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Case Index
Title
Date
A B VORKADY Vs. UNITED BANK OF INDIA
June 13, 1995
A E DAKSHAYANAMMA Vs. KARNATAKA APPELLATE TRIBUNAL
January 4, 1995
A K SUBBAJAH Vs. LOKAYUKTA FOR KARNATAKA BANGALORE
January 20, 1995
A KRISHNAMURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY
December 11, 1995
A KRISHNAPPA Vs. DEPUTY COMMISSIONER KOLAR DISTRICT KOLAR
August 22, 1995
A MANJU Vs. BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE
December 12, 1995
A P NAGARAJ Vs. V R KRISHNA
October 12, 1995
A RUDRAGOUD Vs. OFFICIAL RECEIVER BELLARY
July 18, 1995
A S NAGARAJU Vs. REGIONAL TRANSPORT OFFICER TUMKUR
April 6, 1995
A V LAXMAN Vs. STATE OF KARNATAKA
July 5, 1995
A VIJAYAKUMAR Vs. H S HANUMANTHAPPA
June 21, 1995
A.S. KHAJI Vs. KARNATAKA ELECTRICITY BOARD, BANGALORE AND OTHERS
November 10, 1995
ABDUL BASHEER Vs. P RUDRASWAMY
November 8, 1995
ABDUL BASHEER Vs. RUDRASWAMY
November 9, 1995
ABDUL GANI Vs. STATE OF KARNATAKA
February 3, 1995
ABDUL KHADER Vs. KHAJABI
December 1, 1995
ADDITIONAL COLLECTOR OF C EX , BELGAUM Vs. BHARAT HANSRAJ GANDHI
August 22, 1995
AEG AKTIENGESELLSCHAFT Vs. INSOTEX INDIA LIMITED
January 24, 1995
AJAY KHATRI Vs. MYSORE UNIVERSITY MANASAGANGOTHRI MYSORE
October 31, 1995
AKBERALI SONS ESTATE Vs. PEN SHOPS
February 18, 1995
AKKATAI Vs. BABURAO SATTAPPA ANGOL
April 20, 1995
ALEX DSOUZA Vs. DINOYSIUS MOHAN PINTO
March 24, 1995
ALISAB Vs. ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER BELLARY
December 11, 1995
ALL HOSSAIN @ DULAL Vs. STATE OF WEST BENGAL
September 15, 1995
ALLABAKSH Vs. MOHAMMED HUSSAIN
September 11, 1995
ALLISAB Vs. ASSISTANT COMMISSIONER AND LAO
December 11, 1995
AMCO BATTERIES Vs. S RAMMOHAN
March 23, 1995
AN JANAPPA Vs. BYRAPPA
July 5, 1995
ANAND Vs. STATE OF KARNATAKA
August 7, 1995
ANANDAPPA Vs. M C KITTUR
January 4, 1995
ANANTHA RAMRAO Vs. TOWN MUNICIPAL COUNCIL DEVADURGA DISTRICTRAICHUR
August 30, 1995
ANDHRA BANK Vs. SUNANDA INDUSTRIAL CHEMICALS PRIVATE LIMITED
December 14, 1995
ARUN MANIKCHAND SHAH Vs. STATE
August 21, 1995
ARUNA BAI Vs. SURENDRA BABU
January 10, 1995
ARYA BHAVAN Vs. STATE OF KARNATAKA
December 20, 1995
ASGAR ALI KHAN Vs. STATE OF KARNATAKA
February 9, 1995
ASHA S KINI Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE NEW DELHI
April 4, 1995
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MYSORE SNACK FOOD LTD
September 27, 1995
ASSISTANT COMMERCIAL TAX OFFICER Vs. RUBY TRADERS
August 24, 1995
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER GULBARGA Vs. CHANDRASHEKAR S O SHIVALINGAPPA BALGUNDGI
August 24, 1995
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER YADGIR Vs. MOHAMMAD AZIZ RAHAMAN
November 3, 1995
ASSISTANT COMMISSIONER SHIMOGA SUB DIVN SHIMOGA Vs. M R RAMACHANDRAPPA
September 7, 1995
ASSISTANT EXECUTIVE ENGINEER NO 1 MAINTENANCESUB DIVISION K R SAGARA SRIRANGAPATNATALUK Vs. B K NAGARAJU
August 8, 1995
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA
November 10, 1995
AZIZABI Vs. MOTHER OIL MILLS CHANNAMANGALAM KERALA
December 11, 1995
B B PATIL OKALY Vs. Y K PUTTASOME GOWDA
February 16, 1995
B C RAJU Vs. KARNATAKA HOUSING BOARD
February 10, 1995
B C RAJU Vs. COMMISSSIONER KARNATAKA HOUSING BOARD
July 13, 1995
B G SOMAYAJI Vs. KARNATAKA BANK LTD
March 1, 1995
B L GOPALAKRISHNA Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED BANGALORE
June 16, 1995
B L NAGARAJ Vs. KANTHA
July 12, 1995
B M SHIVAKUMAR Vs. STATE OF KARNATAKA
November 24, 1995
B MOHAMMED ALI Vs. D DAWOOD BASHA
October 18, 1995
B MUNI REDDY Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE BANGALORE
January 12, 1995
B N SWAMY Vs. STATE OF KARNATAKA
November 8, 1995
B NARAYANA MURTHY Vs. B VENKATESHALU
July 4, 1995
B R BALIGA Vs. TOWN MUNICIPAL COUNCIL UDUPI
February 20, 1995
B RAJANNA Vs. STATE OF KARNATAKA
December 14, 1995
B S BALAJI Vs. T GOVINDARAJU
November 17, 1995
B S GHOSH Vs. BHARAT ELECTRONICS LTD
August 28, 1995
B S RAJANI Vs. MANAGEMENT OF SYNDICATE BANK MANIPAL D K
August 16, 1995
B V CHITTIBABU Vs. STATE OF KARNATAKA
September 19, 1995
B VENKATA REDDY Vs. HIGH COURT OF KARNATAKA
June 22, 1995
B.S. Ghosh Vs. Bharat Electronics Ltd.
August 28, 1995
BABULAL DLICHAND JAIN Vs. KAMALADEVI
November 14, 1995
BABUPOOJARY Vs. ASSISTANT COMMISSIONER MANGALORE
April 10, 1995
BALASAHEB Vs. LAND TRIBUNAL CHIKODI
November 3, 1995
BALKIS KHAN Vs. SHAHID PASHA
January 27, 1995
BANGALORE GRAPE GROWERS MARKETING AND PROCESSING CO OPERATIVE SOCIETY LALBAGH BANGALORE Vs. K M MUNIVENKATAPPA
December 1, 1995
BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE Vs. P K ASHA
September 21, 1995
BANTU Vs. ANNAPPA
January 17, 1995
BAPU GOUDA Vs. STATE OF KARNATAKA
November 3, 1995
BASANAGOUDA CHANNABASANAGOUDA PATIL Vs. STATE OF KARNATAKA
September 18, 1995
BASAPPA Vs. STATE OF KARNATAKA
July 6, 1995
BASAVESHWARA PRE UNIVERSITY COLLEGE Vs. STATE OF KARNATAKA
December 15, 1995
BASITH KHAN Vs. COMMISSIONER OF COMMERCIAL TAXES
September 13, 1995
BHANU LIQUOR SHOP BANUVALLI VILLAGE Vs. STATE OF KARNATAKA
June 20, 1995
BHARAT ELECTRONICS LIMITED Vs. LABOUR COURT
December 21, 1995
BHARAT FRITZ WERNER PRIVATE LIMITED BANGALORE Vs. CHANNAWWA
September 20, 1995
BHEEMANAGOWDA Vs. SYED MURTUZAKHADRI SUJJADANASHEEN
April 4, 1995
BHEEMAPPA HAVANUR FAKEERAPPA ASHOK HAVANUR Vs. STATE OF KARNATAKA
December 21, 1995
BHUVANESHWARI ASHOK Vs. G N VISHWANATHA SHETTY
November 6, 1995
BINNY LIMITED Vs. INDUSTRIAL TRIBUNAL
July 12, 1995
BIOLOGICAL E LTD Vs. STATE OF KARNATAKA
July 25, 1995
BRANCH MANAGER KARNATAKA STATE FINANCIAL CORPORATION, BELGEM Vs. RAFIQ AND ANOTHER
January 16, 1995
BRINDAVAN BANGLE STORES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES XIII ADDL CIRCLE BANGALORE AND
March 15, 1995
C C SUBBARAYA SETTY Vs. C V ANANTHANARAYANA SETTY
August 3, 1995
C GARGAIAH S O LATE CHICKVEERAIAH Vs. DEITY SRI SHANI MAHATMA
February 22, 1995
C H SURESH ALIAS GANGAHONNAIAH Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
September 5, 1995
C SHIVANNA Vs. C NARAYANA GOWDA
January 23, 1995
Canara Bank Vs. Milan Medicals and others
January 13, 1995
CANARA BANK KHADE BAZAR BRANCH BELGAUM Vs. MILAN MEDICALS
January 13, 1995
CANBANK FINANCIAL SERVICES LIMITED BANGALORE Vs. REGIONAL PROVIDENT FUND COMMISSIONERIN KARNATAKA BANGALORE
February 1, 1995
CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS NORTH BLOCK NEW DELHI Vs. DAVANGERE COTTON MILLS LIMITED DAVANGERE
August 28, 1995
CHANDRAPPA Vs. SUBRAMANYA
March 13, 1995
CHANDRIKA ENTERPRISES Vs. G VITTALA RAO
January 17, 1995
CHANNABASAPPA Vs. KARNATAKA ELECTRICITY BOARD
February 14, 1995
CHANNAMALIKARJUNA SHIVACHARYA GURU PAWADAYYASWAMI H1REMATH NAGATHAN TALUK BIJAPUR DISTRICT Vs. R S PATEL
November 6, 1995
CHARAKA MATHU GRAMODYOG SAHAKAR SANGH HARIHAR Vs. SHANTHA BAI
February 10, 1995
CHELUVAMMA POOJARTHI Vs. BIRMANNA POOJARY
July 17, 1995
CHICKRANGAIAH Vs. STATE OF KARNATAKA
December 22, 1995
CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA Vs. S S PRASAD
July 5, 1995
CHINNAMMA Vs. N NAGARAJ
March 9, 1995
CHINNAPPA Vs. SRINIVASA REDDY
November 3, 1995
CHOWDAPPA Vs. CHINNAPPIAH
November 28, 1995
CHRISTINA GEORGE Vs. BANK OF INDIA INDUSTRIAL SUBURB BRANCH MYSORE
July 18, 1995
COMMISSIONER OF INCOME TAX Vs. GOGTE MINERALS
September 19, 1995
COMMISSIONER OF INCOME TAX Vs. DIVYA DEVI
October 27, 1995
COMMISSIONER OF INCOME TAX Vs. MODY V V DR
October 30, 1995
COMMISSIONER OF INCOME TAX Vs. JANMABHUMI PRESS TRUST
August 9, 1995
CORPORATION OF CITY OF BANGALORE Vs. T VENKATAPATHY SETTY
June 30, 1995
D CHANDRAPPA Vs. K SUNANDA
February 8, 1995
D P DIVAKAR Vs. CHAIRMAN PERSONAL MANAGING DIRECTOR KUDUREMUKHA IRON AND ORE COMPANY LIMITED KUDUREMUKHA MOODIGERE CHICKMAGALUR DISTRICT
March 14, 1995
D RAJAPPA Vs. SOMAPPA
June 27, 1995
D S JAYARAM Vs. COMMERCIAL TAX OFFICER SOUTH CIRCLE 11 BANGALORE
June 8, 1995
D.P. Divakar Vs. Chairman/Personel Managing Director, Kudremukh Iron and Ore Company Ltd.
March 14, 1995
DESHAIAH Vs. CHINNASWAMY
October 20, 1995
DESIGOWDA Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
April 7, 1995
DODDARAJU Vs. DISTRICT AND SESSIONS JUDGE CHIKMAGALUR
August 3, 1995
DR. SATISH, J. SHAH Vs. THE COMMISSIONER OF PROFESSION TAXES, KARNATAKA
December 22, 1995
EBRAHIM Vs. RETURNING OFFICER
July 14, 1995
EMERALD VALLEY ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 3, 1995
Emerald Valley Estates Ltd. Vs. Commissioner of Income-tax
November 3, 1995
EMPLOYEES STATE INSURANCE CORPORATION Vs. RMIT ALLOYS PVT LTD
June 13, 1995
EXECUTIVE ENGINEER KARNATAKA HOUSING BOARDDIVISION BELGAUM Vs. BABU KRISHNA WASKAR
December 7, 1995
F C S AMALNATHANS Vs. J S VICTOR BASCO
February 3, 1995
FARHATHUNNISSA Vs. RAHIMUNNISSA
February 20, 1995
FATHIMA UNNISSA Vs. STATE OF KARNATAKA
August 9, 1995
G K NARAYANA Vs. STATE OF KARNATAKA
November 7, 1995
G KUPPUSWAMY Vs. STATE OF KARNATAKA
September 12, 1995
G R LAKSHMAIAH Vs. SUPERINTENDENT ENGINEER ELECTRICAL KARNATAKA ELECTRICITY BOARD BANGALORE CIRCLE BANGALORE
January 12, 1995
G S RAJASHEKAR Vs. BANGALORE DEVELOPMENT AUTHORITY BANGALORE
September 29, 1995
G SUBRAMANYA UDUPA Vs. D RAMAPPA
January 6, 1995
G T RAJU Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
November 10, 1995
GANGABOVI Vs. SHANKAR SEVA SAMITHI REGD TUMKUR
November 20, 1995
GANGADHARAPPA Vs. BASAVARAJ
March 16, 1995
GANGAMMA Vs. H B VEERANNA
January 5, 1995
GANGAMMA Vs. KRISHNAPPA
August 8, 1995
GAVIGOWDA Vs. KALEGOWDA
July 7, 1995
GEIMINY STEEL TUBES LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
April 3, 1995
GENERAL MANAGER WHEEL AND AXLE PLANT YELAHANKA BANGALORE Vs. STATE OF KARNATAKA
September 18, 1995
GIRIDHARI BALARAM RADHAKRISHNANI Vs. MAHISA ELECTRONICS BOMBAY
July 12, 1995
GOD GRANITES Vs. UNDER SECRETARY CENTRAL BOARD OF DIRECT TAXES
September 11, 1995
GODREJ K DIVECHA Vs. CORPORATION OF THE CITY OF BANGALORE
August 5, 1995
GOKAK MILLS Vs. STATE OF KARNATAKA
April 19, 1995
GOPAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI
November 22, 1995
GOPALAKRISHNA Vs. KARNATAKA SOAPS AND DETERGENTS LTD
June 16, 1995
GOPALAKRISHNA HOLLA Vs. NARASIMHA BHAT
September 29, 1995
GUJARAT CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF KARNATAKA
December 15, 1995
GULABI POOJARTHI Vs. SHOBHA
July 17, 1995
GUNDALIBASAVANYAPPA Vs. G S BASAVARAJA
April 4, 1995
GUNDAPPA Vs. DIVISIONAL COMMISSIONER GULBARGA DIVISION GULBARGA
February 10, 1995
GUNDU RAO Vs. GURRAJACHAR
September 29, 1995
GURUMURTHY REDDY Vs. A K N NAYAK
November 29, 1995
GURUPADAPPA Vs. STATE OF KARNATAKA
November 15, 1995
GURURAJA STORES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN
December 18, 1995
H BASHA Vs. URDU PRIMARY SCHOOL
January 27, 1995
H G MADAIAH Vs. N C SATYAJI RAO
October 13, 1995
H G VAJRA SHREE Vs. STATE OF KARNATAKA
April 6, 1995
H J GURNATH DR Vs. CHAIRMAN AND THE DISCIPLINARY AUTHORITY CAUVERY GRAMEENA BANK MYSORE AND
June 29, 1995
H JAYALAXMI Vs. UDUPI TOWN MUNICIPAL COUNCIL UDUPI
October 19, 1995
H NAGARAJ Vs. GULBARGA UNIVERSITY
November 16, 1995
H PARAMESHWARAPPA Vs. STATE OF KARNATAKA
September 26, 1995
H R NAGENDRA RAO Vs. INDIAN BANK MADRAS
August 16, 1995
H S NANJUNDAPPA Vs. C V SHASHIDHARA MURTHY
August 11, 1995
H THIRTHAPPA Vs. M MURAGENDRAPPA
July 28, 1995
H.J. Gurunath Vs. Cauvery Grameena Bank, Mysore and another
June 29, 1995
HAJIRA TARANNUM Vs. COMMON ENTRANCE TEST CELL GOVT OF KARNATAKA
October 30, 1995
HAKIM AND SONS Vs. COMMERCIAL TAX OFFICER XV CIRCLE BANGALORE
October 18, 1995
HANAMANTH RAMANNA ALIAS RAMACHANDRA Vs. STATE OF KARNATAKA
June 30, 1995
HANUMAKKA Vs. STATE OF KARNATAKA
January 3, 1995
HANUMANNA Vs. MACHAPPA
November 27, 1995
HANUMANTAPPA DYAMAPPA JADAR Vs. MALLAVVA
December 13, 1995
HANUMANTHAPPA SANNAPPA MYADENERI Vs. STATE OF KARNATAKA
March 27, 1995
HANUMAPPA BHIMAPPA KOUJAGERI Vs. BHIMAPPA SANGAPPA ASARI
July 12, 1995
HANUMAPPA SAWKAR Vs. ASSISTANT COMMISSIONER
February 2, 1995
HARABAILU KARIAPPA Vs. STATE OF KARNATAKA
August 1, 1995
HINDUSTAN AERONAUTICS LIMITED BANGALORE Vs. S ALFRED SLIM
July 24, 1995
HOME SCHOOL Vs. MUNEERA BASHA
April 18, 1995
HUBLI OPTICALS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES V CIRCLE HUBLI
August 24, 1995
HUCHARAYA SWAMY Vs. CANARA BANK HEAD OFFICE BANGALORE
November 14, 1995
HULEPPA BALAPPA KAROSHI Vs. SUB REGISTRAR CHIKODI
October 30, 1995
HUTCHEGOWDA Vs. JAYAMMA
September 5, 1995
IMTIAZ AHMED Vs. TAHA EXPORTS BANGALORE
September 29, 1995
INDIAN ALUMINIUM CO LTD Vs. STATE OF KARNATAKA
October 12, 1995
INDIAN ALUMINIUM COMPANY LIMITED Vs. KARNATAKA ELECTRICITY BOARD CAUVERY BHAVAN BANGALORE
November 23, 1995
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED Vs. GANGA PHOSPHORS AND CHEMICALS LIMITED
June 23, 1995
IRANAGOUDA BASANAGOUDA BIRADAR Vs. BASANAGOUDA VEERANAGOUDA BIRADAR
December 1, 1995
IRANGOUDA Vs. STATE OF KARNATAKA
July 26, 1995
IRAPPA Vs. MANAGEMENT OF KARNATAKA STATE
April 6, 1995
IRAPPA BASAPPA KUDACHI Vs. STATE OF KARNATAKA
July 25, 1995
IRAWWA Vs. KRISHNAJI VENKATESH NAIK DEAD
September 1, 1995
J ALEXANDER I A S MAJOR Vs. STATE OF KARNATAKA
August 18, 1995
J C RUDRASHARMA Vs. H K SUBRAMANYAM
November 16, 1995
J M SOHANLAL Vs. SPECIAL LAND ACQUISITION OFFICER BANGALORE
September 29, 1995
JACOB LAZARUS CHELLY Vs. DOKKA SAMUEL
June 30, 1995
JADE BASAPPA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITIONOFFICER HOSPET BELLARY DISTRICT
March 20, 1995
JAIN INDUSTRIAL CORPORATION Vs. COMMERCIAL TAX OFFICER
September 6, 1995
JAISHRI Vs. MARUTHI
July 13, 1995
JAMALKHAN Vs. MUJAHID AHAMED
November 29, 1995
JANA BAI Vs. DEPUTY COMMISSIONER
November 2, 1995
JAYAMMA Vs. GENERAL MANAGER PERSONNEL KARNATAKA SILKINDUSTRIES CORPORATION LIMITED
August 30, 1995
JAYANTHAL SAMPATHRAJ JAIN Vs. D NOOR MOHAMED
September 8, 1995
JAYATHIRTH RAMACHARYA GUDI Vs. BINDUMADHAVACHARAYA SRINIVASACHARAYA GUDI
November 8, 1995
JEVGRA MOOLYA Vs. BALAKRISHNA ALIAS SUBRAMANYA BHAT
March 14, 1995
JNANACHANDRA KULOOR Vs. SEETHU HENGSU
August 17, 1995
JOGI K VARGHESE Vs. STATE OF KARNATAKA
December 12, 1995
JOGY AUGUSTINE Vs. BANGALORE UNIVERSITY JNANA BHARATHI BANGALORE
November 24, 1995
JOINT R.T.O ALWAYE Vs. JOSHI
December 21, 1995
JTTENDRA KUMAR YADAV Vs. UNION OF INDIA
November 20, 1995
JYOTHI HOME INDUSTRIES Vs. PRESIDING OFFICER LABOUR COURT
June 1, 1995
JYOTI HOME INDUSTRIES CHANNAPATNA Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT BANGALORE
June 1, 1995
K C RAJU REDDY Vs. COMMISSIONER BANGALORE DEVELOPMENTAUTHORITY BANGALORE KARNATAKA REGULARISATION OF UNAUTHORISED
February 8, 1995
K G HANUMANTHA RAJU Vs. STATE OF KARNATAKA
August 3, 1995
K H SRINIVASA Vs. K S ESHWARAPPA
November 27, 1995
K HARISH Vs. UNIVERSITY OF AGRICULTURAL SCIENCES G K V K CAMPUS BANGALORE
August 25, 1995
K KRISHNACHARI Vs. MALATHI
November 14, 1995
K M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
December 14, 1995
K N SURYANARAYANA SETTY Vs. K SATTARKHAN
January 5, 1995
K P HANUMANTHA GOWDA Vs. DEVARAJU
May 31, 1995
K P MONNAPPA Vs. SECRETARY GOVERNMENT OF KARNATAKA REVENUE DEPARTMENT
January 25, 1995
K R KRISHNAN NAIR Vs. KARNATAKA STATE FINANCIAL CORPORATION LIMITED
December 7, 1995
K R LAKSHMAN Vs. STATE OF KARNATAKA
April 4, 1995
K R SHASHIDARA K A S AND Vs. SHIVARAM PUTTARAYA
November 14, 1995
K RATNAVATHIAMMA Vs. P PRABHAKAR RAI
June 15, 1995
K S NAGARATNAMMA Vs. B H RANGE GOWDA
April 3, 1995
K S NARAYANA SHETTY Vs. K R RADHAKRISHNA SHETTY
June 23, 1995
K S PRABHAKAR K A S Vs. BHANDRA SHAHAKARI SAKKARE KARKHANE NIYAMIT
February 3, 1995
K S SHIVANNA Vs. J C RAJASEKHARAIAH
February 22, 1995
K SHIVARAM XHI ADDITIONAL JUDGE COURT OF SMALLCAUSES MAYO HALL UNIT BANGALORE Vs. VIMALA
August 25, 1995
K SRINIVAS Vs. STATE OF KARNATAKA
April 7, 1995
K SUBBA RAO Vs. LAXMINARAYANA COMPLEX
October 13, 1995
K SURAPPA Vs. V VENKATESHA REDDY
November 17, 1995
K V GOPALAKRISHNA BHAT Vs. CHAIRMAN COFFEE BOARD BANGALORE
August 22, 1995
K V SHETTY COMPANY Vs. KARNATAKA POWER CORPORATION LIMITED BANGALORE
January 3, 1995
K VENKATARAMAIAH SETTY Vs. H PUTTANNA
November 7, 1995
KAJAL KUMAR DAS Vs. KUDREMUKH IRONORE COMPANY LIMITED BANGALORE
September 8, 1995
KAMMALAPATI BRAHMARAO Vs. GULBARGA UNIVERSITY
February 8, 1995
KANCHANAGANGA CHEMICAL INDUSTRIES PREMIER STUDIO COMPLEX MYSORE Vs. MYSORE CHIPBOARDS LTD
March 16, 1995
KANTHILAL D GANDHI Vs. K PEDDARANGAPPA
December 13, 1995
KAPOORCHAND Vs. SHANTHABAI SINDIA
July 24, 1995
KARAKAPPA Vs. RENUKA
March 10, 1995
KARIGOWDA Vs. SAFDAR ALI
June 26, 1995
KARIGOWDA Vs. NINGEGOWDA
September 1, 1995
KARNATAKA BALL BEARING CORPN LTD Vs. DOLPHINE FISHERIES AND TRADING PVT LTD
March 10, 1995
KARNATAKA F I D CORPN LTD Vs. STATE
February 9, 1995
KARNATAKA INDUSTRIAL CO OP BANK LTD Vs. G P GOPAL
July 26, 1995
KARNATAKA STATE GOVERNMENT DAILY WAGES EMPLOYEES FEDERATION REGD HUBLI Vs. STATE OF KARNATAKA
July 21, 1995
KARNATAKA STATE JUNIOR DOCTORS ASSOCIATION Vs. POST GRADUATE SELECTION COMMITTEE IN KARNATAKA BANGALORE
June 14, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN DSOUZA
March 10, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PAULI GOVIS
August 16, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ANANTHARAM SINGH
September 27, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
November 30, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. N H THIPPE SWAMY
June 5, 1995
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. B M PAUL
August 4, 1995
KARNATAKA STATE SCHEDULED CASTES ANDSCHEDULED TRIBES PRIMARY SCHOOL TEACHERS ASSOCIATION BANGALORE Vs. STATE OF KARNATAKA
November 23, 1995
KARNATAKA THEATRES LTD Vs. S VENKATESAN
March 20, 1995
KARNATAKA WAKF BOARD Vs. STATE OF KARNATAKA
March 10, 1995
KARNATAKA WINE MERCHANTSASSOCIATION REGD BANGALORE Vs. STATE OF KARNATAKA
July 27, 1995
KATAGIHALLI ANANDAPPA Vs. STATE OF KARNATAKA
February 2, 1995
KAVITHA SALES CORPORATION Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
December 22, 1995
KHATHIZA Vs. DISTRICT MAGISTRATE DAKSHINA KANNADA MANGALORE
September 29, 1995
KOTHARI INDUSTRIAL CORPORATION LIMITED Vs. AGRL ITO
September 13, 1995
KRISHNA BHAT Vs. SRIMATHI
January 24, 1995
KRISHNAMURTHY Vs. NANJAMMA
July 28, 1995
KRISHNAPPA Vs. STATE OF KARNATAKA
September 15, 1995
KUMAR IQBAL Vs. REHMAN KHAN H
October 31, 1995
L N PRAKASH Vs. UNITED INDIA INSURANCE COMPANY
March 21, 1995
L SHREEDEVI MINORS Vs. STATE OF KARNATAKA
September 27, 1995
LAKSHMAIAH Vs. SUPERINTENDING ENGINEER ELECL KEB
January 12, 1995
LAKSHMAMMA Vs. SOMBEGOWDA
March 7, 1995
LAKSHMEGOWDA ALIAS DODDA THAMMEGOWDA Vs. KARNATAKA APPELLATE TRIBUNAL
November 2, 1995
LAKSHMIPATHI Vs. KARNATAKA LEGAL AID BOARD
June 15, 1995
LALITABAI Vs. STATE OF KARNATAKA
November 29, 1995
LALITHADRI COFFEE ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER
January 24, 1995
LALITHAMMA Vs. STATE OF KARNATAKA
September 29, 1995
LEELAMMA Vs. GOVINDAPPA
August 4, 1995
LINGACHARI Vs. B KRISHNAPPA
January 18, 1995
LITTLE KINGDOM Vs. PUTTANNA MANDAL
November 9, 1995
LOKESHAPPA Vs. BASAMMA AND ORS.
August 1, 1995
M ABBAS DAKSHINA KANNADA Vs. STATE OF KARNATAKA DAKSHINA KANNADA
September 5, 1995
M B Vs. MANAGING DIRECTOR KSRTC
August 16, 1995
M C NARASEGOWDA Vs. ASSISTANT COMMISSIONER MADHUGIRI SUB DIVISION MADHUGIRI TUMKUR DISTRICT
August 8, 1995
M CHANDRASHEKARAIAH Vs. STATE OF KARNATAKA
July 14, 1995
M D NANAIAH Vs. K NAGARAJU
April 17, 1995
M G GOPINATH Vs. S R RANKA
February 16, 1995
M H CHANNABASAPPA Vs. SPECIAL TAHSILDAR FOR LAND REFORMS SAGAR
June 19, 1995
M H RAMAKRISHNA Vs. SPECIAL LAND ACQUISITION OFFICER NAGAMANGALA MANDYA DISTRICT
July 18, 1995
M L THUKRAL Vs. KRONE COMMUNICATION LIMITED BANGALORE
February 17, 1995
M P RAMACHANDRACHAR Vs. COMMISSIONER MYSORE CITY CORPORATION MYSORE
September 1, 1995
M RAJASEKHARAIAH Vs. STATE OF KARNATAKA
October 19, 1995
M RAMAIAH Vs. STATE OF KARNATAKA
January 3, 1995
M RAMAKRISHNA Vs. MANAGEMENT OF BHARAT ELECTRONICS LIMITED BANGALORE
January 19, 1995
M S PALAKSHA Vs. UNION OF INDIA
August 16, 1995
M S PRITHVIRAJ Vs. MUKESH REDDY
October 11, 1995
M V MAHESH Vs. STATE OF KARNATAKA
July 14, 1995
M V SHETTY MEMORIAL TRUST REGISTERED MANGALORE Vs. STATE OF KARNATAKA
July 14, 1995
M VENKATARAMAIAH Vs. CHIEF ELECTION COMMISSIONER BANGALORE
March 24, 1995
MADARBI Vs. MULLA SAB MARDAN SAB
November 30, 1995
MADDUVEERANAIKA AND ORS. Vs. NANJUNDAOH AND ORS.
September 13, 1995
MAHABIR ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
December 22, 1995
MAHADEVAIAH Vs. STATE OF KARNATAKA
August 25, 1995
MAHADEVAPPA Vs. STATE OF KARNATAKA
January 4, 1995
MALLAIAH Vs. MALLIKARJUNA
November 6, 1995
MALLAPPA Vs. LAND TRIBUNAL NARGUND
November 2, 1995
MALLIKARJUN CO OPERATIVE HOUSINGSOCIETY LIMITED HUBLI Vs. STATE OF KARNATAKA
July 5, 1995
MALLIKARJUN TRADERS SINDHANUR Vs. B PANDURANG SETTY
December 1, 1995
MALLIKARJUNAGOUDA Vs. PRINCIPAL MUNSIFF HUBLI
July 12, 1995
MANAGEMENT OF KALPANA THEATRE Vs. B S RAVISHANKAR MAJOR
March 1, 1995
MANAGEMENT OF SAMYUKTHA KARNATAKA LOKASHIKSHANA TRUST BANGALORE Vs. T S RANGANNA
March 28, 1995
MANIPAL INDUSTRIES LIMITED Vs. FERTILISER CORPORATION OF INDIA LIMITED
March 20, 1995
MANISH PLASTICS Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
February 24, 1995
MANJANNA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
September 27, 1995
MANJUNATH KASHI KUMTAKAR Vs. JAINABI KOM SAYYED IDRUS KHAZI
February 10, 1995
MANJUNATHA ROLLER FLOUR MILLS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 26, 1995
MANMATHA RAO Vs. M K AHUJA
July 17, 1995
MANUWEB INTERNATIONAL LIMITED Vs. APPROPRIATE AUTHORITY
October 31, 1995
MARIYAMMA ALIAS SHEKAMMA Vs. ERAMMA
January 23, 1995
MARS CONSTRUCTIONS BANGALORE Vs. KARNATAKA BANK LIMITED BANGALORE
July 7, 1995
MASCOT AGRO CHEMICALS P LIMITED BANGALORE Vs. ASSISTANT COLLECTOR OF CUSTOMS CUSTOMS DIVISION VASANTHNAGAR BANGALORE
December 22, 1995
MASTER STRIPS PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
February 23, 1995
MEENAKSHAMMA Vs. HANUMANTHAPPA
March 27, 1995
MELAGIRIYAPPA Vs. TUMALAPPA
October 18, 1995
MOHAMED IMMAM HUSSAIN Vs. STATE OF KARNATAKA
September 18, 1995
MOHAMMAD AJMAL MAJOR Vs. ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE
December 12, 1995
MOHAMMAD RAZA ALI Vs. ZAREEN TAJ BEGUM
November 21, 1995
MOHAMMED ABDUL AZIZ AND OTHERS Vs. K. JAFFAR HUSSAIN
October 30, 1995
Mohammed Ajmal (Major) Vs. The Assistant Director Enforcement Directorate and others
December 12, 1995
MOHAMMED AJMAL MAJOR Vs. ASSISTANT DIRECTOR
December 12, 1995
MOHAMMED JAHIR Vs. NAZRATH FATIMA
July 4, 1995
MUDDARANGAPPA Vs. GANGAMMA
July 13, 1995
MUMTAZ Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
August 1, 1995
MUNIMASTHAIAH Vs. STATE OF KARNATAKA
June 22, 1995
MUNISWAMY REDDY NINGAMMA TRUST Vs. STATE OF KARNATAKA
November 9, 1995
MURALIDHAR K ALIAS MURALIDHAR KARAMBALLI Vs. STATE OF KARNATAKA
October 19, 1995
MYPOWER MAZDOOR WELFARE UNION Vs. SECRETARY AND COMMISSIONER SOCIAL WELFARE ANDLABOUR DEPARTMENT GOVERNMENT OF KARNATAKA BANGALORE
August 3, 1995
MYSORE THERMO ELECTRIC (P) LTD Vs. COMMISSIONER OF INCOME TAX
December 22, 1995
MYSORE THERMO ELECTRIC PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 21, 1995
N G E F LIMITED Vs. ASSISTANT COLLECTOR OF C EX BANGALORE
November 21, 1995
N G VASU Vs. K G RAJASHEKARAIAH
November 13, 1995
N KRISHNA DEVARAYA Vs. UNION OF INDIA
August 16, 1995
N M VENKATA REDDY Vs. UNION OF INDIA
December 13, 1995
N M VISWANATH Vs. B V NANJUNDAPPA
October 27, 1995
N MALLIKARJUNA SWAMY Vs. UNIVERSITY OF AGRICULTURAL SCIENCES DHARWAD
February 8, 1995
N P AMRUTESH Vs. STATE
February 22, 1995
N RAJENDRA PRASAD BHAT Vs. STATE OF KARNATAKA
August 7, 1995
N RAMADEVI Vs. GURURAJA ASSOCIATION OF SRI RAGHAVENDRASWAMY TEMPLE BASAVANAGUDI BANGALORE
December 1, 1995
N RAMESH Vs. DISTRICT MAGISTRATE BANGALORE DISTRICT URBAN
January 17, 1995
N S RAMA RAO Vs. REGIONAL TRANSPORT AUTHORITY SHIMOGA
September 4, 1995
N SHIVALINGAIAH Vs. KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LIMITED BANGALORE
July 10, 1995
N SREEKANTAIAH ALIAS M N SREEKANTAIAH Vs. M N MALLIKARJUNAIAH
April 10, 1995
NAGAPPA Vs. GENERAL MANAGER KSRTC
September 27, 1995
NAGAPPA Vs. LEELAVATI
December 12, 1995
NAGARAJ Vs. KALLURAMMA
March 5, 1995
NAGARAJ ALIAS KUMAR ALIAS ANAND ALIAS SELVAM Vs. STATE OF KARNATAKA
September 18, 1995
NAGENDRA SIMHA M B AND SONS HUF Vs. COMMISSIONER OF INCOME TAX
October 16, 1995
NAINAPPA SETTY PALYA BANE COLONY SOCIETY WILSON GARDEN BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY
December 19, 1995
NALINA Vs. M D KARNATAKA GOVERNMENT INSURANCE DEPARTMENT
September 21, 1995
NANJAMMA Vs. DODDAMUNIREDDY
December 12, 1995
NARASAMMA Vs. ARJUN M MENDA
July 3, 1995
NARAYAN NILAKANTASA BHUTE Vs. LAXMAN CHINNUSA MEIIARAWADE
June 29, 1995
NARAYAN PUNNAPPA KHILARE Vs. SRIPAD GANGADHAR SABANNAVAR
January 19, 1995
NARAYANAPPA Vs. STATE OF KARNATAKA
November 16, 1995
NATIONAL INSURANCE CO LTD Vs. LEELAVATHI
September 12, 1995
National Insurance Co. Ltd. Vs. Tarabai
June 21, 1995
NATIONAL INSURANCE COMPANY LIMITED BANGALORE Vs. LEELAVATHI
September 21, 1995
NATIONAL INSURANCE COMPANY LIMITED KARWAR Vs. TARABAI
June 21, 1995
NEELAGANGAWA Vs. NINGANA GOWDA
September 18, 1995
NEELAKANTAPPA VISHWANATHAPPA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMN DAVANAGERE DIVISION
December 19, 1995
NEELAMANAVAR NAGAMMA Vs. NEELAGALLU VEERANNA DEAD
August 22, 1995
NEW INDIA ASSURANCE CO LTD Vs. K RAJANNA
August 16, 1995
NEW INDIA ASSURANCE CO LTD Vs. RAVINDRA NAIR
February 15, 1995
New India Assurance Co. Ltd. and others Vs. Nagarathna and others
August 24, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K RAVINDRA NAIR
February 15, 1995
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NAGARATHNA
August 24, 1995
NINGAPPALAMANI Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE YELAHANKA BANGALORE
October 12, 1995
ORIENTAL INSURANCE CO LTD Vs. SHANTHI
September 29, 1995
ORIENTAL INSURANCE CO LTD Vs. TAJUDDIN ABDUL RAHIM KARANCHE
January 31, 1995
ORIENTAL INSURANCE CO LTD Vs. SAVITHA
February 6, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAMMED HANEEF
February 24, 1995
ORIENTAL INSURANCE COMPANY LIMITED Vs. KASHIM
November 21, 1995
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. S SAVTTHA
February 6, 1995
ORIENTAL INSURANCE COMPANY LIMITED BANGALORE Vs. TAJUDDIN ABDUL RAHIM
March 28, 1995
P K RANGAPPA Vs. K RAMACHANDRA MURTHY
November 29, 1995
P M MAHESHWARAIAH & ANR Vs. SRIDHARA & ANR
October 31, 1995
P MALLAIAH Vs. K P MALUKARJUNA
November 6, 1995
P N BHADRA Vs. REGISTRAR UNIVERSITY OF AGRICULTURAL SCIENCES BANGALORE
November 21, 1995
P N PARTHASARTHY Vs. G K SRINIVASA RAO
February 24, 1995
P N SHETTY Vs. INDIAN TELEPHONE INDUSTRIES LTD
October 27, 1995
P R CHINDAK Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADMINISTRATION BELGAUM DIVISION
December 19, 1995
P RANGARAJ Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER NORTH RANGE BANGALORE
March 7, 1995
P SHASHIKALA Vs. DIRECTOR MEDICAL EDUCATION BANGALORE
November 16, 1995
P SURENDRA Vs. HUMMEERA BANU
July 20, 1995
P. SHAKAR BHAT AND ORS. Vs. P. SUBRAMANYA BHAT
September 8, 1995
PADMA BAI Vs. ANASUYA R KABADY
October 17, 1995
PADUBIDARI VYAVASAYA SEVA SAHAKARA SANGH NIYAMITHA Vs. STATE OF KARNATAKA
July 25, 1995
PADUTHOTA RAMACHANDRA Vs. UNION OF INDIA
September 13, 1995
PAMMA DEVADTHI Vs. LAND TRIBUNAL KUNDAPURA
January 19, 1995
PANCHAPPA SIDDARAMAPPA KALBURJI Vs. JOINT REGISTRAR OF CO OP SOC BELGAUM
August 16, 1995
PANDIT RAMACHANDRA HARIHAR Vs. STATE OF KARNATAKA
March 27, 1995
PANDURANG GURUNATH KULKARNI Vs. RUKMINIBAI
December 1, 1995
PARAMESHWARAPPA Vs. STATE OF KARNATAKA
September 25, 1995
PARASJAEN Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER NORTH RANGE BANGALORE
October 17, 1995
PARVATHAMMA Vs. CHIEF SEC RETARY
July 14, 1995
PAYAFPA JAKKAPPA WAGHE Vs. JAYAPAL SHRIPAL BADANEKAI
March 16, 1995
PEPSICO RESTAURANTS INTERNATIONAL INDIA PRIVATE LIMITED NEW DELHI Vs. CORPORATION OF CITY OF BANGALORE
November 17, 1995
PRASAD NOVELTIES Vs. STATE
September 29, 1995
PRATHIMA S BHAT Vs. UPPINANGADI GRAMA PANCHAYATH UPPINANGADI PUTTUR TALUK D K
July 14, 1995
PREM MCE MILL MANVI RAICHUR DISTRICT Vs. STATE OF KARNATAKA
February 24, 1995
Prof. P.N. Shetty Vs. Indian Telephone Industries Ltd. and others
October 27, 1995
PUTTEGOWDA ALIAS AJJEGOWDA Vs. RAMEGOWDA
June 22, 1995
R JAGADEESH KUMAR Vs. P SRINIVASAN
March 6, 1995
R JAGANNATHA Vs. P S SRIDHARA MURTHY
July 20, 1995
R KUMAR Vs. VINOD K CHAWLA
January 18, 1995
R MURALIDHARAN Vs. DIRECTOR NATIONAL LAW SCHOOL OF INDIAUNIVERSITY BANGALORE
February 8, 1995
R NARAYANAPPA Vs. N NAGAPPA
June 22, 1995
R PATRIGOWDA Vs. STATE
January 11, 1995
R S SHYAMALA Vs. G RAJASEKHAR
February 22, 1995
RADHAKRISHNA Vs. MYSORE SUGAR COMPANY LTD
January 16, 1995
RADHAMMA Vs. LAKSHMAMMA K MURTHY
June 28, 1995
RAGHAVENDRA GUPTA Vs. N. NARASIMHAN AND ORS.
October 31, 1995
RAGHAVENDRA RANGA PAI Vs. K VISHWANATH PAI
August 4, 1995
RAJAGOPALAIAH Vs. CHIEF OFFICER
July 21, 1995
RAJASEKHAR Vs. BANGALORE DEVELOPMENT AUTHORITY
September 29, 1995
RAJU Vs. SPECIAL OFFICER COMMON ENTRANCE TEST CELL
November 27, 1995
RAMACHANDRA Vs. SUNDARAM SETTY
January 5, 1995
RAMACHANDRA Vs. RENT AND ACCOMMODATION CONTROLLER
April 4, 1995
RAMAIAH Vs. STATE OF KARNATAKA
July 4, 1995
RAMAKRISHNA DONGERSA Vs. DILIP KRISHNAJI TILVE
October 31, 1995
RAMESH Vs. STATE OF KARNATAKA
August 2, 1995
RAMESH GOVIND KULKARNI Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
July 5, 1995
RAMU Vs. PAPAIAH
July 31, 1995
RANGA ENTERPRISES Vs. RAINBOW COSMETICS PRIVATE LIMITED
January 5, 1995
RANGADAS NAIK Vs. STATE OF KARNATAKA
August 16, 1995
RANGANATHA ALIAS RANGAIAH Vs. JAYAMMA
December 11, 1995
RANGANNA Vs. CHIKKANNA
October 11, 1995
RANGAPPA Vs. KRISHNAMURTHY
January 9, 1995
RANJIT COMMERCIAL ENTERPRISES Vs. P R ASHOKANAND S O LATE P RAMACHANDRA RAO
February 3, 1995
RANJIT COMMERCIAL ENTERPRISES (P) LTD. Vs. P.R. ASHOKA NAND
February 23, 1995
RASHTROTTHANA PARISHAT BANGALORE Vs. KARNATAKA ELECTRICITY BOARD BANGALORE
January 17, 1995
RASOOLKHAN ALLABAKSHA URF BAKSHAKHANJAMKHANWALE Vs. VAJEERKHAN
September 12, 1995
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION BANGALORE Vs. MANAGEMENT OF THERMIT ALLOYS PRIVATELIMITED SHIMOGA
June 13, 1995
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MANJOG HOME AND ORGANISATION
July 31, 1995
REV A PRABHUCHAND Vs. YESURATHNA
December 6, 1995
REVANASIDDAPPA JEWARGI Vs. MALKAJAPPA
March 2, 1995
ROSHANLAL AGARWAL Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS BANGALORE
April 7, 1995
ROSHANLAL AGARWAL Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS & EXPORTS
August 7, 1995
RUDRAPPA Vs. SPECIAL DEPUTY COMMISSIONER SHIMOGA
November 8, 1995
S A JALALUDDIN Vs. BANGALORE DEVELOPMENT AUTHORITY
September 26, 1995
S G GUNDEGOWDA ALIAS MOGANNA Vs. STATE
August 31, 1995
S G NAGARAJU Vs. STATE OF KARNATAKA
August 23, 1995
S MADAIAH Vs. SIDDANAIKA
August 31, 1995
S NAGARAJ Vs. KALLURAMMA
April 5, 1995
S R SUBRAMANYA Vs. CHAIRMAN AND MANAGING DIRECTOR REVIEWINGAUTHORITY INDIAN BANK MADRAS
August 16, 1995
S RAMAIAH Vs. H K LAKSHMANA GOWDA
September 18, 1995
S RAMANATHA GUPTHA Vs. S VENKATACHALAPATHY
February 22, 1995
S S DARSHAN Vs. STATE OF KARNATAKA
July 14, 1995
S T CHOWDAIAH Vs. NAGARAJ
January 16, 1995
S.T. CHOWDAIAH Vs. NAGARAJ
August 29, 1995
SADBANNA Vs. ASSISTANT COMMISSIONER LAND ACQUISITION OFFICER GULBARGA
January 11, 1995
SAJID Vs. STATE OF KARNATAKA
August 21, 1995
SAMIULLA SHARIFF Vs. KHIZER AHAMED
July 18, 1995
SAMUAL Vs. STATE OF KARNATAKA
August 9, 1995
SANDUR NOORSAB Vs. H ABDUL BASITH SAB
July 14, 1995
SANGHVI Vs. STATE OF KARNATAKA
December 19, 1995
SANGOPANTHA TRAYMBAKRO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER UPPARKRISHNA PROJECT BHIMARAYANAGUDI RAMPUR BIJAPURDISTRICT
January 10, 1995
SANJEEVA Vs. SMT. PADMA W/O LATE SOMAPPA MAILY AND OTHERS
March 29, 1995
SANNA PEERASABI Vs. P PEERASABI
October 30, 1995
SAPATHAGIRI ENTERPRISES Vs. STATE OF KARNATAKA
December 6, 1995
SAVITHRAMMA Vs. H GURAPPA REDDY
July 31, 1995
SECRETARY BANGALORE TURF CLUB BANGALORE Vs. PRAKASH SRIVATSAVA
March 13, 1995
SEETHARAM Vs. REGIONAL TRANSPORT AUTHORITY
March 15, 1995
SHAAN HOTEL PRIVATE LIMITED UDUPI Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK H O MANIPAL
October 19, 1995
SHANAZ BEGUM Vs. REHANA BEGUM
November 8, 1995
SHANIDEVARA SEVA MANDALI BANGALORE Vs. COMMISSIONER BANGALORE CITY CORPORATION BANGALORE
July 5, 1995
SHANKAR Vs. KARNATAKA LAND ARMY CORPORATION LIMITED CHINNASWAMY STADIUM BANGALORE
November 17, 1995
SHANKAR HANAMANT KARANING Vs. STATE OF KARNATAKA
October 31, 1995
SHANKARAWWA Vs. DEVENDRAPPA
August 11, 1995
SHANKUNTALA BHAT Vs. AJIT KUMAR
January 30, 1995
SHANTHABAI Vs. SHEKAPPA
January 13, 1995
SHARADA BAI Vs. MANAGING DIRECTOR KSRTC
February 16, 1995
SHARADAMMA Vs. N BASAPPA
July 10, 1995
SHARANA GOWDA Vs. NARAYANA
July 25, 1995
SHESHAGIRI Vs. BELGAUM DISTRICT CO OPERATIVE BANK LIMITED BELGAUM
April 18, 1995
SHETTY LEASING INDIA LTD Vs. UNION OF INDIA
November 21, 1995
SHIBU CHAKRABORTY Vs. ARTATI PODDAR
August 28, 1995
SHIV MACHINE TOOLS Vs. CANARA BANK
September 28, 1995
SHIVABAI Vs. STATE OF KARNATAKA
August 9, 1995
SHIVAJI EDUCATION SOCIETY KARWAR U K DISTRICT Vs. COMMISSIONER OF PUBLIC INSTRUCTIONS BANGALORE
November 27, 1995
SHIVANAGAPPA Vs. LAND TRIBUNAL GANGAVATHI
November 2, 1995
SHIVAPPA Vs. KERIYAMMA
June 28, 1995
SHRIMANTHRAO Vs. SHAMRAO
September 4, 1995
SHRIPAD NARAYAN HEGDE Vs. STATE OF KARNATAKA
August 24, 1995
SHYAMSUNDER D CHUGH Vs. RAM NARAYAN V
May 31, 1995
SIDDAIAH Vs. CHANNAPPA
April 7, 1995
SIIANKRAPPA Vs. STATE OF KARNATAKA
January 2, 1995
SIKHANDAR SAHEB Vs. HUSENA SAHEB
November 7, 1995
SITARAM Vs. ASSISTANT COMMISSIONER JAMAKHANDI
February 8, 1995
SMT. K. PREMA BAL Vs. SRI. M.K. SUDHAKARA SBDTTY AND ORS.
July 27, 1995
SOFIA BEGUM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD ANDHRA PRADESH
January 11, 1995
SPECIAL LAND ACQUISITION OFFICER Vs. RACHANNA
September 28, 1995
SPECIAL LAND ACQUISITION OFFICER FOR MINOR IRRIGATION PROJECT GULBARGA Vs. TUKKAREDDY
February 14, 1995
SPECIAL LAND ACQUISITION OFFICER KARANJA PROJECT BIDAR Vs. MALLEKARJUN
July 13, 1995
SPECIAL LAND ACQUISITION OFFICER M P III DHARWAD Vs. NANDA
November 21, 1995
SPECIAL LAND ACQUISITION OFFICER SAUNDATTI Vs. FAKIRAPPA YALLAPPA PUJARI
November 20, 1995
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT BAGALKOT Vs. MALAKAJAYYA MALLAYYA
September 19, 1995
SREENIVASULU S Vs. LIC HOUSING FINANCE LTD
October 11, 1995
SRIKANTH Vs. CHIEF ENGINEER KARNATAKA ELECTRICITY BOARD BANGALORE
June 19, 1995
SRIPAL CHINCHAWADE Vs. ADAPPA BABU MOGADUM
March 17, 1995
STATE Vs. JATTAPPA
June 19, 1995
STATE Vs. GURUBASAPPA BASAPPA SAJ JAN
September 25, 1995
STATE BANK OF MYSORE CHTTRADURGA Vs. R KESHAVAMURTHY NAIDU
June 21, 1995
STATE OF KADUGODI POLICE BANGALORE Vs. GULZAR KHAN
August 11, 1995
STATE OF KARNATAKA Vs. DIYANATH ALI KHAN
December 20, 1995
STATE OF KARNATAKA Vs. REVAPPA ALIAS MUDAKAPPA
June 26, 1995
STATE OF KARNATAKA Vs. UDAYAKUMAR
August 7, 1995
STATE OF KARNATAKA Vs. ROBERT DSILVA
July 28, 1995
STATE OF KARNATAKA Vs. SHABUDDIN
March 20, 1995
STATE OF KARNATAKA Vs. MAHADEVA MACHIGANNA
March 13, 1995
STATE OF KARNATAKA Vs. NAGAPPA
March 17, 1995
STATE OF KARNATAKA Vs. SURENDRA ALIAS SONY ALIAS ANANTHA PADMANABHA BHAT
June 2, 1995
STATE OF KARNATAKA Vs. NAGESH ALIAS RAMESH
June 8, 1995
STATE OF KARNATAKA Vs. K S MANJUNATHACHARI
February 14, 1995
STATE OF KARNATAKA Vs. SRIRIYAPPA ALIAS SREE RAM
February 22, 1995
STATE OF KARNATAKA Vs. HANUMANTHAPPA KARIYAPPA TALAWAR
March 9, 1995
STATE OF KARNATAKA Vs. VIMALCHAND
September 28, 1995
STATE OF KARNATAKA Vs. MAHANTAPPA
September 14, 1995
STATE OF KARNATAKA Vs. ADIVEPPA NINGAPPAR ANEKKANAVAR
August 31, 1995
STATE OF KARNATAKA Vs. D S PRABHAKAR BHATTA
December 1, 1995
STATE OF KARNATAKA Vs. NEELAKANTHA SAKREPPA SANKANNAVAR
January 6, 1995
STATE OF KARNATAKA Vs. MAHESHA
January 17, 1995
STATE OF KARNATAKA Vs. KARNATAKA APPELLATE TRIBUNAL
January 31, 1995
STATE OF KARNATAKA KANAKAGIRI P S Vs. DORAGAL KANAKAPPA
August 24, 1995
SUBBARAYADU Vs. RAMANNA
June 23, 1995
SUBHAN KHAN Vs. J H PATEL
July 24, 1995
SUBRAMANIM Vs. UNION OF INDIA
October 12, 1995
SUBRAMANYA SRI DEVARA BHANDRAM THOKUR Vs. T SRINIVASA RAO
November 27, 1995
SUDHA S ALVA Vs. SANJEEVI R SHETTY
April 7, 1995
SUJATHA Vs. INDIAN BANK SADASHIVANAGAR BRANCH BANGALORE
November 17, 1995
SULEMANJI SANIBHAI Vs. ABDE ALI
March 27, 1995
SUMANGALA Vs. STATE OF KARNATAKA
December 15, 1995
SUNDARAM INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER KARNATAKA
September 28, 1995
Sundaram Industries Ltd. Vs. The Regional Provident Fund Commissioner (Karnataka)
September 28, 1995
SUNTTHA CHEMICALS PRIVATE LIMITED Vs. CANARA BANK
February 16, 1995
SUSHEELA B BHAKTA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 3, 1995
SUSHILA APPASAHEB MANGAJ Vs. ASSISTANT COMMISSIONER CHIKODI SUB DIVISION CHIKODI
March 13, 1995
SWATI JAIN Vs. UNIVERSITY OF MYSORE
November 24, 1995
SYED MUSTAPHA KAMAL PASHA Vs. H A RAMACHANDRA GOWDA
August 17, 1995
SYED SAJJAD PEER QUADRI Vs. KARNATAKA BOARD OF WAKFS BANGALOREAND
January 18, 1995
SYED TANVEER HUSSAIN Vs. STATE OF KARNATAKA
November 13, 1995
SYNDIC ATE BANE Vs. M T SETHUMADHAVAN
June 14, 1995
SYNDICATE BANK Vs. COMMERCIAL TAX OFFICER
January 18, 1995
T I MUDDUKRISHNA Vs. RUDRANAMMA
November 27, 1995
T J MARIYAPPA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA BANGALORE
March 17, 1995
T LAKSHMAIAH SETTY Vs. J A S COMBINE DEVELOPERS AND PROMOTERS
December 1, 1995
T M THIMME GOWDA Vs. ABBAS ALIBOHRA
March 30, 1995
T RAMACHANDRAIAH Vs. G NAGAPPA NAIDU
February 17, 1995
T RUDRAPPA Vs. GOWRAMMA
November 30, 1995
T. THIMMAIAH AND OTHERS Vs. J. VENKATACHALAMAIAH AND OTHERS
November 13, 1995
TAJAPPA VIRUPAXAPPA RITTI Vs. GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
February 28, 1995
TALARI THIPPESWAMY Vs. K DODDAPPA
October 16, 1995
THIMMEGOWDA Vs. CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA
December 12, 1995
THIPPAIAH Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT CHITRADURGA KARNATAKA
December 18, 1995
THIPPANNA Vs. HANUMANTHA
February 22, 1995
THULAHALLIKOTRABASAPPA Vs. PUJARI RANGAPPA
August 23, 1995
TILAKRAJ BHAKTAVARMAL Vs. COMMISSIONER OF INCOME TAX
March 27, 1995
TRIYAMBAK VENKATESH HEBSUR Vs. DHARMARADDI FAKIRADDI KHYADAD
March 27, 1995
TUKARAMSA KRISHNASA METRAN Vs. HUBLI
August 16, 1995
TULASAMMA Vs. M SRINIVASAN
March 8, 1995
U RAJENDRA BHAT Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA BANK CENTRAL OFFICE SULTAN BAZAAR HYDERABAD
November 2, 1995
UDAY SHIVANAND KOLVEKAR Vs. STATE OF KARNATAKA
April 20, 1995
UNION HOME PRODUCTS LIMITED Vs. UNION OF INDIA
February 24, 1995
UNION OF INDIA Vs. STATE OF KARNATAKA
August 30, 1995
UNION OF INDIA Vs. VIKRANT TYRES LTD
September 19, 1995
UNION OF INDIA Vs. PROPERTY AND FINANCE PRIVATE LIMITED
August 9, 1995
UNION OF INDIA, REP. BY ITS SECRETARY Vs. STATE OF KARNATAKA AND OTHERS, ETC.
August 31, 1995
UNITED INDIA INSURANCE COMPANY LIMITED BANGALORE Vs. PATRAMMA
February 23, 1995
UNITED PAPER MACHINE PROCESS AND SERVICE Vs. CANARA BANK
January 27, 1995
UNITED TRADING AGENCY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE II BANGALORE
December 13, 1995
USMAN SAB Vs. DASTAGIR SAB
July 12, 1995
V AMBU JAKSHI Vs. BANGALORE UNIVERSITY
February 22, 1995
V AMBUJAKSHI Vs. REGISTER BANGALORE UNIVERSITY
February 23, 1995
V K CHOODANATHA SETTY Vs. P GOPALACHETTY
March 28, 1995
V M SALGAOCAR BROS P LTD Vs. COMMISSIONER OF INCOME TAX
October 27, 1995
V MANJUNATH Vs. ASSISTANT COMMISSIONER BANGALORE NORTHSUB DIVISION
December 21, 1995
V RADHAMMA GENERAL SECRETARY BHARATH MATHAWATCH ASSEMBLY UNIT EMPLOYEES UNION BANGALORE Vs. MANAGEMENT OF BHARATH MATHA WATCH ASSSEMBLY ANCILLARY UNIT BANGALORE
February 3, 1995
V RAVINDRANATH Vs. CHAIRMAN AND MANAGING DIRECTOR
September 8, 1995
V S NAGARAJA SHETTY DEAD Vs. M N KRISHNA
June 21, 1995
V.M. Salgaocar Bros. (P.) Ltd. Vs. Commissioner of Income-tax
October 27, 1995
VADIGERI JAMBANNA Vs. HOSPET CO OP CITY BANK LTD
April 18, 1995
VAGEESH AYYAR Vs. POST GRADUATE SELECTION COMMITTEE
August 22, 1995
VASANTH NARAYANA TIKARE Vs. JOINT DIRECTOR OF LAND RECORDS BELGAUM
February 3, 1995
VASU AGARBATHIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 5, 1995
VENKAMMA Vs. DEPUTY COMMR BANGALORE DIST
February 9, 1995
VENKAPPA KANNAPPA CHOWDARI Vs. STATE OF KARNATAKA
June 29, 1995
VENKATAIAH Vs. STATE OF KARNATAKA
January 24, 1995
VENKATAIAH Vs. STATE OF KARNATAKA
January 13, 1995
VENKATAPPA Vs. VENKATASWAMI
October 20, 1995
VENKATARAMAIAH SETTY Vs. PUTTAMMA
November 7, 1995
VENKATESH Vs. STATE OF KARNATAKA
June 21, 1995
VENKATESH BABU Vs. STATE OF KARNATAKA
September 26, 1995
VENKATESHWARA VIDYALAYA BANGALORE Vs. SHAMANTHA
November 20, 1995
VENKATRAMAN GANAPAYYA HEGDE Vs. ASSISTANT COMMISSIONER SIRSI
February 16, 1995
VETERINARY COUNCIL OF INDIA Vs. STATE OF KARNATAKA
November 27, 1995
VIJAYA BANK Vs. COMMERCIAL TAX OFFICER 16TH CIRCLE BANGALORE
September 12, 1995
VIMALA Vs. B NARAYANASWAMY
June 29, 1995
VIMALADEVI Vs. A VENKATESHA MURTHY
February 9, 1995
VINAYAKA AGENCY Vs. STATE OF KARNATAKA
August 18, 1995
VINAYAKA GRIHA NIRMANA SAHAKARA SANGHA LIMITED Vs. KARNATAKA APPELLATE TRIBUNAL
January 18, 1995
VIRUPAKSHAIAH ALIAS VEERAIAH Vs. SHIVAPUTRAPPA BASAPPA GOLAPPANAVAR
August 23, 1995
VISHNU Vs. STATE OF KARNATAKA
January 12, 1995
VISHNU Vs. DEPUTY COMMISSIONER FOR TRANSPORT SHIMOGA DIVISION SHIMOGA
July 4, 1995
VISHNU NARAYAN MOGER Vs. STATE OF KARNATAKA
August 8, 1995
VITHAL MAHADEV PATIL Vs. STATE
July 28, 1995
VOKKALIGARA SANNAPPA Vs. VOKKALIGARA ANNAIAH
July 4, 1995
VYSYA BANK LTD. REP. BY ITS GENERAL MANAGER, BANGALORE Vs. GENERAL SECRETARY, ALL INDIA VYSYA BANK EMPLOYEES UNION, BANGALORE & ORS.
June 20, 1995
WAZIRABI Vs. ABDUL GAFOOR
March 30, 1995
WEBBS FARM MECHANIZATION PRIVATE LIMTED Vs. OFFICIAL LIQUIDATOR GANDHINAGAR
September 28, 1995
WILFRED Vs. N A MANIYAR
April 21, 1995
WORKMEN OF BHARATH ELECTRONICS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 11, 1995
Y C GURU Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT TUMKUR
March 31, 1995
YELLAPPA Vs. STATE OF KARNATAKA
August 4, 1995
ZULFKAR KHAN Vs. VICE CHANCELLOR GULBARGA UNIVERSITY
December 19, 1995