Case Index

Title
Date
ARINGDAS RAI Vs. BIR BAHADUR RAI
March 16, 1985
DHAN BAHADUR TAMANG Vs. STATE OF SIKKIM
May 30, 1985
DORJEE TSHERING BHUTIA Vs. STATE OF SIKKIM AND OTHERS
September 24, 1985
DULAL CHANDRA KARMAKAR Vs. SIKKIM CO
March 22, 1985
GANGTOK AUTO WORKS PVT LTD Vs. T W TENZING NAMGYAL
May 31, 1985
GEN SECY D C CENTRE RUMTEK MONASTERY Vs. DENZONG CINEMA LTD
May 30, 1985
JAGAR SINGH PRADHAN Vs. STATE OF SIKKIM
June 26, 1985
KUL BAHADUR RAI Vs. DAWA TSHERING LEPCHA
November 21, 1985
LOBZANG BHUTIA Vs. RINCHEN DORJEE
June 22, 1985
MINGMA LEPCHA Vs. STATE OF SIKKIM
June 25, 1985
PEM CHODEN BHUTIANI Vs. RINCHEN DORJEE
November 2, 1985
SARNI GIRI Vs. UNION OF INDIA AND OTHERS
June 28, 1985
SONAM LAMA AND ETC. Vs. STATE OF SIKKHIM AND OTHERS
December 4, 1985
STATE OF SIKKIM Vs. M K O NAIR
August 12, 1985
STATE OF SIKKIM Vs. GYALPO TSHERING
March 30, 1985
URGEN SHERPA Vs. STATE OF SIKKIM
June 29, 1985