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Case Index
Title
Date
A C T O BEAWAR Vs. POONAM CHAND UTTAM CHAND
January 29, 1985
ABDUL MAJID Vs. ABDUL GAFFAR
May 21, 1985
ABDUL SALAM Vs. AISHA
June 6, 1985
ABHEY SINGH Vs. STATE OF RAJASTHAN
July 11, 1985
ADAM KHAN ALIAS ADAM ALI Vs. STATE OF RAJASTHAN
July 1, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURLIDHAR AND COMPANY
August 21, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CURIOUS HOUSE
November 1, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIRDICHAND PANNALAL
November 5, 1985
ADIYA Vs. STATE OF RAJASTHAN
August 12, 1985
AGARWAL AND CO Vs. STATE OF RAJASTHAN
September 25, 1985
AHAMED ALI KHAN Vs. STATE OF RAJASTHAN
November 6, 1985
AHMED BUX ALIAS AHMED KHAN Vs. BHIM RAJ MODILAL
July 19, 1985
AJAIB SINGH AND CO Vs. STATE OF RAJASTHAN
March 2, 1985
AJEET SINGH Vs. STATE
March 13, 1985
AJMER SINGH YADAV Vs. STATE OF RAJASTHAN
November 29, 1985
ALARAKH Vs. STATE OF RAJASTHAN
July 9, 1985
ALL INDIA ITDC EMPLOYEES UNION Vs. INDIA TOURISM DEV
October 1, 1985
ALLAH NOOR Vs. STATE TRANSPORT APPELLATE
November 19, 1985
AMI CHAND Vs. STATE OF RAJASTHAN
October 16, 1985
AMIR AHMED Vs. YUSUF
May 23, 1985
ANAND SINGH Vs. STATE OF RAJASTHAN
May 11, 1985
ANCHI Vs. MAIDA RAM
August 23, 1985
ANIA Vs. STATE OF RAJASTHAN
February 23, 1985
ANIL KUMAR MATHUR Vs. STATE OF RAJASTHAN
May 7, 1985
ANWAR Vs. STATE OF RAJASTHAN
July 29, 1985
ARUN KUMAR Vs. MAHESH MRIPAL
October 1, 1985
ARVIND SINGH Vs. COMMISSIONER OF INCOME TAX
August 22, 1985
ASGAR ALI Vs. STATE OF RAJASTHAN
February 27, 1985
ASHOK KUMAR AGARWAL Vs. STATE OF RAJASTHAN
March 28, 1985
ASIAN PAINTS INDIA LIMITED Vs. STATE OF RAJASTHAN
August 19, 1985
ASSISTANT COMMERCIAL TAXES Vs. SUKH DEO GULAB CHAND
October 10, 1985
ASSISTANT COMMERCIAL TAXES Vs. SHREE AUTOMOBILES WORKS
October 6, 1985
ASSISTANT COMMERCIAL TAXES Vs. ANAND LAXMICHAND
February 8, 1985
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MANSAROWAR COLD DRINKS
October 5, 1985
ASSISTANT COMMERCIAL TAXES OFFICER Vs. MAKRANA MARBLES MAKRANA
July 18, 1985
ASSISTANT COMMERCIAL TAXES OFFICER Vs. NEW LAXMI ENGINEERING AND TROLLEY WORKS JODHPUR
November 8, 1985
ASSISTANT COMMERCIAL TAXES OFFICER JODHPUR Vs. RAJASTHAN CHEMICAL CORPORATION
November 1, 1985
ASSISTANT COMMERCIAL TAXES OFFICER REVENUE AJMER Vs. ARAWALI ASBESTOS CEMENT INDUSTRIES FALNA DISTRICT PALI
August 5, 1985
ASSISTANT COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAJ AGRO INDUSTRIES
July 30, 1985
ASSISTANT COMMERCIAL TAXES OFFICER WARD A CHITTORGARH Vs. SITARAM BADRILAL
January 16, 1985
ASSISTANT COMMERCIAL TAXES OFFICER WARD A L BHILWARA Vs. LADURAM BANSILAL BHILWARA
July 29, 1985
ASSISTANT COMMERCIAL TAXES OFFICER WARD C MAKRANA DISTRICT NAGAUR Vs. BISODA SALT WORKS
October 3, 1985
ASSISTANT COMMERCIAL TAXES OFFICER WARD I A CIRCLE F JAIPUR Vs. N L SINGHAL AND SONS
July 31, 1985
B N K SAHAKARI WHOLESALE Vs. PRESCRIBED AUTHORITY UNDER
October 8, 1985
BABU KHAN Vs. STATE OF RAJASTHAN
February 8, 1985
BABU LAL Vs. STATE OF RAJASTHAN
January 15, 1985
BABU LAL Vs. STATE OF RAJASTHAN
October 8, 1985
BABULAL Vs. SUKHADIA UNIVERSITY UDAIPUR
February 14, 1985
BADAMI Vs. STATE OF RAJASTHAN
February 11, 1985
BADRI PRASAD OM PRAKASH Vs. COMMISSIONER OF INCOME TAX
October 4, 1985
BAGA RAM Vs. JALORE CO-OPERATIVE MARKETING
July 25, 1985
BAGH SINGH Vs. STATE OF RAJASTHAN
April 19, 1985
BAHADUR SINGH Vs. GULAB SINGH
April 23, 1985
BAJRANG Vs. STATE OF RAJASTHAN
January 21, 1985
BAJRANG LAL VERMA Vs. STATE OF RAJASTHAN
September 18, 1985
BAKSHU KHAN Vs. STATE OF RAJASTHAN
July 23, 1985
BAL CHAND Vs. DISTRICT JUDGE
July 23, 1985
BAL KISHAN Vs. STATE OF RAJASTHAN
July 23, 1985
BALCHAND Vs. DISTRICT JUDGE KOTA
July 23, 1985
BALDEO SINGH Vs. STATE
May 13, 1985
BALWANT SINGH Vs. STATE OF RAJASTHAN
November 1, 1985
BANKA Vs. STATE OF RAJASTHAN
September 19, 1985
BANNE SINGH AND ANR Vs. STATE OF RAJASTHAN AND ANR
April 10, 1985
BANSWARA ELECTRIC SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX
July 30, 1985
BANWARI @ BANWARI LAL Vs. STATE OF RAJASTHAN
July 29, 1985
BANWARI LAL AND OTHERS Vs. THE STATE OF RAJASTHAN
October 7, 1985
BASANT RLYMERS ALWAR Vs. STATE CHEMICAL AND PHARMACEUTICALS CORPN OF INDIA LTD
February 19, 1985
BATANIA Vs. STATE OF RAJASTHAN
April 24, 1985
BATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
January 8, 1985
BEHARI LAL Vs. STATE OF RAJASTHAN
December 5, 1985
BHAGIRATH AND COMPANY Vs. STATE OF RAJASTHAN
April 2, 1985
BHAGWATI DEVI Vs. JAI PRAKASH VISHWAKARMA
April 26, 1985
BHAGYAWANTI DEVI Vs. COMMISSIONER OF INCOME TAX
January 7, 1985
BHAJAN LAL Vs. BOARD OF REVENUE AJMER
March 27, 1985
BHAJAN SINGH Vs. STATE OF RAJASTHAN
January 2, 1985
BHANTA Vs. STATE OF RAJASTHAN
July 16, 1985
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 11, 1985
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 18, 1985
BHANWAR LAL Vs. STATE OF RAJASTHAN
July 1, 1985
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 12, 1985
BHANWAR LAL Vs. STATE OF RAJASTHAN
November 19, 1985
BHANWAR SINGH Vs. STATE OF RAJASTHAN
January 9, 1985
BHANWAR SINGH S/O SUNDRA AND SUNDRA S/O ASHIYA Vs. THE STATE OF RAJASTHAN
February 11, 1985
BHANWARA Vs. STATE
December 6, 1985
BHANWARLAL Vs. STATE OF RAJASTHAN
October 29, 1985
BHEDI LAL KAPUR CHAND Vs. STATE OF RAJASTHAN
February 5, 1985
BHEEM SINGH Vs. STATE OF RAJASTHAN
December 5, 1985
BHEENMAL CO OPERATIVE MARKETING SOCIETY Vs. SUMERPUR CO OPERATIVE SOCIETY
March 26, 1985
BHERU Vs. GHASI LAL
May 13, 1985
BHERU SINGH Vs. STATE OF RAJASTHAN
January 21, 1985
BHIKA RAM Vs. STATE
December 6, 1985
BHIM SINGH Vs. STATE OF RAJASTHAN
October 30, 1985
BHIMA Vs. STATE OF RAJASTHAN
January 16, 1985
BHINWA RAM Vs. SATYANARAIN
December 10, 1985
BHONRA Vs. SONIA
April 15, 1985
BHONRILAL Vs. STATE OF RAJASTHAN
January 30, 1985
BHOORA Vs. STATE OF RAJASTHAN
August 22, 1985
BIRBAL Vs. STATE OF RAJASTHAN
December 19, 1985
BISHAMBAR DAYAL SRINIWAS Vs. COMMISSIONER OF INCOME TAX
October 3, 1985
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
September 2, 1985
BOMBAY MOTORS Vs. COMMISSIONER OF INCOME TAX
May 1, 1985
BOOL CHAND Vs. AYODHYALAL
December 5, 1985
BRIJ LATA Vs. SOMESHWAR
September 5, 1985
BRIJ MOHAN Vs. STATE OF RAJASTHAN
January 9, 1985
BUDHA SINGH Vs. STATE OF RAJASTHAN
July 9, 1985
BUTA SINGH Vs. STATE OF RAJASTHAN
December 6, 1985
C P TRIVEDI Vs. UNIVERSITY OF JODHPUR
March 21, 1985
CHAGANLAL AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
April 17, 1985
CHAINA RAM Vs. STATE OF RAJASTHAN
October 18, 1985
CHAND KHAN Vs. CHAND BAI
April 9, 1985
CHANDGIRAM Vs. THE STATE OF RAJASTHAN
June 25, 1985
CHANDMAL GANGABISHAN Vs. ASSISTANT COMMERCIAL TAXES OFFICER BIKANER
August 6, 1985
CHETAN SINGH Vs. GANESH LAL
October 31, 1985
CHHABIL DAS Vs. GOKUL DAS
November 25, 1985
CHHAGAN LAL Vs. STATE OF RAJASTHAN
December 16, 1985
CHHAJJU KHAN Vs. STATE OF RAJASTHAN
August 23, 1985
CHHAJU Vs. STATE OF RAJASTHAN
July 31, 1985
CHHINDER SINGH Vs. STATE OF RAJASTHAN
November 6, 1985
CHHOTU Vs. THE STATE OF RAJASTHAN
October 10, 1985
CHIMO AND SONIA Vs. STATE OF RAJASTHAN
October 11, 1985
CHIRANJI Vs. STATE OF RAJASTHAN
November 28, 1985
CHIRANJI LAL Vs. STATE OF RAJASTHAN
May 15, 1985
CHIRANJI LAL & ANR. Vs. THE STATE
November 20, 1985
CHUNNILAL MAHAJAN Vs. COMMISSIONER OF INCOME TAX
August 9, 1985
COMMERCIAL TAXES OFFICER Vs. HINDUSTAN RADIATORS
August 26, 1985
COMMERCIAL TAXES OFFICER Vs. GADIA TEXTILES
August 21, 1985
COMMERCIAL TAXES OFFICER Vs. BOARD OF REVENUE
August 6, 1985
COMMERCIAL TAXES OFFICER Vs. SWASTIK GUM INDUSTRIES
July 30, 1985
COMMERCIAL TAXES OFFICER Vs. WESTERN INDIAN STATES MOTORS
July 26, 1985
COMMERCIAL TAXES OFFICER Vs. MOHANLAL CHIRANJI LAL
July 29, 1985
COMMERCIAL TAXES OFFICER Vs. MOOLCHAND JAINARAIN
July 27, 1985
COMMERCIAL TAXES OFFICER Vs. AHMED ALI KURBANALI
October 8, 1985
COMMERCIAL TAXES OFFICER Vs. B R OIL MILLS
September 25, 1985
COMMERCIAL TAXES OFFICER Vs. SHIV NARAIN RAM NARAIN
December 20, 1985
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. THARIA MAL BALCHAND
August 1, 1985
COMMERCIAL TAXES OFFICER BHARATPUR Vs. K O INDUSTRIES AND OIL MILLS
August 1, 1985
COMMERCIAL TAXES OFFICER CIRCLE A JAIPUR Vs. UTTUMAL GAGUMAL
January 30, 1985
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. KESHRI LAL LALCHAND
August 1, 1985
COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR Vs. PREMNATH MOTORS P LTD
November 8, 1985
COMMERCIAL TAXES OFFICER CIRCLE B UDAIPUR Vs. EXECUTIVE ENGINEER IRRIGATION KANKROLI DISTRICT UDAIPUR
July 18, 1985
COMMERCIAL TAXES OFFICER HANUMANGARH Vs. G C MALPANI
October 31, 1985
COMMERCIAL TAXES OFFICER PALI Vs. SAKARIYA TEXTILES
November 21, 1985
COMMERCIAL TAXES OFFICER PALI Vs. KANHAYALAL MOHANLAL
October 15, 1985
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. SITARAM SATISH CHAND AND CO JAIPUR
September 10, 1985
COMMERCIAL TAXES OFFICER REVISION AJMER Vs. GANESHMAL ROOPCHAND PACHPADRA
August 2, 1985
COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. RAM BAGH PALACE HOTEL
July 31, 1985
COMMERCIAL TAXES OFFICER SHRI GANGANAGAR Vs. LILA BROTHERS
October 16, 1985
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR Vs. LALCHAND KAPOORCHAND
August 7, 1985
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR Vs. BIKANER GYPSUM LTD
October 15, 1985
COMMISSIONER OF GIFT TAX Vs. MANNALAL SURANA
October 29, 1985
COMMISSIONER OF INCOME TAX Vs. BIRDHI CHAND
November 5, 1985
COMMISSIONER OF INCOME TAX Vs. SAKUR AHMED GAFOOR KHAN
November 6, 1985
COMMISSIONER OF INCOME TAX Vs. SHIVJI RAM AGARWAL
November 4, 1985
COMMISSIONER OF INCOME TAX Vs. PRATAPSINGH
November 19, 1985
COMMISSIONER OF INCOME TAX Vs. HAZARI MAL MILAP CHAND SURANA
November 21, 1985
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
February 3, 1985
COMMISSIONER OF INCOME TAX Vs. MAHENDRA COMPANY LIMITED
October 8, 1985
COMMISSIONER OF INCOME TAX Vs. SOBHAGMAL JORAWAR MAL
October 8, 1985
COMMISSIONER OF INCOME TAX Vs. HARI INDUSTRIES
October 4, 1985
COMMISSIONER OF INCOME TAX Vs. CHANCHALDAS SOBHRAJMAL
September 10, 1985
COMMISSIONER OF INCOME TAX Vs. GANGANAGAR SUGAR MILLS LIMITED
September 11, 1985
COMMISSIONER OF INCOME TAX Vs. S SAJIT SINGH AND SONS
September 11, 1985
COMMISSIONER OF INCOME TAX Vs. ROYAL AMBER RESORTS
September 11, 1985
COMMISSIONER OF INCOME TAX Vs. BARJATYA FAMILY CHARITABLE TRUST
September 9, 1985
COMMISSIONER OF INCOME TAX Vs. MAN STRUCTURALS LIMITED
September 24, 1985
COMMISSIONER OF INCOME TAX Vs. YADAV TRANSPORT SERVICE
September 24, 1985
COMMISSIONER OF INCOME TAX Vs. MAHARAJA SHRI UMAID MILLS LIMITED
September 23, 1985
COMMISSIONER OF INCOME TAX Vs. GYAN PRAKASH GUPTA
July 26, 1985
COMMISSIONER OF INCOME TAX Vs. DEVICHAND PAN MAL
July 25, 1985
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
July 29, 1985
COMMISSIONER OF INCOME TAX Vs. NEW FRIENDS AND COMPANY
July 17, 1985
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY
July 16, 1985
COMMISSIONER OF INCOME TAX Vs. ALISHER CONTRACTORS
July 15, 1985
COMMISSIONER OF INCOME TAX Vs. LAXMAN SINGH
July 16, 1985
COMMISSIONER OF INCOME TAX Vs. VIJENDRA PAL SINGH
July 16, 1985
COMMISSIONER OF INCOME TAX Vs. AYURVEDIC SEVASHRAM PRIVATE LIMITED
July 24, 1985
COMMISSIONER OF INCOME TAX Vs. GAMBHIR MAL PANDYA
August 21, 1985
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN MACHINERY MART PRIVATE LIMITED
August 23, 1985
COMMISSIONER OF INCOME TAX Vs. AYODHYA KUMARI
August 23, 1985
COMMISSIONER OF INCOME TAX Vs. LALLS GEMS AND JEWELS
August 9, 1985
COMMISSIONER OF INCOME TAX Vs. SURAJBHAN OM PRAKASH
August 13, 1985
COMMISSIONER OF INCOME TAX Vs. RAMDEO SAMADHI
August 14, 1985
COMMISSIONER OF INCOME TAX Vs. DUDUWALA AND COMPANY
August 14, 1985
COMMISSIONER OF INCOME TAX Vs. ASSAM ROLLER FLOUR MILLS
August 20, 1985
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIAN STATE MOTORS
August 21, 1985
COMMISSIONER OF INCOME TAX Vs. SUKHLAL SOHANLAL
February 8, 1985
COMMISSIONER OF INCOME TAX Vs. MOTILAL CHUNNILAL
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. KESHRIMAL PARASMAL
May 7, 1985
COMMISSIONER OF INCOME TAX Vs. SHREE EKLINGJI TRUST UDAIPUR
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. GREEN ROADWAYS
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL TAK SHRI
May 24, 1985
COMMISSIONER OF INCOME TAX Vs. PRADYUMAN KUMAR KACHHAWA
April 17, 1985
COMMISSIONER OF INCOME TAX Vs. SWAROOP CHAND KOJURAM BARMER
April 15, 1985
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI KHAJANCHI
April 15, 1985
COMMISSIONER OF INCOME TAX Vs. BHOORMAL CHITTARMAL COTTON
April 24, 1985
COMMISSIONER OF INCOME TAX Vs. MEWAR SUGAR MILLS LIMITED
April 25, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED MERCANTILE COMPANY PRIVATE LIMITED
April 23, 1985
COMMISSIONER OF INCOME TAX Vs. ANAND GUM INDUSTRIES
April 19, 1985
COMMISSIONER OF INCOME TAX Vs. SOHAN SANKHLA
April 19, 1985
COMMISSIONER OF INCOME TAX Vs. RATAN CHAND SAMIR MAL
April 22, 1985
COMMISSIONER OF WEALTH TAX Vs. VARDHICHAND PANNALAL
April 22, 1985
COMMISSIONER OF WEALTH TAX Vs. B T AGRAWAL
July 12, 1985
COMMISSIONER OF WEALTH TAX Vs. RANI SAJJAN KUMARI
January 24, 1985
COMMISSIONER OF WEALTH TAX Vs. AKSHAY KUMAR SANGHI
August 20, 1985
COMMISSIONER OF WEALTH TAX Vs. KAMLA DEVI BANGUR
August 20, 1985
COMMISSIONER OF WEALTH TAX Vs. RAJKUMARI BANGUR
August 20, 1985
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
August 23, 1985
COMMISSIONER OF WEALTH TAX Vs. BALLABH KUMARI
August 22, 1985
COMMISSIONER OF WEALTH TAX Vs. RAO RAJA KALYAN SINGH DECD
August 22, 1985
COMMISSIONER OF WEALTH TAX Vs. TULSI DAS MAHANT
July 19, 1985
COMMISSIONER OF WEALTH TAX Vs. KAVIRAJ MAHIPAT SINGH
September 23, 1985
COMMISSIONER OF WEALTH TAX Vs. RAJMATA GEETA KUMARI
October 1, 1985
COMMISSIONER OF WEALTH TAX Vs. RAJ MATA GEETA KUMARI OF KISHNAGARH
September 9, 1985
COMMISSIONER OF WEALTH TAX Vs. BADER S K
September 4, 1985
COMMISSIONER OF WEALTH TAX Vs. JAGDISH PURI
October 28, 1985
COMMISSIONER OF WEALTH TAX Vs. MASTER KAIRAS TARAPORE
December 16, 1985
COMMISSIONER OF WEALTH TAX Vs. KANCHAN DEVI GOLECHA
December 9, 1985
CONTROLLER OF ESTATE DUTY Vs. SHANTA BEN MANILAL PATEL
October 16, 1985
DALEL SINGH Vs. STATE OF RAJASTHAN
November 19, 1985
DAMA Vs. STATE OF RAJASTHAN
July 25, 1985
DAMO Vs. STATE OF RAJASTHAN
April 29, 1985
DAMO Vs. STATE OF RAJSTHAN
April 17, 1985
DAMODAR LAL SOLANKI Vs. STATE OF RAJASTHAN
September 24, 1985
DAULAT Vs. STATE OF RAJASTHAN
November 19, 1985
DAYA SHANKER DADHICH Vs. STATE OF RAJASTHAN
December 5, 1985
DAYAL DAS Vs. GOVERNMENT OF RAJASTHAN
January 11, 1985
DAYANAND Vs. STATE OF RAJASTHAN
January 9, 1985
DEEPAK KHOSLA Vs. STATE OF RAJASTHAN
April 23, 1985
DEOKI NANDAN KULSHRESHTHA Vs. STATE OF RAJASTHAN
January 29, 1985
DERAJ Vs. STATE OF RAJASTHAN
May 21, 1985
DEVDUTTA DHEER Vs. JANKI VALLABH
September 19, 1985
DEVI Vs. STATE OF RAJASTHAN
May 17, 1985
DEVI CHAND BASTIMAL Vs. C I T JAIPUR
April 24, 1985
DEVICHAND BASTIMAL Vs. COMMISSIONER OF INCOME TAX
April 24, 1985
DEVILAL RATHI Vs. PREM CHAND
July 17, 1985
DHAN SINGH Vs. STATE OF RAJASTHAN
July 30, 1985
DHANNA, BHANWROO Vs. STATE
November 7, 1985
DHARAM CHAND AND ORS Vs. STATE OF RAJASTHAN AND ANR
February 14, 1985
DHARMENDRA KISHORE SHARMA Vs. STATE OF RAJASTHAN
September 5, 1985
DHOKAL RAM Vs. STATE OF RAJASTHAN
November 19, 1985
DHONKAL RAM Vs. BOARD OF REVENUE
December 6, 1985
DUDUWALA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 17, 1985
DURGA DEVI Vs. RAM KISHAN
August 5, 1985
DURGA SHANKER Vs. KANCHAN BAI
October 17, 1985
DURGALAL Vs. THE STATE OF RAJASTHAN
October 10, 1985
EKLINGJI TRUST Vs. COMMISSIONER OF INCOME TAX
July 19, 1985
EMPLOYEES STATE INSURANCE CORPORATION JAIPUR Vs. GLOBE TRANSPORT CORPORATION JAIPUR
November 29, 1985
FAKRI AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
July 23, 1985
FAROOQ HUSSAIN Vs. MOHAMMAD ISMAIL
July 10, 1985
FIRM BALDEO DAS PREM NARAIN Vs. THE STATE OF RAJASTHAN
October 18, 1985
FIRM JAMNA RAM KESUSINGH Vs. SHANTI DEVI
November 25, 1985
FIRM JANKI LAL RAMDAS Vs. MOHANDAS
October 29, 1985
FOOD CORPORATION OF INDIA Vs. MANIPAL AND SONS
April 6, 1985
G S SATSANGI Vs. LIFE INSURANCE CORPORATION
July 25, 1985
GAFOOR ALI Vs. BEGUM
October 28, 1985
GAJE SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 7, 1985
GAJJANSINGH Vs. STATE
October 30, 1985
GANESH KANT Vs. HIRA LAL
August 16, 1985
GANESH LAL Vs. STATE OF RAJASTHAN
December 5, 1985
GANESH LAL Vs. MAGAN RAJ
January 23, 1985
GANESH RAM Vs. COLLECTOR PALI
March 25, 1985
GANESH RAM Vs. COLLECTOR
February 22, 1985
GANESHLAL Vs. MAG
January 23, 1985
GANGA DEVI Vs. COMMISSIONER OF WEALTH TAX
December 19, 1985
GANPAT SINGH Vs. STATE OF RAJASTHAN
January 16, 1985
GANPAT SINGH & OTHERS Vs. STATE OF RAJASTHAN
August 21, 1985
GANPATI LAL Vs. HHRI SINGH
March 19, 1985
GILL SANDHU HARYANA TRANSPORT CO Vs. STATE OF RAJASTHAN
October 18, 1985
GIRI RAJ Vs. STATE OF RAJASTHAN
August 21, 1985
GODHU Vs. STATE OF RAJASTHAN
February 25, 1985
GOKHA SINGH Vs. STATE OF RAJASTHAN
October 30, 1985
GOKUL Vs. STATE OF RAJASTHAN
November 30, 1985
GOPAL Vs. STATE OF RAJASTHAN
August 23, 1985
GOPALLAL Vs. STATE OF RAJASTHAN
April 5, 1985
GOPI Vs. STATE OF RAJASTHAN
October 5, 1985
GOPI CHAND Vs. KOMAL CHAND
October 1, 1985
GORDHAN Vs. STATE OF RAJASTHAN
September 25, 1985
GORDHAN DAS Vs. STATE OF RAJASTHAN
May 11, 1985
GORDHAN LAL Vs. PANNA LAL
October 5, 1985
GORDHANLAL Vs. ANNALS
October 5, 1985
GORDHANLAL Vs. PANNALAL
October 15, 1985
GOTILAL BHONRILAL Vs. C T O
December 18, 1985
GOVANJI Vs. KADUVA
September 3, 1985
GOVIND SINGH Vs. BOARD OF REVENUE
July 1, 1985
GRAM PANCHAYAT Vs. BALA PRASAD
May 8, 1985
GRAM PANCHAYAT BARAL Vs. STATE
January 7, 1985
GREATER BOMBAY CO-OPERATIVE BANK Vs. LATE MANAK LAL
May 24, 1985
GREEN ROADWAYS Vs. COMMISSIONER OF INCOME TAX
April 26, 1985
GULABCHAND Vs. UNIVERSITY OF JODHPUR
January 18, 1985
GULAM HUSSAIN Vs. STATE OF RAJASTHAN
September 25, 1985
GULAM MOHAMMED Vs. RAJASTHAN STATE ROAD TRANSPORT
October 15, 1985
GULE SINGH Vs. MUNICIPAL COUNCIL
May 16, 1985
GURDAS MAL SALUJA Vs. STATE OF RAJASTHAN
December 12, 1985
GURDEO SINGH Vs. MALLA SINGH
October 7, 1985
GURMAIL SINGH Vs. STATE
September 18, 1985
GURUDEO SINGH Vs. STATE OF RAJASTHAN
January 3, 1985
GYAN CHAND AND BROTHERS Vs. STATE OF RAJASTHAN
October 9, 1985
GYARSAYA Vs. STATE OF RAJASTHAN
January 30, 1985
HAKAM SINGH Vs. ASSISTANT COLLECTOR CEILING
July 15, 1985
HAKIM SINGH Vs. STATE OF RAJASTHAN
July 15, 1985
HAKIMUDDIN Vs. ANOOP SINGH
July 30, 1985
HANUMAN Vs. HARI RAM
October 9, 1985
HANUMAN PRASAD CHAUDHARY Vs. RAJASTHAN STATE ELECTRICITY BOARD JAIPUR
May 20, 1985
HAR CHAND AND NAND RAM Vs. STATE OF RAJASTHAN
July 5, 1985
HAR VILAS Vs. KALYAN PRASAD
August 14, 1985
HARBANS KAUR Vs. STATE OF RAJASTHAN
July 10, 1985
HARBANS SINGH Vs. UNION OF INDIA
May 22, 1985
HARDAYAL Vs. JAYA SINGH
January 1, 1985
HARI NARAIN, KISHORI, KANCHAN AND CHALNA RAM Vs. THE STATE
September 2, 1985
HARI SINGH Vs. THE STATE OF RAJASTHAN
October 7, 1985
HARI SINGH Vs. UNION OF INDIA
July 10, 1985
HARJI RAM Vs. STATE OF RAJASTHAN
October 4, 1985
HARLAL AND OTHERS Vs. STATE OF RAJASTHAN
August 26, 1985
HARNAND RAI RAMANAND Vs. COMMISSIONER OF WEALTH TAX
July 19, 1985
HASAN ALI Vs. HAFIZ MUSTAK ALI
March 15, 1985
HAZARI LAL Vs. STATE OF RAJASTHAN
March 25, 1985
HAZARI LAL Vs. STATE OF RAJASTHAN
January 30, 1985
HAZARI LAL Vs. THE STATE OF RAJASTHAN
July 22, 1985
HAZARILAL AND COMPANY Vs. STATE OF RAJASTHAN
April 2, 1985
HEERA LAL Vs. STATE OF RAJASTHAN
November 19, 1985
HEERA NAND Vs. STATE OF RAJASTHAN
April 5, 1985
HEMJI Vs. STATE OF RAJASTHAN
September 24, 1985
HIMMAT SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL
July 17, 1985
HINDUSTAN COPPER MAZDOOR SANGH Vs. CHIEF LABOUR COMMISSIONER C MINISTRY OF LABOUR GOVT OF INDIA
November 24, 1985
HINDUSTAN ZINC LTD Vs. K C JAIN
July 24, 1985
HIRALAL Vs. PARMANAND
August 9, 1985
HOTCHAND MOOL CHAND Vs. STATE OF RAJASTHAN
December 10, 1985
HUKAM CHAND Vs. MADAN LAL
April 23, 1985
HUKAM CHAND Vs. UNION OF INDIA
January 19, 1985
HULAS CHANDRA Vs. UNION OF INDIA
November 5, 1985
ISMAIL KHAN Vs. STATE OF RAJASTHAN
November 18, 1985
J DIDAR SINGH Vs. STATE OF RAJASTHAN
September 12, 1985
J K TYRE EMPLOYEES UNION Vs. J K INDUSTRIES LTD
October 1, 1985
JAG MOHAN Vs. GANI
November 28, 1985
JAGANNATH Vs. STATE OF RAJASTHAN
September 11, 1985
JAGANNATH Vs. STATE OF RAJASTHAN
January 16, 1985
JAGDISH Vs. STATE OF RAJASTHAN
December 11, 1985
JAGDISH Vs. STATE OF RAJASTHAN
November 29, 1985
JAGDISH Vs. STATE OF RAJASTHAN
November 30, 1985
JAGDISH CHANDRA KHADGAWAT Vs. STATE BANK OF BIKANER AND JAIPUR
October 18, 1985
JAGU BAI Vs. BOARD OF REVENUE
December 18, 1985
JAI CHAND KANJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
May 6, 1985
JAI KISHAN Vs. STATE OF RAJASTHAN
July 9, 1985
JAI NARAIN Vs. STATE OF RAJASTHAN
July 2, 1985
JAMNA LAL MOHAN LAL Vs. BARKAT ALI
August 19, 1985
JANKI DEVI BAJAJ SEVA TRUST Vs. COMMISSIONER OF INCOME TAX
May 1, 1985
JASWANT RAJ SINGHVI Vs. UNION OF INDIA
October 31, 1985
JAYENDRA SINGH Vs. COMMISSIONER OF INCOME TAX
August 5, 1985
JEET MAL PAU Vs. STATE OF RAJASTHAN
November 21, 1985
JEETMAL Vs. STATE OF RAJASTHAN
December 5, 1985
JEETMAL Vs. TEOMAL
July 31, 1985
JEEWA RAM Vs. MADAN LAL
April 26, 1985
JEEWA RAM Vs. MADAN LAL
July 26, 1985
JESARAM Vs. STATE OF RAJASTHAN
February 1, 1985
JETH MAL Vs. STATE OF RAJASTHAN
August 9, 1985
JETH MAL Vs. JAGDISH CHAND
November 21, 1985
JETHA RAM Vs. STATE OF RAJASTHAN
May 21, 1985
JHANDU KHAN Vs. STATE OF RAJASTHAN
November 21, 1985
JITU Vs. STATE OF RAJASTHAN
November 7, 1985
JITU Vs. STATE OF RAJASTHAN
September 17, 1985
JODHA RAM Vs. STATE OF RAJASTHAN
November 19, 1985
JOHNY WILSON Vs. STATE OF RAJASTHAN
February 4, 1985
JOHNY WILSON Vs. STATE OF RAJASTHAN
July 17, 1985
JUGAL KISHORE Vs. RAM BUX
March 27, 1985
K M GANG Vs. CENTRAL BANK OF INDIA BOMBAY
December 16, 1985
K N BHATNAGAR Vs. U O I
April 1, 1985
KAILASH Vs. STATE OF RAJASTHAN
January 29, 1985
KAILASH Vs. STATE OF RAJASTHAN
January 27, 1985
KAILASH Vs. THE STATE OF RAJASTHAN
August 26, 1985
KALI Vs. GANGA
January 25, 1985
KALU LAL Vs. STATE OF RAJASTHAN
July 19, 1985
KALU RAM Vs. THE STATE OF RAJASTHAN
September 16, 1985
KALYA Vs. STATE OF RAJASTHAN
January 29, 1985
KALYAN SAHAY Vs. MADAN LAL
April 30, 1985
KAMAL SINGH Vs. UNION OF INDIA
May 3, 1985
KAMJI Vs. STATE OF RAJASTHAN
August 22, 1985
KAMLA Vs. JAGDISH PRASAD
September 24, 1985
KAMLA Vs. SAMAST PANCH VISHA HUMMAD, GALIAKOT
January 25, 1985
KAMLESH KUMAR Vs. PRAHLAD
January 8, 1985
KAN SINGH Vs. BHAN SINGH
September 9, 1985
KANA Vs. STATE OF RAJASTHAN
November 19, 1985
KANA ALIAS KANHAIYA Vs. STATE OF RAJASTHAN
January 30, 1985
KANA RAM Vs. STATE OF RAJASTHAN
January 24, 1985
KANARAM Vs. STATE OF RAJASTHAN
November 1, 1985
KANHAIYA LAL Vs. DAYA RAM
November 28, 1985
KANHAIYA LAL Vs. DAULETRAM
September 30, 1985
KANHAIYALAL Vs. UNIVERSITY OF RAJASTHAN
August 9, 1985
KANHI RAM Vs. THE STATE OF RAJASTHAN
October 16, 1985
KANTI LAL PURSHOTTAM AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 29, 1985
KAPOOR CHAND Vs. INDRA CHAND
September 24, 1985
KARAMVEER SINGH S/O HARPHOOL SINGH Vs. STATE OF RAJASTHAN
July 19, 1985
KARAN SINGH Vs. STATE OF RAJASTHAN
September 24, 1985
KARAN SINGH Vs. STATE OF RAJASTHAN
July 19, 1985
KASHIRAM RADHAKISHAN Vs. COMMISSIONER OF INCOME TAX
January 18, 1985
KAYCEE SONS ELECTRONICAL Vs. SMT MALTI SAXENA
October 4, 1985
KEDAR NATH Vs. STATE OF RAJASTHAN
September 23, 1985
KESHRA RAM Vs. JODHA RAM
August 29, 1985
KESU LAL Vs. UMA DEVI
September 9, 1985
KEWAL KUMARI Vs. STATE OF RAJASTHAN
February 27, 1985
KISHAN Vs. KHEM CHAND
January 25, 1985
KISHAN ALIAS KISHANYA & ORS. Vs. STATE OF RAJASTHAN
July 17, 1985
KISHAN LAL Vs. STATE OF RAJASTHAN
September 25, 1985
KISHANLAL Vs. KISTOORI
January 21, 1985
KISHANLAL Vs. SHRIRAM
August 5, 1985
KOKA DEVI Vs. SARJOO DEVI
May 9, 1985
KRISHNA AUTAR MAHESHWARI Vs. STATE OF RAJASTHAN
August 22, 1985
KUNDAN Vs. STATE OF RAJASTHAN
December 3, 1985
KURDA RAM Vs. STATE OF RAJASTHAN
September 2, 1985
LABH SINGH Vs. STATE OF RAJASTHAN
November 19, 1985
LADU Vs. STATE OF RAJASTHAN
April 18, 1985
LADU AND KANA Vs. STATE OF RAJASTHAN
September 2, 1985
LAGANA DEVI Vs. LILA RAM
September 6, 1985
LALLU NARAIN Vs. STATE OF RAJASTHAN
August 1, 1985
LALOO Vs. STATE OF RAJASTHAN
August 29, 1985
LAXMAN SINGH Vs. STATE OF RAJASTHAN
August 20, 1985
LAXMAN SINGH Vs. ASHA DEVI
September 11, 1985
LAXMI Vs. STATE
September 2, 1985
LEELADHAR Vs. STATE OF RAJASTHAN
October 10, 1985
LEHRU LAL Vs. STATE OF RAJASTHAN
December 5, 1985
LICHMAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
July 9, 1985
M C GOLCHA Vs. STATE
January 31, 1985
M K JAIN Vs. RAJASTHAN FINANCIAL CORPORATION
January 7, 1985
M L GUPTA Vs. COMMISSIONER OF INCOME TAX
August 8, 1985
MADAN LAL Vs. GIRI RAJ
October 30, 1985
MADAN LAL Vs. RAMA DEVI
November 22, 1985
MADAR UNION SANATORIUM AND HOSPITAL Vs. M B SATHE
November 18, 1985
MADHOPURI Vs. BANSHIDHAR
May 22, 1985
MADNIYA Vs. STATE OF RAJASTHAN
January 24, 1985
MAHARAJA GAJ SINGH Vs. STATE OF RAJASTHAN
January 4, 1985
MAHARANI YOGESHWARI KUMARI Vs. COMMISSIONER OF INCOME TAX
December 3, 1985
MAHARAVAL LAKSHMANSINGH Vs. COMMISSIONER OF INCOME TAX
July 22, 1985
MAHAVIR INDUSTRIES Vs. BOARD OF REVENUE
August 27, 1985
MAHENDRA KUMAR Vs. GANGA SINGH
April 4, 1985
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
April 25, 1985
MAHESH CHAND Vs. STATE OF RAJASTHAN
April 8, 1985
MAINA DEVI Vs. THAKUR MANSINGH
February 1, 1985
MAKBOOL AHMED Vs. BHURA LAL
April 2, 1985
MAL SINGH Vs. STATE OF RAJASTHAN
July 1, 1985
MAMRAJ SINGH Vs. STATE OF RAJASTHAN
December 2, 1985
MAN INDUSTRIAL CORPN Vs. R S E B
September 4, 1985
MANAK LAL Vs. MAHENDRA SINGH
August 14, 1985
MANAKLAL PORWAL Vs. COMMISSIONER OF INCOME TAX
January 30, 1985
MANGA RAM Vs. STATE OF RAJASTHAN
January 11, 1985
MANGAL DEO Vs. BHERU SINGH
September 5, 1985
MANGI LAL Vs. MEWAR TEXTILE MILLS STAFF
January 23, 1985
MANGLYA @ MANGILAL Vs. THE STATE OF RAJASTHAN
August 9, 1985
MANI RAM Vs. STATE OF RAJASTHAN
April 11, 1985
MANOHAR LAL Vs. VIJAI LAL
November 7, 1985
MANOHAR NAGORA Vs. STATE OF RAJASTHAN AND OTHERS
November 30, 1985
MANPHOOL RAM Vs. STATE OF RAJASTHAN
July 23, 1985
MANSOOR ALI Vs. LEGAL REPRESENTATIVES OF LATE
October 3, 1985
MEGHRAJ ALIAS BHOORIYA Vs. STATE OF RAJASTHAN
February 13, 1985
METHARAM LEKHUMAL Vs. COMMISSIONER OF INCOME TAX
October 29, 1985
MITHLESH KUMARI Vs. STATE OF RAJASTHAN
October 30, 1985
MITHU SINGH Vs. THE STATE
February 23, 1985
MODIYA Vs. STATE OF RAJASTHAN
January 4, 1985
MODU Vs. STATE OF RAJASTHAN
November 20, 1985
MODU Vs. STATE OF RAJASTHAN
December 16, 1985
MOHAMMAD ARIF Vs. STATE OF RAJASTHAN
April 15, 1985
MOHAMMAD RAFIQUE Vs. STATE OF RAJASTHAN
February 5, 1985
MOHAMMAD SHAFI Vs. LAJWANTI DEVI
September 19, 1985
MOHAMMED BUX Vs. BASHIR MOHAMMED
March 18, 1985
MOHAN Vs. THE STATE OF RAJASTHAN
August 1, 1985
MOHAN Vs. THE STATE OF RAJASTHAN
November 28, 1985
MOHAN LAL Vs. BABU LAL
September 6, 1985
MOHAN LAL Vs. STATE
January 8, 1985
MOHANLAL Vs. STATE OF RAJASTHAN
April 24, 1985
MOHANLAL Vs. THE STATE OF RAJASTHAN
July 26, 1985
MOHD FARUQ LURHSHI Vs. MANZAR BANO
September 5, 1985
MOHD RAFIQUE Vs. MOHD RAFIQUE
February 5, 1985
MOHD SAYED Vs. NIZAMUDDIN
January 21, 1985
MOOLCHAND Vs. MOHANLAL
October 4, 1985
MOTI TRUST Vs. COMMISSIONER OF INCOME TAX
January 3, 1985
MUKH RAM Vs. HARDEEPSINGH
November 22, 1985
MUKHTIAR MOHD. Vs. STATE OF RAJASTHAN
December 5, 1985
MUNICIPAL BOARD Vs. INDUSTRIAL TRIBUNAL AND LABOUR
November 21, 1985
MUNICIPAL BOARD GANGAPUR CITY Vs. DAVID AURTHER
May 14, 1985
MUNNI LAL Vs. STATE OF RAJASTHAN
January 19, 1985
MUNSHISINGH Vs. STATE
October 10, 1985
MURARI Vs. THE STATE OF RAJASTHAN
September 30, 1985
MURARI LAL Vs. GOMATI DEVI
February 20, 1985
MURARILAL AHUJA AND SONS Vs. BOARD OF REVENUE
August 27, 1985
N K MITTAL Vs. STATE OF RAJASTHAN
November 21, 1985
NACHHATTAR SINGH Vs. STATE OF RAJASTHAN
October 1, 1985
NAND LAL Vs. STATE OF RAJASTHAN
October 10, 1985
NANDA Vs. STATE OF RAJASTHAN
September 24, 1985
NANDA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
September 2, 1985
NANDA & OTHERS Vs. STATE OF RAJASTHAN.
March 21, 1985
NANDLAL Vs. STATE
October 4, 1985
NANHE KHAN Vs. RAM DAS
August 6, 1985
NARAIN Vs. PRATIMA SHANTINATHJI
May 8, 1985
NARAIN LAL DEOPURA Vs. STATE OF RAJASTHAN
November 30, 1985
NARAIN SINGH Vs. D
April 16, 1985
NARENDRA GUPTA Vs. UNIVERSITY OF RAJASTHAN
April 26, 1985
NARENDRA KUMAR TYAGI Vs. RAJASTHAN STATE COOPERATIVE TRIBUNAL JAIPUR
May 14, 1985
NARPAT KARAN Vs. WALI KHAN
January 22, 1985
NARSINGH Vs. STATE
April 9, 1985
NARSINGH RAM Vs. UDA RAM AND RADHA KISHAN
November 21, 1985
NATH MAL Vs. URBAN IMPROVEMENT TRUST
July 30, 1985
NATHA Vs. STATE OF RAJASTHAN
January 1, 1985
NATHA SINGH Vs. STATE OF RAJASTHAN
January 25, 1985
NATHI Vs. MAGAN LAL
May 24, 1985
NATHU Vs. STATE OF RAJASTHAN
May 8, 1985
NATHU SINGH Vs. STATE OF RAJASTHAN
May 23, 1985
NATHULAL Vs. R S R T C
April 22, 1985
NATIONAL INSURANCE CO LTD Vs. KASTURI
April 11, 1985
NATIONAL INSURANCE CO LTD Vs. NARAIN DAS MEHTA
March 14, 1985
NATIONAL INSURANCE COMPANY Vs. SHANTI
February 23, 1985
NAV RATAN MAL ALIAS BABU Vs. STATE OF RAJASTHAN
July 22, 1985
NAZIR KHAN Vs. STATE OF RAJASTHAN
February 5, 1985
NEW INDIA ASSURANCE COMPANY Vs. INDRA
April 23, 1985
NIHAL SINGH Vs. STATE OF RAJASTHAN
October 11, 1985
NIRMAL KUMAR Vs. DEVI LAL
September 6, 1985
NIRUPAMA BEN Vs. DEVAT SINGH
July 26, 1985
NISAR MOHAMMED Vs. STATE OF RAJASTHAN
April 22, 1985
OFFICIAL LIQUIDATOR Vs. GULAB CHAND KHAN CHAND
July 12, 1985
OFFICIAL LIQUIDATOR Vs. PUSHA MAL NARENDRA KUMAR
February 22, 1985
OM PRAKASH Vs. STATE OF RAJASTHAN
February 14, 1985
OM PRAKASH Vs. STATE OF RAJASTHAN
August 23, 1985
OM PRAKASH : SMT MAYA Vs. MAHENDRA PAL
March 1, 1985
OM PRAKASH GAUR Vs. RAJASTHAN HOUSING BOARD
July 22, 1985
OM PRAKASH SONI Vs. STATE OF RAJASTHAN
December 10, 1985
ONKAR Vs. JEEV RAJ
December 5, 1985
PABUDAN SINGH Vs. STATE OF RAJASTHAN
November 10, 1985
PADAM CHAND TAMBI Vs. DAMODAR JOHAR
December 16, 1985
PANCHA RAM Vs. STATE OF RAJASTHAN
September 24, 1985
PANCHI Vs. BANSILAL
October 11, 1985
PANNALAL KOTHARI Vs. COMMISSIONER OF INCOME TAX
October 9, 1985
PARVATI Vs. CHHITARMAL
February 26, 1985
PATRIYA Vs. MOOLA
April 23, 1985
PATTDA PONAPPA APACHU Vs. STATE OF RAJASTHAN
February 6, 1985
PEMA RAM Vs. STATE OF RAJASTHAN
April 9, 1985
PHINDER SINGH Vs. STATE OF RAJASTHAN
August 9, 1985
PHOOL SINGH Vs. STATE OF RAJASTHAN
December 17, 1985
POOSA RAM GHEWAR LAL Vs. HEMRAJ
October 4, 1985
PRABHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
October 11, 1985
PRABHU LAL Vs. KALU RAM
May 8, 1985
PRADEEP KUMAR KALUA Vs. STATE OF RAJASTHAN
March 12, 1985
PRADEEP SINGH Vs. STATE
September 17, 1985
PRADUMAN Vs. STATE OF RAJASTHAN
September 4, 1985
PRAHLAD BAHADUR SAXENA Vs. NARAIN DASS KALRA
September 9, 1985
PRAHLAD KUMAR Vs. UNIVERSITY OF RAJASTHAN
January 9, 1985
PRAKASH Vs. STATE OF RAJASTHAN
December 19, 1985
PRATAP Vs. RATAN LAL
February 4, 1985
PRATAP CHITRAPAT Vs. COMMISSIONER OF INCOME TAX
December 11, 1985
PRATAP COTTON TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
July 15, 1985
PREM Vs. STATE OF RAJASTHAN
January 30, 1985
PREM CABLES LTD Vs. UNION OF INDIA
August 9, 1985
PREM CABLES PRIVATE LTD Vs. UNION OF INDIA
October 29, 1985
PREM CHAND Vs. STATE OF RAJASTHAN
March 22, 1985
PREM CHNAD Vs. STATE OF RAJASTHAN
August 23, 1985
PREM PRAKASH Vs. STATE OF RAJASTHAN
August 5, 1985
PREM PRAKASH Vs. KAILASH CHANDRA
December 9, 1985
PREM SINGH Vs. STATE
January 14, 1985
PREM SINGH AND ORS Vs. STATE OF RAJASTHAN
January 15, 1985
PUKH RAJ Vs. STATE OF RAJASTHAN
October 3, 1985
PUKHA Vs. POONAM CHAND
July 30, 1985
PURA Vs. STATE OF RAJASTHAN
October 4, 1985
PURAN Vs. STATE OF RAJASTHAN
December 19, 1985
QAISER JAHAN BEGUM Vs. MOHD IBRAHIM
October 18, 1985
R K SHUKLA Vs. CHIEF PROJECT ENGINEER R A P P KOTA
November 6, 1985
R S E B JAIPUR Vs. SHIV CHARAN LAL
May 1, 1985
R S R T C Vs. CHANDRA KANTA
September 18, 1985
R S R T CORPN Vs. KISTOORI DEVI
October 17, 1985
R S R T CORPN Vs. VIRENDRAKUMAR SINGH
January 31, 1985
RADHA MADHAV GUM FACTORY Vs. STATE OF RAJASTHAN
July 9, 1985
RADHEY SHYAM & BACHALA ALIAS NARAYAN Vs. STATE OF RAJASTHAN
March 14, 1985
RAGHUNATH AND MUNIR Vs. JAMALUDDIN
May 8, 1985
RAGUNATH DAS PARIHAR DHARMASHALA Vs. COMMISSIONER OF INCOME TAX
July 16, 1985
RAHMANI Vs. STATE OF RAJASTHAN
August 26, 1985
RAICHAND Vs. STATE OF RAJASTHAN
October 16, 1985
RAJ SINGH Vs. STATE OF RAJASTHAN
October 8, 1985
RAJA BALDEODAS BIRLA SANTATI KOSH Vs. COMMISSIONER OF INCOME TAX
August 8, 1985
RAJARAM Vs. STATE OF RAJASTHAN
September 2, 1985
RAJASTHAN COTTON MILLS Vs. COMMISSIONER OF INCOME TAX
April 25, 1985
RAJASTHAN STATE ELECTRICITY Vs. SHREE SADU TEXTILES LTD
April 4, 1985
RAJASTHAN STATE ELECTRICITY BOARD Vs. MADAN P JOSHI
December 19, 1985
RAJASTHAN STATE ROAD TRANSPORT Vs. VIRENDRA KUMAR SINGH
January 31, 1985
RAJASTHAN STATE ROAD TRANSPORT Vs. HARPYARI DEVI
February 2, 1985
RAJASTHAN STATE ROAD TRANSPORT Vs. GYAN PRAKASH BHARGAVA
March 14, 1985
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
May 21, 1985
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUPYAR KANWAR AND OTHERS
September 18, 1985
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHAGWANI AND ORS.
February 14, 1985
RAJASTHAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 18, 1985
RAJENDRA KUMAR SHAH Vs. STATE OF RAJASTHAN
May 15, 1985
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
July 27, 1985
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
July 22, 1985
RAJENDRA SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
December 9, 1985
RAJENDRA VAISHNAV Vs. PRINCIPAL S N MEDICAL COLLEGE
November 29, 1985
RAKESH KUMAR NAGAL Vs. STATE OF RAJASTHAN
September 23, 1985
RAM BABU Vs. STATE OF RAJASTHAN
January 30, 1985
RAM CHANDRA Vs. UNION OF INDIA
October 11, 1985
RAM DAYAL Vs. STATE OF RAJASTHAN
May 2, 1985
RAM KHILARI Vs. UNION OF INDIA
September 23, 1985
RAM KISHAN ALIAS KISHAN Vs. STATE OF RAJASTHAN
August 8, 1985
RAM KISHORE Vs. STATE
October 16, 1985
RAM PARSAD Vs. TARA CHAND
July 5, 1985
RAM PRATAP Vs. MANPHOOL
March 27, 1985
RAM RATAN Vs. STATE OF RAJASTHAN
February 2, 1985
RAMA Vs. RAM KISHAN
August 5, 1985
RAMGOPAL Vs. STATE OF RAJASTHAN
July 29, 1985
RAMJI LAL Vs. STATE OF RAJASTHAN AND ORS.
July 12, 1985
RAMJILAL Vs. STATE
December 2, 1985
RAMLAL SINGH Vs. STATE OF RAJASTHAN
September 25, 1985
RAMNAGAR CANE AND SUGAR CO LTD Vs. COMMERCIAL TAXES OFFICER CIRCLE B JAIPUR
March 27, 1985
RAMPURIA ICE FACTORY Vs. STATE OF RAJASTHAN
August 30, 1985
RAMSWAROOP Vs. STATE OF RAJASTHAN
November 21, 1985
RASHIDAN Vs. GAFOOR
December 11, 1985
RASOOLJI BUXJI Vs. COMMISSIONER OF INCOME TAX
May 3, 1985
RATAN CHAND GAURI Vs. PUNJAB NATIONAL BANK
August 22, 1985
RATAN LAL AND OTHERS Vs. STATE
November 8, 1985
RATNA Vs. STATE OF RAJASTHAN
September 10, 1985
REHMAT KHAN Vs. STATE OF RAJASTHAN
September 23, 1985
RETIRED CONTRIBUTORY PROVIDENT Vs. STATE OF RAJASTHAN
September 3, 1985
ROHITAS KUMAR Vs. KIRAN DEVI
October 28, 1985
ROHTAS INDUSTRIES LIMITED Vs. JUDGE LABOUR COURT
October 1, 1985
ROOP SINGH Vs. CHHOGA LAL
January 4, 1985
ROOPI Vs. STATE OF RAJASTHAN
December 11, 1985
ROSHAN LAL Vs. BANWARI LAL
November 30, 1985
ROSHAN LAL PAWAN KUMAR Vs. MUNICIPAL BOARD AND ANR.
July 23, 1985
S DANGAICH Vs. GAYATRI VAISH
February 15, 1985
S K KAKKAR Vs. YASHWANT SINGH
February 5, 1985
S L SONI Vs. RAJASTHAN STATE MINERAL DEVELOPMENT CORPORATION LTD
February 26, 1985
SABAL SINGH Vs. STATE OF RAJASTHAN
April 24, 1985
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF INCOME TAX
February 7, 1985
SABITA MOHAN NAGPAL Vs. COMMISSIONER OF WEALTH TAX
September 9, 1985
SADHVI SMT LAXMI DAS Vs. SUB-DIVISIONAL MAGISTRATE
September 2, 1985
SADUL TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 1985
SAGARMAL BASTIMAL Vs. BHIKAMCHAND AND PUKHRAJ
January 21, 1985
SAHIBLAL Vs. STATE OF RAJASTHAN
July 11, 1985
SAIFFUDDIN Vs. COMMISSIONER OF INCOME TAX
April 23, 1985
SAJJAN SING Vs. THE STATE
November 19, 1985
SALEEM KHAN Vs. STATE
September 25, 1985
SAMANDER SINGH S/O RANJEET SINGH AND 2 ORS. Vs. STATE OF RAJASTHAN
January 9, 1985
SAMARATH LAL JOSHI Vs. STATE OF RAJASTHAN
January 28, 1985
SAMAST PANCH KAUM HELAN Vs. JAMEEL MOHAMMED
April 23, 1985
SAMPAT Vs. STATE
September 18, 1985
SAMPAT LAL Vs. GEETA DEVI
September 10, 1985
SAMPATI LAL Vs. HARI SINGH
March 19, 1985
SANTOKH SINGH Vs. STATE OF RAJASTHAN
January 16, 1985
SANTRA BAI Vs. PRAHLAD
April 17, 1985
SARDARMAL Vs. KASTOORA RAM
October 11, 1985
SARJEET SINGH Vs. STATE OF RAJASTHAN
November 25, 1985
SARVA PRAKASH ANAND Vs. JUGAL KISHORE
August 2, 1985
SARWAN SINGH MANN Vs. UNION OF INDIA
January 16, 1985
SATYA NARAYAN Vs. THE STATE OF RAJASTHAN
January 17, 1985
SATYA PRAKASH Vs. STATE OF RAJASTHAN
January 25, 1985
SHAKTI ENTERPRISES Vs. EMPLOYEES STATE INSURANCE
March 11, 1985
SHAMBHU DUTT SHASTRI Vs. STATE OF RAJASTHAN
April 10, 1985
SHANKAR Vs. STATE OF RAJASTHAN
September 5, 1985
SHANKER LAL Vs. AUTHORISED OFFICER
August 19, 1985
SHANKER SINGH Vs. NAHAR SINGH
August 13, 1985
SHANTI Vs. RAM KARAN
February 27, 1985
SHARAT CHAND Vs. REGIONAL TRANSPORT AUTHORITY
October 29, 1985
SHART CHAND Vs. NATIONAL TRANSPORT AUTHORITY
October 9, 1985
SHEKON ENTERPRISES Vs. NARU
November 28, 1985
SHEOLAL Vs. BHAGIRATH
January 21, 1985
SHER MOHAMMED Vs. ROSHAN
April 26, 1985
SHER SINGH Vs. STATE OF RAJASTHAN
December 4, 1985
SHIV KUMAR Vs. SUSHILA
July 9, 1985
SHIV LAL SOLANKI Vs. JALORE CENTRAL CO-OPERATIVE
August 19, 1985
SHIV RAJ Vs. RAM PRASAD
April 4, 1985
SHIV RAJ Vs. RAM SWAROOP
November 22, 1985
SHIV RAM SHARMA Vs. UNION OF INDIA
May 7, 1985
SHIV SINGH Vs. STATE OF RAJASTHAN
April 18, 1985
SHIV SINGH Vs. STATE OF RAJASTHAN
July 22, 1985
SHIVJI & HARI CHARAN Vs. STATE OF RAJASTHAN
March 15, 1985
SHREE RAJASTHAN SYNTEX LTD Vs. UNION OF INDIA
May 14, 1985
SHRI GAURI INDUSTRIES Vs. PRATHVI RAJ
October 8, 1985
SHRI KANHAIYA LAL Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
January 14, 1985
SHYAM SINGH Vs. STATE
June 6, 1985
SHYAM SUNDER Vs. STATE OF RAJASTHAN
August 22, 1985
SHYAM SWAROOP ALIAS SHYAM Vs. STATE OF RAJASTHAN
July 19, 1985
SIREHMAL NAWALKHA Vs. COMMISSIONER OF INCOME TAX
February 12, 1985
SITA RAM DANGAYACH Vs. SURAJ NARAIN
August 16, 1985
SITA RAM SOMANI Vs. STATE OF RAJASTHAN
September 25, 1985
SMT. PANI AND ANR. Vs. STATE OF RAJASTHAN
August 16, 1985
SMT. RATANI & ORS. Vs. STATE OF RAJASTHAN
July 23, 1985
SMT. SHARDA W/O SITARAM Vs. STATE OF RAJASTHAN
July 18, 1985
SOBHAG MAL JAIN Vs. MOOL CHAND VAISH
May 8, 1985
SOBHARANI Vs. COMMISSIONER OF INCOME TAX
July 11, 1985
SOCIAL WORK AND RESEARCH CENTRE BENSWARA Vs. STATE
December 19, 1985
SOHAN RAJ Vs. THE STATE
December 6, 1985
SOHAN SINGH Vs. STATE OF RAJASTHAN
August 22, 1985
SOHANLAL BASANT KUMAR Vs. UMRAO MAL CHOPRA
May 6, 1985
SONRAJ Vs. RAMKISHORE
January 15, 1985
STATE Vs. MANJI
July 2, 1985
STATE Vs. BANSILAL CHATARLAL
March 28, 1985
STATE Vs. BILKISH BANU
September 4, 1985
STATE Vs. MOOL CHAND
November 7, 1985
STATE BANK OF BIKANER AND JAIPUR Vs. VIJAY SINGH MEHTA
December 20, 1985
STATE OF RAJASTHAN Vs. BEHARILAL
December 4, 1985
STATE OF RAJASTHAN Vs. CHHAGANA
December 5, 1985
STATE OF RAJASTHAN Vs. BABULAL
November 8, 1985
STATE OF RAJASTHAN Vs. BHAKAR RAM
November 7, 1985
STATE OF RAJASTHAN Vs. RAM NARAIN AND TWO OTHERS
November 7, 1985
STATE OF RAJASTHAN Vs. MOOLA
September 17, 1985
STATE OF RAJASTHAN Vs. R K GODARA AND COMPANY
December 5, 1985
STATE OF RAJASTHAN Vs. AANILAL
December 16, 1985
STATE OF RAJASTHAN Vs. LICHMA DEVI
November 21, 1985
STATE OF RAJASTHAN Vs. ATTU ALIAS ATTAR CHAND
November 20, 1985
STATE OF RAJASTHAN Vs. PATIYA
November 8, 1985
STATE OF RAJASTHAN Vs. SHANKUNTLA
September 3, 1985
STATE OF RAJASTHAN Vs. MANI RAM
August 21, 1985
STATE OF RAJASTHAN Vs. PRITHVI SINGH
August 14, 1985
STATE OF RAJASTHAN Vs. LEMBA
July 23, 1985
STATE OF RAJASTHAN Vs. DAYAL SARAN SAXENA
July 25, 1985
STATE OF RAJASTHAN Vs. KANIA
August 1, 1985
STATE OF RAJASTHAN Vs. TEJARAM
September 5, 1985
STATE OF RAJASTHAN Vs. MAGNA
October 9, 1985
STATE OF RAJASTHAN Vs. DUDUWALA AND CO
April 8, 1985
STATE OF RAJASTHAN Vs. SURAJ BHAN
May 3, 1985
STATE OF RAJASTHAN Vs. KALYAN SAHAI
May 10, 1985
STATE OF RAJASTHAN Vs. SALEEM
January 9, 1985
STATE OF RAJASTHAN Vs. SARAJJUDDIN
January 2, 1985
STATE OF RAJASTHAN Vs. MAHARAJA SHREE UMAID MILLS
January 24, 1985
STATE OF RAJASTHAN Vs. BAJRANGA
January 21, 1985
STATE OF RAJASTHAN Vs. HEERA
January 30, 1985
STATE OF RAJASTHAN Vs. HARI SINGH
February 8, 1985
State of Rajasthan Vs. Hand Loom Articles Jaipur
February 7, 1985
STATE OF RAJASTHAN Vs. SHRI PAREGSHWAR TIWARI
March 13, 1985
STATE OF RAJASTHAN Vs. RADHAMOHAN
March 27, 1985
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
July 29, 1985
SUBEER SINGH TAMRA Vs. COMMISSIONER OF INCOME TAX
August 5, 1985
SUBH KARAN Vs. STATE OF RAJASTHAN
November 21, 1985
SUBHAN S/O AHMADA Vs. THE STATE OF RAJASTHAN
August 29, 1985
SUDHAKAR SHASHTRI Vs. STATE
November 6, 1985
SUDHIR KUMAR Vs. MOHAN LAL SUKHADIA UNIVERSITY
November 6, 1985
SUKH PAL Vs. STATE OF RAJASTHAN
January 3, 1985
SUKHA AND ANOTHER Vs. THE STATE OF RAJASTHAN
October 3, 1985
SUNIL SYNCHEM LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1985
SURAJ BHUTRA Vs. HIGH COURT OF JUDICATURE
February 28, 1985
SURANA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 11, 1985
SURESH CHAND Vs. STATE OF RAJASTHAN
March 11, 1985
SURESH CHAND Vs. STATE OF RAJASTHAN
February 14, 1985
SURGYAN SINGH Vs. STATE OF RAJASTHAN
November 4, 1985
SURJA RAM Vs. STATE OF RAJASTHAN
February 5, 1985
SUSHILA KUMARI Vs. COMMISSIONER OF INCOME TAX
November 20, 1985
SWARUP SINGH Vs. STATE OF RAJASTHAN
March 22, 1985
T C JAIN Vs. STATE OF RAJASTHAN
December 20, 1985
TAFAZUL HUSSAIN Vs. STATE OF RAJASTHAN
May 21, 1985
TARA Vs. KAPILMUNI
April 15, 1985
TARA CHAND Vs. STATE OF RAJASTHAN
August 21, 1985
TEJA RAM Vs. STATE OF RAJASTHAN
September 17, 1985
THAKUR DAS Vs. OM PRAKASH
September 10, 1985
THAKUR DAS BHATIA Vs. M P MEENA
December 17, 1985
THE STATE OF RAJASTHAN Vs. PRITHVI SINGH AND OTHERS
December 20, 1985
THEKEDAR ROOPA Vs. SHAH ACHALMAL
April 18, 1985
TIMIA Vs. STATE OF RAJASTHAN
January 11, 1985
TODI PAHARMAL Vs. COMMISSIONER OF INCOME TAX
November 4, 1985
TULSI DAS Vs. THE STATE OF RAJASTHAN AND OTHERS
December 2, 1985
TULSILAL MANILAL Vs. COMMISSIONER OF INCOME TAX
February 19, 1985
UCHAB LAL Vs. TEJ MAL AND SUWA LAL
September 30, 1985
UDIYA AND LADURA Vs. STATE OF RAJASTHAN
July 12, 1985
UKA Vs. STATE OF RAJASTHAN
November 4, 1985
UNION OF INDIA Vs. RAJASTHAN ANUSHAKATI PARIYOJNA
January 10, 1985
UNION OF INDIA Vs. JETHA LAL D TRIVEDI
September 25, 1985
UNION OF INDIA Vs. RAISH PLASTIC
September 20, 1985
UNION OF INDIA Vs. SURTI SYNTEX LTD
September 17, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO AND ANR Vs. MST HOONDI BAI AND 6 ORS
August 5, 1985
UNITED INDIA INSURANCE COMPANY Vs. HARBHAJAN LAL
September 23, 1985
UNIVERSITY OF JODHPUR Vs. MAHENDRA KEWALIA
February 27, 1985
UTMA RAM Vs. STATE OF RAJASTHAN
November 19, 1985
V K BHATNAGAR Vs. STATE OF RAJASTHAN
September 25, 1985
V S CHOUDHARY Vs. STATE OF RAJASTHAN
February 4, 1985
V S CHOUDHARY Vs. STATE OF RAJASTHAN
January 8, 1985
VARIA Vs. STATE OF RAJASTHAN
October 1, 1985
VAZIR MOHD. AND ANR. Vs. SAMBHU SINGH AND ORS.
December 16, 1985
VED RAJ Vs. STATE OF RAJASTHAN
November 6, 1985
VIDYA SAGAR RASTOGI Vs. STATE OF RAJASTHAN
April 6, 1985
VIJAI KUMAR Vs. STATE OF RAJASTHAN
November 20, 1985
VIJAI SINGH MEHTA Vs. STATE BANK OF BIKANER AND JAIPUR
October 15, 1985
VIJAY SINGH Vs. STATE OF RAJASTHAN
November 19, 1985
VIMALCHAND Vs. COMMISSIONER OF INCOME TAX
January 17, 1985
VIRENDRA KUMAR Vs. STATE OF RAJASTHAN
January 1, 1985
YASHPAL AND NARAIN Vs. STATE OF RAJASTHAN
August 26, 1985
YASHWANT GAURI SHANKER TRIVEDI Vs. STATE OF RAJASTHAN
April 22, 1985
ZAHID HUSSAIN Vs. STATE OF RAJASTHAN
September 4, 1985