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Case Index
Title
Date
A.E.E.(SUB URBAN DIVISION) H.S.E.B. Vs. JAGDISH CHAND
August 30, 1995
AMAR SINGH Vs. GURGAON IMPROVEMENT TRUST
August 1, 1995
BOARD OF SCHOOL EDUCATION, HARYANA Vs. MANGAT RAM
November 9, 1995
C.B.MALHOTRA Vs. TELECOM GENERAL MANAGER, AMBALA CANTT.
August 2, 1995
DISTRICT CONSUMER WELFARE ORGANISATION, BHIWANI Vs. HARYANA STATE ELECTRICIT BOARD
August 21, 1995
DIVISIONAL ENGINEER TELECOM, CIVIL LINES Vs. BHARAT BHUSHAN MADAN
September 26, 1995
ESTATE OFFICER, HUDA Vs. GURDEEP SINGH
September 5, 1995
H.S.E.B. Vs. JHAGDELIA OIL MILL
September 5, 1995
HARBHAJAN SINGH JOHAR Vs. MEHNGA SINGH
September 4, 1995
HARYANA AGRO INDUSTRIES CORPORATION LTD. Vs. SWARAN SINGH
August 21, 1995
HARYANA PACKAIDS PVT.LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
November 8, 1995
HARYANA STATE ELECTRICITY BOARD Vs. GURDIAL SINGH
August 28, 1995
HARYANA STATE ELECTRICITY BOARD Vs. N.C.JINDAL CHARITABLE TRUST
September 4, 1995
HARYANA STATE ELECTRICITY BOARD Vs. ARAVALI KRISHI ANUVANSHAK LTD.
September 5, 1995
HARYANA STATE ELECTRICITY BOARD Vs. UPBHOKTA KASHT NIWARAN SAMITI (REGD.)
September 26, 1995
HARYANA STATE ELECTRICITY BOARD Vs. SIRI PAT
November 17, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
January 16, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPAN KUMAR KOHLI
January 19, 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURENDER KUMAR YADAV
September 14, 1995
HUDA Vs. PUSHPAWATI
August 22, 1995
HUDA Vs. VEENA RANI
August 30, 1995
HUDA Vs. S.S.VERMA
July 31, 1995
ISHWAR SINGH Vs. SUMAN GARMENTS
September 15, 1995
K.M.HIGH SCHOOL, BHIWANI Vs. SOM DUTT SHARMA, SHASTRI
September 4, 1995
KRISHNA VANI Vs. SANJIV GUPTA
September 15, 1995
LAXMI NARAIN Vs. BRITISH MOTOR CAR CO.(1934) LTD.
October 31, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIV CHANDER
August 9, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. BIDYA DEVI
September 4, 1995
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAM DASS VERMA
September 19, 1995
LML LIMITED Vs. URMILA KUMARI
April 8, 1995
LML LIMITED Vs. URMILA KUMARI
August 4, 1995
MADAN MOHAN Vs. ASHWANI SOOD
August 25, 1995
MAHARSHI DAYANAND UNIVERSITY Vs. MEENA YADAV
August 30, 1995
MOHINDER SINGH Vs. NATIONAL INSURANCE CO.LTD.
August 30, 1995
NARESH CHANDER Vs. S.D.O., H.S.E.B.
August 1, 1995
ORIENTAL BANK OF COMMERCE Vs. CHETAN GUPTA
August 29, 1995
PIARI LAL MADAN Vs. HARCHARAN KAUR
August 22, 1995
PRESTIGE BAKELITE MOULDERS Vs. ORIENTAL BANK OF COMMERCE
August 21, 1995
RAJNISH CHANDER SHARDA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 16, 1995
RAM KISHAN Vs. JAGDISH
June 14, 1995
RAM SINGH Vs. ASSTT.ENGINEER, HARYANA AGRO INDUSTRIES
May 17, 1995
S.D.O.(PHONES) YAMUNA NAGAR Vs. JARNAIL SINGH
October 31, 1995
S.D.O.TELEGRAPH/TELEPHONE EXCHANGE, KAITHAL Vs. AMITA SINGHANIA
May 22, 1995
SAT PAL MALIK Vs. MONO ELECTRONICS
August 3, 1995
SENIOR POSTMASTER, FARIDABAD NIT Vs. MADAN LAL DHINGRA
September 4, 1995
SHADI LAL YADAV Vs. ESTATE MANAGER, HOUSING BOARD, GURGAON
May 23, 1995
SHAKUNTLA RANI Vs. SUN COMMUNICATIONS
September 6, 1995
SHIV RICE & GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
September 15, 1995
STATE BANK OF INDIA Vs. JUGMINDER SINGH ANAND
September 4, 1995
STATE OF HARYANA Vs. SANDEEP SINGH
September 15, 1995
SUB DIVISIONAL OFFICER, H.S.E.B. Vs. ASHOK YADAV
August 2, 1995
SUB POST-MASTER, CHARKHI DADRI Vs. SAROJ BALA
July 4, 1995
SUB-POST MASTER, POST OFFICE, REWARI Vs. VINOD KUMAR SAXENA
November 15, 1995
SUPERINTENDING CANAL OFFICER, HISAR Vs. TARACHAND
October 30, 1995
TELEPHONE DISTRICT ENGINEER Vs. KRISHAN LAL
September 7, 1995
TILAK RAJ Vs. NEW INDIA ASSURANCE CO.
September 6, 1995
U.S.DALAL Vs. TELECOM DISTRICT MANAGER, TELEPHONE EXCHANGE, ROHTAK, HARYANA
January 12, 1995
UNITED INDIA INSURANCE CO.LTD. Vs. MAHESH KUMAR
August 7, 1995
VIJAY KUMAR TALWAR Vs. NIRMAL TALWAR
August 2, 1995
VIPUL MOTORS LTD. Vs. SATYA PAUL GUPTA
September 19, 1995