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Case Index
Title
Date
AVON RICE TRADING COMPANY Vs. UNITED INDIA INSURANCE COMPANY LTD.
November 2, 1995
GIAN CHAND Vs. EXECUTIVE OFFICER, MUNICIPAL COMMITTEE
July 12, 1995
INDIAN PETROCHEMICALS CORPORATION LTD. Vs. KAUSHALYA DEVI
October 19, 1995
JAGIR SINGH JAT Vs. PEPSU ROAD TRANSPORT CORPORATION
September 6, 1995
JINDAL BROTHERS Vs. ORIENTAL INSURANCE CO.LTD.
April 5, 1995
KISHAN POULTRY FARM Vs. NATIONAL INSURANCE CO.LTD.
August 3, 1995
LAXMI NARAYAN THAKUR Vs. SENIOR SUPERINTENDENT OF POST OFFICES, PATIALA
March 9, 1995
MANAGER, NORTH EASTERN CARRYING CORPORATION Vs. GITANE EXPORTS
September 20, 1995
MODERN CARRIERS Vs. NEW INDIA ASSURANCE CO.
April 26, 1995
MOHINDER SINGH Vs. GROVER SONS
March 9, 1995
MORINDA COOPERATIVE SUGAR MILLS LTD. Vs. STATE BANK OF PATIALA
March 21, 1995
NARINDER SINGH Vs. PUNJAB LAND DEVELOPMENT & RECLAMATION CORPORATION LTD.
May 4, 1995
NEW INDIA ASSURANCE COMPANY LTD. Vs. NAGPAL TRADERS
May 3, 1995
PREM CHAND Vs. P.S.E.B.
February 1, 1995
PREM PARKASH MEHRA Vs. ORIENTAL INSURANCE CO.LTD.
June 16, 1995
RAJESH BANSAL Vs. DISTRICT MANAGER, TELEPHONES
October 4, 1995
RAVI KUMAR Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
April 25, 1995
S.D.TRIKHA Vs. DEVINDER MAHANT
June 8, 1995
S.K.JEWELLERS Vs. ORIENTAL INSURANCE CO.LTD.
April 10, 1995
SHASHI BHUSHAN GUPTA Vs. NEW INDIA ASSURANCE CO.LTD.
March 22, 1995
UDHAM SINGH Vs. UNITED INDIA INSURANCE CO.LTD.
May 11, 1995
VALLABH OIL MILLS (P) LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
March 10, 1995
WHEELS WORLD Vs. AMARJIT SINGH GREWAL
May 15, 1995
WHEELS WORLD Vs. AJAY PAUL MITTAL
July 13, 1995