Case Index

Title
Date
BANGLADESH SHILPA BANK Vs. BANGLADESH HOTELS LTD.
April 9, 1985
BEGUM KHODEZA AKHTER Vs. HAJERA KHATUN
September 1, 1985
COMMISSIONER OF TAXES Vs. MALLICK BROTHERS
December 11, 1985
GOVERNMENT OF BANGLADESH Vs. MD. ALAUDDIN ALIAS ALAUDDIN SARKER
May 10, 1985
H.N. FABRICS LTD. Vs. MALLICK TEXTILE INDUS­TRIES
January 15, 1985
HAJEE MOHAMMAD ALI AND SONS Vs. BURMA EASTERN LTD.
July 22, 1985
MALEKHA KHATUN Vs. MD. ABUL KASHEM
March 24, 1985
MAMUDUL HAQUE CHOWDHURY Vs. DISTRICT JUDGE, CHITTAGONG
April 25, 1985
MD. ABU BAKER SIDDIQUE Vs. S.M.A BAKAR
December 3, 1985
MD. AZIMUDDIN PRAMANIK Vs. SREE SATYA NARAYAN PRAMANIK
July 9, 1985
MD. EBADULLAH BEPARI Vs. NIKHIL CHANDRA DAS
April 30, 1985
MD. MOSHAHAQ ALI MIA Vs. RABEYA KHATUN
July 3, 1985
MD. NURUL ISLAM Vs. ABUL MALEK
July 11, 1985
MOBINNESSA Vs. KHALILUR RAHMAN
November 4, 1985
MOSAMMAT MONOWARA BEGUM Vs. SYED ASHRAFUDDIN
June 30, 1985
MST. ESARUNNESSA BIBI Vs. MD. AMIR HOSSAIN
September 8, 1985
PROVINCE OF EAST PAKI­STAN (NOW BANGLADESH) Vs. SHAMSER ALI KHAN
July 24, 1985
RAHELA KHATUN Vs. FAYEZUDDIN SHAH
August 7, 1985
SHAFIULLAH Vs. SULTAN AHMED MIR
September 5, 1985
SYED AMIR HOSSAIN Vs. MRS. NADERA RAHMAN
February 4, 1985
SYED AMIR HOSSAIN Vs. MRS. NADERA RAHMAN
April 2, 1985
SYED KAWSAR ALI Vs. GAHAR KAZI
March 18, 1985