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Case Index
Title
Date
A.K.THAKUR Vs. BIHAR STATE HOUSING BOARD
December 1, 1995
AKHIL BHARTIYE GRAHAK PANCHAYAT, JEHANBAD Vs. DIVISIONAL ENGINEER, TELEGRAPHS, GAYA
January 6, 1995
BHAGWAN SINGH Vs. PRAMOD KUMAR VERMA
December 1, 1995
BIHAR DANIK YATRISANGH Vs. CHIEF OPERATION SUPERINTENDENT, EASTERN RAILWAY
October 19, 1995
BIHAR STATE HOUSING BOARD Vs. HIRA RANI
November 16, 1995
BISHRAM TIWARI Vs. UNITED INDIA INSURANCE COMPANY LTD.
November 6, 1995
CHIEF MANAGER, UCO BANK Vs. RAM GOVIND AGRAWAL
April 17, 1995
DELHI LAW TIMES OFFICE Vs. JAGDISH PRASAD
February 8, 1995
DHARMENDRA KUMAR MISHRA Vs. AKHAURI S.SINHA
October 19, 1995
DIVISIONAL ENGINEER TELEGRAPH, CHAPRA Vs. RAVINDRA NATH SINGH
January 13, 1995
DIVISIONAL ENGINEER TELEGRAPHS Vs. SUNIL KUMAR SINHA
March 30, 1995
GANESH SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
September 6, 1995
KAUSHLENDRA KUMAR Vs. LIFE INSURANCE CORPORATION
March 30, 1995
KUMAR DISTRIBUTORS (P) LTD. Vs. BIDYADHAR PANDEY
January 6, 1995
LIFE INSURANCE CORPN.OF INDIA Vs. GYANESHWAR KUMAR
May 29, 1995
MALHOTRA ENGINEERING WORKS Vs. PASHUPATI SINGH
May 15, 1995
MANDAL PLASTIC INDUSTRIES Vs. BIHAR STATE FINANCIAL CORPORATION, PATNA
January 19, 1995
PASPAT RAI Vs. MANAGER, STATE BANK OF INDIA
January 8, 1995
R.A.SINGH Vs. PREMIER AUTOMOBILES LTD.
February 13, 1995
RAM NARESH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
September 21, 1995
RAVINASH KUMAR Vs. UNION OF INDIA
April 18, 1995
SHAHEEN ENGINEERS PRIVATE LTD. Vs. BIHAR STATE EXPORT CORPORATION PATNA
February 3, 1995
SURENDRA NATH LAL Vs. T.D.ACHARYA
May 3, 1995
TELECOM DISTRICT MAN ACER, PATNA Vs. RAMDHYAN PRASAD
April 17, 1995
UNITED INDIA INSURANCE COMPANY LTD. Vs. HARISH CHANDRA HORA
November 16, 1995
URMILA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 2, 1995