Case Index

Title
Date
A ABDUL GANI Vs. DHARMAPURI ELECTRICITY DISTRIBUTION CIRCLE TAMIL
October 20, 1995
A ABDUL SAMATH AND Vs. UNION OF INDIA
March 10, 1995
A AZHAGU THIRUNAVUKKARASU Vs. HONOURABLE SPEAKER T N
March 10, 1995
A BALASUBRAMANIA PILLAI Vs. GENERAL MANAGER TAMIL NADU SMALL INDUSTRIES
November 3, 1995
A BALASUBRAMANIAM Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
February 8, 1995
A D THIRU HUF Vs. APPROPRIATE AUTHORITY
January 12, 1995
A GURUPRASAD Vs. T NEELAKANDAN
November 20, 1995
A LAKSHMANAN Vs. KANNIAMMAL ALIAS PATTAMMAL
March 23, 1995
A M KRISHNAMURTHY Vs. SOKAB PRODUCTS PRIVATE LIMITED
December 8, 1995
A M S AHAMED IBRAHIM AND BROS Vs. STATE OF TAMIL NADU
August 24, 1995
A N SRINIVASA THEVAR Vs. SUNDARAMBAL ALIAS PREMA
April 18, 1995
A NALLASIVAN Vs. STATE OF TAMIL NADU
February 24, 1995
A P SAGAR Vs. GOVINDASWAMI GRAMANI
August 4, 1995
A RAMAR Vs. CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA BOMBAY
February 22, 1995
A RAMAR NAINAR Vs. STATE OF TAMIL NADU
September 20, 1995
A S ARUKULAIMUTHU DIED Vs. K RAMACHANDRAN
April 7, 1995
A S MANI Vs. UDIPI HARI NIWAS
October 19, 1995
A S VIJAYARAGHAVAN Vs. GOVERNMENT OF TAMIL NADU
September 22, 1995
A SEMALAI GOUNDER Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
November 24, 1995
A SHANTA Vs. H MADHAVA RAO
March 13, 1995
A STALIN ALIAS STANLES Vs. ANSA ALIAS ANSAMMAL
March 10, 1995
A UMAPATHY Vs. A BALASUBRAMANI GRAMANI
August 7, 1995
A. JAGANATHAN Vs. STATE, REP. BY INSPECTOR OF POLICE, C.B., C.I.D., ERODE TOWN POLICE
August 8, 1995
A. RAJENDRAN Vs. KRISHNA MUDALIAR,
September 6, 1995
A. VELLAICHAMY AND ANOTHER Vs. MUTHURAMU SERVAI AND OTHERS
November 27, 1995
A.V. JAYABALAKRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
January 10, 1995
ABN NETWORK AND COMMUNICATIONS Vs. INTEGRAL COACH FACTORY AND OTHERS
July 27, 1995
ADHI RAJARAM Vs. STATE
October 17, 1995
ADVANI OERLIKON LIMITED Vs. A C C EX MADRAS VII DIVISION MADRAS 34
March 27, 1995
AGRO OIL TRADERS Vs. SOUTH INDIA VISCOSE LIMITED
February 24, 1995
ALAGARSAMY Vs. STATE
May 3, 1995
ALIMAUMMAL Vs. KALIAPERUMAL
February 6, 1995
ALUVALIYA Vs. STATE
January 23, 1995
AMALGAMATIONS (P) LIMITED Vs. COMMISSIONER OF INCOME-TAX
August 30, 1995
AMALGAMATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1995
AMEERUDDIN Vs. PREMAKUMARI
February 28, 1995
AMIRTHALINGAM Vs. STATE
January 19, 1995
AMIRTHAVALLI MOHAN Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS
April 6, 1995
AMMAJI BEEVI Vs. ABDUL RAHIM
December 4, 1995
AMMASAI GOUNDER Vs. LAKSHMIAMMAL
November 3, 1995
AMMU BALACHANDRAN Vs. U T JOSEPH DIED
April 6, 1995
ANANDAN Vs. DISTRICT MAGISTRATE AND DIST COLLECTOR
December 12, 1995
ANANTA UDYOG PRIVATE LIMITED Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
January 25, 1995
ANDAVAR ARUL LORRY SERVICE Vs. PIONEER BOTTLE HOUSE
April 17, 1995
ANDHRA COFFEE AND FLOUR MILLS ONGOLE ANDHRA PRADESH Vs. BROOKE BOND INDIA LIMITED MADRAS
August 21, 1995
ANJANEYALU CHETTIAR Vs. MUTHIAN AND ANOTHER
April 18, 1995
ANNA TRANSPORT CORPORATION LIMITED Vs. N RAMASAMY
April 3, 1995
ANNAMALAI Vs. STATE
August 21, 1995
ANNAMALAI Vs. OFFICIAL RECEIVER THIRUVENNAMALAI
October 30, 1995
ARBITRATION ACT IN THE MATTER OF DISPUTES BETWEEN BHARAT TRANSPORT AND MADRAS FERTILIZERS LTD K R VEERASWAMI DISTRICT JUDGE RETD Vs. BHARAT TRANSPORT
August 18, 1995
ARIF U PATEL Vs. ASSISTANT DIRECTOR NARCOTIC CONTROL BUREAU SOUTH ZONE
September 28, 1995
ARIFA AMANULLAH Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI
March 16, 1995
ARULMIGHU AMMACHI AYYANAR MANDU KOIL SENNAGARAMPATTI VILLAGE Vs. ALAGU KARUPPANNAN AMBALAM
February 17, 1995
ARULMIGU KAPALEESWARAR TEMPLE MADRAS 4 Vs. MALLIKA
September 12, 1995
ARULRAJ Vs. JUDICIAL MAGISTRATE VALLIYOOR
December 5, 1995
ARUMUGAM Vs. DHARMAPURAM MUTT AT DHARMAPURAM
September 14, 1995
ARUMUGAM Vs. G MURUGESAN
March 10, 1995
ARUMUGAM PILLAI SEETHAI AMMAL COLLEGE TIRUPATTUR Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY MADURAI
October 10, 1995
ARUMUGAN AND Vs. STATE
August 2, 1995
ARUMUGHA CHETTIAR Vs. JAYARAMAN
February 17, 1995
ARUMUGHAM MUDALIAR Vs. STATE OF TAMIL NADU
August 21, 1995
ARUNACHALAM Vs. THE STATE OF TAMILNADU
December 22, 1995
ASHOK KUMAR Vs. STATE
February 3, 1995
ASSISTANT COLLECTOR OF CENTRAL EXCISE PRIVATE COIMBATORE Vs. K V KUNNI KANNAN
January 21, 1995
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. R JAYACHANDRAN
June 12, 1995
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE MADRAS Vs. HAMEED JAHUFFER ALIAS S A HAMEED NO 75 MELA STREET WEST STREET KEELAKARAI RAMNAD DISTRICT
September 12, 1995
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. A J KINGSLEY FERNANDES
August 31, 1995
ASSOCIATED MARKETING AGENCIES Vs. STATE OF TAMIL NADU
January 24, 1995
AUGUSTIN MARY Vs. GNANAPRAKASAM
July 18, 1995
AUGUSTINE Vs. RUTH IRINE VICTORIA
September 15, 1995
AUTOMATION SYSTEMS Vs. CENTRAL EXCISE G A T
February 2, 1995
AWAY LIMITED Vs. SPEED STATE OF TAMIL NADU
July 25, 1995
AYSHATH FATHIMA Vs. JOINT SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
August 14, 1995
AYYASAMY Vs. STATE
August 2, 1995
AZARIAH Vs. A K A MOHAMMED ISMAIL SAHIB
September 10, 1995
B ADHIKARI Vs. PONRAJ
July 4, 1995
B C S ENTERPRISES Vs. ASHOK KUMAR LUNIA
August 2, 1995
B CHANDRA Vs. STATE OF TAMIL NADU
December 22, 1995
B KANNAN Vs. KOTHANDAN
February 24, 1995
B NARASIMHA RAO PROPRIETOR SREE SATHYANARAYANA COMPANY Vs. G NARAYANA RAO
August 1, 1995
B S DAVEY Vs. M CHITTI BABU
January 21, 1995
B SUKUMARAN Vs. DEPUTY GENERAL MANAGER AIRPORTS AUTHORITY OF INDIA NEW DELHI
June 13, 1995
B. NARASIMHA RAO PROPRIETOR SREE SATHYANARAYANA COMPANY Vs. MR. G. NARAYANA RAO AND OTHER
August 21, 1995
B. SRIRAMULU Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
July 27, 1995
B.S. SATHIYA RAO Vs. COMMISSIONER AND SECRETARY TO GOVT., TPT. DEPT., MADRAS
January 4, 1995
BABU Vs. INSPECTOR OF POLICE POONAMALLEE POLICE STATION
July 14, 1995
BAGAVATH VINAYAGAR KOIL KUMBAKONAM Vs. M RAMU
February 24, 1995
BAHOLA LABORATORIES Vs. UNION OF INDIA
December 6, 1995
BAKULA BANUPRASAD MEHTA Vs. STATE OF TAMIL NADU
August 1, 1995
BALAJI DISTILLERIES PRIVATE LIMITED Vs. SWAGAT FILM DISTRIBUTORS
December 19, 1995
BALAJI STEELS Vs. STATE OF TAMIL NADU
July 27, 1995
BALAMURUGAN Vs. PALANIVEL
July 4, 1995
BALASUBRAMANIA AND CO Vs. M GOKILAMANI ETC
February 8, 1995
BALASUBRAMANIAM Vs. NAGALINGAM
August 22, 1995
BALASUBRAMANIAM ALIAS THAMBIRAN Vs. STATE OF TAMIL NADU
December 21, 1995
BALASUBRAMANIAN MOHAN Vs. VIDYA MOHAN
March 27, 1995
BANGARU Vs. ERAN CHINNAMALAI TRANSPORT CORPORATION TRICHY
April 27, 1995
BANK OF INDIA HAVING ITS HEAD OFFICE AT EXPRESS TOWERS Vs. DR C S SAINATHAN
February 3, 1995
BASHEER Vs. STATE OF TAMIL NADU
July 4, 1995
BASKARAN Vs. COMMISIONER OF COLLEGE EDUCATION
August 30, 1995
BELL PRODUCTS COMPANY Vs. UNION OF INDIA
January 11, 1995
BENEDICT BALANATHAN MAHENDRAN ALIAS BALA MAHENDRAN Vs. STATE
November 23, 1995
BHABOOTMAL JAIN Vs. A.K. BANARJEE
November 6, 1995
BHARAT PETROLEUM CORPORATION Vs. V ANTONY AND ORS
March 27, 1995
BHARAT PETROLEUM CORPORATION LIMITED Vs. V ASHVINRAJ
July 27, 1995
BHARAT STRIPS LIMITED Vs. CENTRAL EXCISE G A T
April 10, 1995
BINNY LTD Vs. M P APPADURAI SAMUEL DIED
July 25, 1995
BISHOP IN OFFICE OF CSI VELLORE DIOCESE RT REV RT BASKARAN Vs. JEYAKARAN JOSEPH
December 7, 1995
BODHRAJ Vs. TAMIL NADU ELECTRICITY BOARD
October 20, 1995
BONAVENTURE ESTATE Vs. STATE OF TAMIL NADU
August 1, 1995
BUSH BOAKE ALLEN INDIA LIMITED Vs. UNION OF INDIA
January 4, 1995
C DASARATHAN Vs. CHAIRMAN AND MANAGING DIRECTOR
February 7, 1995
C J SHETH CONSTRUCTION COMPANY Vs. SUNDERDAS ARJUNLAL
August 11, 1995
C MANICKAM Vs. STATE OF TAMIL NADU
October 19, 1995
C P MYTHILI Vs. PRASANNA VENKATESA PERUMAL DEVASTHANAM
December 1, 1995
C R PRIYACHANDRAKUMAR Vs. PURASAWALKAM PERMANENT FUND LIMITED
February 16, 1995
C RAGHAVALU CHETTIAR DIED G V SUDHARSAN Vs. COMMISSIONER H R AND C E MADRAS
December 11, 1995
C RAJAGOPAL Vs. MALLIKA BEGUM
March 2, 1995
C SURENDRAN Vs. T RAVINDRAN
March 29, 1995
C VENUGOPAL NAIDU DIED Vs. KRISHNAMURTHY
May 9, 1995
C. SEKAR AND OTHERS Vs. PERILOVANPATTI HINDU NADARS, (MADRAS) AND OTHERS
December 1, 1995
CANARA BANK Vs. OFFICIAL ASSIGNEE HIGH COURT
June 29, 1995
CANARA BANK Vs. N PALANI
January 2, 1995
CENTRAL BANK OF INDIA Vs. R MARUTHAPPA GOUNDER
December 7, 1995
CHAIRMAN CUM THE MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD CHEPAUK MADRAS 5 Vs. LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER TIRUNELVELI
January 4, 1995
CHAIRMAN, RAILWAY BOARD, NEW DELHI Vs. D. SAINSON
February 24, 1995
CHAKKRAVARTHY Vs. STATE, BY S.I. OF POLICE, TIRUPATTUR TALUK
October 19, 1995
CHAMPALAL JAIN Vs. THATTIKUNDA RAJAMANNAR TRUST
January 19, 1995
CHAMUNDI LEATHER Vs. COLLECTOR KANCHEEPURAM
July 17, 1995
CHANDRA KUMAR P BALDOTA Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
January 27, 1995
CHANDRAN Vs. COMMISSIONER OF POLICE MADRAS CITY
December 13, 1995
CHANDRASEKAR Vs. INSPECTOR OF POLICE RAJAKADAI POLICE STATION DHARMAPURI DISTRICT
January 21, 1995
CHELLACHAMY Vs. MARIAPACKIAM
January 21, 1995
CHELLAMMAL AND OTHERS Vs. CHELLIAH PILLAI AND ANOTHER
April 26, 1995
CHELLATHURAI NADAR Vs. RAMASWAMI PILLAI
May 30, 1995
CHEMICALS AND PLASTICS INDIA LIMITED Vs. UNION OF INDIA
March 2, 1995
CHIDAMBARAM Vs. P T PONNUSWAMY
April 9, 1995
CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. P O INDUSTRIAL TRIBUNAL
December 18, 1995
CHILLIES EXPORT HOUSE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1995
CHINNAIAN Vs. STATE
April 17, 1995
CHINNAKANI Vs. SIVANADIMAI
February 14, 1995
CHINNAMMA Vs. GOPAL
November 24, 1995
CHINNAN Vs. STATE
September 13, 1995
CHINNAN ALIAS CHINNASWAMI Vs. STATE
July 25, 1995
CHINNANGI KONAR Vs. PARAMASIVAM
November 7, 1995
CHINNAPPAYAN Vs. ANNAMALAI (MINOR) AND OTHERS
February 23, 1995
CHINNASAMY PILLAI Vs. K MARAPPAN
November 1, 1995
CHINNI MOHAN RAO Vs. INCOME TAX OFFICER
March 21, 1995
CHOCKALINGAPURAM THEVANGAR VARDHAGA SANGAM Vs. CHOKKANATHASWAMI TEMPLE CHOKKALINGAPURAM
August 9, 1995
CHOLA FISH AND FARMS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1995
CHOLAMANDALAM SOFTWARE LTD Vs. PRESIDING OFFICER LABOUR COURT
May 16, 1995
CHOLAN ROADWAYS CORPORATION LTD. Vs. SINNAIYAN AND ETC.
October 25, 1995
CHORDIA ELECTRICALS Vs. STATE OF TAMIL NADU
January 19, 1995
CHOWGULE BROTHERS Vs. DEPUTY COLLECTOR OF CUSTOMS BANGALORE
January 3, 1995
CHRISTY SELVARATHY Vs. DANIEL ATHISAYARAJ
September 15, 1995
CIBA GEIGY LIMITED Vs. CROSSLANDS RESEARCH LABORATORIES LIMITED
August 25, 1995
COATS VIYELLA INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE (APPEALS)
March 10, 1995
COATS VIYELLA INDIA LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE A TIRUCHIRAPALLI
February 14, 1995
COIMBATORE ELECTRIC AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 30, 1995
COIMBATORE MUNICIPAL CORPORATION COIMBATORE Vs. K G ARTS CENTRE PRIVATE LIMITED COIMBATORE
September 1, 1995
COIMBATORE PIONEER MILLS LTD Vs. CHANDRA TEXTILES LTD
October 20, 1995
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. GRASIM INDUSTRIES LIMITED
December 22, 1995
COLLECTOR OF CUSTOMS Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
March 28, 1995
COLLECTOR OF KAMARAJAR DISTRICT VIRUDHUNAGAR Vs. C KULANDAIVELU
January 20, 1995
COLLR OF CUSTOMS MADRAS Vs. INDO SWISS SYNTHETIC GEM MFG CO LTD
November 22, 1995
COMMERCIAL CREDIT COPORATION 1943 PRIVATE LIMITED MADRAS Vs. COMMISSIONER CORPORATION OF MADRAS
March 27, 1995
COMMISSIONER H R AND C E A DEPARTMENT MADRAS Vs. P PAULIAH
November 16, 1995
COMMISSIONER OF GIFT TAX Vs. K A ABDUL KADER
April 6, 1995
COMMISSIONER OF GIFT TAX Vs. GOPAL SRINIVASAN
January 3, 1995
COMMISSIONER OF INCOME TAX Vs. GANGIAH CHETTY K AND SONS
January 2, 1995
COMMISSIONER OF INCOME TAX Vs. EMCETE AND SONS P LIMITED
January 4, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED
January 4, 1995
COMMISSIONER OF INCOME TAX Vs. VAIYAPURI CHETTIAR A M
January 5, 1995
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES P LIMITED
January 11, 1995
COMMISSIONER OF INCOME TAX Vs. AYYAPPAN TEXTILES LIMITED
January 10, 1995
COMMISSIONER OF INCOME TAX Vs. RAYALA CORPORATION P LIMITED
January 20, 1995
COMMISSIONER OF INCOME TAX Vs. LIGHT ROOFINGS LIMITED
January 24, 1995
COMMISSIONER OF INCOME TAX Vs. SIVAKASI HINDU NADARS URAVINMURAI
January 23, 1995
COMMISSIONER OF INCOME TAX Vs. POPULAR LUNGHI COMPANY
January 25, 1995
COMMISSIONER OF INCOME TAX Vs. BANK OF MADURA LIMITED
February 1, 1995
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. GNANAGIRI TRADING CO
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. T STANES AND COMPANY LIMITED
February 2, 1995
COMMISSIONER OF INCOME TAX Vs. M D KASTHURI
February 1, 1995
COMMISSIONER OF INCOME TAX Vs. K S RAMAN
February 1, 1995
COMMISSIONER OF INCOME TAX Vs. DOLERITE PRIVATE LIMITED
February 15, 1995
COMMISSIONER OF INCOME TAX Vs. ELGI RUBBER PRODUCTS LIMITED
February 17, 1995
COMMISSIONER OF INCOME TAX Vs. MADRAS RUBBER FACTORY LIMITED
February 22, 1995
COMMISSIONER OF INCOME TAX Vs. DWARAKA CHIT FUNDS PRIVATE LIMITED
February 13, 1995
COMMISSIONER OF INCOME TAX Vs. R HARIKRISHNA NADAR
February 8, 1995
COMMISSIONER OF INCOME TAX Vs. H T HA BIT PRIVATE LIMITED
March 5, 1995
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
March 6, 1995
COMMISSIONER OF INCOME TAX Vs. MURUGESA NAICKER MANSION
March 8, 1995
COMMISSIONER OF INCOME TAX Vs. T STANES AND COMPANY LIMITED
March 8, 1995
COMMISSIONER OF INCOME TAX Vs. K S GOPALAKRISHNAN
March 8, 1995
COMMISSIONER OF INCOME TAX Vs. PARANJOTHI SALT CO
March 10, 1995
COMMISSIONER OF INCOME TAX Vs. E I D PARRY LIMITED
March 9, 1995
COMMISSIONER OF INCOME TAX Vs. C S RAMACHARY AND COMPANY
April 6, 1995
COMMISSIONER OF INCOME TAX Vs. WOODLANDS
April 6, 1995
COMMISSIONER OF INCOME TAX Vs. SITALAKSHMI MINOR
April 6, 1995
COMMISSIONER OF INCOME TAX Vs. RASHMI KAMDAR
April 4, 1995
COMMISSIONER OF INCOME TAX Vs. K S D PANDURANGAN
April 18, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN FIREWORKS INDUSTRIES
April 20, 1995
COMMISSIONER OF INCOME TAX Vs. PRAVEENA FILM CIRCUIT
March 28, 1995
COMMISSIONER OF INCOME TAX Vs. E I D PARRY INDIA LIMITED
March 29, 1995
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER BOARDS LIMITED
March 29, 1995
COMMISSIONER OF INCOME TAX Vs. GANESAN G S
March 22, 1995
COMMISSIONER OF INCOME TAX Vs. NAGAMMAL MILLS LIMITED
March 22, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU DAIRY DEVELOPMENT CORPORATION LIMITED
March 23, 1995
COMMISSIONER OF INCOME TAX Vs. EAST ASIATIC CO INDIA PRIVATE LIMITED
March 23, 1995
COMMISSIONER OF INCOME TAX Vs. P VISALAKSHI
March 21, 1995
COMMISSIONER OF INCOME TAX Vs. PEIRCE LESLIE AND COMPANY LIMITED
March 16, 1995
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA SHIPPING CORPORATION LIMITED
May 13, 1995
COMMISSIONER OF INCOME TAX Vs. S S NARAYANAN
May 13, 1995
COMMISSIONER OF INCOME TAX Vs. H T HA BIT PRIVATE LIMITED
May 5, 1995
COMMISSIONER OF INCOME TAX Vs. CHENNAI PROPERTIES AND INVESTMENTS LIMITED
April 24, 1995
COMMISSIONER OF INCOME TAX Vs. VIJAYA TRADERS
April 26, 1995
COMMISSIONER OF INCOME TAX Vs. GOODWELL M AND COMPANY LIMITED
April 26, 1995
COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT M TOLIA
June 29, 1995
COMMISSIONER OF INCOME TAX Vs. RAMANATHAN CHETTIAR A L R M
June 29, 1995
COMMISSIONER OF INCOME TAX Vs. ARUMUGHAM CHETTIAR O K
June 5, 1995
COMMISSIONER OF INCOME TAX Vs. MADRAS RACE CLUB
July 25, 1995
COMMISSIONER OF INCOME TAX Vs. AQUAPUMP INDUSTRIES
July 14, 1995
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA NAIDU V L
July 13, 1995
COMMISSIONER OF INCOME TAX Vs. TAMILNADU TEXTILE CORPORATION
July 12, 1995
COMMISSIONER OF INCOME TAX Vs. P DHANALAKSHMI
November 24, 1995
COMMISSIONER OF INCOME TAX Vs. VENU SURESH SANJAY TRUST
December 1, 1995
COMMISSIONER OF INCOME TAX Vs. CARBURETTORS LIMITED
December 7, 1995
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS COMPANY LIMITED
December 21, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED
March 31, 1995
COMMISSIONER OF INCOME TAX Vs. D VEERAPPAN
November 16, 1995
COMMISSIONER OF INCOME TAX Vs. P S G AND SONS CHARITIES
October 25, 1995
COMMISSIONER OF INCOME TAX Vs. SETH PURUSHOTHAMDAS DWARKADAS
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. SEMBI TRADERS
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. TENDOLKAR N B
October 10, 1995
COMMISSIONER OF INCOME TAX Vs. K M N NAIDU
October 18, 1995
COMMISSIONER OF INCOME TAX Vs. KRISHNASWAMY S AND SONS
August 30, 1995
COMMISSIONER OF INCOME TAX Vs. SRINIVAS AND CO
August 22, 1995
COMMISSIONER OF INCOME TAX Vs. RAJENDRA MILLS LIMITED
August 23, 1995
COMMISSIONER OF INCOME TAX Vs. K S CHANDRASEKARAN
September 12, 1995
COMMISSIONER OF INCOME TAX Vs. ARASAN ALUMINIUM INDUSTRIES PRIVATE LIMITED
September 12, 1995
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING CO OF INDIA LIMITED
September 12, 1995
COMMISSIONER OF INCOME TAX Vs. MANICKASUNDARAM M
September 8, 1995
COMMISSIONER OF INCOME TAX Vs. S C S RIG SERVICE
September 7, 1995
COMMISSIONER OF INCOME TAX Vs. VIRUDHUNAGAR HINDU NADARS ABIVIRUTHI PANCHUKADAI MAHAMAI
August 8, 1995
COMMISSIONER OF INCOME TAX Vs. S PALANISWAMY
August 16, 1995
COMMISSIONER OF INCOME TAX Vs. INDIAN OVERSEAS BANK LIMITED
July 31, 1995
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED
August 3, 1995
COMMISSIONER OF INCOME TAX Vs. S KRISHNASWAMY
August 3, 1995
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU TEXTILE CORPORATION
March 12, 1995
COMMISSIONER OF LAND ADMINISTRATION CHEPAUK MADRAS Vs. EXECUTIVE OFFICER ARULMIGHU THEAGARAJA SWAMY DEVASTHANAM THIRUVARUR THANJAVUR
August 7, 1995
COMMISSIONER OF WEALTH TAX Vs. THYAGARAJA MUDALIAR V S
September 4, 1995
COMMISSIONER OF WEALTH TAX Vs. KAMALA GANAPATHY SUBRAMANIAM
September 12, 1995
COMMISSIONER OF WEALTH TAX Vs. RAMANATHAN V M
April 4, 1995
COMMISSIONER OF WEALTH TAX Vs. ARUNACHALAM M V HUF
March 1, 1995
COMMISSIONER OF WEALTH TAX Vs. W DORAISAMY
January 9, 1995
COMMISSIONER OF WEALTH-TAX Vs. V S THYAGARAJA MUDALIAR
September 4, 1995
CONSOLIDATED INVESTMENTS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 1995
CONSULTATIONS AND SERVICES PRIVATE LIMITED Vs. K N SANKARANARAYANAN
April 18, 1995
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE T S SRINIVASA IYER
June 28, 1995
CONTROLLER OF ESTATE DUTY Vs. K GOVINDARAJULU
February 23, 1995
COROMANDEL INDAG PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 5, 1995
D AMIRTHALINGAM Vs. SANTHAKUMARI
March 22, 1995
D L RAJASEKARAN DIED Vs. AYYAVU
March 17, 1995
D RAMAMOORTHY Vs. K J DURAISAMY
January 13, 1995
D SIMON Vs. SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF INFORMATION AND BROADCASTING NEW DELHI
March 21, 1995
D SWAMINATHAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 5, 1995
D. GOUTHAM KUMAR Vs. STATE TRANSPORT AUTHORITY TAMIL NADU, CHEPAUK, MADRAS AND OTHERS
September 25, 1995
D. SUYARAJ Vs. COLLECTOR OF CENTRAL EXCISE, COIMBATORE AND ANR.
March 2, 1995
D.P. SHARMA AND OTHERS Vs. THE STATE TRANSPORT AUTHORITY, MADRAS AND OTHERS
September 13, 1995
DAIVID JOHN HOPKINS Vs. UNION OF INDIA
August 31, 1995
DEEN MOHAMMED Vs. STATE
September 19, 1995
DEIVENDRAN Vs. STATE
October 31, 1995
DEVAKI AMMAL (DECD) Vs. TAX RECOVERY OFFICER
March 25, 1995
DEVAKI AMMAL DECD Vs. TAX RECOVERY OFFICER
July 25, 1995
DEVARAJAN Vs. LINGAIYAN
December 11, 1995
DHAKSHINAMOORTHY Vs. MANAGEMENT KANCHEEPURAM CENTRAL COOPERATIVE
July 26, 1995
DHANDAPANI NAIDU Vs. DEBT RELIEF SPECIAL TAHSILDAR VRIDHACHALAM SOUTH ARCOT DISTRICT
January 4, 1995
DHARMAR Vs. STATE OF TAMIL NADU, REP. BY DEPUTY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND
February 8, 1995
DILLI RAJ Vs. K SUBBAN
December 20, 1995
DIRECTOR OF INCOME TAX EXEMPTIONS Vs. THANTHI TRUST
January 20, 1995
DISTRICT LIVESTOCK FARM Vs. P MUTHIAH AND 64 ORS
December 15, 1995
DORAISAMI GOUNDER Vs. PACHAMUTHU GOUNDER
April 27, 1995
DOSS ASSOCIATES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS
March 10, 1995
DR PARVATHY RAJAN Vs. REGISTRAR UNIVERSITY OF MADRAS MADRAS
March 21, 1995
DR. BALASUNDARAM Vs. STATE, REP. BY S.H.O. VILLUPURAM TALUK POLICE STATION
October 16, 1995
DURAISAMI Vs. RASAYAMMAL DIED
July 6, 1995
DURAMETALLIC (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 20, 1995
E R RANGANATHAN Vs. SAROJAMMAL
August 18, 1995
E RAJAPANDI Vs. STATE OF TAMIL NADU
March 22, 1995
E S I C MADRAS Vs. CHRISTIAN MEDICAL COLLEGE VELLORE
June 27, 1995
E SENTHTLKUMAR Vs. REGISTRAR OF CO OP SOC
November 16, 1995
EASWARI EXTRACTIONS Vs. JOINT COMMISSIONER III SMR OF COMML TAXES MADRAS
February 28, 1995
EKAMBARAM Vs. VETHACHATTM, SELVI,
November 10, 1995
EKAMBARAM AND OTHERS Vs. COMMISSIONER, H. R. AND C.E. DEPARTMENT, MADRAS AND OTHERS
November 9, 1995
ELANGOVAN Vs. DISTRICT MAGISTRATE
November 29, 1995
ENFORCEMENT DIRECTORATE Vs. SYED ABDUL KHADER
September 8, 1995
ENFORCEMENT DIRECTORATE Vs. SYED ABDUL KHADER
September 9, 1995
ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA MADRAS Vs. K JAFFER
September 14, 1995
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
July 25, 1995
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY Vs. C SRINIVASA RAO
March 17, 1995
EXECUTIVE OFFICER ARULMIGHU VARADARAJA PERUMAL KOIL THIRUPAPULIYUR CUDDALORE Vs. P ARUMUGAM
March 22, 1995
FATHUMA Vs. K S KADHERKANI
April 17, 1995
FAZULLAH SHERIFF Vs. ABDUL WAHAB KHAN
November 14, 1995
FIRST COMPUTERS FORMERLY KNOWN AS BRILLIANTS COMPUTER CENTRE Vs. A GURUPRASAD
April 10, 1995
FRANCIS XAVIER Vs. NEELAMEGAM INSPECTOR OF POLICE PONDY BAZAAR POLICE STATION MADRAS
January 6, 1995
G CHAMBI RAJ Vs. STATE OF TAMIL NADU
September 7, 1995
G JAYAPANDIAN Vs. P C MANICKAM
December 15, 1995
G LOGANATHAN Vs. S CHENNIYA CHETTIAR
August 16, 1995
G M NATARAJAN Vs. STATE
February 22, 1995
G MOULANA SAHEB Vs. SUB REGISTRAR THIRUPATHUR
July 11, 1995
G NATARAJAN Vs. INDIAN OIL CORPORATION LIMITED
August 31, 1995
G PALANI Vs. CHINNAMMAL
September 26, 1995
G R V RAJAN Vs. TUBE INVESTMENTS OF INDIA LTD
February 2, 1995
G RAMALINGAM Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS
July 12, 1995
G RANGASWAMI Vs. COIMBATORE PIONEER MILLS LIMITED
September 1, 1995
G VASUDEVAN Vs. S AND S CONSTRUCTION
July 27, 1995
G. VISWANATHAN AND ETC. Vs. THE HONOURABLE SPEAKER, TAMIL NADU LEGISLATIVE ASSEMBLY AND ANOTHER
September 29, 1995
GANAPATHY ENGINEERING MANUFACTURERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 6, 1995
GANDHI IRWIN SALT MANUFACTURERS ASSOCIATION AND Vs. GOVT OF T N AND
October 10, 1995
GANDHIMATHI RAMIYA Vs. G. SYED MOHIDEEN
October 26, 1995
GANESAN Vs. DORAISAMY
September 8, 1995
GANESAN Vs. PERUMAL GOUNDER
July 31, 1995
GANGA BAI Vs. STATE OF TAMIL NADU
September 26, 1995
GEORGE Vs. STATE
August 14, 1995
GIFT-TAX OFFICER Vs. R SAMBASIVE RAO
February 28, 1995
GNANAGUNASEELI Vs. STATE
July 11, 1995
GOPALAKRISHNAN Vs. P SHANMUGAM
January 21, 1995
GOPALAN V Vs. SUB REGISTRAR
August 18, 1995
GOUTHAM SURANA Vs. K KESAVAKRISHNAN
January 3, 1995
GOVERNMENT OF TAMILNADU Vs. N S RAJABATHER MUDALIER
November 22, 1995
GOVINDARAJ Vs. STATE
January 10, 1995
GRASIM INDUSTRIES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
November 23, 1995
GREAVES CHITRAM LIMITED Vs. STATE OF TAMIL NADU
July 4, 1995
GUPTA GARMENTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 1995
GURUSAMY Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
February 23, 1995
GURUSAMY NAICKER Vs. G JAYARAMAN
April 25, 1995
GURUSWAMI GOUNDER Vs. KESAVA REDDIAR
November 3, 1995
GURUSWAMY Vs. THAYAMMAL
October 13, 1995
H M KARI GOWDER Vs. H M HALAN
March 28, 1995
HAW PAR BROS INTERNATIONAL LIMITED Vs. TIGER BALM COMPANY PRIVATE LIMITED
April 1, 1995
HINDUSTAN ENGINEERING INDUSTRIES L 3 INDUSTRIAL ESTATE AMBATTUR MADRAS 58 Vs. ASSISTANT DIVISIONAL ENGINEER O AND M MADRAS ELECTRICITY SYSTEM DISTRIBUTION/NORTH FIRST CROSS ROAD INDUSTRIAL ESTATE AMBATTUR MADRAS
March 8, 1995
HINDUSTAN STEEL DISTRIBUTORS Vs. STATE OF TAMIL NADU
September 14, 1995
HOOLI DEVI Vs. ASSISTANT COLLECTOR OF CUSTOMS PRIVATE MADRAS
May 3, 1995
ILAYATH BEGUM Vs. SAHIB BASHA
January 11, 1995
IN THE MATTER OF PERIASAMY, SENTHIL KUMAR AND KAMARAJ-DETENU THANGAMANI Vs. THE INSPECTOR OF POLICE, Q BRANCH, TRICHY, TRICKY DISTRICT
October 30, 1995
INCOME TAX OFFICER Vs. DHARAMCHAND SURANA
March 10, 1995
INCOME TAX OFFICER Vs. PALANI ANDAVAR MILLS LIMITED
July 13, 1995
INCOME-TAX OFFICER Vs. KODAIKANAL FINANCE LTD
March 26, 1995
INCOME-TAX OFFICER Vs. PALANI ANDAVAR MILLS LIMITED
March 13, 1995
INDIAN BANK Vs. C V REDDY
October 31, 1995
INDIAN OVERSEAS BANK Vs. V VAIJAYANTHIMALA
September 13, 1995
INDIAN SUGAR AND GENERAL INDUSTRY EXPORT AND IMPORT CORPORATION LIMITED Vs. SALES TAX APPELLATE TRIBUNAL
February 9, 1995
INDIRA KUMARI Vs. B RAMAKRISHNAN
February 27, 1995
INDIRA NAGAR RESIDENTS Vs. GOVERNMENT OF TAMIL NADU
July 19, 1995
INDIRA NAGAR RESIDENTS BENEFIT SOCIETY Vs. GOVERNMENT OF TAMIL NADU
September 20, 1995
INDUSTRIAL CHEMICALS AND MANOMERS LIMITED TIRUNELVELI Vs. STATE OF TAMIL NADU
May 30, 1995
INSPECTOR OF POLICE, S.P.E., C.B.I., MADRAS Vs. PHILOMENA
November 17, 1995
INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU Vs. ARIF U PATEL
January 19, 1995
INTERNATIONAL AIR CARGO WORKERS UNION Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
November 3, 1995
ION EXCHANGE INDIA LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
March 30, 1995
J A ROCHE Vs. STATE OF TAMIL NADU
December 15, 1995
J ABDUR RAHIM AND COMPANY Vs. STATE OF TAMIL NADU
January 24, 1995
J DHANRAJ Vs. TAMIL NADU ELECTRICITY BOARD
February 9, 1995
J JAYALALITHA Vs. M CHANNA REDDY GOVERNOR OF TAMIL NADU
April 27, 1995
J M A MOHAMED FAROOK Vs. AZIZ COMPANY PRIVATE LIMITED
August 25, 1995
J M SHAH Vs. INCOME TAX OFFICER
April 19, 1995
J SELVARAJ Vs. K GOWRI SHANKAR
January 20, 1995
J SRINIVASAN Vs. CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA CENTRAL OFFICE BOMBAY
March 6, 1995
J SUDERSHAN Vs. UNION OF INDIA
July 16, 1995
J SUDERSHAN Vs. UNION OF INDIA
August 28, 1995
J SWAMIVELU @ JOHN SAMUVEL DEVA ASIRVATHAM Vs. K PARAMESWARI
July 20, 1995
J SWAMIVELU ALIAS JOHN SAMUVEL DEVA ASIRVATHAM Vs. K PARAMESWARI
July 21, 1995
J VENKATARAMAN Vs. V MATHIBOOSHANAM
December 15, 1995
J ZEENATH BEEVI Vs. N V K MOHAMMED SULTAN ROWTHER AND SONS LIMITED
March 5, 1995
J ZEENATH BEEVI Vs. N V K MOHAMMED SULTAN ROWTHER
July 5, 1995
JAIRAJ SHETTY Vs. THAPAR WATER BASE LIMITED
January 23, 1995
JAMAL MOHAMMAD Vs. MOHAMAD UNUS
March 23, 1995
JAMES KHAN Vs. THOMAS COOK INDIA LIMITED
March 20, 1995
JAYARAMA RAMACHANDRA REDDY Vs. J SATHYANARAYANA
August 3, 1995
JAYARAMAN Vs. JELHAMA
March 17, 1995
JESSIE THAVAMANI Vs. LIAKATH BASHA
December 14, 1995
JOHN DEVADOSS Vs. RUTH MORIS
February 15, 1995
JOHN MATHEW Vs. P D RAJAN
October 25, 1995
JOINT DIRECTOR OF AGRICULTURE INPUTS DIRECTORATE OF AGRICULTURE CHEPAUK MADRAS Vs. BHARAT PULVARISING MILLS LIMITED MADRAS
August 25, 1995
JOSHI AMBA SHANKAR FAMILY TRUST Vs. GOWRISHANKAR
July 11, 1995
JOTHI CHEMICALS AND DETERGENTS Vs. JYOTHY LABORATORIES A 14 M AND M CO OP HOUSING SOCIETY SHREEKRISHNA NAGAR BORIVALLI EAST BOMBAY
August 11, 1995
JULAIGA BEGUM Vs. STATE OF TAMIL NADU
November 20, 1995
K A RAMASWAMY CHETTIAR Vs. COMMISSIONER OF INCOME TAX
September 19, 1995
K ARUNACHALAM Vs. DISTRICT COLLECTOR SALEM
October 17, 1995
K BALAKUMAR Vs. M S JAYAPRAKASH
October 9, 1995
K C P LIMITED MADRAS Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT MADRAS
April 4, 1995
K CHANDRAN Vs. INSPECTOR OF POLICE KORATTUR POLICE STATION MADRAS
October 17, 1995
K EKAMBARAM Vs. COMMISSIONER HR AND CE ADMINISTRATION DEPARTMENT UTHAMAR GANDHI ROAD MADRAS
January 6, 1995
K JASMINE KIRUBAKANI Vs. K BALASUNDARAM
April 21, 1995
K K ARUNACHALAM Vs. K NALLUSAMY
August 1, 1995
K L ELUMALAI Vs. P NATARAJAN
April 7, 1995
K M MADHAVAKRISHNAN Vs. S R SWAMI
March 21, 1995
K M MOHAMED ALI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 17, 1995
K M RAFIUDEEN ALIAS RAFIQUE Vs. ASSISTANT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MADRAS
November 29, 1995
K M SUBAIDA BEEVI Vs. TAHSILDAR
July 27, 1995
K M VIJAYAN Vs. UNION OF INDIA
July 28, 1995
K MARIAPPAN Vs. CHENNAIVAZH NADARGAL SANGAM
December 1, 1995
K MUNUSWAMI GOUNDER Vs. M GOVINDARAJU
February 14, 1995
K N I EQBAL Vs. STATE OF TAMIL NADU
March 23, 1995
K N NAGARAJAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY
July 15, 1995
K NARASAIAH Vs. STATE
February 22, 1995
K P ABDUL MAJEED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN
July 14, 1995
K P ABDUL MAJEED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE TRICHY
March 17, 1995
K P ABDUL MAJEED Vs. CUSTOMS EXCISE GOLD APPELLATE TRIBUNAL
August 23, 1995
K P S KANAKARAJ Vs. STATE
March 21, 1995
K R LAKSHMANAN Vs. TAMIL NADU CRICKET ASSOCIATION M A CHIDAMBARAM STADIUM
May 7, 1995
K R NAGARAJAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION WORKS MADRAS CITY
July 5, 1995
K R RAMASWAMY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 27, 1995
K S RADHAKRISHNAN Vs. UNION OF INDIA REP
July 14, 1995
K SAHARA BANU Vs. STATE OF TAMIL NADU
November 20, 1995
K SHANMUGHAM Vs. S LAKSHMI AMMAL
July 10, 1995
K SUGITHAKUMAR Vs. STATE OF TAMIL NADU
November 2, 1995
K SWARNA Vs. SAILEELA MOHAN
March 27, 1995
K V JAISINGH Vs. C R GOVINDASWAMI CHETTIAR DIED
January 21, 1995
K V SASIDHAR Vs. ASSISTANT DIRECTOR OF INSPECTION INVESTIGATION
March 22, 1995
K VEERASWAMI Vs. UNION OF INDIA
April 4, 1995
K VENKATASWAMY REDDIAR Vs. PARTHASARATHY
September 25, 1995
K. NATARAJAN Vs. V.L. VENKATACHALAM
November 1, 1995
K.V. JOY Vs. V. SANKARA NARAYANAN
October 28, 1995
K.V. RAMAKRISHNAN Vs. G.K. RAJARATHINAM
September 22, 1995
KADALAIMITTAI Vs. THE STATE OF TAMIL NADU
September 21, 1995
KALA TRADERS Vs. CENTRAL BANK OF INDIA
September 18, 1995
KALIAMMAN ENDOWMENT TRUST THIRUVAKKARAI Vs. TAMIL NADU TEMPLE ADMINISTRATION BOARD
December 15, 1995
KALIMUTHU Vs. STATE OF TAMIL NADU
September 15, 1995
KALIYAPERUMAL NADAR Vs. SANTHANAM CHETTIAR
April 18, 1995
KALYANASUNDARAM PROPRIETOR K P LORRY TRANSPORT MADURAI Vs. INDRANI
February 10, 1995
KAMAKSHI AMMAL Vs. RAJALAKSHMI
February 7, 1995
KAMALA AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
January 9, 1995
KAMALA SWAMINATHAN Vs. REGISTERING AUTHORITY MOTOR VEHICLES MADRAS WEST MADRAS
August 28, 1995
KAMARAJ Vs. NEHRU
October 10, 1995
KAMEETHA BANU Vs. JOINT SECRETARY TO GOVT OF INDIA
April 24, 1995
KANDASAMI Vs. ADI NARAYANAN
July 21, 1995
KANDASAMY Vs. RATHINAMBAL
July 3, 1995
KANDASAMY Vs. BALAMMAL
February 6, 1995
KANDASAMY Vs. STATE OF TAMILNADU
January 24, 1995
KANIKAPATHI VISHNUSAGAR Vs. M GANESHPATHI MINOR
October 28, 1995
KANNAIYAN Vs. SUBRAMANIA PATHAR
October 20, 1995
KANNU REDDIAR Vs. T PALANIRAJAN
May 30, 1995
KARAMCHAND THAPAR AND BROS C S LIMITED Vs. MANACO PROPERTIES PRIVATE LIMITED
December 11, 1995
KASILIYA VAGAIYARA SRI RAMA NAVAMI UTHSAVA DHARMA SABHAI Vs. PARAMOUNT PRINTERS A PARTNERSHIP FIRM
December 27, 1995
KASTHURI K A LANKARAM Vs. SUNDARARAJA PERUMAL DEVASTHANAM PARAMAKUDI
November 1, 1995
KATHIRVEL Vs. STATE
August 8, 1995
KEMI KWAJA MOHIDEEN Vs. SUSAN GALIFE
January 13, 1995
KEMPRAJ Vs. KRISHNAPPA
September 13, 1995
KISHAN R BHATIJHA Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE GOVT OF INDIA
June 12, 1995
KM VALLIAPPAN Vs. MADRAS SEVA SADAN HIGHER SECONDARY SCHOOL
August 9, 1995
KODAIKANAL BOAT CLUB Vs. STATE OF TAMIL NADU
January 30, 1995
KODANDARAMA GOUNDER Vs. KULLAMMAL AND OTHERS
November 28, 1995
KOTHAI NACHIAR Vs. VIJAYALAKSHMI AMMAL
October 13, 1995
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. MAXWELL DYES AND CHEMICALS PRIVATE LIMITED
May 16, 1995
KOTHARI SUGARS AND CHEMICALS LIMITED Vs. STATE OF TAMIL NADU
April 27, 1995
KRISHNA INDUSTRIAL CHEMICALS LIMITED Vs. THE SUB DIVISIONAL MAGISTRATE
September 20, 1995
KRISHNAN Vs. STATE
March 21, 1995
KRISHNAN Vs. K DHARMAR
February 10, 1995
KULLAMMAL Vs. STATE OF TAMIL NADU
January 10, 1995
KUMARATHAL Vs. BALASUBRAMANIA GOUNDER
October 20, 1995
KUNAL ENGINEERING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1995
KUPPUSWAMI Vs. KRISHNAVENI
June 29, 1995
KUPPUSWAMI Vs. GOVINDARASU
October 13, 1995
KUSUM LAMINATING AND PACKAGING INDUSTRIES Vs. STATE OF TAMIL NADU
December 14, 1995
KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND ORS.
March 6, 1995
KUTTY FLUSH DOORS AND FURNITURE COMPANY PRIVATE LIMITED MADRAS Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD MADRAS
March 16, 1995
L A THENGAPPA GOUNDER Vs. REVENUE DIVISIONAL OFFICER ERODE PERIYAR DISTRICT
December 14, 1995
L P ABDUL MAJEED Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
August 28, 1995
LAHARI RECORDING CO P LTD Vs. DR JAIN PROPRIETOR MADRAS
February 28, 1995
LAKSHMI Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH TIRUPATHUR NORTH ARCOT AMBEDKAR DISTRICT
October 18, 1995
LAKSHMI ALIAS MOOKAYEE ALIAS MARUDAYEE Vs. INSPECTOR GENERAL OF PRISONS MADRAS
December 5, 1995
LAKSHMI SHANMUGHAM Vs. P R SHANMUGHAM
September 13, 1995
LAKSHMI VILAS BANK LIMITED TIRUCHIRAPALLI Vs. SUN FINANCE WORAIYUR TIRUCHIRAPALLI
February 2, 1995
LARSEN AND TOUBRO LIMITED ECE CONSTRUCTION GROUP PONDICHERRY Vs. CHIEF INSPECTOR OF FACTORIES GOVERNMENT OF PONDICHERRY
December 21, 1995
LICENCEE JAYARAM TOURING Vs. V SUDHAKAR
February 13, 1995
LOGANATHAN Vs. DHANALAKSHMI
November 27, 1995
LORD RAMAGOPAL Vs. SIVAKAMI AMMAL PORPATHAM
November 1, 1995
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1995
LUCAS TVS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 29, 1995
M A CHIDAMBARAM Vs. COMMISSIONER OF INCOME TAX
January 31, 1995
M AYISHATH MUNAWARA Vs. UNION OF INDIA
February 1, 1995
M AYYASAMY Vs. DISTRICT EDUCATIONAL OFFICER ELEMENTARY EDUCATION DISTRICT EDUCATION OFFICER MADRAS
September 27, 1995
M BALAKRISHNAN Vs. CORPORATION OF MADURAI
August 7, 1995
M BALASUBRAMANIAN Vs. COMMISSIONER NAGERCOIL MUNICIPALITY NAGERCOIL
July 28, 1995
M DAWOOD Vs. DISTRICT MAGISTRATE AND DIST COLLECTOR
December 12, 1995
M JAGADEESWARA PANDIAN Vs. ASSISTANT COMMISSIONER (EXCISE)
March 9, 1995
M KRISHNASWAMY Vs. SADRAS VENKATARAMA CHETTY CHARITIES UNDER THE MANAGEMENT OF S K P D AND CHARITIES
July 20, 1995
M L NARASIMHAN Vs. UNION OF INDIA
August 2, 1995
M LAKSHMANAN Vs. TAMIL NADU HOUSING BOARD
June 30, 1995
M NARAYANASWAMI Vs. ROYA POULLE AMALA
October 9, 1995
M P P JAYAGANDHI NADAR AND COMPANY Vs. ARUNACHALAM PILLAI
October 13, 1995
M P PURUSHOTHAMAN Vs. N SANKARAN
October 10, 1995
M R EASWARAN Vs. C KEPPAIYA CHETTIAR
January 27, 1995
M R GOPALAKRISHNAN Vs. SPECIAL OFFICER COPORATION TRICHY
August 4, 1995
M R SUNDARARAMAN Vs. COMMISSIONER OF INCOME TAX
January 5, 1995
M RAMASAMY Vs. GOVERNMENT OF TAMIL NADU
March 16, 1995
M RAMASWAMI CHETTIAR Vs. T M RAMASWAMY CHETTIAR AND COMPANY
May 30, 1995
M RUKMANI DEVI Vs. CHIEF EDUCATIONAL OFFICER
July 26, 1995
M S APPA RAO Vs. GOVERNMENT OF TAMIL NADU
February 15, 1995
M S RAMANATHAN Vs. STATE
September 1, 1995
M S SWAMINATHAN Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 9, 1995
M SADAKSHARAVEL Vs. STATE BANK OF INDIA
February 21, 1995
M SELVARAJAN Vs. STATE OF TAMIL NADU
November 23, 1995
M SETHU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
March 8, 1995
M T CARUNYA Vs. S JOSEPH CHELLAPPA
September 15, 1995
M V ARUNACHALAM Vs. R PALANIAPPAN
November 6, 1995
M V GOVINDAN Vs. VENKATARAMA CHETTY
November 28, 1995
M. CHOUDHRY AND ANOTHER Vs. C.P. NATARAJAN
July 21, 1995
M. JAYACHANDRAN Vs. K. ALAMELU AMMAL
December 8, 1995
M. KISHIN MULCHANDANI Vs. FOOD INSPECTOR, UDHAGAMANDALAM MUNICIPALITY
March 31, 1995
M. SENTHIL KUMAR AND ANR. Vs. SUDHA MILLS (INDIA) PRIVATE LTD. AND ORS.
March 2, 1995
M. SOUNDARARAJAN Vs. REVENUE DIVISIONAL OFFICER, DINDIGUL AND OTHERS
August 16, 1995
M.A. AMANULLAH AND ANOTHER Vs. VENKATESWARAN
August 24, 1995
M.D.K. RAMALINGAM (DIED) AND FIVE OTHERS Vs. M.D.K. THIRUMALAIAPPAN AND FIVE OTHERS
December 21, 1995
MA SILAMANI AND Vs. STATE OF TAMIL NADU
August 7, 1995
MACNEIL AND MAGOR LTD Vs. FIRST ADDITIONAL LABOUR COURT MADRAS
February 8, 1995
MADEENA BEEVI Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE
March 28, 1995
MADRAS BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES
March 20, 1995
MADRAS ELECTRICAL CONDUCTORS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 31, 1995
MADRAS HARDWARE MART Vs. V HUTCHEESWARAN
November 22, 1995
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF TAMIL NADU
June 20, 1995
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. VINOD BHATIA
July 18, 1995
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. SPECIAL TAHSILDAR LAND ACQUISITION M M D A MADRAS
January 18, 1995
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. RAMAKRISHNA REDDY
August 4, 1995
MADRAS PAWN BROKERS ASSOCIATION Vs. STATE OF TAMIL NADU
April 27, 1995
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
February 8, 1995
MADURA COATS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
November 13, 1995
MADURA SUGARS LIMITED Vs. STATE OF TAMIL NADU
December 12, 1995
MADURAI CHILDREN AID SOCIETY 164 KAMARAJ SALAI MADURAI 9 Vs. LABOUR COURT MADURAI
November 9, 1995
MADURAI CITY MUNICIPAL CORPORATION Vs. MADURAI MANAGER KARIMEDU RAM NAGAR MARKET ANAITHU VIABARIGAL NALA CHANGAM
October 31, 1995
MADURAI CITY MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER, MADURAI, Vs. M. PANDI
September 8, 1995
MADURAI INSTITUTE OF SOCIAL SCIENCE Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION MADURAI
August 30, 1995
MAHABOOVA BEEVI Vs. NATARAJA CHETTIAR
February 27, 1995
MAHAVOOR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD Vs. INSPECTOR OF LABOUR
January 3, 1995
MAHENDRAN Vs. INSPECTOR OF POLICE PARAMAKUDI TOWN CIRCLES
September 14, 1995
MAJOR J VICTOR Vs. RT REV M AZARIAH BHISHOP IN MADRAS
September 1, 1995
MANAGEMENT OF ENGINE VALVES LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS AND
February 22, 1995
MANAGEMENT OF K P V SHAIK MOHAMMED Vs. P GOVINDARAJULU
September 8, 1995
MANAGEMENT OF SILVERSANDS BEACH RESORT Vs. WORKMEN SILVERSANDS EMPLOYEES UNION
August 1, 1995
MANAGEMENT OF SRI IVAN STEDEFORD HOSPITAL AMBATTUR Vs. S ALAN RAJ
January 13, 1995
MANAGEMENT OF SRI IVAN STEDEFORD HOSPITAL MADRAS Vs. V S ALAN RAJ
January 13, 1995
MANAGEMENT OF SRI RAMAKRISHNA STEEL Vs. PRESIDING OFFICER LABOUR COURT
August 21, 1995
MANAGEMENT OF SRI RAMAKRISHNA STEEL INDUSTRIES LIMITED Vs. PRESIDING OFFICE LABOUR COURT
August 21, 1995
MANAGEMENT OF SRI VIDYA LORRY SERVICE Vs. ADDITIONAL LABOUR COURT MADURAI
July 6, 1995
MANAGER P N P TRANSPORTS TIRUPUR Vs. MOTHER SUPERIOR GENERAL SERVITE GENERALATE CONVENT TIRUCHIRAPALLI
April 5, 1995
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LIMITED VILLUPURAM Vs. MOHAMMED JAFFER
March 29, 1995
MANAGING DIRECTOR THIRUVALLUVAR TRANSPORT CORPORATION MADRAS Vs. THANGAVELU
August 16, 1995
MANGALAM Vs. REVENUE DIVISIONAL OFFICER THANJAVUR
November 29, 1995
MANI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF CHENGALPATTU MGR DISTRICT AT KANCHEEPURAM
March 24, 1995
MANI ALIAS RANGANAYAKI AND ORS Vs. M KOKILAMANI REPRESENTED BY HER POWER OF ATTORNEY AGENT K G ANANTHAKRISHNAN AND ORS
February 3, 1995
MANICKAM PILLAI (DIED) AND ANOTHER Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.), DEPARTMENT, MADRAS AND OTHERS
March 28, 1995
MANNAMMAL Vs. STATE
October 17, 1995
MANOJ KUMAR SONTHALIA Vs. VIVEK GOENKA
March 9, 1995
MANONMANI MUTHUSWAMY Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
December 5, 1995
MANSIRI INVESTMENTS AND LEASING PRIVATE LIMITED MADRAS Vs. TAMIL NADU MERCANTILE BANK LIMITED
December 20, 1995
MARAGATHAM SILICATE INDUSTRIES Vs. STATE OF TAMIL NADU
July 25, 1995
MARAPPA GOUNDER Vs. PREMA
August 8, 1995
MARIAGLORY Vs. JOHN BRITTO ALIAS JOHN
February 28, 1995
MARIAPPAN Vs. STATE
July 28, 1995
MARIYA ANTHONI SAHAYA JOHNSI RANI Vs. JOSEPH LOUIS BABU
September 15, 1995
MARUTI UDYOG LTD. Vs. HINDUSTHAN PHOTO FILM MFG. CO. LTD.
November 10, 1995
MASILAMANI Vs. STATE OF TAMIL NADU
August 17, 1995
MAXWELL DYES AND CHEMICALS PRIVATE LIMITED Vs. KOTHARI INDUSTRIAL CORPORATION LIMITED
September 27, 1995
MECO TRANICA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
July 27, 1995
MEDOPHARAM PHARMACEUTICALS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE MADRAS
November 15, 1995
MEENAKSHI ANNUAL Vs. SAIRAM
January 6, 1995
MEENAKSHI JEWELLERY MART Vs. JOINT COMMISSIONER II COMMERCIAL TAXES
July 31, 1995
MESSRS BHARAT PETROLEUM CORPORATION LIMITED Vs. V ANTONY
March 7, 1995
METRO GENERAL CREDITS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1995
MEYAPPA VELAR Vs. TAMIL NADU TEMPLE ADMINISTRATION BOARD SECRETARIAT
February 21, 1995
MICRO FINE BUSHINGS Vs. STATE OF TAMIL NADU
August 21, 1995
MIDHUNA NATHAN AND Vs. STATE OF TAMIL NADU
September 28, 1995
MINOR S SUREN Vs. DIRECTOR OF GOVT EXAMINATIONS
February 24, 1995
MOHAMAD RAFI Vs. JAYAKUMAR
March 28, 1995
MOHAMED ALI K M Vs. ASSISTANT CIT
April 17, 1995
MOHAMED GANI Vs. RAJAMANI
September 21, 1995
MOHAMMED ZACKAIYA Vs. ABDUL AZIZ
April 28, 1995
MOHAN Vs. STATE
August 1, 1995
MOHANRAM SASTRY Vs. SWADHARMA SWARAJYA SANGHA
February 22, 1995
MOHANRAO PANDAMUDI Vs. GOVERNMENT OF TAMIL NADU
February 23, 1995
MOOGAMBIKAI ENTERPRISES Vs. DHARMAPURI DISTRICT DEVELOPMENT CORPORATION LIMITED
September 20, 1995
MOON ROCK AND MARBLE COMPANY Vs. STATE OF TAMIL NADU
January 13, 1995
MOTHI SAMPOORNAMMAI TRUST Vs. MOHAMMED HANIF
September 19, 1995
MR. JOHN BOSCO Vs. STATE BY INSPECTOR OF POLICE, SINGAMPUNERI
July 11, 1995
MR. SUNDARAM Vs. STATE THROUGH VISHNU KANCHI POLICE
July 11, 1995
MUNIAMMAL Vs. INSPECTOR OF POLICE DINDIGUL TALUKA POLICE STATION
July 28, 1995
MUNIANDI Vs. STATE
September 13, 1995
MUNIRAJ Vs. THE DISTRICT MAGISTRATE
April 4, 1995
MUNISAMY Vs. STATE
February 8, 1995
MUNUSWAMY Vs. S S NATHAN
October 28, 1995
MURUGAN Vs. STATE OF TAMIL NADU
September 22, 1995
MUTHU Vs. DISTRICT MAGISTRATE AND COLLECTOR OF N.A.A. DISTRICT AT VELLORS AND OTHERS
March 13, 1995
MUTHUPILLAI Vs. A THIRUMALAI
November 24, 1995
MUTHURAJA TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER PARK ROAD ASSESSMENT CIRCLE ERODE
July 26, 1995
N A S ANSARI Vs. M SARANGAN
December 15, 1995
N ANAND Vs. STATE OF TAMIL NADU
July 10, 1995
N DORAISAMY Vs. ARCHANA ENTERPRISES AND
January 13, 1995
N DORAISAMY CRL M P NO 17963 OF 1990 Vs. S AMIRTHALINGAM
January 13, 1995
N JAGAN Vs. INVESTMENT TRUST OF INDIA LIMITED
April 3, 1995
N JOTHI Vs. RAJAMANI
October 31, 1995
N K MOHNOT Vs. COMMISSIONER OF INCOME TAX
September 18, 1995
N K MOHNOT Vs. COMMISSIONER OF INCOME TAX
November 28, 1995
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 4, 1995
N K MOHNOT Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 4, 1995
N KRISHNA CHETTIAR ALIAS KRISHNASWAMI Vs. C SUBBIAH AMBALAM
November 3, 1995
N LOGANATHAN Vs. SPECIAL TAHSILDAR A D W TIRUVELLORE
December 12, 1995
N M RAJENDRAN Vs. STATE
July 26, 1995
N M RAJENDRAN/ACCUSED Vs. STATE
August 26, 1995
N M RANGANATHAN Vs. LABOUR OFFICER I MADRAS
February 17, 1995
N MADHARSHA Vs. DISTRICT COLLECTOR TIRUCHIRAPALLI
November 24, 1995
N MOHANDAS Vs. SOUTHERN INDUSTRIAL POLYMERS PRIVATE LIMITED RANIPET
July 17, 1995
N NAGARAJAN Vs. STATE OF TAMIL NADU
July 21, 1995
N RAJU REDDIAR Vs. TAMIL NADU ELECTRICITY BOARD
September 6, 1995
N RAMU Vs. UNION OF INDIA
February 1, 1995
N SAROJA Vs. SRI VIDYA CHITS
January 9, 1995
N SELVARAJ Vs. DISTRICT MAGISTRATE AND COLLECTOR OF NAGAI QUAIDE MILLETH DISTRICT
April 18, 1995
N. MUTHUVELU Vs. UNION OF INDIA
October 18, 1995
N. NANMARAN Vs. UNION OF INDIA
September 19, 1995
N. NIRMALA Vs. NELSON JAYAKUMAR AND ORS.
September 14, 1995
N. PADMAVATHY Vs. S.A. RAMAKRISHNA MUDALIAR
March 6, 1995
N. RANGANAYAKI Vs. S.A. IVY PUMPS (P) LTD. AND ANOTHER
October 17, 1995
N.Saroja Vs. Sri Vidya Chits and Finance (P.) Ltd.& Anr.
January 9, 1995
N.V. PITHAI MOHAMMED Vs. THE STATE OF TAMIL NADU REP. BY SECRETARY TO GOVT., HEALTH DEPT. AND OTHERS.
April 21, 1995
NACHAL Vs. C ARJUNAN
October 13, 1995
NACHAMMAL Vs. KUPPAN
April 24, 1995
NAGA BRAHMA TRUST Vs. TRANSLANKA AIR TRAVELS P LIMITED
July 13, 1995
NAGAMALAI Vs. P KALIAPPA GOUNDER
April 17, 1995
NALLAKANNU CHETTIAR Vs. NORTH VEERAVA NALLUR VANNIAR SAMUTHAYA SANGAM
January 21, 1995
NALLAMUTHU Vs. STATE
September 25, 1995
NANDANAR KALVI KAZHAGAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
November 29, 1995
NANGUNERI SRI VANAMAMALAI RAMANUJA JEER SWAMIGAL AND ANOTHER Vs. STATE OF TAMIL NADU AND OTHERS
September 13, 1995
NANYA IMPORTS AND EXPORTS ENTERPRISES Vs. DIRECTORATE OF REVENUE INTELLIGENCE
January 10, 1995
NATARAJAN Vs. PERIASAMI AND OTHERS
February 27, 1995
NATESAN SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 29, 1995
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. S GOPALARATHINAM
February 2, 1995
NATIONAL BUILDINGS CONSTRUCTION CORPORATION Vs. RAJA CONSTRUCTIONS
April 19, 1995
NATIONAL INSURANCE COMPANY LIMITED TIRUPUR Vs. R MOHAN AND R MURTHY
January 31, 1995
NATIONAL IRON TRADERS Vs. STATE OF TAMIL NADU
October 19, 1995
NATIONAL OXYGEN LIMITED MADRAS AND Vs. TAMIL NADU ELECTRICITY BOARD
April 6, 1995
NAVANEETHAM Vs. ELLAPPAN AND ANOTHER
March 17, 1995
NAVARATHINA MALIGAI Vs. COMMISSIONER OF INCOME TAX
February 1, 1995
NEELAMALAI AGRO INDUSTRIES LTD.MADRAS Vs. THE EXECUTIVE OFFICER NILGIRIS
April 18, 1995
NEELAMBAL Vs. GNANASELVAM THAVAPANDIAN
August 22, 1995
NELSON Vs. P RANGANATHAN MUDALIAR
February 28, 1995
NEW INDIA MARITIME AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1995
NEYVELI LIGNITE CORPORATION LIMITED NEYVELI Vs. GOVERNMENT OF TAMIL NADU
January 6, 1995
OFFICIAL TRUSTEE OF TAMIL NADU MADRAS Vs. A MAQDOOM SHERIFF
September 1, 1995
OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED Vs. SIRUKALATHUR HANDLOOM WEAVERS CO LABOUR COURT
October 19, 1995
ORIENTAL BENEFIT AND DEPOSIT SOCIETY LTD. Vs. BHARAT KUMAR K. SHAH
December 20, 1995
OUCHAKALAI Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT MADRAS
September 28, 1995
P ABDUL WAHAB Vs. STATE OF TAMIL NADU
September 20, 1995
P ARUL AND 237 ORS Vs. TAMIL NADU STATE ELECTRICITY BOARD AND 22 ORS
September 20, 1995
P B RAMJEE Vs. P B LAKSHMANASWAMY NAIDU
October 30, 1995
P D RAJAN Vs. STATE OF TAMIL NADU
October 25, 1995
P GOPALAKRISHNAN Vs. P VARALAKSHMI
April 20, 1995
P GOVINDARAJAN Vs. R A SEETHARAM DAS ADMINISTRATIVE MEMBER TAMIL NADU ADMINISTRATIVE TRIBUNAL MADRAS
March 6, 1995
P I LOURDUSAMY DIED Vs. STATE OF TAMIL NADU BY COMMISSIONER AND SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT MADRAS
February 23, 1995
P JANAKIRAMAN Vs. N UMADEVI
October 28, 1995
P K S T RADHAKRISHNAN Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPT TIRUNELVELI KATTABOMMAN DISTRICT
January 30, 1995
P KANAGALINGAM Vs. STATE OF TAMIL NADU
January 24, 1995
P KARUNAKARAN Vs. STATE SUB INSPECTOR OF POLICE PULIVALAM POLICE STATION
January 19, 1995
P KARUTHUMAYAN Vs. REGIONAL MANAGER STATE BANK OF INDIA
January 12, 1995
P KUPPAN Vs. JAYARAMA CHETTY
July 20, 1995
P MARI Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
March 2, 1995
P MUTHUPILLAI Vs. A THIRUMALAI
November 14, 1995
P NAGARAJAN Vs. SOUTHERN STRUCTURALS LTD
March 28, 1995
P NARAYANASAMY Vs. STATE OF TAMIL NADU
July 26, 1995
P NATARAJAN AND SONS Vs. INSPECTOR OF POLICE
March 1, 1995
P P MUTHU Vs. STATE OF TAMILNADU
February 27, 1995
P PONNAMMAL Vs. M G R MEDICAL UNIVERSITY MADRAS
September 14, 1995
P R PONNUSAMI Vs. GNANAPRAKASAM
October 13, 1995
P R S PALANICHAMI Vs. AGRICULTURAL INCOME TAX OFFICER
November 21, 1995
P RAGHUPATHI NAICKER Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF TAMIL NADU
October 18, 1995
P RAJASEKAR Vs. CONTROLLER OF EXAMINATIONS AND SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION MADRAS
July 13, 1995
P RAMASAMY Vs. KERALA TRANSPORT CO
August 18, 1995
P RANGANATHAN Vs. SAI JAGANNATHAN
August 7, 1995
P RAVI Vs. REGISTRAR
July 27, 1995
P S RAGHAVACHARI Vs. SPECIAL OFFICER CORPORATION OF MADRAS
September 28, 1995
P S RAMANATHAN AND COMPANY Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS
January 9, 1995
P SATHYANARAYANAN Vs. TAMIL NADU ELECTRICITY BOARD EMMPLOYEES
April 5, 1995
P SIAMALA BABY Vs. A D K B BALACHANDRAN
September 15, 1995
P SIVAPRAKASAM Vs. DIRECTOR OF GEOLOGY AND MINING GUINDY MADRAS
April 27, 1995
P V K SUNDARASAMI CHETTIAR SONS Vs. COMMISSIONER OF INCOME TAX
September 18, 1995
P VEERASWAMI NAIDU DIED Vs. PUSHPAMMAL
May 30, 1995
P VENKATACHALAM Vs. SPECIAL TRIBUNAL FOR CO OP CASES MADRAS
October 25, 1995
P VISWANATHAN ALIAS VISU Vs. S CHANDRA SEKARAN
February 27, 1995
P. KALAISELVAN AND OTHERS Vs. DISTRICT COLLECTOR, AND OTHERS
August 18, 1995
P. VANDYALINGAM AND OTHERS Vs. CHOKKALINGAM AND OTHERS
November 10, 1995
P.D. JOSEPH Vs. SUSHIL SHARMA, THE INSPECTOR OF POLICE, CANNAUGHT PLACE POLICE STATION, NEW DELHI AND THE COMMISSIONER OF POLICE, EGMORE, MADRAS
July 12, 1995
P.THOMAS AND ANOTHER Vs. JOSEPH THOMAS
January 24, 1995
PALACE DE WALES Vs. STATE OF TAMILNADU
July 27, 1995
PALANI Vs. DIST MAGISTRATE
August 23, 1995
PALANI GUNRUKKAL Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT HOUSING DEPARTMENT MADRAS
February 7, 1995
PALANI HILLS CONSERVATION COUNCIL REP. BY ITS PRESIDENT, NAVROZ MODY Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT, KODAIKANAL TOWNSHIP COMMITTEE REP. BY ITS CHAIRMAN, PLEASANT STAY (KODAI) HOTELS PRIVATE LIMITED REP. BY ITS EXECUTIVE DIRECTOR, RAKESH MI
April 10, 1995
PALANIAPPA PANDARAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION MADRAS
July 31, 1995
PALANISAMI Vs. EXECUTIVE OFFICER ODDANCHATRAM
July 3, 1995
PALANISWAMY Vs. SAROJINI
April 4, 1995
PALANIYATHAL Vs. KOMARASWAMY GOUNDER
October 19, 1995
PANCHAVAMAM Vs. STATE OF TAMIL NADU
February 24, 1995
PANDIAN EXTRO CHEMICALS PRIVATE LIMITED Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
April 7, 1995
PANDITHEVAR Vs. GURUVAMMAL
November 1, 1995
PARAMESWARI AND COMPANY Vs. STATE OF TAMIL NADU
October 11, 1995
PARRY AND CO. LTD. Vs. BINNY LTD.
December 6, 1995
PATTAMMAL Vs. DISTRICT MAGISTRATE AND COLLECTOR
January 18, 1995
PAULINE RATCHAGUNATHAN AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER
March 23, 1995
PAULRAJ Vs. THE STATE OF TAMIL NADU
July 26, 1995
PEIRCE LESLIE AND CO Vs. COMMISSIONER OF INCOME TAX
February 14, 1995
PERIANNA PILLAI R M Vs. COMMISSIONER OF WEALTH TAX
September 25, 1995
PERIASAMY Vs. PARVATHY
February 27, 1995
PERUMAYEE Vs. JAYARAMA GOUNDER
February 3, 1995
PETROLEUM WORKERS Vs. A MOHAMED AND CO MADRAS
December 2, 1995
PIONEER ENGINEERING CORPORATION Vs. JAYAKAR N COMMISSIONER OF INCOME TAX ASST
January 4, 1995
PONNUSAMY Vs. STATE OF TAMIL NADU
February 6, 1995
PONNUSAMY Vs. STATE OF TAMIL NADU
February 2, 1995
PRABHAKAR A Y HUF Vs. ASSISTANT CIT
March 17, 1995
PRASAD PRODUCTIONS PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
November 23, 1995
PRATAP SHAH Vs. INDIAN OVERSEAS BANK
August 16, 1995
PRAVEEN KUMAR R JAIN Vs. CHIEF JUDICIAL MAGISTRATE DINDIGUL
August 2, 1995
PRAVEENKUMAR R JAIN Vs. CHIEF JUDICIAL MAGISTRATE
July 12, 1995
PRESTIGE HOSIERIES Vs. STATE OF TAMIL NADU
July 27, 1995
PRINCIPAL C KANDASWAMI NAIDU COLLEGE FOR WOMEN CUDDALORE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MYLAPORE MADRAS
February 2, 1995
PROF K ANBAZHAGAN GENERAL SECRETARY D M K Vs. STATE OF TAMILNADU
September 29, 1995
PUNJAB NATIONAL BANK Vs. VISWANATHAN GINNERS PRIVATE COMPANY LIMITED
December 22, 1995
PUNJAB NATIONAL BANK MADRAS Vs. JAGGI BROTHERS
July 5, 1995
PUNNIAKOTI Vs. STATE OF TAMIL NADU
June 28, 1995
PURUSHOTHAMAN M P Vs. SANKARAN N
October 10, 1995
R APPACHI Vs. OFFICIAL RECEIVER PERIYAR DISTRICT ERODE
October 11, 1995
R DEVARAJAN Vs. CANARA BANK KOTTURPURAM BRANCH MADRAS
March 2, 1995
R GANESAN Vs. STATE BANK OF INDIA SIRUTHOZHIL BRANCH PONDICHERRY
January 4, 1995
R GEORGE Vs. STATE
January 6, 1995
R GEORGE THOMES Vs. S LILLY SAMUEL
September 15, 1995
R GURUNATHAN Vs. DISTRICT COLLECTOR OF MADRAS
February 10, 1995
R GURUSAMY DASAN Vs. COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS
January 9, 1995
R K SWAMY ADVERTISING ASSOCIATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 13, 1995
R KANTHIMATHI Vs. BEATRIE XAVIER
September 27, 1995
R LAWRENCE Vs. V PRASAD
September 27, 1995
R M PERIANNA PILLAI Vs. COMMISSIONER OF WEALTH TAX
September 25, 1995
R MATHIVANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 1995
R N RAMASUNDARAM Vs. SIVAKAMI
October 18, 1995
R N VELUMANI Vs. NARAYANASAMI NAIDU ALIAS RAJU NAIDU
November 10, 1995
R PALANIAPPAN Vs. REGIONAL TRANSPORT OFFICER MADRAS NORTH MADRAS
February 8, 1995
R PARTHASARATHY Vs. ANGLO FRENCH TEXTILES A UNIT OF PONDICHERRY TEXTILES CORPORATION LTD
August 8, 1995
R RAJAGOPAL REDDY DIED Vs. PADMINI CHANDRASEKARAN DIED
August 16, 1995
R RAMAKRISHNAN Vs. STATE
February 6, 1995
R RATHINASWAMY Vs. INSPECTOR OF POLICE C S C I D
July 26, 1995
R S MUNIRAJAN Vs. JAYA THEATRE THANJAVUR ROAD KUMBAKONAM
March 10, 1995
R SADAYAPPAN Vs. P NAGARAJAN
January 21, 1995
R SARAVANAMUTHU Vs. SCHOOL COMMITTEE OF SENGUNTHAR HIGHER SECONDARY SCHOOL
November 14, 1995
R SHANMUGHAM Vs. TAMILNADU WAREHOUSING CORPORATION
September 29, 1995
R SREE JAYALAKSHMI Vs. STATE OF TAMIL NADU
September 26, 1995
R SUNDARAM Vs. STATE BANK OF INDIA
January 19, 1995
R T RAJAMANICKAM Vs. RANGANATHAN
March 6, 1995
R T THATHACHARI Vs. STATE OF TAMIL NADU
September 28, 1995
R VEERARAGHAVAN ALIAS R V RAGHAVAN Vs. R RAJENDRAN
December 21, 1995
R VENKATACHALAPATHY Vs. STATE OF TAMIL NADU
October 12, 1995
R VIJAYALAKSHMI Vs. INCOME TAX OFFICER
March 7, 1995
R VINOTH KUMAR Vs. SECRETARY SELECTION COMMITTEE SABARMATHI HOSTEL KILPAUK MEDICAL COLLEGE MADRAS
February 8, 1995
R VISWANATHAN Vs. STATE OF TAMIL NADU
July 25, 1995
R. BHOOPALAN Vs. S. KANDASWAMY
March 7, 1995
R. LAKSHMI Vs. P. RADHAKRISHNAN
July 28, 1995
R. S. BHARATHY Vs. TAMILNADU ELECTRICITY BOARD AND OTHERS
August 8, 1995
RAILWAY CO OPERATIVE LABOUR CONTRACT SOCIETY LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
April 19, 1995
RAILWAY CO OPERATIVE LABOUR CONTRACT SOCIETY LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
April 10, 1995
RAJA ASARI Vs. STATE OF TAMIL NADU
January 9, 1995
RAJALAKSHMI PAPER MILLS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS TRICHY
December 15, 1995
RAJALINGA CHETTIAR Vs. NATARAJA MUDALIAR
March 29, 1995
RAJAMANI AMMAL Vs. NEELAMBAL AMMAL ALIAS NEELA
April 28, 1995
RAJARAM Vs. SUNDRAM
February 28, 1995
RAJARATHINAM Vs. YACOB
July 18, 1995
RAJEE Vs. BABURAO
August 11, 1995
RAJENDRAN Vs. STATE
September 29, 1995
RAJENDRAN Vs. NAGERCOIL MUNICIPALITY
May 30, 1995
RAJENDRAN Vs. NAGERCOIL MUNICIPALITY
May 13, 1995
RAJESWARI ENTERPRISES Vs. STATE OF TAMIL NADU
July 31, 1995
RAJU Vs. STATE OF TAMIL NADU
February 9, 1995
RAJU Vs. STATE OF TAMIL NADU
February 21, 1995
RAJU MATTUKARARAJU Vs. COMMISSIONER OF POLICE
September 13, 1995
RAJU PILLAI Vs. V P PARAMASIVAN
January 2, 1995
RAMA MACHINERY CORPORATION LTD Vs. DEPUTY CONTROLLER OF STORES SHELL DEPOT INTEGRAL COACH FACTORY MADRAS
August 25, 1995
RAMALINGAM Vs. STATE
July 18, 1995
RAMALINGAM Vs. DHAMODARAN
February 8, 1995
RAMANATHAN Vs. STATE OF TAMIL NADU
April 5, 1995
RAMAR UDAYAR Vs. OFFICIAL RECEIVER SOUTH ARCOT DISTRICT CUDDALORE
January 27, 1995
RAMASAMY Vs. STATE
January 2, 1995
RAMASWAMY Vs. COMMISSIONER OF WEALTH TAX
March 9, 1995
RAMASWAMY M Vs. COMMISSIONER OF WEALTH TAX
September 25, 1995
RAMU Vs. STATE REP
February 22, 1995
RANE BRAKE LININGS LTD Vs. INSPECTING ASSISTANT COMMISSIONER
April 28, 1995
RANGANATHAN Vs. STATE
December 6, 1995
RANGANATHAN Vs. VEERAPANDIAN
September 13, 1995
RANGARAJA NATTAR Vs. SUBRAMANIA CHETTIYAR
September 18, 1995
RANGASWAMY M Vs. COMMISSIONER OF WEALTH TAX
September 25, 1995
RANI MANGAMMAL TRANSPORT CORPORATION LTD Vs. K RAMASAMY THEVAR
September 7, 1995
RANJAN DEVASAHAYAM Vs. HINDUSTAN BIBLE INSTITUTE OF INDIA MADRAS
November 16, 1995
RATHINATHANGAM Vs. PADMANABHAN
July 6, 1995
RATHINAVEL Vs. STATE REP
August 8, 1995
RATNA METAL WORKS Vs. STATE OF TAMIL NADU
January 3, 1995
RAVICHANDRAN Vs. N SULAIMAN
December 8, 1995
REED RELAYS AND ELECTRONICS INDIA LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAXES KANCHEEPURAM
November 27, 1995
REGIONAL MANAGER PUNJAB NATIONAL BANK MADRAS Vs. D P VENKATARAMAN
November 6, 1995
REGISTRAR HIGH COURT MADRAS Vs. VASUDEVAN A K
November 23, 1995
REGISTRAR UNIVERSITY OF MADRAS MADRAS 5 Vs. MARUDHAR KESARI JAIN COLLEGE FOR WOMEN
September 1, 1995
REGISTRAR, UNIVERSITY OF MADRAS, CHEPAUK, MADRAS Vs. B. RAJKUMAR
November 6, 1995
RENGANATHAN Vs. PANDURANGAN
April 18, 1995
REX TRADING COMPANY Vs. UNION OF INDIA
August 3, 1995
RISHAB SPINNING MILLS Vs. G.M., CONTAINER CORPN. OF INDIA LTD. AND ORS.
February 1, 1995
RJAGADEESAN PRINCIPAL VICTORY TUTORIAL COLLEGE MADURAI Vs. M D K KUTHALINGAM
November 15, 1995
ROYAL CHAPPAL COMPANY Vs. STATE OF TAMIL NADU
September 5, 1995
ROYALA CORPORATION PRIVATE LIMITED Vs. PROVIDENT FUND INSPECTOR MADRAS
March 21, 1995
S BALAMANI Vs. V PERIASWAMI
March 24, 1995
S BALAMANI Vs. V PERIASWAMI
January 1, 1995
S BALAMURUGAN Vs. INSPECTOR GENERAL OF PRISONS
September 8, 1995
S C SHANTHI Vs. P VENKATESH
August 18, 1995
S DAVID Vs. ST GABRIELS HIGHER SECONDARY SCHOOL MADRAS
March 21, 1995
S DHANASEKARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
November 13, 1995
S GUNASEELAN Vs. STATE OF TAMIL NADU
July 11, 1995
S I TEXTILES ASSOCIATION Vs. STATE OF TAMIL NADU
February 24, 1995
S I V INDUSTRIES LIMITED SINGANALLUR COIMBATORE Vs. TAMIL NADU POLLUTION CONTROL BOARD MADRAS
September 28, 1995
S JAYANTHA SHEREEN Vs. S JAYARAJAN
September 15, 1995
S JOTHILINGAM Vs. STATE
April 21, 1995
S K S RAJAMANI NADAR Vs. COMMISSIONER OF INCOME TAX
March 10, 1995
S K SUNDARAM Vs. SECRETARY MINISTRY OF FINANCE
July 27, 1995
S K SUNDARUM Vs. STATE OF TAMIL NADU
July 27, 1995
S KANNAN Vs. COLLECTOR OF CUSTOMS ADJUDICATION CUSTOMS HOUSE MADRAS
March 10, 1995
S KANNAN Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
February 8, 1995
S KRISHNAMURTHY Vs. STATE INSPECTOR OF POLICE VIGILANCE ANTI CORRUPTION CITY II MADRAS 6
September 22, 1995
S M KABEER Vs. INCOME TAX OFFICER
February 22, 1995
S M KABEER Vs. INCOME TAX OFFICER
March 2, 1995
S M SHEIK ABDULLA MUTHAVALLI Vs. N K KALIYANNAN ETC
March 29, 1995
S MAHALINGAM Vs. SUB DIVISIONAL MAGISTRATE SIVAKASI KAMARAJAR DISTRICT
November 16, 1995
S MAHALINGAM Vs. NEDUNGADI BANK LIMITED
December 28, 1995
S MAHESWARAN Vs. INSPECTOR OF POLICE LAW AND ORDER SOUTH STATION TUTICORIN
December 5, 1995
S MALARVIZHI Vs. DEPUTY COMMISSIONER GENERAL ADMINISTRATION AND PERSONNEL CORPORATION OF MADRAS
December 6, 1995
S MATHIAS Vs. CHAIRMAN AND MANAGING DIRECTOR
January 21, 1995
S MOHAMMED MUBEEN Vs. UNION OF INDIA
December 15, 1995
S NALLASAMY Vs. SECOND ADDITIONAL LABOUR COURT MADRAS
September 19, 1995
S PACKIARAJ Vs. INSPECTOR OF POLICE
March 17, 1995
S PANCHANATHAN Vs. ELLAPPAN DIED
September 22, 1995
S R ASAITHAMBI Vs. STATE OF TAMIL NADU
November 3, 1995
S RAMAPANDIAN Vs. STATE
December 7, 1995
S RATHINASAMY Vs. JUDICIAL MAGISTRATE ERODE
July 10, 1995
S S SANKARALINGAM Vs. COMMISSIONER OF WEALTH TAX
February 6, 1995
S SADAGOPA RAMANUJAM Vs. S R RENGASAMY IYENGAR
January 10, 1995
S SAHUBAR SADIQUE Vs. GOVT OF T N
January 10, 1995
S SENGODA GOUNDER Vs. STATE OF TAMIL NADU
April 19, 1995
S SIVAGNANAM Vs. ASST SECURITY OFFICER RAILWAY PROTECTION
September 29, 1995
S SIVAKUMAR Vs. JAYARAMAN
August 23, 1995
S SUBRAMANIAM Vs. G R PALANISAMY GOUNDER
January 2, 1995
S SUNDARARAJU Vs. STATE BANK OF INDIA
March 24, 1995
S SUSILA Vs. VIRUDHUNAGAR HINDU NADARKALUKKU PATHIYAPATTA V V VANNIAPERUMAL WOMENÏ¿½S COLLEGE MANAGING BOARD VIRUDHUNAGAR
October 30, 1995
S T ABU MOHAMED Vs. STATE OF TAMIL NADU
April 18, 1995
S VIOLA SELVAN Vs. STATE OF TAMIL NADU
September 19, 1995
S VISWANATHAN Vs. STATE OF TAMIL NADU
January 13, 1995
S ZEENATH BEEVI Vs. N V K MOHAMED SULTAN ROWTHER
January 19, 1995
S. BHARATHI (MINOR) AND OTHERS Vs. REGIONAL TRANSPORT OFFICER, TIRUCHIRAPALLI
November 1, 1995
S. KRISHNAMURTHY Vs. STATE
January 22, 1995
S. L. PALANISAMY Vs. STATE OF TAMIL NADU AND ANOTHER
April 3, 1995
S. R. MUTHURAMAN POOSARI Vs. THE COMMISSIONER, H.R. & C.E. AND OTHERS
October 13, 1995
S. RAVIKUMAR Vs. THE DISTRICT COMMITTEE, H.R. AND C.E. DEPARTMENT CHENGALPATTU MGR DIST. AND OTHERS
July 25, 1995
S. VENKATASAMY S/O SIBBA NAIDU Vs. S. RAJARAM, S/O P. SBBIAH
January 5, 1995
S.A. GAFFAR TRUST, REP. BY MR. S.A. GAFFAR AND ANR. Vs. THE CORPORATION OF MADRAS, REP. BY ITS COMMISSIONER AND THE ASST. REVENUE OFFICER AND ANOTHER
April 17, 1995
SAHU DAWOOD AMMAL Vs. MUNIAMMAL
January 27, 1995
SAKTHI ESTATES Vs. STATE OF TAMIL NADU
August 21, 1995
SALES SERVICE COMPANY Vs. STATE OF TAMIL NADU
September 4, 1995
SALI BABU Vs. STATE
October 17, 1995
SAMBANDAM Vs. GURU CHANDRASEKARAN
August 11, 1995
SAMPATH Vs. STATE
September 18, 1995
SANKARANARAYANAN Vs. PALANISWAMI
August 18, 1995
SANTHA Vs. STATE OF TAMIL NADU
January 3, 1995
SANTHI Vs. P SUBBUSAMY
March 24, 1995
SAPPANI Vs. STATE
June 29, 1995
SARALA Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
April 17, 1995
SARASAMMAL Vs. MURUGASAMY
March 30, 1995
SARATHAS Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE
November 2, 1995
SARAVANAN Vs. ANNAMALAI
November 13, 1995
SAROJA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 1995
SATHIYAMOORTHY Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
July 6, 1995
SATHRUPPA NAICKER Vs. RAMASAMY
October 19, 1995
SEAWAVES SHIPPING SERVICES TEHRAN IRAN Vs. ADRIATIC TANKERS SHIPPING CO S A GREECE OWNERS
October 26, 1995
SECRETARY SELECTION COMMITTEE MADRAS Vs. DR R RAJESH
October 7, 1995
SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT MADRAS Vs. AMMANI AND
January 25, 1995
SEETHA Vs. RANI
December 8, 1995
SEETHALAKSHMI Vs. T SRIDHAR
April 24, 1995
SEETHARAMI REDDY Vs. JOSEPH VILANGADHAN
March 29, 1995
SELECTION GRADE TOWN PANCHAYAT Vs. VILATHIKULAM SRUVIYAPARIGAL AND SUYA JHOZI NADTHU NALAVAVU SANGAM
February 10, 1995
SELVAKUMAR Vs. PRAMILA
September 15, 1995
SENGALI Vs. EXECUTIVE OFFICER METTUR TOWN COMMITTEES METTUR D
April 18, 1995
SESAMMA JOY ALIAS CHAKKO MATHEW Vs. TAHSILDAR VILAVANCODE KANYAKUMARI DISTRICT
July 12, 1995
SHAIK MEERAN Vs. THE DISTRICT MAGISTRATE
July 25, 1995
SHAJI Vs. GOPINATH
January 24, 1995
SHALIMAR TAR PRODUCTS 1935 LIMITED Vs. STATE OF TAMIL NADU
October 18, 1995
SHAMEEM AHMED Vs. EGMORE BENEFIT SOCIETY LIMITED
April 19, 1995
SHANBAGAM AMMAL Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGA TALUK
August 18, 1995
SHANMUGANATHAN AND ANOTHER Vs. STATE, REP. BY THE SUB INSPECTOR OF POLICE, THIRUMANGALAM, MADURAI DISTRICT AND ANOTHER
March 28, 1995
SHANMUGAVEL Vs. ASSOCIATED PUBLISHERS MADRAS LIMITED
August 16, 1995
SHANTHA BAI Vs. KRISHNA BAI AND OTHERS
November 9, 1995
SHAW WALLACE CO LTD Vs. SHAW WALLACE CO LTD
December 8, 1995
SHEELENDRA TEXTILES PRIVATE LIMITED Vs. MADRAS PORT TRUST
August 31, 1995
SHIPPING CORPORATION OF INDIA LTD. AND ANOTHER Vs. MACHADO BROTHERS
November 24, 1995
SHOBA VISWANATHAN Vs. STATE
November 9, 1995
SHREE TRADING CORPORATION Vs. STATE OF TAMIL NADU
September 25, 1995
SHRIMATHI MAHESH Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 12, 1995
SIGGIL INDIA LIMITED FORMERLY THE SOUTH INDIA CARBONIC GAS INDUSTRIES LIMITED MADRAS 2 Vs. COMMERCIAL TAX OFFICER PARK TOWN II MADRAS
October 10, 1995
SILVER CLOUD ESTATES PRIVATE LIMITED Vs. STATE OF TAMIL NADU
August 8, 1995
SILVER GRANITES Vs. MURUGAN
January 13, 1995
SIRUKALATHUR HANDLOOM WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. LABOUR COURT
October 19, 1995
SIVABUSHANAM ARAMAL Vs. COMMISSIONER CORPORATION OF MADRAS
March 24, 1995
SIVAKASI MASTER PRINTERS ASSOCIATION Vs. STATE OF TAMIL NADU
February 24, 1995
SIVALINGAM Vs. DISTRICT MAGISTRATE AND COLLECTOR PUDUKKOTTAI
February 16, 1995
SOMASUNDARAM PROPRIETOR M/S LAKSHMI FERTILIZERS SALEM 2 Vs. UNION OF INDIA
March 14, 1995
SOMIAH NAIDU Vs. CHINNA BOOSIAMMAL
December 7, 1995
SOUNDARARAJA PERUMAL DEVASTHANAM Vs. RAVIKANNU AMMAL
January 5, 1995
SOUTH INDIAN PHOTOGRAPHIC AND ALLIED TRADERS ASSOCIATION Vs. STATE OF TAMIL NADU
February 24, 1995
SOUTHERN STEEL INDUSTRIES Vs. APPELLATE ASSISTANT COMMISSIONER C T KANCHEEPURAM
October 10, 1995
SPECCIAL TAHSILDAR NO XX LAND AQUISITION LP NEYVELI Vs. VADIVEL PADAYACHI
February 23, 1995
SPECIAL TAHSILDAR Vs. SUBARAYALU AND OTHERS
February 21, 1995
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE Vs. ABDUL REGUMAN
March 1, 1995
SPECIAL TAHSILDAR LA VEMBAKOTTAI RESERVED PROJECT SCHEME UNIT NO 1 SRIVILLIPUTHUR Vs. CHINNA VEERASAMI NAICKER
January 10, 1995
SPECIAL TAHSILDAR LAND ACQUISITION ADI DRAVIDAR WELFARE UTHAMAPALAYAM Vs. VELAMMAL
April 27, 1995
SPECIAL TAHSILDAR LAND ACQUISITION II GUINDY MADRAS NOW M M D A EGMORE MADRAS Vs. GANGA BHAHEERATHI
August 28, 1995
SPECIAL TAHSILDAR NO XV LAND ACQUISITION NEYVELI Vs. P R RAMALINGAM
February 23, 1995
SPENCER CONSUMER PRODUCTS AND SERVICE LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
March 1, 1995
SRINIVASAN AND OTHERS Vs. KASALAI AND OTHERS
November 22, 1995
SRIVARAMMAL SINCE DIED Vs. B KANAKMAL JAIN
March 22, 1995
STANDARD APPLIANCES Vs. STATE OF TAMIL NADU
September 12, 1995
STANDARD PENCILS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
March 2, 1995
STATE Vs. L GANESAN RE SPONDENTS
April 25, 1995
STATE OF T N Vs. A NALLASIVAN
March 23, 1995
STATE OF TAMIL NADU Vs. AURO FOOD PRIVATE LIMITED
March 27, 1995
STATE OF TAMIL NADU Vs. LILARAM SHEWARAM INDIA PRIVATE LIMITED
March 14, 1995
STATE OF TAMIL NADU Vs. BHARAT MOTORS
March 13, 1995
STATE OF TAMIL NADU Vs. KONKON CHEMICALS PRIVATE LIMITED
March 14, 1995
STATE OF TAMIL NADU Vs. MADURA COATS LIMITED
March 14, 1995
STATE OF TAMIL NADU Vs. ELECTION COMMISSION OF INDIA
April 19, 1995
STATE OF TAMIL NADU Vs. N SANTHANALAKSHMI
April 18, 1995
STATE OF TAMIL NADU Vs. M MALAYANDI
April 10, 1995
STATE OF TAMIL NADU Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
April 17, 1995
STATE OF TAMIL NADU Vs. SAPT TEXTILE PRODUCTS INDIA LIMITED
April 10, 1995
STATE OF TAMIL NADU Vs. INDIAN IRON AND STEEL COMPANY LIMITED
April 17, 1995
STATE OF TAMIL NADU Vs. T H HUSSAIN
March 30, 1995
STATE OF TAMIL NADU Vs. R PERIYALWAR NAIDU
April 4, 1995
STATE OF TAMIL NADU Vs. GANESH AND COMPANY
April 3, 1995
STATE OF TAMIL NADU Vs. UNION CARBIDE INDIA LIMITED
April 3, 1995
STATE OF TAMIL NADU Vs. SIVANANDAM MILLS LIMITED
April 3, 1995
STATE OF TAMIL NADU Vs. SHANMUGHANANDA AND COMPANY
April 25, 1995
STATE OF TAMIL NADU Vs. G S RAHEEM
April 26, 1995
STATE OF TAMIL NADU Vs. V BALU CHETTIAR
April 26, 1995
STATE OF TAMIL NADU Vs. K V PERUMAL CHETTIAR
July 6, 1995
STATE OF TAMIL NADU Vs. M M MOHIDEEN THAMBY AND COMPANY
July 5, 1995
STATE OF TAMIL NADU Vs. C PANDIAN
July 5, 1995
STATE OF TAMIL NADU Vs. HARRISONS MALAYALAM LIMITED
June 22, 1995
STATE OF TAMIL NADU Vs. VIJAYAKUMAR MILLS LIMITED
June 23, 1995
STATE OF TAMIL NADU Vs. GANI ABDUL KHADER AND COMPANY
July 12, 1995
STATE OF TAMIL NADU Vs. CAUVERY COTTON TRADING COMPANY
July 10, 1995
STATE OF TAMIL NADU Vs. A D PARASURAMA CHETTIAR
July 10, 1995
STATE OF TAMIL NADU Vs. DALISHOWE ICE CREAM PARLOUR
July 13, 1995
STATE OF TAMIL NADU Vs. N K CHINNASAMY AND COMPANY
July 13, 1995
STATE OF TAMIL NADU Vs. AMRA PRESS
July 26, 1995
STATE OF TAMIL NADU Vs. OSWAL OILS AND VANASPATHY
March 6, 1995
STATE OF TAMIL NADU Vs. AMEEN AND COMPANY
March 1, 1995
STATE OF TAMIL NADU Vs. K M SULTAN MOHIDEEN
February 27, 1995
STATE OF TAMIL NADU Vs. A ASOKAN
February 23, 1995
STATE OF TAMIL NADU Vs. R GANDHI PRESIDENT
February 16, 1995
STATE OF TAMIL NADU Vs. ELECTION COMMISSION OF INDIA
February 19, 1995
STATE OF TAMIL NADU Vs. SUBBU CHEMICALS
January 10, 1995
STATE OF TAMIL NADU Vs. J B KHANNA AND COMPANY
January 10, 1995
STATE OF TAMIL NADU Vs. RAJALAKSHMI COLOUR COMPANY
January 11, 1995
STATE OF TAMIL NADU Vs. T THADHANI AND COMPANY
January 9, 1995
STATE OF TAMIL NADU Vs. K BALASUBRAMANIAN
January 18, 1995
STATE OF TAMIL NADU Vs. LUCKY RASI RADIO HOUSE
January 2, 1995
STATE OF TAMIL NADU Vs. P HAJEE MOHD SALIAH AND COMPANY
January 3, 1995
STATE OF TAMIL NADU Vs. K M S KASINATHAN CHETTIAR
January 3, 1995
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
January 3, 1995
STATE OF TAMIL NADU Vs. S E MD SADAKATHULLAH AND COMPANY
January 23, 1995
STATE OF TAMIL NADU Vs. KEERTHI STORES
January 23, 1995
STATE OF TAMIL NADU Vs. VAN VANASPATHY UDYOG
January 24, 1995
STATE OF TAMIL NADU Vs. BHARAT METAL CORPORATION
January 24, 1995
STATE OF TAMIL NADU Vs. GUHAN TRADERS
January 23, 1995
STATE OF TAMIL NADU Vs. D T KALIAPERUMAL NAIDU AND COMPANY
February 2, 1995
STATE OF TAMIL NADU Vs. ULTRAMARINE PIGMENTS LIMITED
February 2, 1995
STATE OF TAMIL NADU Vs. ARASAN ICE CREAMS AND SWEETS RESTAURANT
September 13, 1995
STATE OF TAMIL NADU Vs. TVL G S RASHEEM MODERN ELECTRICALS CHENGAM
September 11, 1995
STATE OF TAMIL NADU Vs. GITH CORPORATION
September 7, 1995
STATE OF TAMIL NADU Vs. LLOYD SALES CORPORATION
August 8, 1995
STATE OF TAMIL NADU Vs. SYNTHOKAM INDUSTRIES
August 9, 1995
STATE OF TAMIL NADU Vs. NARAYANA OIL MILLS
July 31, 1995
STATE OF TAMIL NADU Vs. P N A AHAMED KABEER AND COMPANY
October 19, 1995
STATE OF TAMIL NADU Vs. DALMIA CEMENT BHARAT LIMITED
October 25, 1995
STATE OF TAMIL NADU Vs. BHAVANI OIL MILLS
September 20, 1995
STATE OF TAMIL NADU Vs. BAPPU RAJA AND COMPANY
September 14, 1995
STATE OF TAMIL NADU Vs. V P PALANISAMY NADAR AND COMPANY
September 21, 1995
STATE OF TAMIL NADU Vs. M PERIASAMY PILLAI
September 21, 1995
STATE OF TAMIL NADU Vs. LAKSHMI DHALL MILL
September 21, 1995
STATE OF TAMIL NADU Vs. LAKSHMI JEWELLERY
December 12, 1995
STATE OF TAMIL NADU Vs. SIMPSON AND COMPANY LIMITED
February 14, 1995
STATE OF TAMIL NADU AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS
April 10, 1995
STATE OF TAMILNADU Vs. E P NAWAB MARAKKADAI
August 16, 1995
STEEL SUPPLIERS PVT LTD Vs. SYED HAMEED
January 31, 1995
SUBBU AND CO Vs. MADHAVA SUDARSANAM
March 23, 1995
SUBBULAKSHMI Vs. S. CHOCKKALINGAM PILLAI AND ANOTHER
September 26, 1995
SUBRAMANIAM Vs. PERUMAYEE
February 15, 1995
SUBRAMANIAN Vs. STATE
February 28, 1995
SUDHAKARA MALLER Vs. DIRECTORATE OF MEDICAL EDUCATION
November 9, 1995
SUGARCANE GROWERS AND SAKTHI SUGARS SHAREHOLDERS ASSOCIATION KAVINDAIPPADI Vs. SAKTHI SUGARS LIMITED ERODE
April 17, 1995
SUJATHA Vs. C D HARIHARAN
February 27, 1995
SUNDAR Vs. STATE
July 4, 1995
SUNDARAM Vs. STATE OF TAMIL NADU
August 4, 1995
SURENDRAN C Vs. RAVINDRAN T
March 29, 1995
SURYA NARAYANAN Vs. M V VIJAYAN
January 19, 1995
SURYANARAYANA PAPER AND BOARDS PRIVATE LIMITED Vs. V PADMAKUMAR AND
April 21, 1995
SWAMI PREMANANDA ALIAS PREMKUMAR ALIAS RAVI Vs. INSPECTOR OF POLICE C B C I D PUDUKKOTTAI
September 29, 1995
SWAMY AND COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
January 9, 1995
SWAMY MOTOR TRANSPORTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1995
SWASTIK HOUSEHOLD AND INDUSTRIAL PRODUCTS Vs. STATE OF TAMIL NADU
July 25, 1995
SYMPHONY RECORDING CO Vs. P K RAGHURAM ALIAS VEERAMANI DASAN ALIAS KRISHNAKUMAR
August 22, 1995
T CHANDRA RAJAN Vs. K RADHA ALIAS OF MAHALAKSHMI
January 9, 1995
T DORAIBABU Vs. SUNDARA VINAYAGAR SRI SELVA VINAYAGAR AND SRI ANJANEYAR DEVASTHANAMS
December 21, 1995
T G ELUMALAI AND CO Vs. COMMISSIONER OF CUSTOMS
December 7, 1995
T ISAC TRUEMAN Vs. LAKSHMIPURAM COLLEGE SOCIETY
March 6, 1995
T K GOVINDARAJU PILLAI Vs. FOREIGN EXCHANGE APPELLATE BOARD
November 2, 1995
T MAYERULAN NADAR Vs. K JAYALAKSHMI AMMAL
November 8, 1995
T N CIVIL COURTS SR BAILIFFS ASSON Vs. SECY TO GOVERNMENT FINANCE DEPTT GOVERNMENT OF T N MADRAS
November 6, 1995
T N S S STEELS PRIVATE LIMITED Vs. COCHIN PORT TRUST
September 14, 1995
T PAULRAJ Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL
April 20, 1995
T POONGOTHAI Vs. ZAMURTH BIBI
July 5, 1995
T R S MANI SASTRIGAL ALIAS MANI SASTRICAL Vs. T R SURYANARAYANAN
January 6, 1995
T R SIVAPRAKASA MUDALIAR Vs. SETHURAMDAS MAHESHKUMAR
February 20, 1995
T S R AND COMPANY Vs. DISTRICT FOREST OFFICER
March 2, 1995
T STANES AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 10, 1995
T T K TEXTILES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE THANJAVUR
November 8, 1995
T T V DINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA MADRAS
September 27, 1995
T T V DINAKARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE
July 31, 1995
T VANAMAMALAI Vs. T D SUNDARA VARADHAN
February 10, 1995
T. S. NASEEMUNNISSA AND OTHERS Vs. KHURSHID BI AND OTHERS
September 2, 1995
T.M. ABDUL HAMEED SHAHIB Vs. OONJI ABIDA BEGUM
February 1, 1995
TAAS FOUNDATIONS P LIMITED Vs. LEELIE SEETHARAMAN
October 12, 1995
TAHERBAL MULLA ABBAS BHAI Vs. BUHARI SONS PRIVATE LIMITED
November 9, 1995
TAMIL NADU CEMENT CORPORATION LIMITED ARIYALUR CEMENT WORKS Vs. JABAMALAI
February 2, 1995
TAMIL NADU ELECTRICITY BOARD ADMINISTRATIVE BRANCH Vs. K LOGANATHAN
February 20, 1995
TAMIL NADU HOUSING BOARD Vs. A VISWAM
March 16, 1995
TAMIL NADU MOSAIC MANUFACTURERS ASSOCIATION Vs. STATE OF TAMIL NADU
February 24, 1995
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. REGISTRAR OF COMPANIES
April 24, 1995
TAMIL NADU STATE PRIMARY AGRICULTURAL CO OPERATIVE BANK ALL EMPLOYEES ASSOCIATION Vs. JOIN REGISTER OF CO OP SOCIETIES TIRUNELVELI
April 18, 1995
TAMIL NADU WAKF BOARD Vs. S A SYED MASOOD MUTHAVALLI KALVATHNAYAGAM THAIKKA KADAYANALLUR
February 15, 1995
TAMIL NADU WAKF BOARD Vs. TAHSILDAR, THIRUCHENGODI AND OTHERS
March 22, 1995
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TWAD Vs. PIONEER ENGINEERING SYNDICATE ENGINEERS AND CONTRACTORS HYDERABAD
February 27, 1995
TAMILMANI Vs. STATE
August 8, 1995
TAMILSELVI Vs. PANDIYAN EDUCATIONAL BOARD TIRUPPATHUR
November 1, 1995
TAN INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
February 2, 1995
TANJORE CO OPERATIVE MARKETING FEDERATION Vs. STATE OF TAMIL NADU
April 24, 1995
TATA OIL MILLS COMPANY LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
July 5, 1995
TATA SONS LIMITED Vs. MASTECH CORPORATION
August 21, 1995
TEXTOOL CO. LTD. Vs. UOI AND ORS.
March 6, 1995
THAMILARASAN Vs. STATE
July 4, 1995
THAMILARASI Vs. R VELUMURUGAN
July 19, 1995
THANGAMANI Vs. INSPECTOR OF POLICE, `Q BRANCH POLICE, TRICHY :
August 3, 1995
THANGAMANI Vs. INSPECTOR OF POLICE Q BRANCH TRICHY DISTRICT
October 13, 1995
THANGAMUTHU Vs. K VIJAYALAKSHMI
August 9, 1995
THANGARAJA PADAYACHI Vs. NATESA PADAYACHI
July 12, 1995
THANGAVEL Vs. KUPPUSAMY MUDALIAR
August 28, 1995
THANJAI MURASU Vs. INCOME TAX OFFICER
March 16, 1995
THARMAPITCHAI Vs. A C A FUNDS TIRUNELVELI
January 25, 1995
THE CHAIRMAN Vs. THE LAND ACQUISITION OFFICER AND ORS.
January 4, 1995
THE COMMISSIONER, H.R.& C.E. (A) DEPARTMENT, MADRAS Vs. JAMBULINGAM PILLAI
November 2, 1995
THE COSMOPOLITAN CLUB, ANNA SALAI, MADRAS Vs. M.D. ETHIRAJAN AND ANOTHER
November 16, 1995
THE SPECIAL TAHSILDAR NO. III, LAND ACQUISITION (LP) NEYVELI Vs. CHINNAPONNU AMMAL AND ETC.
March 16, 1995
THOMAS, CHERIYAN Vs. MEMBER SECRETARY, MADRAS METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
January 10, 1995
THONIMUDI ESTATE MUDIS Vs. LABOUR COURT COIMBATORE
April 5, 1995
THYAGARAJAN Vs. STATE REP
July 25, 1995
TIRUCHIRAPALLI DISTRICT WELFARE COMMITTEE Vs. M SIVAKKANNU
November 23, 1995
TIRUNELVELI DISTRICT CO OP MILK PRODUCERS UNION LIMITED Vs. THATTAPARAI MILK PRODUCERS CO OPERATIVE SOCIETY THATTAPARAL
April 27, 1995
TIRUPUR EXPORTERS ASSOCIATION Vs. STATE OF TAMIL NADU
September 15, 1995
TMT KANNAMMAL EDUCATIONAL TRUST Vs. UNIVERSITY OF MADRAS
March 31, 1995
TMT. THANGAMANI DEVAN Vs. STATE, THROUGH INSPECTOR OF POLICE, SPE/CBI, MADRAS
March 20, 1995
TRAVANCORE CHEMICAL POTHU THOZHILALARGAL SANGAM Vs. JOINT COMMISSIONER OF LABOUR, TEYNAMPET
March 16, 1995
TRIBOL ENGINEERING PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED
August 16, 1995
TRICHY STEEL ROLLING MILLS LIMITED Vs. ARVIND STEELS PRIVATE LIMITED
November 13, 1995
TUBE SUPPLIERS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1995
TUBES AND MALLEABLES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1995
TUBES AND MALLEABLES LIMITED Vs. COMMISSIONER OF INCOME TAX
February 1, 1995
TUTICORIN STEVEDORES ASSOCIATION TUTICORIN Vs. DEPUTY COMMISSIONER FOR LABOUR TIRUNELVELI
April 21, 1995
UDAY KUMAR Vs. STATE
August 8, 1995
UDAYAKUMAR Vs. MURUGANANDHAM
September 19, 1995
UNION OF INDIA Vs. K ABBORVAM
August 8, 1995
UNION OF INDIA Vs. RADHAMANI
March 31, 1995
UNION OF INDIA Vs. LAKSHMI MACHINE WORKS LIMITED
March 6, 1995
UNION OF INDIA AND OTHERS Vs. THE SPECIAL TAHSILDAR (LA) AND OTHERS
December 18, 1995
UNION OF INDIA UOI Vs. P SETHURAMAN CHAIRMAN M D L B
January 24, 1995
UNION TERRITORY OF PONDICHERRY Vs. AUROFOOD LIMITED
August 3, 1995
UNION TRADING COMPANY Vs. UNION OF INDIA
November 22, 1995
UNITED INDIA INUSRANCE CO LTD Vs. KOVINDAN
November 2, 1995
UNIVERSAL AGENCIES Vs. STATE OF TAMIL NADU
February 13, 1995
V C DHANDAPANI MANAGING DIRECTOR JUPITER DYEING AND PROCESSING MILLS LIMITED MADRAS Vs. ASSISTANT DIRECTOR FOREIGN EXCHANGE REGULATION BOARD MADRAS
October 28, 1995
V CHANDRAN Vs. OIL SELECTION BOARD TAMIL NADU PONDICHERRY AND ANDAMAN AND NICOBAR ISLANDS MADRAS
August 4, 1995
V D SWAMI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 14, 1995
V GOVINDA CHETTY Vs. SUB-REGISTRAR
August 18, 1995
V GOVINDARAJ Vs. DISTRICT COLLECTOR DINDIGUL ANNA DISTRICT AT DINDIGUL
September 20, 1995
V GURUVIAH NAIDU Vs. COMMISSIONER OF INCOME TAX
April 3, 1995
V K B K GOVINDARAJA MUDALIAR FIT PERSON SRI SUBRAMANYA SWAMI TEMPLE KUMARAKOTTAM KANCHEEPURAM Vs. V ANNASAMI
June 28, 1995
V M RAMAKRISHNA MUDALIAR Vs. NAGAMMAL ALIAS NAGABUSHANAMMAL
August 31, 1995
V M RAO Vs. COMMISSIONER OF WEALTH TAX
January 20, 1995
V M VIMAL Vs. STATE OF TAMIL NADU
September 20, 1995
V MURALIDHARAN Vs. R RAGHAVENDRAN
October 11, 1995
V PETHAPERUMAL Vs. SYNDICATE BANK
September 13, 1995
V PREMANAND Vs. STATE OF TAMIL NADU
April 27, 1995
V RAJAMANICKAM CHETTIAR Vs. T DAKSHINA MOORTHY
January 11, 1995
V RAMASWAMY PILLAI Vs. STATE OF PONDICHERRY
October 13, 1995
V SASITHARAN Vs. GOVERNMENT OF TAMIL NADU
December 7, 1995
V SHANTHANALAKSHMI Vs. STATE OF TAMIL NADU
February 8, 1995
V SHEEMATHANGAM MINOR Vs. STATE OF TAMIL NADU
November 27, 1995
V SUPPAN Vs. MEENAMMAL
October 20, 1995
V VEERAPANDIAN Vs. KALAISELVI
October 31, 1995
V VENKATACHALAM Vs. N RADHAKRISHNAN
January 20, 1995
V. KALYANASUNDARAM Vs. THE INSPECTOR OF POLICE (CRIME BRANCH) SALEM
November 17, 1995
V. KANDEEPAN Vs. STATE TRANSPORT AUTHORITY, MADRAS
October 12, 1995
VADIVEL Vs. PACKIALAKSHMI
July 14, 1995
VAIDVANATHA GURUKKAL Vs. COMMISSIONER OF THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS
November 21, 1995
VAIRAVAN Vs. K S VIDYANANDAM
February 21, 1995
VAISHNAVI CHEMICAL INDUSTRIES Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, HOME AND OTHERS
September 20, 1995
VAIYAPURI MUDALIAR AND SONS AVANASHI Vs. ARUNODHAYA TEXTILES ERODE
April 6, 1995
VASANTHA RAMAN Vs. THIRU SRI RAMAMOORTHY
January 6, 1995
VASU Vs. SAROJA AMMAL
November 16, 1995
VEERABAGU Vs. DEVARAJMINOR
January 31, 1995
VEERASWAMY NAIDU Vs. RAJA NAIDU
December 6, 1995
VELAMMAL Vs. K.M. LAKSHMI NARAYAN RAJ (DIED) AND OTHERS
December 5, 1995
VELLAISAMY THEVAR Vs. STATE
September 28, 1995
VENKATESAN Vs. STATE BY INSPECTOR OF POLICE, KANCHEEPURAM TALUK, POLICE STATION
June 29, 1995
VENUGOPAL REDDIAR Vs. MUTHAMMAL
January 30, 1995
VETRISELVAM Vs. STATE, REP. BY INSPECTOR OF POLICE
February 14, 1995
VIDIVEL PADAYATCHI AND OTHERS Vs. SPECIAL TAHSILDAR, LAND ACQUISITION, NEYVELI AND ANOTHER
October 25, 1995
VIJAY LALCHAND HUF Vs. K M LULLS HUF
February 16, 1995
VIJAYALAKSHMI ART PRODUCTIONS Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
November 10, 1995
VIJAYARAJ JAIN Vs. UNION OF INDIA
November 6, 1995
VIJAYARAJARATHINAM Vs. RADHAKRISHNAN
October 26, 1995
VINCENT Vs. STATE OF TAMIL NADU
July 4, 1995
VINCENT EDWIN Vs. MRS SHEELA DEVASUGANTHAM
September 8, 1995
VIRUDHUNAGAR SARVODAYA SANGH VIRUDHUNAGAR Vs. S SATHIYATHINAKARAN
January 30, 1995
VIVEK GOENKA Vs. MANOJ KUMAR SONTHALIA
February 10, 1995
W P A S KRISHNAMURTHY Vs. STATE OF TAMIL NADU
April 4, 1995
WHEELS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 9, 1995
WIPRO LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS MADRAS
September 18, 1995
WORKMEN Vs. INDIA FORGE AND DROP STAMPINGS LIMITED
September 26, 1995
WORKMEN EMPLOYED IN THE CANTEEN RUN Vs. GOVERNMENT OF TAMIL NADU
January 25, 1995
XAVIER Vs. VINCENT RAJ ALIAS MARIA VINCENT RAJ
July 6, 1995
XAVIER Vs. VINCENT RAJ ALIAS MARIA VINCENT RAJ
July 16, 1995
YAGARAYANAGAR FUND LIMITED MADRAS Vs. D SIVAKAMI
January 27, 1995