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Case Index
Title
Date
AMAR CHAND Vs. UNION OF INDIA
August 8, 1985
BARDU Vs. TARA CHAND
September 21, 1985
BHAGAT RAM SHARMA Vs. H P UNIVERSITY
April 26, 1985
BHAGWAT PARSHAD Vs. MUKAT LAL
January 11, 1985
BHUMI DEV Vs. KANGRA CENTRAL CO OPERATIVE BANK LTD
January 11, 1985
BHUVNESHWARI DEVI Vs. MURARI LAL
April 19, 1985
CHARANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
March 28, 1985
CHETAN DAIS BALDEV RAJ Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 21, 1985
DARSHAN PAUL Vs. RAM KISHAN
August 29, 1985
DAWARKA DEVIL Vs. UNION OF INDIA
March 13, 1985
DES RAJ Vs. DHARAM SINGH
March 15, 1985
DHANI RAM Vs. BALAK RAM
October 4, 1985
FIRM SOOD TRADERS Vs. PARAS RAM
April 9, 1985
GAURI LAL Vs. SUJHAM DEVI
March 14, 1985
GIANO DEVI Vs. MANGAL SINGH
January 11, 1985
GOVERDHAN DASS Vs. STATE OF HIMACHAL PRADESH
April 30, 1985
H R T CORPORATION Vs. KAUSHALYA DEVI
May 10, 1985
H.L. SETHI SANITARY INSPECTOR Vs. MUNICIPAL CORPORATION SHIMLA AND OTHERS
August 6, 1985
HEM RAJ Vs. BASTA SINGH
January 11, 1985
HIMACHAL ROAD TRANSPORT Vs. RAJINDER LAL
November 21, 1985
I.D.GUPTA Vs. STATE OF HIMACHAL PRADESH
December 26, 1985
JANKU Vs. NAGNOO
March 29, 1985
JOGINDER KUMAR NANDA, Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
April 18, 1985
KAPURCHAND BHASIN Vs. STATE OF H.P.
August 23, 1985
KRISHAN Vs. KRISHANOO
March 13, 1985
LAXMI FURNITURE AND SAW MILLS Vs. H P FINANCIAL CORPORATION
March 14, 1985
M/S. VOLTAS LIMITED Vs. FOOD INSPECTOR CHAMBA AND ORS.
September 5, 1985
MADHO RAM Vs. AMAR SINGH
July 24, 1985
MATHRU Vs. RAMI
March 26, 1985
MEGH SINGH Vs. STATE OF HIMACHAL PRADESH
April 23, 1985
MILI SAINT DAVID Vs. DULO
October 4, 1985
MOHAN SINGH Vs. JASWANT SINGH
August 29, 1985
MOHINDER SINGH Vs. DHARMI
September 21, 1985
NARENDER KUMAR Vs. HANS RAJ
July 12, 1985
NEGI RAM Vs. STATE OF HIMACHAL PRADESH
October 18, 1985
ONKAR WALIA Vs. URMILA DEVI
April 19, 1985
PUNJAB WAKF BOARD AMBALA Vs. GRAM SABHA BASOLI
May 9, 1985
PUNNI Vs. CHET RAM
September 19, 1985
RAJESH AND CORPORATION AND ANR. Vs. STATE OF H.P. AND ORS.
June 27, 1985
RAJESH DHAWAN Vs. DARSHAN SINGH SETHI
March 7, 1985
RAM CHAND AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 25, 1985
RAM MURTI DEVI Vs. RALLA RAM TULSI RAM
August 19, 1985
RAM SINGH Vs. STATE OF HIMACHAL PRADESH
March 12, 1985
RAMESHWARI DEVI Vs. SANSAR CHAND
April 12, 1985
RULI RAM Vs. ASST COLLECTOR C E DIVN CHANDIGARH
July 18, 1985
SANTU Vs. DALIPA
April 18, 1985
SARAN DASS Vs. SITU
April 8, 1985
SATISH CHANDRA TYAGI Vs. STATE OF HIMACHAL PRADESH
November 29, 1985
SHAKUNTALA KOCHHAR Vs. UNION OF INDIA
November 7, 1985
SHAKUNTLA DEVI Vs. AMAR DEVI
April 2, 1985
SHANTI DEVI AND ORS Vs. TOHIA AND ANR
September 3, 1985
SHEELA DEVI Vs. KANSHI RAM
May 15, 1985
SHIV NARAIN BHASIN Vs. STATE OF HIMACHAL PRADESH
March 26, 1985
SHIV RAJ YADAV Vs. H.P. STATE SMALL SCALE INDUSTRIES AND EXPORT CORPORATION LTD. AND ORS.
April 25, 1985
SHIVALIK AGRO POLY PRODUCTS LTD Vs. JAGDISH
March 15, 1985
SOM NATH Vs. SEWA RAM
March 8, 1985
STATE Vs. BADRI NATH KAPOOR
October 28, 1985
STATE Vs. LIAQ RAM
December 16, 1985
STATE OF H P Vs. JAGBIR SINGH
August 14, 1985
STATE OF HIMACHAL PRADESH Vs. SHEELAN DEVI
May 24, 1985
STATE OF HIMACHAL PRADESH Vs. YASH PAL GARG
April 11, 1985
STATE OF HIMACHAL PRADESH Vs. GOVIND RAM
April 2, 1985
STATE OF HIMACHAL PRADESH Vs. WAZIRA RAM
April 8, 1985
STATE OF HIMACHAL PRADESH Vs. PUNNU RAM
January 1, 1985
STATE OF HIMACHAL PRADESH Vs. BABU RAM
August 30, 1985
STATE OF HIMACHAL PRADESH AND ANR. Vs. MANOHAR LAL SHARMA AND ORS.
October 30, 1985
SUMITRA DEVI Vs. THE STATE OF HIMACHAL PRADESH
March 12, 1985
SUNIL KUMAR Vs. H P PUBLIC SERVICE COMMISSION
April 18, 1985
SWARAJ SURI Vs. STATE OF HIMACHAL PRADESH
April 9, 1985
SYNTHETIC PROCESSORS, BAROTI, (PVT) LTD, DISTRICT SOLAN, HIMACHAL PRADESH. Vs. STATE OF HIMACHAL PRADESH
June 13, 1985
THAKURJI MAHARAJ SHIV MANDIR THAKURDWARA Vs. ATMA BAM
October 4, 1985
UNITED INDIA INSURANCE CO LTD Vs. TILAK RAM
April 19, 1985
VIJAY KUMAR GOEL Vs. VISHWA NATH SOOD
January 11, 1985