATYAVIR SINGH
December 11, 1995
PREM NARAIN Vs. KISHORI
April 5, 1995
PREM NARAIN Vs. THE IVTH ADDL. DISTRICT JUDGE
December 11, 1995
PREM NARAIN TIWARI Vs. COLLECTOR JHANSI
February 20, 1995
PREM NATH AGARWAL Vs. STATE OF U P
March 30, 1995
PREM PAL SINGH Vs. AVNISH KUMAR SINGH
March 21, 1995
PRINCIPAL LALA LAJPAT RAI MEDICAL COLLEGE Vs. ARVIND KUMAR
October 18, 1995
PRITAM PRAKASH NAGALIA Vs. ADDL D J DEHRADUN
May 25, 1995
PRITAM PUTUA Vs. STATE OF U P
March 29, 1995
PRIYA RUBBER AND PLASTIC INDUSTRIES Vs. BAJRANGBALI INDUSTRIES
February 28, 1995
PT DWARIKA MATH SHASTRI Vs. GOVT OF INDIA
September 4, 1995
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 21, 1995
PURAN Vs. SYED NAZIRUL MOHSIN
March 29, 1995
PURUSHOTAM SINGH Vs. STATE BANK OF INDIA
February 9, 1995
PURUSHOTTAM DAS GOEL Vs. PRABHAKAR PANDEY
September 18, 1995
PURUSHOTTAM LAL Vs. HARIDWAR RAI AND OTHERS
April 25, 1995
PUSHKAR CHANCIER GUPTA Vs. UNION OF INDIA
May 10, 1995
PUSHPA LATA SAXENA Vs. CHANCELLOR AGRA UNIVERSITY
November 17, 1995
PUTTAN Vs. STATE OF U P
January 5, 1995
PUTTU LAL GUPTA Vs. MILLO
January 17, 1995
PYARE LAL Vs. STATE OF U P
May 5, 1995
PYARE LAL SHUKLA Vs. STATE OF U P
September 7, 1995
QAMRRUN NISA BEGUM Vs. A D J BAREILLY
January 11, 1995
QUDDUS Vs. STATE
September 1, 1995
R ANTONY Vs. RENUSAGAR POWER COMPANY LTD
September 5, 1995
R ANTONY S O I ANTONY Vs. RENUSAGAR POWER COMPANY LTD
September 25, 1995
R N SRIVASTAVA Vs. COMMISSIONER FOOD AND CIVIL SUPPLIES DEPARTMENT
December 14, 1995
R S SAXSENA Vs. STATE OF U P
February 14, 1995
R.S. GAHLAUT Vs. DISTRICT JUDGE
July 12, 1995
RADHA ARORA Vs. STATE OF U P & ANR
August 22, 1995
RADHEY SHYAM Vs. THE STATE OF U.P AND OTHERS
May 10, 1995
RADHEY SHYAM Vs. DEPUTY DIRECTOR OF CONSOLIDATION BHADOHI
November 28, 1995
RADHEY SHYAM MISRA Vs. D I G OF POLICE JAIL KANPUR
March 9, 1995
RADHEY SHYAM SINGHAL Vs. COMMISSIONER OF INCOME TAX
March 1, 1995
RADHEY SHYAM VARSHNEY Vs. VI DY DIRECTOR OF EDUCATION AGRA
August 23, 1995
RADHEY SHYEM Vs. STATE OF U P
May 26, 1995
RAFAT ALI KHAN Vs. D J BANDS
July 21, 1995
RAFIQ AHMAD Vs. DISTRICT MAGISTRATE BAREILLY
April 4, 1995
RAFIQUE Vs. DY DIRECTOR OF EDUCATION VTH REGION
October 13, 1995
RAGHUBIR Vs. STATE OF U P
January 11, 1995
RAGHUBIR SARAN MAHESHWARI Vs. VITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR
January 17, 1995
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
May 16, 1995
RAGHUNATH DWIVEDI Vs. VICE CHANCELLOR UNIVERSITY OF ALLAHABAD
November 24, 1995
RAJ BAHADUR Vs. STATE OF U P
November 21, 1995
RAJ BAHADUR Vs. HAR GOVIND
January 19, 1995
RAJ BAHADUR AND OTHERS Vs. STATE
January 18, 1995
RAJ BAHADUR SHUKLA Vs. STATE
March 2, 1995
RAJ BAHADUR SINGH Vs. STATE OF U.P.
February 23, 1995
RAJ DEO MISHRA Vs. STATE OF U P
November 30, 1995
RAJ GOPAL KHATTRI Vs. PRINCIPAL ALLAHABAD AGRICULTURE INSTITUTE NAINI
February 14, 1995
RAJ KISHORE Vs. STATE OF U P
September 18, 1995
RAJ KUMAR Vs. STATE OF U P
July 10, 1995
RAJ KUMAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION DISTRICT AZAMGARH
January 9, 1995
RAJ KUMAR Vs. PRINCIPAL G S V M MEDICAL COLLEGE KANPUR
March 15, 1995
RAJ KUMAR AGRAWAL Vs. STATE OF U P
January 23, 1995
RAJ KUMAR SRIVASTAVA Vs. STATE OF U P
December 22, 1995
RAJ NARAIN RAI Vs. SADHU RAI
January 3, 1995
RAJ NARAIN SINGH Vs. REGIONAL DY DIRECTOR OF EDUCATION VARANASI
October 31, 1995
RAJ NATH SHARMA Vs. DIRECTOR OF EDUCATION
September 5, 1995
RAJA RAM Vs. NAVEEN CHAND
January 23, 1995
RAJANI BHUSHAN PANDEY Vs. DEPUTY GENERAL MANAGER U P S R T C
August 17, 1995
RAJBIR SIGH Vs. PURUSHOTTAM LAL
July 11, 1995
RAJEEV KUMAR Vs. REGISTRAR CO OP SOC U P
December 6, 1995
RAJENDRA Vs. STATE OF UTTAR PRADESH
August 29, 1995
RAJENDRA Vs. STATE OF U.P.
January 9, 1995
RAJENDRA KUMAR Vs. DISTRICT JUDGE JAUNPUR
May 2, 1995
RAJENDRA KUMAR JAIN Vs. INSPECTOR GENERAL OF REGISTRATION ALLD
January 24, 1995
RAJENDRA KUMAR SINGH YADAV Vs. STATE OF U P
September 19, 1995
RAJENDRA PRASAD Vs. ADDL C J M LUCKNOW
June 15, 1995
RAJENDRA PRASAD ALIAS RAJENDRA Vs. STATE OF U P
July 21, 1995
RAJENDRA PRASAD BANSAL AND OTHERS Vs. MODI INDUSTRIES LTD AND ANOTHER
June 1, 1995
RAJENDRA SINGH Vs. MANAGING DIRECTOR NUCLEAR POWER CORPORATION OF INDIA LTD
July 14, 1995
RAJENDRA SINGH Vs. UNION OF INDIA
April 26, 1995
RAJESH KUMAR Vs. STATE OF U P
February 22, 1995
RAJESH KUMAR Vs. THE STATE OF UTTAR PRADESH
May 4, 1995
RAJESH PRATAP SINGH Vs. DISTT REGISTRAR BASTI
February 3, 1995
RAJISHI FOAM THERM AND PACK Vs. CEGAT AND ANR.
November 2, 1995
RAJIV KUMAR SINHA Vs. UNIVERSITY OF ALLAHABAD
February 22, 1995
RAJJO BIBI Vs. CHHOTEY LAL
September 25, 1995
RAJNI YADAV Vs. PUBLIC SERVICE COMMISSION ALLD
January 11, 1995
RAJPAL AND OTHERS Vs. STATE OF U.P.
July 17, 1995
RAJPAL SINGH Vs. STATE OF U P
February 22, 1995
RAJU BABU Vs. COMMISSIONER OF INCOME TAX
December 8, 1995
RAKESH CHANDRA Vs. D I O S FERRUKHABAD
August 9, 1995
RAKESH CHANDRA MITTAL Vs. STATE OF U P
July 26, 1995
RAKESH KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY VARANASI
November 23, 1995
Ram Abhilakh and Others Vs. State of U.P.and Others
February 16, 1995
RAM ABHILAKH SINGH Vs. STATE OF U P
November 9, 1995
RAM ADHAR Vs. STATE OF UTTAR PRADESH
September 25, 1995
RAM ADHAR Vs. STATE OF U P
May 2, 1995
RAM ANUGRAH DEO PANDEY Vs. STATE OF U P
September 29, 1995
Ram Ashish and Others Vs. State of U.P.Others
February 6, 1995
RAM ASREY SINGH Vs. DISTT BASIC SHIKSHA ADHIKARI MIRZAPUR
March 7, 1995
RAM AUTAR SINGH Vs. ADDL COMMISSIONER ADMN VSRANASI
April 26, 1995
RAM AUTTAR ALIAS LADDU GOPAL Vs. STATE OF U P
May 2, 1995
RAM BABOO GUPTA Vs. STATE OF U P
March 6, 1995
RAM BABU BHARTIYA Vs. IVTH ADDL D J ALLD
August 30, 1995
RAM BALI SINGH Vs. ALLAHABAD DEVELOPMENT AUTHORITY
November 17, 1995
RAM BETI Vs. STATE
December 5, 1995
RAM BHAROSEY Vs. STATE
August 4, 1995
RAM BHAROSEY LAL Vs. U P FINANCIAL CORPORATION KANPUR
October 31, 1995
RAM BHAROSEY SINGH YADAV Vs. ADARSHA NIKETAN INTER COLLEGE ATTAMANDA DIST BAREILLY
September 15, 1995
RAM BHAWAN Vs. STATE OF U P
September 25, 1995
RAM BHUJ AND OTHERS Vs. STATE OF U.P.
November 2, 1995
RAM BRICH CHAUDHARY Vs. STATE OF U P
March 30, 1995
RAM BRIKSH Vs. STATE OF U P
August 29, 1995
RAM CHANDRA AND ANOTHER Vs. ADDITIONAL COMMISSIONER, GORAKHPUR AND OTHERS
November 28, 1995
RAM CHANDRA CHATURVEDI Vs. STATE OF U P
July 7, 1995
RAM CHANDRA SHUKLA Vs. STATE OF U P
February 21, 1995
RAM CHETAN Vs. STATE OF U P
November 8, 1995
RAM DEO RAI Vs. DY DIRECTOR OF CONSOLIDATION GHAZIPUR
March 10, 1995
RAM DEV SINGH Vs. COMMISSIONER GORAKHPUR
March 7, 1995
RAM DHAN AND Vs. STATE OF UTTAR PRADESH
August 24, 1995
RAM DHANI Vs. STATE OF U P
April 4, 1995
RAM DHANI PRASAD Vs. THE STATE OF U.P AND ANOTHER
May 2, 1995
RAM DULARE PANDEY Vs. IIND ADDL D J ALLD
April 25, 1995
RAM FREVASH SHAH Vs. UNION OF INDIA
March 9, 1995
RAM GOPAL AND OTHERS Vs. STATE OF U.P. AND ANOTHER
July 28, 1995
RAM GOPAL GAUR Vs. STATE OF U P
April 27, 1995
RAM HARSH TIWARI Vs. STATE OF U P
July 4, 1995
RAM JANAM SINGH Vs. DY DIRECTOR OF EDUCATION VARANASI
September 14, 1995
RAM JATAN Vs. STATE OF U P
March 15, 1995
RAM JATAN Vs. STATE
March 27, 1995
RAM JIWAN SINGH Vs. STATE OF U P
March 9, 1995
Ram Jiwan Singh and Others Vs. D.I.O.S.,Kanpur and Others
July 6, 1995
RAM KANTI Vs. DISTRICT MAGISTRATE
May 22, 1995
RAM KARAN Vs. STATE OF UTTAR PRADESH
November 3, 1995
RAM KESH Vs. STATE OF U P
July 19, 1995
RAM KISHAN Vs. COMMISSIONER
August 23, 1995
RAM KISHUN Vs. XITH ADDL D J VARANASI
July 28, 1995
RAM KRISHNA OIL INDUSTRY Vs. STATE OF U P
April 26, 1995
RAM KUMAR Vs. STATE
January 13, 1995
RAM KUMAR Vs. SECRETARY U P STATE ELECTRICITY BOARD
August 3, 1995
RAM KUMAR Vs. STATE
October 13, 1995
RAM KUMAR AGRAWAL Vs. RENT CONTROL AND EVICTION OFFICER BAREILLY
April 28, 1995
RAM LAKHAN PATHAK Vs. DISTTRICT ASSISTANT REGISTRAR CO OP SOCIETY
September 20, 1995
RAM LAL Vs. STATE OF U P
March 8, 1995
RAM MOHAN SINGH AND Vs. STATE
July 27, 1995
RAM MURARI Vs. STATE OF U.P.
January 11, 1995
RAM NARAIN Vs. STATE OF U.P.
December 6, 1995
RAM NATH Vs. COMMISSIONER OF INCOME TAX
August 31, 1995
RAM NATH YADAV Vs. RENT CONTROL & EVICTION OFFICER
August 7, 1995
RAM NIWAS Vs. DISTRICT SUPPLY OFFICER SHAHJAHANPUR
July 31, 1995
RAM NIWAS Vs. STATE OF UTTAR PRADESH
January 20, 1995
RAM PAL Vs. STATE OF U P
March 13, 1995
RAM PHER Vs. STATE
March 13, 1995
RAM PYARE Vs. D D C BASTL
August 16, 1995
RAM PYARE SINGH Vs. D D C PRATAPGARH
July 26, 1995
RAM PYARI Vs. SAIYAWATI AND ANOTHER
November 29, 1995
RAM PYARI VARMA Vs. RAM KALI SHARMA
December 14, 1995
RAM RAJ Vs. STATE OF U P
July 28, 1995
RAM RAJ Vs. BASIC SHJIKSHA PARISHAD
December 15, 1995
RAM RAJ PANDEY Vs. STATE OF U.P.
November 22, 1995
RAM RAJ SHUKLA Vs. DISTRICT INSPECTOR OF SCHOOL FATEHPUR
November 10, 1995
RAM RAKSHA TRIPATHI Vs. UNION OF INDIA
April 24, 1995
RAM RATAN Vs. D D C GHAZIABAD
March 23, 1995
RAM SAJIWAN Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
May 15, 1995
RAM SARAN Vs. STATE OF U P
August 7, 1995
Ram Sarup and Ors. Vs. Harishankar Lal
August 21, 1995
RAM SEWAK Vs. D M JHANSI
July 24, 1995
RAM SEWAK Vs. SUBHASH CHANDRA MISRA
March 21, 1995
RAM SEWAK Vs. STATE OF U P
January 4, 1995
RAM SEWAK AND ORS Vs. STATE OF U P
January 4, 1995
RAM SEWAK JAISWAL Vs. STATE OF UTTAR PRADESH
July 13, 1995
RAM SHANKER Vs. STATE OF U P
February 17, 1995
RAM SINGAR Vs. D D C DEORIA
July 25, 1995
RAM SUNDER Vs. CHANRI
April 5, 1995
RAM SURAT SONKAR Vs. IVTH ADDITIONAL SESSIONS JUDGE
February 28, 1995
RAM SWAROOP Vs. KALICHARAN
January 4, 1995
RAM SWAROOP SACHAN Vs. STATE OF U P
July 28, 1995
RAM SWARUP Vs. IST ADDL DISTRICT JUDGE BANDA
September 18, 1995
RAM SWARUP Vs. ASSISTANT SUGAR COMMISSIONER BAREILLY
January 10, 1995
RAM SWARUP Vs. HARI SHANKAR LAL
August 21, 1995
RAM UGRAH SINGH Vs. D D C VARANASI
July 20, 1995
RAM VEER ALIAS OM VEER Vs. SUPERINTENDENT DISTRICT JAIL
July 17, 1995
RAM VEER ALIAS OM VEER Vs. SUPTD DISTT JAIL MORADABAD
June 14, 1995
RAM VEER UPADHYA Vs. STATE OF U P
July 3, 1995
RAMA KANT MISRA Vs. STATE OF U P
November 30, 1995
RAMA SHANKAR DIXIT Vs. VIITH ADDITIONAL DISTRICT JUDGE
February 9, 1995
RAMA SHANKER Vs. STATE OF U P
May 3, 1995
RAMA SHANKER DUBEY Vs. UMA SHANKER DUBEY
December 20, 1995
RAMADHAR SINGH Vs. STATE OF U P
April 7, 1995
RAMAKANT TRIPATHI Vs. SHEELA DEVI AND ANR.
May 9, 1995
RAMAPATI Vs. D D C ALLAHABAD
April 27, 1995
RAMCHANDRA SINGH Vs. STATE
May 1, 1995
RAMDEO Vs. DULARI DEVI
August 28, 1995
RAMESH CHANDRA Vs. IIIRD ADDL D J ALIGARH
January 9, 1995
RAMESH CHANDRA SRIVASTAVA Vs. J R CHAUDHURY
November 9, 1995
RAMESH MOHAN PANDAY Vs. D I O S DEORIA
January 16, 1995
RAMESH SINGH CHAUHAN Vs. EXECUTIVE ENGINEER REHAND DAM
September 29, 1995
RAMESHWAR PANDAY Vs. ADDL DIRECTOR MEDICAL CURE HEALTH AND FAMILY WELFARE LUCKNOW AND
December 15, 1995
RAMJEET Vs. STATE OF U P
December 8, 1995
RAMJI Vs. STATE
July 5, 1995
RAMJI LAL Vs. DILA
May 16, 1995
RAMPAL Vs. STATE OF UTTAR PRADESH
March 13, 1995
RAMVEER ALIAS OMVEER Vs. SUPERINTENDENT, DISTRICT JAIL
July 14, 1995
RAMVEER UPADHAYA AND Vs. STATE OF UTTAR PRADESH
July 3, 1995
RANA PRATAP SINGH Vs. STATE OF UTTAR PRADESH
February 6, 1995
RANI DEVI GUPTA Vs. STATE OF U P
August 8, 1995
RANI DEVI GUPTA Vs. STATE OF U P AND ORS
August 9, 1995
RANJEET SINGH Vs. STATE
July 27, 1995
RANJEET SINGH Vs. RAM SAHAI SINGH
April 17, 1995
RANJIT AND OTHERS Vs. STATE OF UTTAR PRADESH
November 3, 1995
RANVIR SINGH; KRISHAN SWARUP Vs. D I O S DEORIA
September 29, 1995
RASHTRIYA PRAGATSHEEL SHIKSHA SAMITI MEERUT Vs. U P BOARD OF BASIC EDUCATION
February 1, 1995
RASID AHMED Vs. ADDL. DISTRICT JUDGE XII
July 12, 1995
RASIK LAL SRIVASTAVA Vs. STATE OF UTTAR PRADESH AND ORS.
November 28, 1995
RATAN SINGH Vs. STATE OF U P
March 28, 1995
RAVI ELECTRICALS Vs. UNION OF INDIA UOI
July 6, 1995
RAVI KRISHNA DUTTA Vs. STATE OF U P
October 31, 1995
RAVINDRA AND CO Vs. UNION OF INDIA UOI
November 13, 1995
RAVINDRA BABU Vs. U P MADHYMIK SHIKCHA PARISHAD ALLD
October 27, 1995
RAVINDRA KUMAR Vs. ZILA PARISHAD KANPUR DAHAT
February 13, 1995
RAZZAK MIAN Vs. SAIDUNISHA
May 24, 1995
REBA DUTTA Vs. JUDGE SMALL CAUSE COURTS ALLAHABAD
December 8, 1995
REKHA SINGH Vs. RETURNING OFFICER SAHAYAK RETURNING OFFICER
September 29, 1995
REVTI PRASAD MAURYA Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD
November 8, 1995
REWA RAM Vs. STATE OF UTTAR PRADESH
November 29, 1995
REYAZ AHMAD Vs. PRABHU SINGH
January 25, 1995
RIAZ FATMA Vs. DIRECTOR DEPARTMENT OF REHABILITATION NEW DELHI
February 20, 1995
RIKSHA PULLERS SAHKARI SAMITI AND OTHERS Vs. THE EXECUTIVE OFFICER, NAGAR PALIKA NAINITAL AND OTHERS
November 9, 1995
RINKU ALIAS AWADESH SINGH Vs. PALAKDHARI
May 18, 1995
RISHI NARAIN Vs. STATE OF U P
August 2, 1995
ROHTAS SINGH Vs. DISTRICT MAGISTRATE MEERUT
December 22, 1995
ROJAN Vs. JOINT DIRECTOR OF CONSOLIDATION BASTI
July 5, 1995
ROOP RAM Vs. STATE OF UTTAR PRADESH
January 31, 1995
ROSHAN LAL Vs. DISTRICT JUDGE
May 23, 1995
ROSHAN LAL Vs. XITH ADDITIONAL DISTRICT JUDGE
February 21, 1995
ROSHAN LAL AND OTHERS Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
September 27, 1995
RSJESHWAR SINGH Vs. STATE OF U P
November 15, 1995
RUBBER COMPLEX INDIA Vs. UNION OF INDIA UOI
May 25, 1995
RUDRA NATH MISHRA Vs. STATE OF U P
July 29, 1995
RUKAYA KHATOON Vs. ADDITIONAL D J GORAKHPUR
September 28, 1995
RUPESH PRATAP SINGH Vs. VICE CHANCELLOR ALLAHABAD UNIVERSITY
July 28, 1995
S B NATH Vs. COMMITTEE OF MANAGEMENT A B I C COLLEGE ALLD
May 23, 1995
S K MISHRA Vs. D I O S ORAI
December 14, 1995
S MAZHARUL HAQ Vs. CHANCELLOR ALLAHABAD UNIVERSITY
October 20, 1995
S SUBRAMANIUM Vs. STATE OF UTTAR PRADESH
March 15, 1995
S. SURJIT SINGH Vs. PRESCRIBED AUTHORITY/2ND ADDL. C.J., KANPUR NAGAR AND ANOTHER
July 4, 1995
S.K. CHATTERJI AND CO. Vs. XIVTH ADDL. DISTRICT JUDGE
May 18, 1995
S.K. PURI Vs. DISTRICT JUDGE
July 28, 1995
S.N. SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 28, 1995
SACHIDANAND DUBEY Vs. COMMITTEE OF MANAGEMENT SHRI SANT RAM RAJ GOSWAMI J H S BALLIA AND OTHERS
May 19, 1995
SADARUDDIN Vs. DISTRICT JUDGE ALLD
December 22, 1995
SADHU Vs. STATE OF UTTAR PRADESH
July 5, 1995
SADHU DAS Vs. STATE OF U P
September 11, 1995
SADHU SINGH Vs. STATE OF U P
August 28, 1995
SAGAN Vs. STATE OF U P
March 15, 1995
SAGHIR AHMAD Vs. HAR PRASAD DUBEY
November 30, 1995
SAHZAD Vs. STATE OF U P
August 28, 1995
SAID AHMAD Vs. DY NARCOTICS COMMISSIONER
February 8, 1995
SAIFULLAH ANSARI Vs. FAHMEEDA BANO
March 24, 1995
SAJID Vs. STATE OF U P
July 31, 1995
SAJID Vs. STATE OF U P
August 7, 1995
SAJIDA Vs. IIND ADDL. DISTRICT JUDGE
July 11, 1995
SAJJAN SINGH YADAV Vs. U P SECONDARY EDUCATION SERVICES COMMISSION ALLD
January 16, 1995
SALIK RAM MISRA Vs. SHAMBHU NATH AGARWAL
January 4, 1995
SALIMUL RAHMAN Vs. AZIZUL RAHMAN
December 11, 1995
SAMAJWADI PARTY Vs. STATE OF U.P.
June 22, 1995
SAMARJEET SINGH Vs. D M BALLIA
December 5, 1995
SAMARU RAM Vs. DIVISIONAL MANAGER L I C
September 22, 1995
SAMEER KUMAR SINGH Vs. UNIVERSITY OF GORAKHPUR
December 7, 1995
SAMID Vs. STATE OF U P
February 13, 1995
SAMPAT ROY Vs. DISTRICT MAGISTRATE ALLD
May 19, 1995
SANAN KUMAR JOHRI Vs. ALIGARH MUSLIM UNIVERSITY ALIGARH
February 17, 1995
SANJAY BHASIN PARTNER OF M/S. MADHUR MUSIC MART Vs. CEGAT & CC & CE, ALLAHABAD
September 27, 1995
SANJAY PALIWAL Vs. ADDL D J SAHARANPUR
July 13, 1995
SANJAY SHARMA Vs. DIRECTOR GENERAL
January 31, 1995
SANJEEV AND OTHERS Vs. STATE ELECTION COMMISSION AND OTHERS
June 1, 1995
SANJEEV KUMAR Vs. ELECTION OFFICER
January 6, 1995
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P LKO
February 23, 1995
SANJEEV KUMAR Vs. STATE TRANSPORT AUTHORITY U P
May 23, 1995
SANJEEV SHUKLA KANPUR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA INDRAPRASTHA MARG NEW DELHI
February 22, 1995
SANKATHA PRASAD SHARMA Vs. CHANCELLOR SAMPURNANAND SANSKRIT VISHWAVIDYALAYA
August 16, 1995
SANT KUMAR Vs. DURGA SINGH
October 13, 1995
SANTOSH KUMAR SAH Vs. UNION OF INDIA
November 23, 1995
SANTOSH KUMAR SINGH Vs. D I O S MEERUT
July 19, 1995
SANTOSH KUMAR SINGH Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
July 18, 1995
SANTOSH KUMAR SRIVASTAVA S O GHANSHYAM LAL Vs. UNIVERSITY OF ALLAHABAD
January 6, 1995
SANTOSH KUMAR TANDON Vs. STATE OF U P
August 8, 1995
SARAN SHARMA Vs. U P PUBLIC SERVICE TRIBUNAL LUCKNOW
September 5, 1995
SARASWATI DEVI Vs. STATE OF U P
May 23, 1995
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. U P S E B LUCKNOW
August 1, 1995
SARDAR DALEEP SINGH Vs. IXTH ADDL. DISTRICT JUDGE, AGRA AND OTHERS
February 24, 1995
SARDAR HARINDER SINGH Vs. INCOME TAX APPELLATE TRIBUNAL
November 27, 1995
SARDAR JASWANT SINGH Vs. IVTH ADDL D J KANPUR
May 3, 1995
SARDAR PRITAM SINGH KALSI Vs. IIIRD ADDL D J MATHURA
July 24, 1995
SARJOO Vs. STATE OF U P
January 13, 1995
SARVARI BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE
November 30, 1995
SARVESH KUMAR SHARMA Vs. STATE OF U P
September 4, 1995
SAT RAM Vs. STATE OF U P
August 11, 1995
SATH BABU Vs. STATE OF U P
December 12, 1995
SATISH CHAND MATHUR Vs. STATE OF U P
October 13, 1995
SATISH CHANDRA AGNIHOTRI Vs. MANAGING DIRECTOR U P SCHEDULED CASTES FINANCES AND DEVELOPMENT CORP LTD
May 17, 1995
SATROHAN LAL (IN JAIL) Vs. STATE OF U P AND ANR
April 19, 1995
SATYA DEO Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 13, 1995
SATYA DEO MISHRA Vs. STATE OF U P
July 13, 1995
SATYA NARAIN SINGH Vs. U P PUBLIC SERVICE TRIBUNAL
May 8, 1995
SATYA PRAKASH Vs. IST ADDITIONAL DISTRICT JUDGE AND ORS.
February 13, 1995
SATYA PRAKASH ALIAS SATYA KUMAR Vs. U P STATE ELECTRICITY BOARD
May 9, 1995
SATYANARAIN DUBEY Vs. CHANDRA BHUSHAN MISHRA
March 24, 1995
SATYENDRA PRASAD JAIN Vs. STATE OF UTTAR PRADESH
February 10, 1995
SCOOTER INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT
October 31, 1995
SEWA LAL Vs. STATE OF U P
August 4, 1995
SEWAK S O RAM DEEN Vs. STATE OF UTTAR PRADESH
January 20, 1995
SHABBAN KHAN Vs. THE XIII ADDL. DISTRICT JUDGE
July 31, 1995
SHADI LAL ENTERPRISES LTD Vs. STATE OF U P
January 19, 1995
SHADI RAM GANGA PRASAD Vs. COMMISSIONER OF TRADE TAX
May 20, 1995
SHAHINA BEGUM Vs. THE REGISTRAR, CO
May 5, 1995
SHAHNAAZ PARVEEN Vs. STATE OF U P
May 3, 1995
SHAIL BALA Vs. DISTRICT MAGISTRATE
August 31, 1995
SHAILENDRA NATH SINGH Vs. DY DIRECTOR OF EDUCATION VTH REGION VARANASI
May 25, 1995
SHAILESH NARAYAN GUPTA Vs. RAGISTRAR ROHILKHAND UNIVERSITY
August 17, 1995
SHAKTI INDUSTRIES Vs. SURESH CHANDRA SHARMA
May 8, 1995
SHAKUNTALA TRIPATHI Vs. DEPUTY DIRECTOR OF EDUCATION II REGION VII GORAKHPUR MANDAL GORAKHPUR
March 13, 1995
SHAMBHOO NATH MISR Vs. STATE OF U P AND ANR
July 31, 1995
SHAMBHOO NATH MISRA Vs. STATE OF U P
July 31, 1995
SHAMIM HAIDER Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
March 13, 1995
SHAMIMA RIZVI Vs. SYED BADSHAH HUSSAIN RIZVI
September 28, 1995
SHAMSHAD QURAISHI Vs. ZILA PARISHAD MAU
March 28, 1995
Shamsher @ Tappi Vs. State of U.P.
January 12, 1995
SHAMSHER TAPPI Vs. STATE OF UTTAR PRADESH
January 12, 1995
SHAMSUL HAQUE Vs. COMMISSIONER OF INCOME TAX
December 12, 1995
SHANKATHA PRASAD MISHRA Vs. AUTHORISED CONTROLLER SRI MOTI LAL NEHRU LATER COLLEGE GFTAZIPUR
July 4, 1995
SHANKER DAYAL TIWARI Vs. STATE OF U P
November 28, 1995
SHANKER LAL KHETAN Vs. STATE OF U P
September 15, 1995
SHANSHAH RAZA KHAN Vs. DIRECTOR OF EDUCATION MADHYAMIK U P ALLD
March 27, 1995
SHANTI DEVI Vs. BOARD OF REVENUE U P
November 21, 1995
SHANTI SHARMA Vs. STATE OF U.P.
May 17, 1995
SHASHI BHUSHAN GUPTA Vs. MOOL CHANDRA GUPTA
September 13, 1995
SHASHI BHUSHAN PATHAK Vs. DISTRICT MAGISTRATE, SONBHADRA AND OTHERS
July 28, 1995
SHASHI SINGH ALIAS PINKY Vs. BRIGD SUKH SWARUP KAPOOR
December 15, 1995
SHASHI TRIPATHI Vs. STATE OF U P
April 4, 1995
SHAUKAT Vs. MOBINA
December 19, 1995
SHAUKAT ALI Vs. DISTRICT JUDGE BASTI
August 7, 1995
SHAYAMA DEVI Vs. PREMVATI WIFE OF LALA
March 24, 1995
SHEIKH ABDUL AZIZ Vs. STATE OF U P
March 6, 1995
SHEO BALAK Vs. BAIJU
July 28, 1995
SHEO BALAK SINGH SENGAR Vs. DIRECTOR OF AGRICULTURE LUCKNOW
January 4, 1995
SHEO DUTT DUBEY Vs. STATE OF UTTAR PRADESH
August 29, 1995
SHEO NARAIN SON OF JAGJEET Vs. ADDL COMMISSIONER, JHANSI DIVISION, JHANSI
March 27, 1995
SHESH NATH SINGH Vs. MEMBER SECRETARY DISTRICT ADMINISTRATIVE COMMITTEE
July 18, 1995
SHISHUPAL SINGH AND OTHERS Vs. STATE OF U.P
March 15, 1995
SHIV AUTAR Vs. NABI
September 25, 1995
SHIV CHARAN Vs. STATE OF UTTAR PRADESH
July 21, 1995
SHIV DAYAL Vs. STATE OF U P
March 6, 1995
SHIV KUMAR Vs. STATE OF U P
July 25, 1995
SHIV KUMAR SINGH Vs. STATE
January 17, 1995
SHIV LAL Vs. THE DISTRICT JUDGE
December 13, 1995
SHIV PRASAD Vs. TRANSPORT COMMISSIONER U P LUCKNOW
August 2, 1995
SHIV PRASAD Vs. SPECIAL JUDGE ALLAHABAD
December 4, 1995
SHIV PRASHAD Vs. STATE OF U P
April 3, 1995
SHIV PRATAP DUBEY Vs. D I O S DEORIA
January 23, 1995
SHIV RAJ SINGH AND OTHERS Vs. THE STATE
February 15, 1995
SHIV RAM Vs. STATE OF U P
February 23, 1995
SHIV SAGAR SINGH TOMAR Vs. SUKHRANI PANT
May 26, 1995
SHIV SHAKTI RUBBER AND CHEMICALS WORKS Vs. INCOME TAX APPELLATE TRIBUNAL
January 5, 1995
SHIVA CONTINENTAL P LTD Vs. U P FINANCIAL CORPORATION
August 11, 1995
SHIVA NATH PATHAK Vs. STATE OF U P
August 31, 1995
SHIVA PAL KORI Vs. STATE OF U.P.
December 12, 1995
SHIVE CHAND BRAJRAJ Vs. STATE OF UTTAR PRADESH
February 8, 1995
SHREE ARYA DHARM SEWA SINGH BIRLA MILLS DELHI Vs. STATE OF U P
November 3, 1995
SHRI CHAND Vs. ADDITIONAL COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR AND OTHERS
November 28, 1995
SHRI LUXMI FOOD PRODUCTS P LIMITED Vs. STATE OF UTTAR PRADESH
August 17, 1995
SHRI RAM Vs. STATE
August 9, 1995
SHRI RAM Vs. STATE OF U P
December 7, 1995
SHRINIWAS HIRA LAL Vs. COMMISSIONER OF INCOME TAX
August 8, 1995
SHRIPAL Vs. STATE OF U P
September 6, 1995
SHRIRAM INDUSTRIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
October 13, 1995
SHUBJEET PAL Vs. STATE OF U P
November 27, 1995
SHUGAN CHAND CHANDAN LAL Vs. VITH ADDL. DISTRICT JUDGE
January 3, 1995
SHYAM BAHADUR SINGH Vs. STATE OF U P
February 2, 1995
SHYAM GLASS WORKS Vs. STATE OF U P
August 28, 1995
SHYAM KISHORE Vs. STATE OF U.P. AND OTHERS
July 13, 1995
SHYAM NARAIN MISHRA Vs. DY DIRECTOR OF EDUCATION BAREILLY
October 11, 1995
SHYAM NARAIN SHUKLA Vs. STATE OF UTTAR PRADESH
November 20, 1995
SHYAM SUNDER MISHRA Vs. VIITH ADDL D J KANPUR
February 8, 1995
SHYAMA VERMA Vs. BASIC EDUCATION BOARD U P ALLD
March 13, 1995
SICHAI MAZDOOR SANGH Vs. STATE OF U P
December 18, 1995
SICHAI MAZDOOR SANGH Vs. STATE OF U P
December 11, 1995
SIDDHDRTH KUMAR DAS Vs. VISHNU PRTSAU UUPTA
March 9, 1995
SIEL LTD Vs. STATE OF U P
November 17, 1995
SINGH TRADERS Vs. COMMISSIONER OF SALES TAX
September 29, 1995
SINGHASAN GUPTA Vs. STATE OF U.P. AND ANOTHER
November 16, 1995
SITA Vs. STATE OF U P
December 15, 1995
SITA DEVI Vs. ADDITIONAL COMMISSIONER AGRA DIVISION AGRA
April 26, 1995
SITA MISHRA Vs. STATE OF U P
December 13, 1995
SITA PATI Vs. STATE
August 8, 1995
SITA RAM Vs. PRESCRIBED AUTHORITY VARANASI
August 30, 1995
SMT. PARVATI DEVI AND OTHERS Vs. THE PRESCRIBED AUTHORITY/IST ADDL. CIVIL JUDGE, SAHARANPUR AND OTHERS
October 13, 1995
SMT. SABIRA BIBI Vs. ALLAH TALA AND OTHERS
May 30, 1995
SNEH LATA Vs. STATE OF UTTAR PRADESH
September 12, 1995
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION JHANSI
September 1, 1995
SNEH LATA MISHRA Vs. DY DIRECTOR OF EDUCATION, JHANSI REGION AND ORS
September 29, 1995
SNEHLATA GOEL Vs. CHANDRA MANI SINGH
July 27, 1995
SOBRAN SINGH Vs. UNION OF INDIA AND OTHERS
February 9, 1995
SOHAN LAL Vs. STATE OF U.P. AND ANOTHER
February 14, 1995
SOHANPAL Vs. STATE OF U P
January 19, 1995
SOMNATH PANDEY Vs. STATE OF U.P.
January 2, 1995
SRI BIDHA ALIAS BIDHI CHAND Vs. YOGENDRA PAL
March 9, 1995
SRI BRIGUNATH SAHAI SINHA Vs. D J BALLIA
January 13, 1995
SRI CHHOTA Vs. SRI NATHU
March 24, 1995
SRI GOPALJI Vs. KRISHI UTPADAN MANDI SAMITI GHAZIPUR
December 15, 1995
SRI HARI SINGH Vs. STATE OF U P
May 1, 1995
SRI KRISHNA Vs. STATE OF U P
May 24, 1995
SRI NATH EDUCATIONAL SOCIETY Vs. STATE OF U P
April 13, 1995
SRI RAM SEWAK MISRA Vs. VISHNU DUTT DWIVEDI
March 7, 1995
SRIDHAR TRIPATHI Vs. BOARD OF REVENUE U P
September 29, 1995
SRIKANT SINGH Vs. RAM KESARI DEVI
September 19, 1995
STANDARD SURFACTANTS LIMITED Vs. UNION OF INDIA UOI
August 28, 1995
STATE Vs. SUNDER LAL PASI
May 23, 1995
STATE Vs. CHAIRMAN OF U P S E B LUCKNOW
July 27, 1995
STATE Vs. MULK RAJ
March 6, 1995
STATE BANK OF INDIA Vs. KRISHNA FASTENERS LTD.
February 28, 1995
STATE BANK OF INDIA Vs. ALLODIAL CHEMICAL MANUFACTURING COMPANY (P) LTD.
January 6, 1995
STATE BANK OF INDIA Vs. RAJESH KUMAR
January 12, 1995
STATE BANK OF INDIA KANPUR Vs. DEEPAK MALVIYA
May 9, 1995
STATE OF U P Vs. RAM PRASAD
May 15, 1995
STATE OF U P Vs. GANGA YADAV
April 16, 1995
STATE OF U P Vs. SHARDENDU BHATTACHARYA ALIAS KAMAL BOSE
April 17, 1995
STATE OF U P Vs. PADAM SINGH
April 21, 1995
STATE OF U P Vs. RAM PRASAD
March 22, 1995
STATE OF U P Vs. CHINTA HARAN PATHAK
March 31, 1995
STATE OF U P Vs. DISTRICT JUDGE AGRA
February 21, 1995
STATE OF U P Vs. BRIJ BEHARI SAHAI
February 8, 1995
STATE OF U P Vs. GHAN SHYAM
February 10, 1995
STATE OF U P Vs. DISTRICT JUDGE GORAKHPUR
January 2, 1995
STATE OF U P Vs. SATISH DUBEY
August 8, 1995
STATE OF U P Vs. MATHURA PATAN GRAMIN JUNIOR HIGH SCHOOL PAKHERI BASTI
August 23, 1995
STATE OF U P Vs. SHARDA SARAN PANDEY
July 4, 1995
STATE OF U P Vs. VINOD CHANDRA MAURYA
July 13, 1995
STATE OF U P Vs. FIRST ADDL D J MORADABAD
July 6, 1995
STATE OF U P Vs. UMA SHANKER
September 6, 1995
STATE OF U P Vs. BANIA
September 6, 1995
STATE OF U P Vs. AJAI KUMAR
September 6, 1995
STATE OF U P Vs. OM METALS AND MINERALS P LTD
September 26, 1995
STATE OF U P Vs. ADDITIONAL DISTRICT JUDGE BAREILLY
November 29, 1995
STATE OF U P Vs. ALLIED CONSTRUCTION ENGINEERS AND CONTRACTOR
May 19, 1995
STATE OF U. P. Vs. APPELLATE AUTHORITY AND OTHERS
November 3, 1995
STATE OF U. P. Vs. THE HINDUSTAN CONSTRUCTION CO. LTD.
March 30, 1995
STATE OF U.P Vs. MOHD. JAMIL
January 17, 1995
STATE OF U.P Vs. DIWAN CHAND KHURANA AND ANOTHER
July 3, 1995
STATE OF U.P. Vs. ISHWARI AND OTHERS
November 10, 1995
STATE OF U.P. Vs. SUCHA SINGH AND OTHERS
October 10, 1995
STATE OF U.P. Vs. RAM PRASAD AND OTHERS
May 16, 1995
STATE OF U.P. Vs. IV ADDL. DISTRICT JUDGE
December 15, 1995
STATE OF U.P. Vs. MAHESH CHANDRA MAHESWARI
February 3, 1995
STATE OF U.P. AND ORS. Vs. SHANKER
January 12, 1995
STATE OF UTTAR PRADESH Vs. CHANDRA PAL SINGH
July 21, 1995
STATE OF UTTAR PRADESH Vs. SURESH
August 4, 1995
STATE OF UTTAR PRADESH Vs. TRILOKI NARAIN CHADDA
January 4, 1995
STATE OF UTTAR PRADESH Vs. MAHESHWAR NATH CHATURVEDI
January 19, 1995
STATE OF UTTAR PRADESH Vs. NAWAB SINGH
March 14, 1995
STUDENTS UNION EWING CHRISTIAN COLLEGE ALLD Vs. PRINCIPAL EWING CHRISTIAN COLLEGE ALLD
December 14, 1995
SUBHAS CHAND Vs. COMMITTEE OF MANAGEMENT MEWALAL GUPTA GURKUL JUNIOR HIGH SCHOOL GORAKHPUR
August 31, 1995
SUBHASH BHAN Vs. J M D EXPORTS
August 7, 1995
SUBHASH CHANDRA Vs. MITHILIESHWATI AND OTHERS
March 15, 1995
SUBHASH CHANDRA AGRAWAL Vs. D J MATHURA
November 16, 1995
SUBHASH CHANDRA BOSE Vs. CHANCELLOR GORAKHPUR UNIVERSITY LUCKNOW
March 6, 1995
SUBHASH CHANDRA GUPTA Vs. STATE OF U P
February 7, 1995
SUBHASH CHANDRA JAISWAL Vs. STATE OF U P
July 20, 1995
SUBHASH CHANDRA SENGAR Vs. G B PANT AGRICULTURAL TECHNOLOGY UNIVERSITY
September 29, 1995
SUBHASH CHANDRA SINGH Vs. STATE OF U P
November 22, 1995
SUBJEET PAL Vs. STATE OF UTTAR PRADESH
November 27, 1995
SUDARSHAN LAL Vs. DISTRICT JUDGE DEHRADUN
September 6, 1995
SUDHIR KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
March 31, 1995
SUDHIR MOHAN TANDON Vs. STATE OF U P
November 10, 1995
SUGAN CHAND Vs. STATE OF U.P.
September 8, 1995
SUGHAR SINGH VERMA Vs. SECRETARY
November 21, 1995
SUKHBIR SINGH BACHANI SINGH Vs. STATE OF UTTAR PRADESH
January 13, 1995
SUKKHA Vs. STATE OF U P
August 29, 1995
SUMAC INTERNATIONAL LTD Vs. U P STATE SUGAR CORPORATION
December 15, 1995
SUMAN AGARWAL Vs. U P HIGHER EDUCATION SERVICE COMMISSION ALLD
September 11, 1995
SUMER SINGH Vs. STATE OF U P
February 6, 1995
SUMRATIYA Vs. COMMISSIONER MORADABAD
September 22, 1995
SUNDARA Vs. STATE OF U P
February 16, 1995
SUNIL CHATTERJEE Vs. RENT CONTROL AND EVICTION OFFICER
May 24, 1995
SUNIL KUMAR Vs. BABULAL
March 27, 1995
SUNIL KUMAR GAUTAM Vs. BOARD OF H S AND I EDU ALLD
September 4, 1995
SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX
July 4, 1995
SUNIL KUMAR MALHOTRA Vs. COMMISSIONER OF INCOME TAX AND ORS
March 4, 1995
SUNNI CENTRAL BOARD OF WAQFS Vs. GOPAL SINGH VISHARAD
January 20, 1995
SUNNI CENTRAL BOARD OF WAQFS LKO AND ANTHER Vs. DEVI CHARAN
May 2, 1995
SUPER ELECTRONICS Vs. ASSISTANT COLLECTOR OF C EX
July 28, 1995
SUPT POST OFFICE AZAMGARH Vs. SRI CHANDRA BHAN PANDEY
January 11, 1995
SURAIYA BEGUM Vs. MUSHEER AHMAD
February 7, 1995
SURAJ VEER SINGH CHAUHAN Vs. CHAIRMAN L I C OF INDIA
February 7, 1995
SURAT KUMAR PATNAIK Vs. KANPUR UNIVERSITY
April 10, 1995
SURENDERA KUMAR DIXIT Vs. DISTRICT INSPECTOR OF SCHOOLS, AGRA AND OTHERS
May 22, 1995
SURENDRA KUMAR Vs. STATE
May 3, 1995
SURENDRA KUMAR JAIN Vs. SHANTI SWAROOP JAIN
January 23, 1995
SURENDRA NARAIN SINGH Vs. DY INSPECTOR GENERAL OF POLICE GORAKHPUR
January 31, 1995
SURENDRA NATH SHUKLA Vs. STATE OF U P
March 15, 1995
SURENDRA SINGH Vs. STATE OF U P
May 19, 1995
SURESH CHAND Vs. INCOME TAX APPELLATE TRIBUNAL
September 29, 1995
SURESH CHAND Vs. PRESCRIBED AUTHORITY
November 28, 1995
SURESH CHANDRA Vs. RAJNISH SAXENA
January 17, 1995
SURESH KUMAR Vs. VIPIN
January 16, 1995
SURESH KUMAR SINGH Vs. STATE OF UTTAR PRADESH
November 24, 1995
SURESH MITTAL Vs. SARAS GUPTA
April 5, 1995
SURESHA NAND JUYAL ALIAS MASS RAM Vs. STATE OF U P
August 31, 1995
SUSHEELA DEVI Vs. IXTH ADDL. DISTRICT JUDGE
July 19, 1995
SUSHIL CHANDRA SRIVASTAVA Vs. STATE OF U P
October 19, 1995
SUSHIL KUMAR AGRAWAL Vs. TITANORE COMPONENTS LTD
October 3, 1995
SUSHILA DEVI Vs. COMMISSIONER OF INCOME TAX
February 3, 1995
SUSHILA JERMANI DASS Vs. RASHID ALI AND OTHERS
November 30, 1995
SUSHMA RAGHAV Vs. SECRETARY INCHARGE BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION
August 16, 1995
SWAMIDIN Vs. STATE OF U P
December 5, 1995
SWAMINATH MISHRA Vs. DIRECTOR OF EDUCATION HIGHER EDUCATION U P
September 21, 1995
SWAPNIL CHAUHAN Vs. DIRECTOR MEDICAL EDUCATION
September 11, 1995
SWARUP VEGETABLE PRODUCT INDUSTRIES LTD Vs. LABOUR COURT LLND MEERUT
September 29, 1995
SYAD AZHERUL HAIDER Vs. STATE OF U P
July 12, 1995
SYED ALI ASAHAR Vs. SHIA CENTRAL BOARD OF WAQFS AND OTHERS
February 6, 1995
SYED MOHAMMAD SAEED Vs. STATE OF U P
March 8, 1995
SYED ZAKIR ALI Vs. DISTRICT MAGISTRATE BANDA
September 15, 1995
TANNARY AND FOOT WEAR CORPORATION Vs. T RUDRA CHAIRMAN CUM MANAGING DIRECTOR
September 5, 1995
TANNERY AND FOOTWEAR CORPORATION STAFF WELFARE ASSOCIATION Vs. UNION OF INDIA
September 18, 1995
TANNERY FOOTWEAR AND CORPORATION OF INDIA LIMITED Vs. LABOUR COURT III
June 26, 1995
TARA DEVI Vs. IIIRD ADDL D J ALLD
January 23, 1995
TARKESHWAR PANDEY Vs. GENERAL MANAGER U P STATE MINERAL DEVELOPMENT CORPORATION LTD
March 27, 1995
TEJPAL Vs. STATE OF U P
July 13, 1995
THAKUR RAM LAXMAN JANKI JI MAHARAJ BIRAJMAN MANDIR, JALAUN Vs. STATE OF U.P. AND ANOTHER
February 7, 1995
THE COMMITTEE, BABA SHOBHA MANI LAGHU MADHYAMIK VIDYALAYA Vs. THE DIRECTOR BASIC SHIKSHA PARISHAD AND ORS.
December 13, 1995
THE STATE Vs. MAHIPAL AND ANOTHER
February 13, 1995
THE STATE OF U.P. Vs. BAHADUR
April 13, 1995
TIJIYA Vs. BHAGGU
February 6, 1995
TIN MANUFACTURING CO OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 22, 1995
TOMASEK ALEXANDER Vs. COMMISSIONER OF INCOME TAX
December 5, 1995
TONY ELECTRONICS LIMITED Vs. ACCE, DIV.-I
July 28, 1995
TOTA RAM Vs. STATE OF U P
May 3, 1995
TRACK PACK INDIA LIMITED Vs. CHAIRMAN NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
February 21, 1995
TRIBHAN SINGH Vs. SOMVATI
September 26, 1995
TRILOK CHANDRA GARG Vs. ASST DIRECTOR INVESTIGATION INCOME TAX
October 30, 1995
TRILOKI NATH Vs. GANESH PRASAD
May 22, 1995
TRIPURARI MISHRA AND OTHERS Vs. STATE OF U.P. AND OTHER
October 27, 1995
TRIVENI UDYOG KENDRA Vs. COMMISSIONER OF TRADE TAX U P LUCKNOW
July 17, 1995
TULSA DEVI Vs. AMAR NATH
August 28, 1995
TULSI DAS SAHU Vs. STATE OF U. P. AND OTHERS
January 17, 1995
TULSI DAS SAHU Vs. STATE OF U.P. AND ORS.
January 1, 1995
TULSI DEVI Vs. STATE OF UTTAR PRADESH
January 12, 1995
U P AVAS EVAM VIKAS PARISHAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
September 14, 1995
U P AVAS EVEM VIKAS PARISHAD LUCKNOW Vs. LAXMI CHANDRA PAUL
September 5, 1995
U P FINANCIAL CORPORATION Vs. COMMISSIONER FAIZABAD DIVISION FAIZABAD
September 22, 1995
U P GRAM PRADHAN SANGATHAN ALIGARH Vs. STATE OF U P
April 20, 1995
U P INDUSTRIAL CO OPERATIVE ASSN LTD Vs. PRESIDING OFFICER LABOUR COURT KANPUR
October 13, 1995
U P PRESSTRESSED CO LTD Vs. STATE OF ALLAHABAD
December 18, 1995
U P S E B VARANASI Vs. XITH ADDL D J VARANASI
December 14, 1995
U P STATE ELECTRICITY BOARD Vs. SEARSOLE CHEMICALS LIMITED
March 1, 1995
U P STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. UMRAO
February 15, 1995
U P STATE ROAD TRANSPORT CORPORATION Vs. LATIF AHMED
January 3, 1995
U P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF U P
November 21, 1995
U P STATE SUGAR CORPORATION LTD Vs. STATA OF U P
February 15, 1995
U P WORK CHARGE AND MUSTER ROIL IVTH CLASS EMPLOYEES UNION U P JAL NIGAM VARANASI Vs. STATE OF U P
December 14, 1995
UDAI BHANU SINGH Vs. DISTRICT BASIC EDUCATION OFFICER ALLD
September 22, 1995
UDAI PRASAD Vs. DISTRICT INSPECTOR OF SCHOOLS VARANASI
November 30, 1995
UGGRA SAIN JAIN Vs. ADDL JUDGE SMALL GAUGES COURT MEERUT
May 23, 1995
UJAGAR AND OTHERS Vs. STATE
January 10, 1995
UMA AGARWAL AND OTHERS Vs. RAJ NATH AGARWAL AND OTHERS
February 25, 1995
UMA SHANKER BHARTI Vs. CHIEF CONTROLLER OF DEFENCE ACCOUNTS P ALLD
September 8, 1995
UMRAO PRASAD Vs. D I O S FATEHPUR
May 1, 1995
UNION OF INDIA Vs. BRAJESH KUMAR
September 25, 1995
UNION OF INDIA Vs. RENT CONTROL AND EVICTION OFFICER
May 1, 1995
UNION OF INDIA Vs. OM PRAKASH GUPTA AND OTHERS
December 14, 1995
UNIVERSAL COMMUNICATION SYSTEM Vs. STATE OF U P
May 26, 1995
URMILA Vs. KAUSHAL KISHORE
April 4, 1995
USHA AGARWAL Vs. RAJ NATH AGARWAL
February 28, 1995
USHA SHARMA Vs. BANK OF BARODA
January 13, 1995
USMAN Vs. STATE OF UTTAR PRADESH
February 13, 1995
UTTAR PRADESH CO-OPERATIVE SPINNING MILLS FEDERATION LTD Vs. PUKH RAJ MANTRI
January 11, 1995
UTTAR PRADESH INDUSTRIAL CO-OPERATIVE ASSOCIATION LTD Vs. PRESIDING OFFICER LABOUR COURT I
October 13, 1995
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
October 30, 1995
UTTAR PRADESH STATE CEMENT CORPORATION LTD Vs. UNION OF INDIA UOI
December 18, 1995
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
January 11, 1995
UTTAR PRADESH STATE ELECTRICITY BOARD 14 ASHOKE MARG SHAKTI BHAWAN Vs. ROHTAK AND HISAR DISTRICT ELECTRICITY COMPANY LIMITED ALLAHABAD
March 2, 1995
UTTAR PRADESH STATE ROAD TRANS CORPN Vs. TARA DEVI
January 9, 1995
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOPI CHAND
April 3, 1995
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
November 21, 1995
UTTAR PRADESH STATE SUGAR CORPORATION Vs. STATE OF U P
March 30, 1995
UTTARAKHAND SANGHARSH SAMITI MUSSOORIA Vs. STATE OF U P
June 4, 1995
V K GADKARI Vs. IIND A D J ALIGARH
January 23, 1995
VEERENDRA SINGH Vs. COLLECTOR KANPUR DEHAT
January 16, 1995
VIDYA SAGAR Vs. PRESIDING OFFICER LABOUR COURT II
July 31, 1995
VIJAI BAHADUR SINGH Vs. STATE OF U P
May 25, 1995
VIJAI KUMAR AGRAWAL Vs. ANJALI ALIAS REKHA AGRAWAL
August 2, 1995
VIJAI NARAIN SINGH SENGAR Vs. STATE OF UTTAR PRADESH
April 6, 1995
VIJAY BAHADUR SINGH Vs. ASSISTANT DIRECTOR OF CONSOLIDATION DEORLA
January 18, 1995
VIJAY KRISHNA JAIN Vs. PRATAP CHAND JAIN
August 7, 1995
VIJAY KUMAR DIKSHIT Vs. RESERVE BANK OF INDIA KANPUR
November 9, 1995
VIJAY KUMAR MAHENDRA Vs. REGISTRAR HIGH COURT ALLD
May 9, 1995
VIJAY NARAYAN Vs. STATE OF U.P
November 8, 1995
VIJAY PRATAP SINGH Vs. NIDESHAK ARYUVEDIC EVAM UNANI CHIKITSA SEVA LUCKNOW
September 13, 1995
VIJAY SHANKAR SHUKLA Vs. U P STATE ROAD TRANSPORT CORPORATION
August 17, 1995
VIJAY SINGH Vs. STATE OF U P
August 8, 1995
VIJAY SINGH Vs. STATE OF U P
April 3, 1995
VIJAYA KISHORE SINGH Vs. ADDITIONAL COMMISSIONER 1ST JHANSI DIVISION
August 16, 1995
VIJAYA SHANKER TEWARI Vs. STATE OF U.P.
September 6, 1995
VIJENDRA KUMAR GARG Vs. THE STATE OF U.P
February 28, 1995
VIKRAM Vs. STATE
January 20, 1995
VILAYTI LAL Vs. THE ADDL. DISTRICT JUDGE, MIRZAPUR AND OTHERS
August 31, 1995
VIMAL CHAND AGRAWAL Vs. TAX RECOVERY OFFICER
July 27, 1995
VIMAL KUMAR SHARMA Vs. STATE OF UTTAR PRADESH
January 18, 1995
VIMLA TALWAR Vs. ADDL D J
March 30, 1995
VINOD Vs. STATE OF U P
January 25, 1995
VINOD CHANDRA KELA Vs. PREMIER PRECISION TOOLS MFG P LTD
November 13, 1995
VINOD KUMAR DIXIT Vs. RENT CONTROL AND EVICTION OFFICER
December 4, 1995
VINOD KUMAR SHARMA Vs. D I O S MORADABAD
May 26, 1995
VINOD NARAIN Vs. STATE OF UTTAR PRADESH
February 1, 1995
VIPIN KUMAR, ACCOUNTANT, SADHAN SAHKARI SAMITI, BHAIRSOL, MAINPURI Vs. SECRETARY, SAHKARI SADHAN SAMITI LTD., BHAIRSOL, MAINPURI AND ORS.
September 18, 1995
VIRANDRA Vs. STATE OF U P
July 6, 1995
VIRANDRA BAHADUR SINGH Vs. STATE OF U P
February 6, 1995
VIRANDRA NARAIN SHUKLA Vs. STATE OF U P
April 4, 1995
VIRENDRA KISHORE Vs. PRESCRIBED AUTHORITY
July 7, 1995
VIRENDRA KUMAR MISRA Vs. STATE OF U P
January 16, 1995
VIRENDRA PAL SINGH AND ANOTHER Vs. STATE OF U.P.
February 1, 1995
VIRENDRA PRATAP SHAHI Vs. STATE OF U P
May 23, 1995
VIRENDRA SINGH Vs. MANAGING DIRECTOR UPSRTC
July 17, 1995
VIRENDRA SINGH Vs. STATE OF U.P.
August 1, 1995
VISHAL PACKAGINGS Vs. UNION OF INDIA UOI
August 2, 1995
VISHNU AUTAR Vs. XITH ADDL. DISTRICT JUDGE AND OTHERS
December 22, 1995
VISHNU DAYAL KATARA Vs. VIRENDRA KUMAR GUPTA
August 29, 1995
VISHRAM SINGH Vs. DISTRICT JUDGE ETAWAH
May 26, 1995
VISHWAKARMA CORPORATION Vs. CCE
February 21, 1995
VISHWANATH SETH Vs. COMMISSIONER OF INCOME TAX
October 12, 1995
VISWANATH Vs. D D C GORAKHPUR
July 7, 1995
VISWANIDHI DALMIA RAJA Vs. DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
August 16, 1995
WAHID HUSAIN Vs. STATE OF U.P.
December 9, 1995
WAZID HUSAIN Vs. STATE OF U P
May 19, 1995
Y K SINGHAL Vs. STATE OF U P
January 11, 1995
YAKOOB FARID BHAI Vs. UNION OF INDIA
March 15, 1995
YASHODA DEVI Vs. PRAKASH BHELOTIA
April 26, 1995
YASIN Vs. SAJJAD HUSAIN
May 10, 1995
YOGENDRA RAJ BALI MATHUR Vs. CENTRAL BANK OF INDIA BARABANK
August 8, 1995
YOGENDRA SINGH AND ANOTHER Vs. THE STATE OF U.P
March 30, 1995
YOGESH KUMAR Vs. STATE OF U P
November 14, 1995
YOGESH KUMAR GUPTA Vs. STATE OF U P
June 19, 1995
YOGESH NARAIN DIXIT Vs. SUPERINTENDENT DISTRICT JAIL
October 19, 1995
ZAHIR UDDIN Vs. STATE OF U P
May 2, 1995
ZAHOOR Vs. SESSIONS JUDGE SAHARANPUR
February 21, 1995
ZILA PANCHAYAT, AGRA Vs. PRAMOD KUMAR AND OTHERS
May 16, 1995
ZOHRA KHATOON Vs. MOHAMMAD IBRAHIM
September 7, 1995