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Case Index
Title
Date
A KHADER PILLAI Vs. SALES TAX AND AGRICULTURAL INCOME-TAX OFFICER
November 17, 1995
A L VERGHESE S O LONAPOAN Vs. REGISTRAR OF COMPANIES KERALA
June 2, 1995
A M S MANNADIAR Vs. STATE OF KERALA
March 7, 1995
A MAYILSWAMI Vs. STATE OF KERALA
July 13, 1995
A O THOMAS Vs. T K RAMESAN
January 13, 1995
A PAREED PILLAY Vs. SALES TAX OFFICER ALUVA
December 21, 1995
A R KUMBBAT Vs. PEEJAY RUBBER INDUSTRIES LTD
July 7, 1995
A S SREEDEVI Vs. STATE
November 16, 1995
A SAINULABDIN Vs. STATE OF KERALA
September 28, 1995
A V M CATTLE AND POULTRY FEEDS Vs. STATE OF KERALA
September 14, 1995
A V M LTD Vs. SUNIL P SHENOY
June 2, 1995
A.V. GEORGE & CO. LTD. Vs. STATE TRADING CORPORATION OF INDIA
July 26, 1995
ABDUL KABEER & OTHERS Vs. ABOOBACKER
February 21, 1995
ABDUL KARIM Vs. KUNJALI
November 15, 1995
ABDUL LATHEEF Vs. CORPORATION OF COCHIN
June 22, 1995
ABDUL MAJEED Vs. UMMERKUNHI
February 10, 1995
ABDUL REHIMAN Vs. HAMEED HASSAN PERUVAD
September 1, 1995
ABDUL REHMAN ASANARU KUNJU Vs. STATE OF KERALA
January 3, 1995
ABDULLA Vs. SYNDICATE BANK
November 27, 1995
ACCOUNTANT GENERAL Vs. BHASKARAN NAIR
August 11, 1995
ACHANKUNJU Vs. STATE OF KERALA
June 20, 1995
AHMED KOYA Vs. COMPETENT AUTHORITY
November 20, 1995
AJI Vs. STATE OF KERALA
January 24, 1995
ALI Vs. STATE OF KERALA
January 13, 1995
ALI Vs. MUHAMMADALI
February 15, 1995
ALIAKUTTY PAUL Vs. STATE OF KERALA
March 22, 1995
ALLEPPEY DISTRICT CONSUMERS WHOLESALE COOPERATIVE Vs. LABOUR COURT
October 13, 1995
ALOYSIUS Vs. SARADA MURALEEDHARAN
September 15, 1995
ALUVA MUNICIAPALITY Vs. KUNHU MOHAMMED
February 20, 1995
AMMINI E J Vs. UNION OF INDIA SB
February 24, 1995
AMMINI JOSE Vs. GOVT OF KERALA
January 6, 1995
ANANDA ENGINEERING WORKS PVT LTD Vs. KERALA MINERALS AND METALS LTD
May 5, 1995
ANANDA ENGINEERING WORKS PVT LTD Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPL CIRCLE-III ERNAKULAM
April 6, 1995
ANANDA ENGINEERING WORKS PVT. LTD Vs. KERALA MINERALS & METALS LTD. AND OTHERS
April 5, 1995
ANANTHA PAI Vs. STATE OF KERALA
November 3, 1995
ANJILLATH MOHAMMAD KUNHI Vs. K K ABDUL KAJEED
November 27, 1995
ANTONY Vs. IRINJALAKUDA TOWN CO OPERATIVE BANK LTD
November 27, 1995
ANTONY Vs. THANDIYODE PLANTATIONS PVT LTD
July 20, 1995
ANTONY C.K. Vs. MURALEEDHARAN
March 17, 1995
ARAVIND RAMAKANT MODAWDEKAR Vs. STATE OF KERALA
December 11, 1995
AREEKKATTU MOIDU HAJI Vs. STATE OF KERALA
November 3, 1995
ASANARU KUNJE & OTHERS Vs. STATE
January 3, 1995
ASIAN TECHS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 13, 1995
ASOKAN Vs. DEPUTY COLLECTOR RR COLLECTORATE ERNAKULAM
July 28, 1995
ASSOCIATED CEMENT COMPANIES LTD Vs. ASSISTANT COMMISSIONER
December 11, 1995
ASSOCIATION OF KERALA GOVERNMENT COLLEGE TEACHERS Vs. STATE OF KERALA
March 14, 1995
ATTAKOYA Vs. N K THANGAL
December 5, 1995
AUGUSTHY JOSE Vs. STATE OF KERALA
February 28, 1995
AYYAPPAN CHELLAPPAN Vs. AYYAPPAN THANKAPPAN
March 1, 1995
B SUNDARESAN Vs. STATE OF KERALA
April 18, 1995
BABU Vs. REMESAN
July 26, 1995
BALACHANDRAN Vs. STATE OF KERALA
August 21, 1995
BALAKRISHNAN Vs. STATE OF KERALA
January 20, 1995
BALAKRISHNAN NAIR Vs. STATE OF KERALA
November 13, 1995
BALAKRISHNAN NAIR K Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
June 30, 1995
BAVA ALIAS ASEES Vs. MADHAVAN
November 14, 1995
BENZIGAR HOSPITAL Vs. MUNICIPAL COMMISSIONER
September 26, 1995
BHAGYAM Vs. LUIS
July 18, 1995
BHASKARAN PILLAI V Vs. STATE OF KERALA
October 31, 1995
BIYYATHU Vs. ABDURAHIMANKUTTY
February 22, 1995
BOARD OF DIRECTORS OF THE FEROKE SERVICE CO OP BANK LTD Vs. STATE OF KERALA
February 28, 1995
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KERALA
March 9, 1995
C A JAMES CARPENTER GRADE-I DRY DOCK COCHIN Vs. ASSISTANT SECRETARY COCHIN PORT TRUST
April 21, 1995
C BABU Vs. JAYAKUMAR
September 27, 1995
C KUNHIRAMAN Vs. REGISTRAR OF CO OP SOCIETIES
April 5, 1995
C M SAHADEVAN Vs. STATE OF KERALA
April 7, 1995
C SASEENDRAN NAIR Vs. GENERAL MANAGER OPERATIONS STATE BANK OF TRAVANCORE THIRUVANANTHAPURAM
May 31, 1995
C SIVANANDAN Vs. STATE OF KERALA
April 18, 1995
C. HAREENDRAN Vs. SALES TAX OFFICER
July 20, 1995
C.T. GEORGE Vs. REVENUE DIVISIONAL OFFICER, OTTAPALAM AND ANOTHER
January 24, 1995
CAMPCO LIMITED Vs. ASSISTANT COMMISSIONER
September 19, 1995
CAPITAL STOCK EXCHANGE KERALA LTD. Vs. UNION OF INDIA
November 14, 1995
CHACKRAVARTHY HOSTEL Vs. MUNICIPAL COMMISSIONER
September 20, 1995
CHANDRAN Vs. RADHAKRISHNAN
February 1, 1995
CHANDRAN Vs. STATE
November 4, 1995
CHANDRAN Vs. STATE OF KERALA
November 17, 1995
CHELLAMMA KAMALAMMA Vs. PRABHAKARAN NAIR
November 22, 1995
CHERIYAKUTTY MAMMI Vs. UMMERKUTTY
September 15, 1995
CHOYI Vs. PERAVANKUTTY
February 28, 1995
CO OPERATIVE SUGARS LTD Vs. CO OP S C EMPLOYEES ASSOCIATION
August 1, 1995
COCHIN PORT TRUST Vs. ERNAKULAM DT L D AND CHLABOUR UNION
June 6, 1995
COMMISSIONER OF GIFT TAX Vs. NIRMALA C K
July 6, 1995
COMMISSIONER OF GIFT-TAX Vs. SMT. C.K. NIRMALA
March 6, 1995
COMMISSIONER OF INCOME TAX Vs. EXCEL PRODUCTIONS
November 15, 1995
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMED S M LATE
August 4, 1995
COMMISSIONER OF INCOME TAX Vs. P M S AGENCIES
September 11, 1995
COMMISSIONER OF INCOME TAX Vs. DELICIOUS CASHEW COMPANY
March 25, 1995
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
February 21, 1995
COMMISSIONER OF WEALTH TAX Vs. CLEETUS V
February 14, 1995
CONCRETE AGGREGATE INDUSTRIES Vs. KUMMANODE POURA SAMITHI
October 5, 1995
CORPORATION OF COCHIN Vs. MICHAEL LUIZ
July 17, 1995
D V DEO Vs. STATE OF KERALA
March 8, 1995
D VENU Vs. SENEN FERNANDEZ
February 20, 1995
DAKSHAYANI Vs. BALAKRISHNAN NAIR
July 21, 1995
DAMODARAN Vs. UNION OF INDIA
October 30, 1995
DEEPA Vs. GOPALA PILLAI
January 2, 1995
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. REHABILITATION PLANTATIONS LIMITED
March 22, 1995
DEVADAS Vs. DY LABOUR COMMISSIONER
June 15, 1995
DEVAKI Vs. KAVERI AMMA
January 12, 1995
DEVON FOODS Vs. UNION OF INDIA
February 22, 1995
DEVUKUTTY AMMA Vs. MADHUSUDANAN NAIR
June 28, 1995
DHARMARAJAN Vs. STATE OF KERALA
March 29, 1995
DIVISIONAL RAILWAY MANAGER Vs. GENERAL SECRETARY, DAKSHINA RAILWAY CASUAL LABOUR UNION
September 26, 1995
E S I CORPORATION Vs. P K MOHAMMED PVT LTD
October 11, 1995
E S I CORPORATION Vs. GOPI
February 16, 1995
ELSIY JOHNY Vs. KERALA VIJAYA KURIES & LOANS
March 29, 1995
EMPLOYEES OF HINDUSTAN LATEX LTD Vs. STATE OF KERALA
December 7, 1995
EPOXY COAT INDUSTRIES Vs. DY TAHSILDAR R R
January 24, 1995
FCI Vs. LITAK SHIPPING CO. LTD
November 28, 1995
FEROKE SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
February 28, 1995
FEROKE SERVICE COOP BANK LTD Vs. STATE OF KERALA
August 10, 1995
FOOD CORPORATION OF INDIA ALLEPPEY Vs. ALLEPPEY MUNICIPALITY
November 16, 1995
G BALAKRISHNA PILLAI Vs. JOINT REGIONAL TRANSPORT OFFICER
March 14, 1995
G SUNDARESAN Vs. M S HARDWARES
March 21, 1995
GANESHAN Vs. STATE OF KERALA
July 26, 1995
GANGADHARAN Vs. UNIVERSITY OF CALICUT
December 4, 1995
GEETHA VARMA Vs. V K AMMINIKUTTY NAMBISHTATHIRI AMMA
February 16, 1995
GEORGE KOKKATTUMUNDAYIL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES KANNUR
February 24, 1995
GEORGE VARGHESE Vs. AMMINI CHERIAN
September 1, 1995
GIJI S O SEBASTIAN Vs. A K GOPINATHAN NAIR
July 13, 1995
GIRIJA KUMARI Vs. VIJAYANANDAN
February 23, 1995
GIRISH KUMAR Vs. STATE OF KERALA
March 24, 1995
GLORY FERNANDEZ Vs. HIGH COURT OF KERALA
August 22, 1995
GOPA DEVI OZHA Vs. SUJIT PAUL
May 8, 1995
GOPALAKRISHNAN Vs. TAHSILDAR
June 14, 1995
GOPALAN Vs. MADHAVAN
March 1, 1995
GOVERNMENT OF KERALA Vs. CHACKO
January 18, 1995
HAMSA Vs. GEORGE
July 31, 1995
HARIDASAN MATHILAKATH Vs. UNION OF INDIA
December 18, 1995
HARIHARAN Vs. STATE OF KERALA
January 4, 1995
HOTEL ANNAPURNA Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 7, 1995
IBRAHIM Vs. DISTRICT MEDICAL OFFICER
March 15, 1995
IN RE. RAJAN PILLAI Vs. STATE
June 22, 1995
INDIAN BANK Vs. MRS. ELIZABETH JACOB & ANR.
June 26, 1995
INDIAN BANK Vs. ELIZABETH JACOB
June 22, 1995
INDO SCOTTISH BRAND PVT. LTD. Vs. COMMISSIONER OF POLICE, ERNAKULAM AND OTHERS
December 22, 1995
INTELLIGENCE INSPECTOR INTELLIGENCE SQUAD NO IV AGRICULTURE INCOME-TAX AND SALES TAX Vs. RANKEY INVESTMENT AND TRADING COMPANY LIMITED
October 30, 1995
INTRANS SYSTEMS PRIVATE LIMITED Vs. STATE OF KERALA
November 1, 1995
ISSAC NINAN Vs. STATE OF KERALA
November 2, 1995
ITTOOP PHILIP Vs. APPUKUTTA MENON
January 6, 1995
JACOB Vs. JOSE
September 20, 1995
JAMEELA IBRAHIM Vs. RETURNING OFFICER
September 19, 1995
JANARDHANA SARALAYA Vs. SPECIAL DY TAHSILDAR
September 12, 1995
JISMOL JOSEPH Vs. UNION OF INDIA
September 21, 1995
JOHN KURIAN Vs. STATE OF KERALA
January 9, 1995
JOHNSKUTTY JOSEPH Vs. PHILIP ABRAHAM
November 6, 1995
JOHNSON Vs. STATE OF KERALA
September 20, 1995
JOHNY CHANDY Vs. CATHOLIC SYRIAN BANK LTD
April 25, 1995
JOINT REGIONAL TRANSPORT OFFICER ALWAYE Vs. K K JOSHI
December 21, 1995
JOSE JOHN Vs. K C KURUVILA
December 12, 1995
JOSEPH Vs. KARMALY
March 17, 1995
JOSEPH Vs. THOMAS
March 15, 1995
JOSEPH Vs. STATE OF KERALA
February 28, 1995
JOSEPH Vs. STATE OF KERALA
August 3, 1995
JOSEPH C.J. Vs. UNION OF INDIA
March 8, 1995
JOSEPH K.J. Vs. DIRECTOR OF TREASURES
October 18, 1995
JOSEPH ZACHARIA Vs. STATE
December 20, 1995
JOSHI S O URUMISE Vs. STATE OF KERALA
August 24, 1995
JOY Vs. SHILLY
September 13, 1995
K A ABDUL AZEEZ Vs. STATE OF KERALA
September 27, 1995
K A ABOOBACKER Vs. N GIRIJA
January 12, 1995
K DAMODARAN Vs. ALL KERALA CASHEWNUT FACTORY WORKERS FEDERATION
March 7, 1995
K G KERALAKUMARAN NAIR Vs. STATE OF KERALA
March 2, 1995
K JAYARAMAN Vs. QUILON GAS SERVICE
March 7, 1995
K KUNHAMMED HAJI Vs. K AMINA
March 31, 1995
K P ANTONY SANTHOSH EDAKKAD AMSOM PUTHIYANGADI CALICUT Vs. THANDIYODE PLANTATIONS PRIVATE LIMITED THANDIYODE SOUTH WYNAD
July 20, 1995
K P MATHAI Vs. K S E BOARD TRIVANDRUM
August 31, 1995
K P SAHADEVAN Vs. T K SREEDHARAN
December 8, 1995
K P Y SIDDHIQUE Vs. AMINA
August 24, 1995
K S E B Vs. A L JACOB AND SONS
October 5, 1995
K SIVADASAN Vs. STATE OF KERALA
November 8, 1995
K SREEDHARAN Vs. THAJUDEEN KOYA
December 8, 1995
K SREEKALA MINOR Vs. MANAGER S N V T T I
August 18, 1995
K T MATHEW Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
April 10, 1995
K V ANTONY Vs. J SHERAFUDIN
August 22, 1995
K VENUGOPALAN Vs. MALAPPURAM DIST CO OP MILK SUPPLY UNION LTD
July 11, 1995
K. D. THANKKAPPAN NAIR Vs. B. A. PRASANNA KUMARI
June 30, 1995
K. KUNHUNNI Vs. RUBBER BOARD
January 19, 1995
K. KUNHUNNI Vs. RUBBER BOARD & OTHERS
January 18, 1995
K. NARAYANAN Vs. STATE OF KERALA
October 20, 1995
K. RAVINDRAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KOLLAM
October 16, 1995
K. USHAKUMARI Vs. G.C.D.A
February 7, 1995
K. V. SAILESH Vs. KPSC
December 8, 1995
KADEEJA Vs. STATE OF KERALA AND ORS.
July 29, 1995
KADEEJA Vs. STATE OF KERALA
July 28, 1995
KADEEJA Vs. ABOOBACKER
February 21, 1995
KALLIDUKKIL CHERIYAKUTTY MAMMI Vs. THONIYADATH UMMER KUTTY
September 15, 1995
KAMALA Vs. DAIRY EXTENSION OFFICER
June 22, 1995
KANARAN NAIR Vs. MADHAVAN NAIR
October 31, 1995
KANHANGAD CO OP M S SOCIETY LTD Vs. GANAPATHY KAMATH
March 16, 1995
KARIMBIL ICE AND COLD STORAGE COMPANY Vs. SBT
February 1, 1995
KAROOR PANCHAYAT Vs. STATE
November 6, 1995
KERALA CONSTRUCTION W W F BOARD Vs. STATE OF KERALA
September 15, 1995
KERALA FOOD CORPORATION OF INDIA LABOURERS Vs. UNION OF INDIA UOI
December 4, 1995
KERALA PATTIKA JATHI SAMREKSHANA SAMITHY Vs. STATE OF KERALA
March 14, 1995
KODI VALAPPEL ABDUL MAJEED AND ANR. Vs. CHIRAYIL KAKKUNNATH UMMER KUNHI
February 10, 1995
KORH CHACKO Vs. MATHEW
October 26, 1995
KRISHNA PILLAI THANKAPPAN NAIR Vs. BHARATHI AMMA PRASANNA KUMARI AND OTHERS
June 30, 1995
KRISHNAN UNNI Vs. STATE OF KERALA
July 27, 1995
KUMARI RUGMINI, G. Vs. PRINCIPAL, MAHARAJAS COLLEGE, ERNAKULAM AND ANOTHER
April 18, 1995
KUNHAMBU V AND SONS Vs. COMMISSIONER OF INCOME TAX
December 15, 1995
KUNHUNNI, K. Vs. GOVERNMENT OF INDIA AND ORS.
January 18, 1995
KURIAN GEORGE Vs. TAHSILDAR
August 31, 1995
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER
November 15, 1995
KURUVILLA A P AND CO Vs. CENTRAL BOARD OF DIRECT TAXES
March 30, 1995
LAKSHMANAN Vs. KRISHNA RAO
August 24, 1995
LALITHA E P Vs. STATE OF KERALA
November 7, 1995
LALY VINCENT Vs. STATE OF KERALA
July 17, 1995
LATHA E. Vs. HAFSABI
October 9, 1995
LEELAMMA Vs. MADHAVAN
October 9, 1995
LEELAMMA Vs. SECOND ADDL. DISTRICT JUDGE & OTHERS
October 9, 1995
LIEYA Vs. KALIAPPA CHETTIAR
October 9, 1995
LILLY JOHN AUGUSTINE Vs. BOARD OF REVENUE
February 9, 1995
LINK HIRE-PURCHASE AND LEASING CO. (PVT.) LTD. AND PREMIER KURIES AND LOANS (PRIVATE) LTD. Vs. STATE OF KERALA
March 10, 1995
LOKESH PARAMESWAR UCHIL Vs. LEKHA LOKESH UCHIL
January 5, 1995
LUKOSE Vs. STATE OF KERALA
July 11, 1995
M C JOSEPH Vs. STATE OF KERALA
November 1, 1995
M GOPALKRISHNAN Vs. COMMISSIONER CHALAKUDDY MUNICIPALITY CHALAKADDY
September 21, 1995
M MOIDEEN KUNJU Vs. STATE OF KERALA
February 15, 1995
M R F LTD Vs. ASST COMMISSIONER
February 24, 1995
M RAJAGOPALAN NAIR Vs. STATE OF KERALA
June 14, 1995
M SETHU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
March 8, 1995
M SYED MOHAMMAD SHAFI Vs. STATE OF KERALA
November 3, 1995
M THANGA DORAI Vs. CHANCELLOR UNIVERSITY OF KERALA TRIVANDRUM
September 28, 1995
M V MATHAI Vs. STATE OF KERALA
August 23, 1995
M V R INDUSTRIES LIMITED Vs. INTELLIGENCE OFFICER SQUAD NO I KOLLAM
December 21, 1995
M. C. KUMARAN Vs. K. M. JACOB
January 19, 1995
M.A. JOSEPH Vs. TALUK SUPPLY OFFICER
August 30, 1995
MADHAPPA GOWDER M Vs. AGRICULTURAL INCOME TAX OFFICER
April 6, 1995
MAHARAJ BRELVI Vs. UNION OF INDIA
July 20, 1995
MANAGER, JAMIA SA-ADIYA ARABIA Vs. STATE OF KERALA
September 13, 1995
MANGANAM SERVICE CO OP BANK LTD Vs. ZACHARIAH JOSEPH
November 29, 1995
MANI Vs. STATE
August 25, 1995
MANI Vs. GEETHAMANI
April 10, 1995
MARKOSE Vs. TAHSILDAR
February 6, 1995
MARY SONIA ZACHARIAH Vs. UNION OF INDIA
February 24, 1995
MARY SONIA ZACHARIAH Vs. UNION OF INDIA
March 24, 1995
MARY THOMAS Vs. JEROME THOMAS
March 10, 1995
MATHACHAN ALIAS JOSPEH MATHAI Vs. STATE OF KERALA
November 10, 1995
MATHAI Vs. VARGHESE
May 26, 1995
MATHES TRADING CO Vs. RELISH FOODS P LTD
September 12, 1995
MATHEW Vs. ROYAL COFFEE WORKS
October 6, 1995
MATHEW Vs. SONY CYRIAC
July 3, 1995
MATHEW DANIEL Vs. STATE OF KERALA
December 4, 1995
MATHEW JOSEPH Vs. JOHNY SUNNY
February 20, 1995
MATHEW SAMUEL Vs. AYYAPPAN PANICKER AND OTHERS
May 9, 1995
MATHEWKUTTY Vs. STATE OF KERALA
April 21, 1995
MCDOWELL AND CO Vs. STATE OF KERALA
February 1, 1995
MEENAKSHI Vs. EXCISE CIRCLE INSPECTOR PARUR
February 14, 1995
MEHABOOB RAZOOL Vs. PUBLIC SERVICE COMMISSION
October 5, 1995
MINU MATHEW Vs. COCHIN STOCK EXCHANGE LTD
July 5, 1995
MODERN FLOORINGS Vs. INTELLIGENCE OFFICER SQUAD NO I SALES TAX ALAPPUZHA
September 26, 1995
MOHAMMAD SALI Vs. STATE OF KERALA
December 15, 1995
MOHAMMED Vs. DEVAKY AMMA
July 6, 1995
MOHAMMED Vs. KOYA
March 1, 1995
MOHAMMED KUNHI Vs. ABDUL KAJEED
November 27, 1995
MOHANAN K. P. Vs. INDIAN OIL CORPORATION LTD.
June 6, 1995
MOHANDAS Vs. STATE
October 20, 1995
MOIDEEN Vs. GOPALAN
July 31, 1995
MONTHRAMPALLIPADIPURA ATTAKOYA Vs. NEELATHUPURA KUNHISEETHIKOYA THANGAL
December 5, 1995
MOOSA Vs. JOINT REGISTRAR
January 1, 1995
MUHAMMED SAJEED K Vs. STATE OF KERALA
April 21, 1995
MUKKATTUKARA CATHOLIC COMPANY LIMITED Vs. H V THOMAS
August 23, 1995
MUNICIPAL COMMISSIONER THALASSERRY MUNICIPALITY Vs. B ABDURAHIMAN
November 1, 1995
MURALIDHARAN Vs. STATE OF KERALA
July 11, 1995
N ADITHAYAN Vs. TRAVANCORE DEVASWOM BOARD
December 4, 1995
N BALAKRISHNA PANICKER Vs. STATE OF KERALA
December 22, 1995
N S PRADEEP Vs. STATE TRANSPORT AUTHORITY THIRUVANANTHAPURAM
September 26, 1995
N YOVAS Vs. IMMANUEAL JOSE
February 24, 1995
NAIR SERVICE SOCIETY Vs. LABOUR COURT
November 28, 1995
NARAYANAN Vs. DHANALAKSMI BANK LTD
March 20, 1995
NARAYANAN Vs. RAJAMANY
July 28, 1995
NARAYANAN NAIR Vs. DISTRICT MANAGER
June 13, 1995
NARAYANAN P K Vs. COMMISSIONER OF INCOME TAX
September 29, 1995
NATARAJAN Vs. BOARD OF REVENUE
March 31, 1995
NATARAJAN Vs. SREE NARAYANA D S TRUST
October 27, 1995
NAZEER Vs. STATE
April 6, 1995
NAZER Vs. STATE
October 31, 1995
NEDUNGADI BANK LIMITED Vs. ASWATHI STARCH AND GLUCOSE P LTD
August 31, 1995
NEIL GERARD DCRUZ Vs. JACQULIN ROZARIO
November 17, 1995
NEW INDIA ASSURANCE CO LTD Vs. THANKAM
January 10, 1995
NEW INDIA ASSURANCE CO LTD Vs. SREEDHARAN
January 12, 1995
NEW INDIA ASSURANCE CO. LTD. Vs. UNNIMAYAMMA & OTHERS
January 10, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P LEELA
October 13, 1995
NIRMALA STORES Vs. INTELLIGENCE OFFICER
June 21, 1995
NITHYANANDAN Vs. STATE OF KERALA
July 19, 1995
NIYAMAVEDI REP Vs. RAMON SRIVASTAVA I P S INSPECTOR GENERAL OF POLICE
January 13, 1995
NOOR MOHAMMED Vs. SHAHUL HAMEED AMIN
June 21, 1995
OOMMEN PANICKER Vs. MUTHOOT MINI CHIT FUND
January 4, 1995
ORIENTAL INSURANCE CO LTD Vs. JOSHY
March 24, 1995
P C POULOSE Vs. STATE OF KERALA
September 21, 1995
P G DHANANJAYAN Vs. STATE OF KERALA
February 10, 1995
P GANGADHARAN PILLAI Vs. STATE OF KERALA
July 31, 1995
P H ABDUL RAZAK Vs. STATE OF KERALA
September 29, 1995
P J SHAJI Vs. JOINT REGIONAL TRANSPORT OFFICER
June 12, 1995
P K RAMANUJAM Vs. INTELLIGENCE OFFICER SQUAD NO II AGRICULTURAL INCOME-TAX AND SALES TAX THRISSUR
June 15, 1995
P PADMANABHAN Vs. JOINT REGISTRAR
March 10, 1995
P RAGHUNANDANAN Vs. REGIONAL TRANSPORT AUTHORITY PALAKKAD
June 2, 1995
P S AHAMMAD KOYA Vs. COMPETENT AUTHORITY MADRAS
November 20, 1995
P SUBRAMANIAN Vs. RAMACHANDRAN
August 28, 1995
P V GEORGE Vs. JACOB MATHEWS
December 20, 1995
P V PRASANNAN Vs. DENTAL COUNCIL OF INDIA NEW DELHI
March 30, 1995
P V RITHESH Vs. STATE OF KERALA
September 28, 1995
P.P. JOSEPH Vs. A.M. THOMAS
June 15, 1995
PADINJAREKKARA AGENCIES LTD Vs. ASST COMMISSIONER
July 24, 1995
PADMANABHAN Vs. SHRIRAM CHITS AND INVESTMENTS P LTD
May 30, 1995
PADMANABHAN Vs. JOINT REGISTRAR
February 16, 1995
PANKAJAKSHY AMMA Vs. CUSTODIAN OF VESTED FOREST KOZHIKODE FB
January 13, 1995
PAPPU KESAVAN Vs. UNION OF INDIA
October 13, 1995
PARENT TEACHER ASSOCIATION MAHARAJAS COLLEGE Vs. STATE
November 23, 1995
PARENT TEACHER ASSOCIATION MAHARAJAS COLLEGE Vs. STATE OF KERALA
February 14, 1995
PAUL JOHN Vs. COMMISSIONER OF INCOME TAX
April 5, 1995
PAULOSE MATHAI Vs. JOINT REGIONAL TRANSPORT OFFICER
October 13, 1995
PAYYANNUR EDUCATIONAL SOCIETY Vs. NARAYANI
March 20, 1995
PENTA PROPERTIES Vs. OFFICIAL LIQUIDATOR
January 13, 1995
PLANTATION CORPORATION OF KERALA LIMITED Vs. P L AGRO TECHNOLOGIES LIMITED COCHIN
November 14, 1995
POORNASREE AGENCIES PETITIONER Vs. UNIVERSAL ENTERPRISES
January 6, 1995
PORINCHU Vs. JOHN
July 24, 1995
POULOSE MATHAI Vs. JOINT REGIONAL TRANSPORT OFFICER THALASSERY
October 10, 1995
PRADEEP Vs. STATE TRANSPORT AUTHORITY
September 20, 1995
PRADEEP TRANSPORT Vs. REGISTERING AUTHORITY
August 2, 1995
PRAKASH KUMAR CHOUDHARY Vs. UNION OF INDIA
December 1, 1995
PRASANNA Vs. SREEDHARAN
August 10, 1995
PREMCHAND R Vs. STATE OF KERALA
January 19, 1995
PREMIER KURIES AND LOANS P LTD Vs. STATE OF KERALA
March 10, 1995
PREMIER STEELS Vs. ASST COMMISSIONER
February 13, 1995
PRESIDENT PUDUPARIYARAM SERVICE CO OP SOCIETY Vs. RUGMANI AMMA
November 14, 1995
PROF. A. V. VARKEY AND OTHERS Vs. STATE OF KERALA AND OTHERS
October 25, 1995
PUSHKARAN Vs. ASST EXCISE COMMISSIONER
August 31, 1995
PUSHPA DEVI Vs. PUBLIC SERVICE COMMISSION
December 7, 1995
PUSHPI JOSE Vs. STATE OF KERALA
December 20, 1995
QUILON DIST PRIVATE BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA
March 20, 1995
R BALAKRISHNA PILLAI Vs. STATE
September 21, 1995
RADHAMANI Vs. STATE OF KERALA
February 6, 1995
RAGHAVAN Vs. GOVINDAN NAMBIAR
March 8, 1995
RAGHUNATHAN Vs. STATE OF KERALA
January 12, 1995
RAICHAL JOHN Vs. FRANCIS NINAN
March 13, 1995
RAJAGOPALASWAMY Vs. GOVT OF KERALA
October 16, 1995
RAJALAKSHMI Vs. ARUMUGHAN
May 30, 1995
RAJAN Vs. STATE OF KERALA
August 4, 1995
RAJAN ALIAS KRISHNANKUTTY NAIR Vs. STATE OF KERALA
August 8, 1995
RAJEE GEORGE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PREVENTIVE
September 18, 1995
RAJIV KESAVAN Vs. UNION OF INDIA
November 22, 1995
RAMA PANICKER Vs. LEELAVATHI AMMA
December 14, 1995
RAMACHANDRA KAMATH Vs. LORD KRISHNA BANK LTD
February 24, 1995
RAMACHANDRAN NAIR Vs. THE CONTROLLER OF DEFENCE ACCOUNTS
July 25, 1995
RAMACHANDRAN NAIR Vs. VIMALA
August 18, 1995
RAMAN NAMBISSAN Vs. DAMODARAN NAMBISSAN
March 1, 1995
RAMESAN Vs. THOMAS
January 13, 1995
RAMESH Vs. JOHN K JOSEPH
March 21, 1995
RANGANATHA REDDY Vs. SECRETARY, STATE TRANSPORT AUTHORITY
September 28, 1995
RANGANATHAN, T.M. Vs. STATE OF KERALA
September 29, 1995
RANI JOSEPH Vs. REGISTRAR OF COMPANIES KERALA ERNAKULAM COCHIN
June 2, 1995
RATNAMMA Vs. GOVINDA PILLAI
January 2, 1995
RAVEENDRAN Vs. SOMAVALLY
July 4, 1995
REGHUNATHAN NAMBIAR Vs. JANU
May 31, 1995
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. K P GOPI
January 16, 1995
ROSA CHACKO Vs. KALLOORKAD FARMERS CO OP BANK LTD
September 27, 1995
ROSAMMA JOSEPH Vs. P C SEBASTIAN
May 26, 1995
ROSILINE GEORGE Vs. UNION OF INDIA
April 18, 1995
S K D LAKSHMANAN FIREWORKS INDUSTRIES Vs. K V SIVARAMA KRISHNAN
January 9, 1995
SAFFIYA HANEEF Vs. STATE OF KERALA
February 14, 1995
SAID MOHAMMED Vs. REMA
August 1, 1995
SAINULABDEEN Vs. STATE OF KERALA
January 23, 1995
SAJU THOMAS Vs. STATE OF KERALA
May 9, 1995
SAMARUDEEN Vs. ASSISTANT DIRECTOR OF ENFORCEMENT TRIVANDRUM
December 9, 1995
SAMARUDEEN Vs. ASST DIRECTOR OF ENFORCEMENT
February 9, 1995
SAMUEL Vs. STATE OF KERALA
March 8, 1995
SANKARANARAYANAN POTTI Vs. K. SREEDEVI
October 18, 1995
SANTHA Vs. VASU
July 20, 1995
SANTHI BALAGOPAL Vs. BENILDE
August 25, 1995
SARADHA Vs. PRINCIPAL MUNSIFF
August 31, 1995
SARAMMA Vs. RTO ERNAKULAM
August 29, 1995
SARAMMA PHILIPOSE Vs. REGIONAL TRANSPORT OFFICER ERNAKULAM
August 29, 1995
SARASAMMA Vs. VIKRAMAN
June 7, 1995
SATISH NAYAK Vs. COCHIN STOCK EXCHANGE LTD
July 5, 1995
SECRETARY HOME DEPARTMENT GOVERNMENT OF KERALA Vs. K ABDUL AZEEZ
March 24, 1995
SEGU LEBBAI SEGU ALAVUDEEN ISMATH SAIBU Vs. UNION OF INDIA
September 28, 1995
SENTHIL KUMAR Vs. TALUK LAND BOARD
October 18, 1995
SHAHUL HAMEED Vs. S GANGADHARA WARRIER
August 25, 1995
SHARAFUDEEN ALIAS THAMPI Vs. STATE OF KERALA
February 9, 1995
SHERENE EUGINE Vs. ADDITIONAL SALES TAX OFFICER-I
November 28, 1995
SHIBU Vs. STATE OF KERALA
October 31, 1995
SHYMA Vs. STATE
November 14, 1995
SHYMALA Vs. VASUDEVAN
February 14, 1995
SIDHARTHAN Vs. ESTATE OFFICER
November 27, 1995
SIVANANDAN THILAKAN Vs. THANKAMMA OMANA
February 3, 1995
SIVAPACKYAM Vs. COMMISSIONER AND SECRETARY HOME SSA DEPTT GOVERNMENT OF KERALA TRIVANDRUM
October 19, 1995
SIVARAJ Vs. PADMA
November 14, 1995
SOMANANDAN K. Vs. UNIVERSITY OF KERALA
October 26, 1995
SOUTHERN INDIA MARINE PRODUCTS CO Vs. K S E B
July 4, 1995
SREE JNANODAYA YOGAIN Vs. PANKAJAKSHY
January 27, 1995
SREEDHARAN Vs. FEDERAL BANK LTD
December 5, 1995
SREEDHARAN SATHEESAN, KUZHIVILA VEEDU Vs. STATE OF KERALA
February 9, 1995
SREEKRISHNA TRADING CO Vs. STATE OF KERALA
July 14, 1995
SREEKUMAR Vs. HIGH COURT OF KERALA
June 22, 1995
SREEKUMAR Vs. KERALA WATER AUTHORITY
December 12, 1995
SREEKUMAR Vs. STATE OF KERALA
October 31, 1995
SREEKUMAR NEELA PRODUCTIONS SREKUMAR THEATRE TRIVANDRUM Vs. S G KUMARASWAMY ALIAS S KUMAR
December 8, 1995
ST LIOBHA BHAVAN Vs. KODAKARA PANCHAYAT
November 3, 1995
ST. MARYS SOCIETY CHERUKOLE Vs. ALPHONSE ALEXANDER
March 2, 1995
STAR TRADERS Vs. INTELLIGENCE OFFICER
March 21, 1995
STATE BANK OF INDIA Vs. KERALA STATE COOPERATIVE MARKETING FEDERATION
October 5, 1995
STATE BANK OF TRAVANCORE Vs. VELAYUDHAN PILLAI
February 14, 1995
STATE BANK OF TRAVANCORE TRIVANDRUM Vs. VELAYUDHAN PILLAI BHASKARAN NAIR
February 24, 1995
STATE OF KERALA Vs. SEBASTIAN
January 28, 1995
STATE OF KERALA Vs. KOMALAVALLY
March 8, 1995
STATE OF KERALA Vs. C MOHANAN
March 2, 1995
STATE OF KERALA Vs. K KERALA VARMA
June 5, 1995
STATE OF KERALA Vs. N K ABOOBACKER
May 30, 1995
STATE OF KERALA Vs. STATE
June 22, 1995
STATE OF KERALA Vs. CHANDRALEKHA
July 5, 1995
STATE OF KERALA Vs. SAMUEL
August 28, 1995
STATE OF KERALA Vs. SAJEEV MATHEW
August 31, 1995
STATE OF KERALA Vs. RAJAYYAN
September 12, 1995
STATE OF KERALA Vs. MOHANAN
March 3, 1995
STATE OF KERALA Vs. CHALIL MANIKKAM AND ANR.
November 22, 1995
STATE OF KERALA Vs. RAJAN PILLAY AND ORS.
June 22, 1995
STATE OF KERALA Vs. M. SRINIVASAN
October 25, 1995
STATE OF KERALA Vs. THOMAS
November 3, 1995
STATE OF KERALA Vs. JOSEPH
December 1, 1995
STATE OF KERALA Vs. THOMAS
November 2, 1995
STATE OF KERALA Vs. MATHEW
October 25, 1995
STATE OF KERALA Vs. VELAYUDHAN
November 22, 1995
STATE OF KERALA Vs. STATE
November 22, 1995
STATE OF KERALA AND ANR. Vs. KOMALAVALLY
March 6, 1995
STATE OF KERALA V R Vs. S MANI
June 16, 1995
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF KERALA
October 10, 1995
SUBHAKESAN Vs. KERALA FINANCIAL CORPORATION
June 21, 1995
SUDARSANAN Vs. KERALA PUBLIC SERVICE COMMISSION
October 26, 1995
SUGATHAN K. S. Vs. STATE OF KERALA
March 7, 1995
SUJIR GANESH NAYAK AND COMPANY QUILON Vs. NATIONAL INSURANCE COMPANY LIMITED CALCUTTA
July 27, 1995
SUKKORE Vs. MANAGER
February 16, 1995
SUMINDRA PRASAD SINGH Vs. COMMANDANT, C. I. S. F.
August 2, 1995
SUNDARAM PILLAY Vs. JOINT REGISTRAR AND ORS.
January 18, 1995
SUNDARAN Vs. MOHAMMED KOYA
June 28, 1995
SURAIYA S Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT
June 15, 1995
SURESH Vs. EXECUTIVE OFFICER
June 13, 1995
SYED HAMID BAFAKY Vs. MOIDEEN
October 17, 1995
SYED MOHAMMED Vs. CIT
August 4, 1995
SYED MOHAMMED Vs. COMMISSIONER OF INCOME TAX
August 4, 1995
T KRISHNAN UNNI Vs. CHAIRMAN AND MANAGING DIRECTOR
April 10, 1995
T M ALIYAR Vs. SALES TAX OFFICER
November 7, 1995
T P ABDUL MAJEED Vs. UNION OF INDIA
June 27, 1995
THANKAMANI Vs. RETURNING OFFICER TRICHUR WHOLE SALE CO OP CONSUMER STORE LTD
June 23, 1995
THANKAMMA Vs. OFFICIAL RECEIVER
June 12, 1995
THANKAPPAN Vs. STATE OF KERALA
October 10, 1995
THANKAPPAN Vs. STATE OF KERALA & OTHERS
November 10, 1995
THANKARAJ Vs. STATE OF KERALA
April 6, 1995
THAYAMBATH NARAYANI AND ANOTHER Vs. THUMBAKUTHIRUMMAL MANIKKAM AND ORS.
January 18, 1995
THAZHEPURAKKAT SHYAMALA ALIAS T P SHYAMALA Vs. KUZHICHAL VASUDEVAN
February 14, 1995
THEETHI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL PALAKKAD
October 17, 1995
THEKKINIYAKATH ALI Vs. MANAYIL VEETTIL AND OTHERS
February 15, 1995
THOMAS Vs. MATHEW N.M.
July 31, 1995
THOMAS Vs. MATHEW
July 6, 1995
THONDIYI KUNHAMMAD HAJI Vs. THONDIYIL VEERANKUTTY HAJI AND OTHERS
March 1, 1995
THRESSIAMMA JACOB Vs. STATE OF KERALA AND OTHERS
August 10, 1995
TOLSARIA BRORS Vs. ASST COMMISSIONER ASSMT SALES TAX SPECIAL CIRCLE PRODUCE MATTANCHERRY
December 7, 1995
TRAVANCORE RAYONS LTD. Vs. ASSTT. COLLR. OF CENTL. EX. AND ORS.
September 14, 1995
UNION OF INDIA Vs. INDIA CEMENTS LTD.
December 12, 1995
UNION OF INDIA Vs. INDIA CEMENT LTD
December 22, 1995
UNION OF INDIA Vs. ALUMINIUM INDUSTRIES LTD
November 29, 1995
UNITED INDIA INSURANCE CO LTD Vs. APPUKUTTAN
May 31, 1995
UNNIKRISHNAN Vs. RUGMINI
November 3, 1995
UPASANA HOSPITAL AND NURSING HOME Vs. INCOME TAX OFFICER
November 17, 1995
UTHUP Vs. ASST ENGINEER
March 21, 1995
V C MADHAVAN NAMBIAR Vs. PUTHIYADATH BHARATHAN
March 7, 1995
V GOPALAKRISHNAN NAYANAR Vs. K V SASIDHARAN NAMBIAR
December 22, 1995
V K SADANANTHAN Vs. STATE OF KERALA
October 17, 1995
V K SARALA Vs. COCHIN DEVASWOM BOARD
January 24, 1995
V R THIRUMALAISWAMY GOUNDER Vs. CHIEF CONSERVATOR OF FORESTS TRIVANDRUM
September 13, 1995
V S DAMODARAN NAIR Vs. STATE OF KERALA
April 7, 1995
V SELVAPANDIAN Vs. INCOME TAX OFFICER AND STO AGRL
July 12, 1995
V. RAVEENDRAN Vs. UNION OF INDIA AND OTHERS
August 22, 1995
V. SELVAPANDIAN Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER AND ANOTHER
March 12, 1995
VAKKANAD G NAGAPPAN ADVOCATE KOTTARAKKARA Vs. M S MANI S O SUKUMARAN TRIVANDRUM
August 3, 1995
VAKKANAD G. NAGAPPAN Vs. M.S. MANI AND OTHERS
July 24, 1995
VALSAMMA PAUL Vs. RANI GEORGE
January 18, 1995
VARGHESE JOHN Vs. STATE OF KERALA
January 23, 1995
VELAPPAN. K. Vs. STATE OF KERALA
April 22, 1995
VENKITARAMA IYER Vs. VESU AIMNA
July 28, 1995
VIJAYASANKAR Vs. UNION OF INDIA
August 18, 1995
VYSYA BANK LTD Vs. KALAPURAKAL INDUSTRIES
June 14, 1995
W H DCRUZ AND SONS Vs. M E THOMAS
January 31, 1995
WS NEELA PRODUCTIONS Vs. KUMARA SWAMY
December 8, 1995
Y K GUPTA Vs. S K MOHAMMED RAQUEEB
March 30, 1995
YOUNG MENS CHRISTIAN ASSOCIATION Vs. TAHSILDAR KOTTAYAM
February 13, 1995