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Case Index
Title
Date
BISHAN DASS Vs. SHRIMATI PHULLAN RANI
November 26, 1985
DINESH KUMAR VERMA Vs. HARMIT SINGH
July 8, 1985
MANJIT KAUR Vs. SOM DUTT
February 26, 1985
MOHINI SURAJ Vs. SHRI VINOD KUMAR MITTAL
April 10, 1985
A S. AGNIHOTRI Vs. SHRIMATI GAURAN DEVI
December 13, 1985
A.P. AGGARWAL, INSPECTOR OF INCOME TAX AND ANR. Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
August 5, 1985
ABDUL SATTAR Vs. MEHBOOB
November 19, 1985
ACHHRA SINGH Vs. OM PARKASH GARG
December 19, 1985
AJAIB SINGH Vs. BALDEV SINGH
December 2, 1985
AJAIB SINGH Vs. STATE OF PUNJAB
January 16, 1985
AJAIB SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 16, 1985
AJIT SINGH (DECEASED), REPRESENTED BY GURBACHAN KAUR AND OTHERS Vs. HARNAM SINGH
September 6, 1985
AJMER KAUR Vs. GINDER KAUR
July 11, 1985
AJMER SINGH Vs. SUPERINTENDENT, DISTRICT JAIL, HOSHIARPUR
January 23, 1985
AMAR CHAND Vs. STATE OF HARYANA
January 16, 1985
AMAR NATH ALIAS MOTHU Vs. KISHAN KAUR
April 23, 1985
AMAR NATH PASSI Vs. CHAIRMAN C B OF TRUSTEES
March 28, 1985
AMAR SINGH Vs. STATE OF HARYANA
October 9, 1985
AMAR SINGH Vs. STATE OF HARYANA
September 6, 1985
AMAR SINGH Vs. HIRA SINGH
October 11, 1985
AMAR SINGH Vs. HARYANA DAIRY DEVELOPMENT CORPORATION LTD.
February 27, 1985
AMAR SINGH Vs. STATE OF PUNJAB
January 25, 1985
AMAR SINGH Vs. STATE OF PUNJAB
March 5, 1985
AMARJIT PAUL SINGH Vs. KIRAN BALA
March 29, 1985
AMARJIT SINGH AND OTHERS Vs. BALWANT KAUR
July 17, 1985
AMARJIT SINGH DHIMAN Vs. SMT. SUKHWINDER KAUR
August 2, 1985
AMBICA PARSHAD Vs. DEVI MANDIR KARNAL
December 5, 1985
AMI CHAND Vs. SANATAN DHARAM HIGH SCHOOL
March 15, 1985
AMIN CHAND Vs. THAKUR DASS
March 18, 1985
AMRIK SINGH Vs. STATE OF PUNJAB
February 16, 1985
AMRIK SINGH BHALLA Vs. LAKHWINDER KAUR
January 22, 1985
AMRIT Vs. STATE OF HARYANA
September 15, 1985
AMRIT LAL BEHAL Vs. PUNJAB STATE
December 18, 1985
AMRIT VANASPATI COMPANY LTD. Vs. UMA KUMARI AND ORS.
April 22, 1985
AMRITSAR IMPROVEMENT TRUST Vs. SATYA WATI
February 11, 1985
AMRITSAR TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
August 26, 1985
ANAND ELECTRICAL STORE Vs. STATE OF PUNJAB
March 27, 1985
ANANG PAL Vs. PEAREY LAL
September 9, 1985
ANANT RAM ALIAS ANTU Vs. MURTHRI AND OHTERS
August 13, 1985
ANIL KUMAR Vs. SHRI ANIL SABHARWAL
February 14, 1985
ANIL KUMAR Vs. CHANDGI
September 3, 1985
ANPIAN Vs. ZILLA
May 13, 1985
ARJAN DASS Vs. COMMISSIONER OF INCOME TAX
August 7, 1985
ARJAN DASS Vs. MASTER SHIV DUTT
August 26, 1985
ARJAN DEV Vs. PHUL CHAND
May 31, 1985
ARJAN SINGH Vs. SADA NAND
November 25, 1985
ARMEET TOOLS & EQUIPMENTS PVT LTD , FARIDABAD Vs. K C GANESH
March 29, 1985
ASA NAND Vs. CHIEF CANAL OFFICER, HARYANA
November 4, 1985
ASA RAM Vs. GOPAL AND OTHERS
November 19, 1985
ASHA RANI Vs. GURCHAIN LAL
September 12, 1985
ASHOK KUMAR Vs. STATE OF HARYANA
July 24, 1985
ASHOK KUMAR BHOLA Vs. STATE OF PUNJAB
May 31, 1985
ASHOK KUMAR GULATI Vs. SAT PAL SINGH, PROCESS SERVER
January 10, 1985
ASHOK KUMAR MITTAL Vs. LAKHMI CHAND
January 17, 1985
ASHOK RANA Vs. RAKESH KUMAR
March 21, 1985
ASHWANI KUMAR Vs. VEENA RANI
February 11, 1985
ASSISTANT EXCISE & TAXATION COMMISSIONER (INSPECTION) LUDHIANA Vs. OSWAL WOOLLEN MILLS LTD
May 8, 1985
ATTAR CHAND Vs. STATE OF PUNJAB
January 24, 1985
ATTAR SINGH AND ANOTHER Vs. MEER SINGH AND OTHERS
November 28, 1985
ATTAR SINGH SETHI Vs. UNION TERRITORY
July 29, 1985
AVTAR CHAWLA Vs. SEHGAL PAPERS LTD
February 15, 1985
AVTAR SINGH Vs. GURDAS KAUR
January 18, 1985
AVTAR SINGH BHOPARAI Vs. SUKHBIR KAUR
December 10, 1985
B N KHALSA POLY-TECHNIC HIGHER SECONDARY SCHOOL Vs. BHAGWAN DASS
August 6, 1985
B.R. PURI Vs. PURAN CHAND
January 14, 1985
BABU RAM Vs. COURTS OF ITS OWN MOTION
January 15, 1985
BABU RAM Vs. STATE OF PUNJAB
January 28, 1985
BABU RAM Vs. STATE OF HARYANA
September 4, 1985
BABU RAM NARAIN PARSHAD Vs. SALES TAX TRIBUNAL
December 17, 1985
BACHAN SINGH Vs. DEPUTY COMMISSIONER, KURUKSHETRA
March 14, 1985
BACHAN SINGH Vs. STATE OF U T CHANDIGARH
August 5, 1985
BACHNA ALIAS BACHAN SINGH Vs. STATE OF HARYANA
November 4, 1985
BADLU RAM Vs. MUNSHI RAM RAM BHAJ
July 22, 1985
BAGGU ALIAS SUNEHRA Vs. STATE OF HARYANA
December 2, 1985
BAGHAIL SINGH Vs. SHRI RAGHUNATH DASS, 2. SHRI SHIV KUMAR, 3 DIWAN SINGH, 4. GURDIT SINGH, 5. GIAN SINGH, 6 JAGBINDER SINGH
May 6, 1985
BAGHLA BRIQUETTE INDUSTRIES Vs. PUNJAB FINANCIAL CORPN CHANDIGARH
March 16, 1985
BAJ SINGH Vs. STATE OF PUNJAB
July 31, 1985
BAKHSHISH SINGH Vs. ANITA KUMARI WIFE OF BAKHSHISH SINGH
January 28, 1985
BAKHSHISH SINGH Vs. SURJIT SINGH
November 25, 1985
BAKSHISH SINGH Vs. STATE OF PUNJAB
January 10, 1985
BAL KISHAN Vs. STATE OF PUNJAB
December 9, 1985
BAL KRISHAN SHARMA Vs. STATE OF HARYANA
January 18, 1985
BALAM SINGH Vs. STATE OF PUNJAB
March 16, 1985
BALBIR KAUR Vs. GRAM PANCHAYAT VILLAGE JALBEHRA
December 4, 1985
BALBIR SHARMA Vs. ROSHAN LAL
January 10, 1985
BALBIR SINGH Vs. JASPAL KAUR
May 21, 1985
BALBIR SINGH Vs. G D TAPASE
March 20, 1985
BALBIR SINGH Vs. STATE OF PUNJAB
December 6, 1985
BALBIR SINGH Vs. BALDEV SINGH AND OTHERS
December 20, 1985
BALDEV KAUR Vs. AVTAR SINGH
February 27, 1985
BALDEV KRISHAN Vs. P S AGRL MARKETING BOARD
February 13, 1985
BALDEV KRISHAN Vs. RAJA RAM
April 23, 1985
BALDEV KRISHAN Vs. STATE OF PUNJAB
November 22, 1985
BALDEV KUMAR ARORA Vs. STATE (U T CHANDIGARH)
January 28, 1985
BALDEV SINGH Vs. THE STATE OF PUNJAB
November 21, 1985
BALDEV SINGH Vs. STATE OF PUNJAB
February 27, 1985
BALDEV SINGH Vs. DIAL SINGH AND OTHERS
January 8, 1985
BALDEV SINGH Vs. STATE OF PUNJAB AND ORS.
April 24, 1985
BALDEVA Vs. SHANTI SARUP
March 21, 1985
BALDVEV SINGH GAJNEJA Vs. STATE OF PUNJAB
January 18, 1985
BALJIT SINGH Vs. STATE OF PUNJAB
May 23, 1985
BALKAR SINGH Vs. STATE OF PUNJAB
January 29, 1985
BALLU GAUR Vs. R P RANDHAWA
April 11, 1985
BALWAN SINGH Vs. DHARAM SINGH
July 16, 1985
BALWANT KAUR Vs. BALWANT SINGH
August 27, 1985
BALWANT KAUR AND OTHERS Vs. TILAK RAJ GUPTA AND OTHERS
November 14, 1985
BALWANT RAM Vs. BIMLA DEVI
September 5, 1985
BALWANT SINGH Vs. JYOTI PARSAD
May 23, 1985
BANARSI DASS Vs. MOHAN LAL
September 4, 1985
BANK OF BARODA Vs. GURCHARAN SINGH
October 29, 1985
BANSHI DHAR Vs. SHIV DAYAL
August 20, 1985
BANT SINGH Vs. UJAGAR SINGH
August 13, 1985
BANT SINGH AND OTHERS Vs. GRAM PANCHAYT SANGRUR AND OTHERS
July 26, 1985
BANTA SINGH S Vs. BHANA
January 11, 1985
BANWARI LAL Vs. DIRECTOR ANIMAL HUSBANDRY, HRY CHD
December 2, 1985
BANWARI LAL CATYAL Vs. MADAN LAL GUPTA
November 5, 1985
BANWARILAL Vs. PURAN CHAND
January 21, 1985
BARJI DEVI Vs. MOHANLAL SUKHIJA
July 16, 1985
BASANT RANI Vs. RAM SINGH
December 11, 1985
BASANT SINGH Vs. STATE OF PUNJAB
April 16, 1985
BASANT SINGH Vs. STATE OF PUNJAB
September 12, 1985
BASANTA MAL TILAK RAM Vs. COMMISSIONER OF INCOME-TAX
October 7, 1985
BATA INDIA LTD Vs. M C BHARDWAJ
April 24, 1985
BAWA KHAD STORE LADHWALI Vs. STATE OF PUNJAB AND OTHERS
March 4, 1985
BAWA LAL Vs. JAGDISH CHANDER
July 18, 1985
BHAG MAL CHARANJI LAL Vs. COMMISSIONER OF INCOME-TAX
October 31, 1985
BHAG SINGH @ BHAGGA Vs. STATE OF HARYANA
March 5, 1985
BHAG SINGH AND OTHERS Vs. RADHEY SHAM AND ANOTHER
December 5, 1985
BHAGAT RAM Vs. STATE OF HARYANA
May 16, 1985
BHAGIRATH Vs. STATE OF HARYANA
October 7, 1985
BHAGU Vs. RAM SARUP
April 17, 1985
BHAGU AND ORS. Vs. RAM SARUP AND ANR.
May 17, 1985
BHAGWAN Vs. STATE OF HARYANA
May 17, 1985
BHAGWANT SINGH Vs. STATE OF PUNJAB
February 12, 1985
BHAGWANT SINGH CHHIKARA Vs. ROHTAK IMPROVEMENT TRUST
November 1, 1985
BHAJAN LAL Vs. STATE OF HARYANA
March 28, 1985
BHAJAN SINGH Vs. STATE OF PUNJAB
January 25, 1985
BHAKRA BEAS MANAGEMENT BOARD Vs. STATE OF PUNJAB
November 14, 1985
BHALLA Vs. STATE OF PUNJAB
January 21, 1985
BHALLE SINGH SUBHASH CHAND Vs. RAVI DATT AND OTHERS
May 29, 1985
BHARAT BHUSHAN Vs. COMMISSIONER, MUNICIPAL CORP OF LUDHIANA
February 20, 1985
BHARTU Vs. DEWANA AND ANOTHER
September 5, 1985
BHARTU ALIAS BHARAT SINGH Vs. STATE OF HARYANA
August 28, 1985
BHGHAL SINGH Vs. HARNAM SINGH
September 6, 1985
BHIM SAIN Vs. SHANTI DEVI
September 13, 1985
BHIM SINGH Vs. STATE OF HARYANA
February 14, 1985
BHOLA RAM Vs. STATE OF PUNJAB
January 31, 1985
BHOPAL Vs. THAKUR JATINDER SINGH
December 7, 1985
BHOPAT RAM Vs. STATE OF PUNJAB
January 14, 1985
BHUP SINGH Vs. STATE OF HARYANA
August 16, 1985
BHURA SINGH Vs. BALJIT KAUR AND OTHERS
January 23, 1985
BIKKAR SINGH Vs. PUNJAB STATE AND OTHERS
August 12, 1985
BIKRAM SINGH Vs. HARDIAL SINGH SIDHU
July 9, 1985
BILLA SINGH Vs. FIRM NARAIN MAL DURGA DASS
December 3, 1985
BIR BHAN Vs. KAMLA DEVI AND OTHERS
September 19, 1985
BIR DEVINDER SINGH Vs. STATE OF PUNJAB
February 21, 1985
BIRENDER KUMAR Vs. MOHINDER SINGH
May 23, 1985
BISHAN DASS Vs. UNION OF INDIA
August 8, 1985
BISHAN DASS Vs. KHEM CHAND
July 12, 1985
BODH RAJ Vs. BALBIR SINGH
November 19, 1985
BODH RAJ Vs. LAKHMI CHAND AND OTHERS
July 18, 1985
BRIJ LAL Vs. MANGAL CHAND MAHESHWARI
August 29, 1985
BRIJ LAL Vs. YASH PAL
April 17, 1985
BRIJ MOHAN Vs. ISHAR KAUR
January 7, 1985
BRIJ MOHAN Vs. MUNICIPAL CORPORATION OF AMRITSAR
January 24, 1985
BRIJ MOHAN MEHRA Vs. STATE OF PUNJAB
July 10, 1985
BUDH RAM Vs. STATE OF PUNJAB
August 27, 1985
BUDH RAM Vs. STATE OF HARYANA
August 20, 1985
BUDH SINGH Vs. UNION OF INDIA
November 6, 1985
BUTA SINGH Vs. KISHAN SINGH
February 6, 1985
CAPTAIN B. S. MADHOK Vs. MOHINDER NATH
August 6, 1985
CEMENT CONTROLLER OF INDIA Vs. DALMIA DADRI CEMENT P LTD
August 20, 1985
CHAMAN LAL Vs. MUNICIPAL COMMITTEE PANIPAT
May 6, 1985
CHAMAN LAL Vs. SITA DEVI
January 25, 1985
CHAMEL SINGH Vs. STATE OF HARYANA AND OTHERS
April 26, 1985
CHAMPA Vs. BALWANT
May 27, 1985
CHANAN RAM Vs. HARYANA STATE
July 15, 1985
CHANAN RAM MAHEY Vs. STATE OF PUNJAB AND ORS.
November 28, 1985
CHAND GUPTA Vs. ADARSH PAL GUPTA
December 12, 1985
CHANDAR BHAN Vs. STATE OF HARYANA
August 1, 1985
CHANDER BHAN Vs. MANGE RAM
December 9, 1985
CHANDER BHAN AND OTHERS Vs. STATE OF HARYANA
September 7, 1985
CHANDER KANTA AND OTHERS Vs. SMT. PARMESHWARI AND OTHERS
October 30, 1985
CHANDER MOHAN Vs. BIHARI LAL
March 1, 1985
CHANDER WATI Vs. SURINDER SINGH
August 13, 1985
CHANDIGARH ADMN Vs. STATE OF PUNJAB
January 31, 1985
CHANDU LAL AND ANOTHER Vs. DARSHAN KUMAR
January 16, 1985
CHANDU RAM AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
February 15, 1985
CHARANJIT Vs. THE STATE OF PUNJAB
February 6, 1985
CHARNO Vs. GEJA SINGH
March 19, 1985
CHATTER SINGH AND ANR Vs. BEHARI LAL
December 9, 1985
CHAWALI Vs. BIHARI LAL
July 16, 1985
CHHAJJU SINGH Vs. SURINDER PAL SINGH
July 25, 1985
CHHINDA MAL Vs. RAJ KUMAR, SUB DIVISIONAL MAGISTRATE, BALLABHGARH
October 16, 1985
CHHINDO Vs. STATE OF PUNJAB
April 16, 1985
CHIEF GENERAL MANAGER Vs. MOHINDER SINGH
May 27, 1985
CHIMAN SINGH Vs. STATE OF PUNJAB
November 26, 1985
CHUHAR SINGH (DECEASED) Vs. JAGAT SINGH
December 12, 1985
COLONEL K.S. DHALIWAL AND ANOTHER Vs. JAGDEEP RIAR AND OTHERS
August 22, 1985
COMMISSIONER OF INCOME TAX Vs. OM PRAKASH
May 8, 1985
COMMISSIONER OF INCOME TAX Vs. VARINDER KUMAR
July 9, 1985
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS
May 8, 1985
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LIMITED
November 29, 1985
COMMISSIONER OF INCOME TAX Vs. AMRITSAR TRANSPORT CO P LTD
August 26, 1985
COMMISSIONER OF INCOME TAX Vs. PUNJAB BUSINESS AND SUPPLY CO PVT LIMITED
October 8, 1985
COMMISSIONER OF INCOME TAX Vs. MITTAL ENGINEERING CO
October 9, 1985
COMMISSIONER OF INCOME-TAX Vs. RAJESHWAR SINGH
October 9, 1985
COMMISSIONER OF INCOME-TAX Vs. KHALSA ENGINEERING WORKS
October 10, 1985
COMMISSIONER OF INCOME-TAX Vs. DHARAMPAL SHANTISARUP KATRA HARI SINGH
October 8, 1985
COMMISSIONER OF INCOME-TAX Vs. UNITED TRADING COMPANY
October 7, 1985
COMMISSIONER OF INCOME-TAX Vs. CHANDIGARH BOTTLING CO
September 10, 1985
COMMISSIONER OF INCOME-TAX Vs. OSWAL WOOLLEN MILLS LIMITED
September 12, 1985
COMMISSIONER OF INCOME-TAX Vs. S B SAINI BROTHERS
September 5, 1985
COMMISSIONER OF INCOME-TAX Vs. MEERA AND CO
August 28, 1985
COMMISSIONER OF INCOME-TAX Vs. SARDAR STORE
August 29, 1985
COMMISSIONER OF INCOME-TAX Vs. GURANDITTA MAL SHANTI PARKASH ZIRA
November 21, 1985
COMMISSIONER OF INCOME-TAX Vs. ONKAR NATH GUPTA
October 31, 1985
COMMISSIONER OF INCOME-TAX Vs. LAXMI DYEING AND FINISHING FACTORY
November 22, 1985
COMMISSIONER OF INCOME-TAX Vs. HOSHIARPUR EXPRESS TRANSPORT CO LTD
October 15, 1985
COMMISSIONER OF INCOME-TAX Vs. MAYA RAM JIA LAL
October 18, 1985
COMMISSIONER OF INCOME-TAX Vs. PUNJAB KESARI HOSIERY FACTORY
December 18, 1985
COMMISSIONER OF INCOME-TAX Vs. SHAM LAL KEWAL KRISHAN
May 8, 1985
COMMISSIONER OF INCOME-TAX Vs. BALABUX BIRLA AND CO
May 9, 1985
COMMISSIONER OF INCOME-TAX Vs. RAVAIL SINGH AND CO
May 9, 1985
COMMISSIONER OF INCOME-TAX Vs. CHAMAN LAL
July 9, 1985
COMMISSIONER OF INCOME-TAX Vs. SURAJ BHAN
July 8, 1985
COMMISSIONER OF INCOME-TAX Vs. BRIJ BHUSHAN LAL SURESH KUMAR
July 8, 1985
COMMISSIONER OF INCOME-TAX Vs. RAM CHANDER
July 8, 1985
COMMISSIONER OF INCOME-TAX Vs. ISHWAR PRAKASH AND BROS
July 8, 1985
COMMISSIONER OF INCOME-TAX Vs. GANPAT RAI BANARSI DASS
July 8, 1985
COMMISSIONER OF INCOME-TAX Vs. SAROOP KRISHAN
January 14, 1985
COURT OF ITS OWN MOTION Vs. AJIT SINGH
August 12, 1985
COURT ON ITS MOTION Vs. CHARAN SINGH
August 27, 1985
COURT ON ITS OWN MOTION Vs. HOME SECRETARY TO GOVT. PUNJAB
September 16, 1985
COURT ON ITS OWN MOTION Vs. SHAMSHER SINGH BEDI
August 12, 1985
COURT ON ITS OWN MOTION Vs. R D GARG I A S DEPUTY COMMISSIONER ROHTAK
April 10, 1985
D C M LTD Vs. STATE OF HARYANA AND ANOTHER
July 12, 1985
DALIMA DAIRY INDUSTRIES LIMITED Vs. STATE OF PUNJAB
March 13, 1985
DALIP Vs. DARIA
September 20, 1985
DALIP SINGH Vs. CHANDIGARH ADMINISTRATION
September 27, 1985
DALIP SINGH Vs. KAUR CHAND
September 20, 1985
DALIP SINGH ALIAS DALJIT SINGH Vs. STATE OF PUNJAB
January 8, 1985
DARA SINGH Vs. STATE OF PUNJAB
October 14, 1985
DARBARA SINGH Vs. GRAM SABHA OF VILLAGE BHOKHRA
February 20, 1985
DARBARA SINGH Vs. STATE OF PUNJAB
February 14, 1985
DARSHAN KUMAR OSWAL Vs. COMMISSIONER OF INCOME-TAX
July 11, 1985
DARSHAN LAL Vs. STATE OF PUNJAB
January 18, 1985
DARSHAN PAL Vs. DARSHNA
April 12, 1985
DARSHAN SINGH Vs. MADAN GOPAL
January 30, 1985
DARSHAN SINGH Vs. MOHINDER KAUR (DECEASED)
May 29, 1985
DARSHAN SINGH Vs. MUKHTIAR KAUR
December 5, 1985
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 15, 1985
DARSHNA DEVI Vs. DARBARI LAL
March 28, 1985
DARYA SINGH Vs. COLLECTOR BHIWANI
September 19, 1985
DARYA SINGH Vs. COLLECTOR, DISTRICT BHIWANI
September 19, 1985
DAS MAL Vs. SANJAY SANJEEV AND ANR.
November 29, 1985
DASHMESH BUS SERVICE Vs. JAGIR KAUR
December 11, 1985
DAULAT RAM Vs. STATE OF HARYANA
November 5, 1985
DAULAT RAM SHARMA Vs. DIRECTOR OF ENFORCEMENT
January 10, 1985
DAYA RAM Vs. RAKSHA KUMARI
July 26, 1985
DAYALA RAM Vs. SMT. RAKHI AND OTHERS
January 17, 1985
DEPRO FOOD LTD Vs. S K AGENCIES
September 27, 1985
DEPRO FOODS LTD. (IN LIQUIDATION) Vs. D.N. SANGHI AND SONS
January 10, 1985
DES RAJ Vs. PUSHPA WATI
February 14, 1985
DES RAJ Vs. OM PARKASH
May 30, 1985
DES RAJ Vs. HARI KISAN
January 31, 1985
DES RAJ Vs. BRIJ LAL
September 13, 1985
DES RAJ ANGRA Vs. ORIENTAL F and G INSURANCE CO LTD
January 21, 1985
DES RAJ PUSHAP KUMAR GULATI Vs. STATE OF PUNJAB
January 24, 1985
DES RAJ SINGAL, EX-CHIEF ENGINEER, PUNJAB Vs. STATE OF PUNJAB
September 3, 1985
DEV RAJ Vs. STATE OF PUNJAB
April 12, 1985
DEVI DASS GOPAL KRISHAN PRIVATE LTD Vs. STATE OF PUNJAB
September 26, 1985
DEVINDER MOHAN Vs. TILAK RAJ
July 8, 1985
DHAJJA RAM AND ANOTHER Vs. GRAM PANCHAYAT, NAYA BANS
August 8, 1985
DHAN DEVI Vs. CHUNI LAL
May 23, 1985
DHANI RAM Vs. JASPAL SINGH
July 16, 1985
DHARAM PAL CHANDNA Vs. RAM SINGH
July 10, 1985
DHARAM SINGH Vs. SEWARI RAM
December 19, 1985
DHARAM SINGH Vs. STATE OF PUNJAB
February 14, 1985
DHARAM SINGH & OTHERS Vs. UNION OF INDIA
April 25, 1985
DHIRAJ KUMAR MAKHIJA Vs. DWARKA NATH VOHRA
September 10, 1985
DHUP SINGH Vs. STATE OF HARYANA
February 12, 1985
DHUPA Vs. STATE OF HARYANA
September 2, 1985
DILBAGH SINGH Vs. STATE OF PUNJAB
March 6, 1985
DINESH MEHTA Vs. SHRI H.D. GIRI, LECTURER AND OTHERS
September 27, 1985
DIRECTOR OF ENFORCEMENT Vs. LAL CHAND
March 13, 1985
DIRECTOR, INDIAN ROAD CONSTRUCTION CORP. LTD. Vs. AMOLAK SINGH AND ORS.
November 19, 1985
DIWAN CHAND Vs. M/S AMAR NATH PREM NATH
September 27, 1985
DR RAJINDER SINGH Vs. STATE OF PUNJAB
February 26, 1985
DR SATVIR GUPTA Vs. STATE OF HARYANA
September 17, 1985
DR. NAZAR SINGH Vs. MISS PROMILA CHAND
September 23, 1985
DR. PARDEEP KUMAR Vs. SMT. SUNITA RAMPAL
December 20, 1985
DR. PARMATMA DWIVEDI Vs. THE COUNCIL OF SCIENTFIC AND INDUSTRIAL RESEARCH RAFI-MARG, NEW DELHI
September 27, 1985
DULI CHAND Vs. HARI KISHAN DAS
July 22, 1985
DURGA DUTT PARDHAN Vs. KANSHI RAM
August 28, 1985
EICHER GOODEARTH LIMITED, N I T FARIDABAD Vs. INDUSTRIAL TRIBUNAL, HARYANA, FARIDABAD AND ANOTHER
August 20, 1985
EIRA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR
July 25, 1985
ESTATE OF LATE SHRI GURCHARAN DASS PURI Vs. STATE
February 7, 1985
EX-CONSTABLE AHMED MIAN Vs. UNION OF INDIA THROUGH ASSISTANT COMMANDANT DISTRICT BATTALION C R P F LUDHIANA
November 22, 1985
FAKIR CHAND Vs. DEEP CHAND
July 11, 1985
FIRM M.K. TEXTILE MILLS Vs. GIAN SINGH
August 13, 1985
FIRM SHANKAR DYE STUFF CO. Vs. SATNAM SINGH
April 12, 1985
FOOD CORPORATION OF INDIA Vs. SAMANA CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LTD
April 23, 1985
FOOD CORPORATION OF INDIA AND OTHERS Vs. M/S GURU HARKISHAN RAI RICE MILLS
October 15, 1985
G M W SPG MILLS FARIDABAD Vs. L C BANK LTD
July 25, 1985
GAJE SINGH Vs. STATE OF HARYANA
January 11, 1985
GAMDUR SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHER
September 19, 1985
GANESH GENERAL INDUSTRIES Vs. GURPAL SINGH
August 27, 1985
GANESHI Vs. RAJWAN
July 31, 1985
GARG MASALA COMPANY Vs. STATE OF PUNJAB
January 17, 1985
GENERAL MANAGER PUNJAB ROADWAYS, HOSHIARPUR Vs. SOHAN LAL
March 5, 1985
GHARSI RAM Vs. STATE OF HARYANA
January 17, 1985
GIAN CHAND Vs. PARHALAD RAI
February 11, 1985
GIAN CHAND Vs. SHAKTI CHAND
December 20, 1985
GIAN CHAND Vs. SHAKUNTLA DEVI
September 23, 1985
GIAN CHAND Vs. STATE OF HARYANA
December 25, 1985
GIAN SINGH Vs. RAJINDER SINGH
February 14, 1985
GIAN SINGH Vs. STATE OF PUNJAB
January 16, 1985
GIAN SINGH Vs. KIRPAL SINGH
May 21, 1985
GIANI RAM Vs. PREM NARAIN
March 19, 1985
GIRDAHRI LAL Vs. SANTOSH KUMARI
January 14, 1985
GIRDHARI LAL Vs. AJAY KUMAR JAIN
May 30, 1985
GIRDHARI LAL Vs. CHAIRMAN B B M BOARD
January 21, 1985
GIRDHARI LAL (DEAD) REPRESENTED L RS Vs. AMIR CHAND AND ANOTHER
August 20, 1985
GITA RAM Vs. BHAGAT SINGH
August 12, 1985
GO SEWA SADAN TATHERA Vs. PUNJAB KHADI GRAMUDYOG SANGH
May 20, 1985
GORDHAN DASS Vs. BABU RAM AND ANOTHER
February 27, 1985
GORE LAL JAIN Vs. RAM CHAND DHIR
March 13, 1985
GRAM PANCHAYAT DHANDRIAN Vs. CHANAN SINGH
March 12, 1985
GRAM PANCHAYAT DUNDAHERA Vs. PREM DASS
November 29, 1985
GRAM PANCHAYAT LANDRAN Vs. THE STATE OF PUNJAB AND ORS.
April 30, 1985
GRAM PANCHAYAT PALI Vs. MUNSHI SINGH AND OTHERS
August 24, 1985
GRAM PANCHAYAT, VILLAGE CHIRYA Vs. STATE OF HARYANA
September 3, 1985
GRIBU RAM Vs. STATE OF PUNJAB AND OTHERS
September 4, 1985
GROZ-BECKERT SABOO LTD Vs. COMMISSIONER OF INCOME-TAX
September 5, 1985
GULAB SINGH Vs. STATE OF HARYANA
November 4, 1985
GULJARI LAL Vs. LAL CHAND
April 29, 1985
GULRAJ SINGH GREWAL Vs. HARBANS SINGH
January 31, 1985
GULSHAN SINGH Vs. STATE OF PUNJAB AND ORS.
July 29, 1985
GULZAR SINGH Vs. STATE OF PUNJAB
August 9, 1985
GULZARI RAM Vs. STATE OF PUNJAB
November 5, 1985
GURBHAGWANT SINGH KAHLON Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 7, 1985
GURCHARAN SINGH Vs. FIRM QIMAT RAI JANAK RAJ
August 20, 1985
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 9, 1985
GURCHARAN SINGH Vs. STATE OF PUNJAB
April 23, 1985
GURCHARAN SINGH Vs. STATE OF PUNJAB
December 7, 1985
GURDEEP SINGH Vs. STATE OF PUNJAB
January 17, 1985
GURDEEP SINGH Vs. STATE OF PUNJAB
October 8, 1985
GURDEV KAUR Vs. SH. CHAND SINGH
September 18, 1985
GURDEV KAUR Vs. CHANNO
September 3, 1985
GURDEV SINGH Vs. NAND SINGH
September 17, 1985
GURDEV SINGH Vs. PARAS RAM AND ANOTHER
January 15, 1985
GURDEV SINGH Vs. STATE OF PUNJAB
March 1, 1985
GURDEV SINGH Vs. SARWAN SINGH AND ANOTHER
March 6, 1985
GURDEV SINGH Vs. SHAM KAUR
March 14, 1985
GURDEV SINGH ALIAS GURDEV CHAND Vs. PRITAM KAUR AND OTHER
September 6, 1985
GURDIAL KAUR Vs. ATMA SINGH
February 25, 1985
GURDIAL SINGH Vs. SAWINDER SINGH
May 6, 1985
GURDIAL SINGH Vs. OM PARKASH
April 16, 1985
GURDIAL SINGH Vs. STATE OF PUNJAB
February 14, 1985
GURDIAL SINGH AND ANOTHER Vs. SARDARA SINGH AND OTHERS
December 20, 1985
GURDIAL SINGH BRAR Vs. STATE OF PUNJAB
September 18, 1985
GURDIP SINGH Vs. STATE OF PUNJAB
February 4, 1985
GURDIP SINGH Vs. STATE OF PUNJAB
February 13, 1985
GURJEET SINGH (MINOR) Vs. JAGIR SINGH AND ANOTHER
April 5, 1985
GURMEET KAUR Vs. HARBANS SINGH
May 16, 1985
GURMEL SINGH Vs. STATE OF PUNJAB
March 20, 1985
GURMIT SINGH Vs. UNION TERRITORY OF CHANDIGARH
January 25, 1985
GURMIT SINGH Vs. JAGAT RAM
November 20, 1985
GURMIT SINGH Vs. STATE OF PUNJAB
September 12, 1985
GURMUKH SINGH Vs. KISHAN CHAND
September 18, 1985
GURMUKH SINGH Vs. STATE OF HARYANA
March 14, 1985
GURMUKH SINGH AND ANOTHER Vs. AJMER KAUR AND OTHERS
December 2, 1985
GURNAM KAUR, CLERK PUNJAB STATE AGRICULTURAL MARKETING BOARD, CHANDIGARH Vs. PUNJAB STATE AGRICULTURAL
April 12, 1985
GURNEK SINGH Vs. GURBACHAN SINGH
December 5, 1985
GURPAL KAUR Vs. CHARAN KAUR AND OTHERS
September 16, 1985
GURSEWAK SINGH Vs. STATE OF PUNJAB
July 23, 1985
GURTEJ SINGH Vs. STATE OF PUNJAB
January 17, 1985
H R AGGARWAL Vs. ADMINISTRATOR MUNICIPAL CORPORATION
March 26, 1985
H. LANGE, A GERMAN NATIONAL, MANAGING DIRECTOR, M/S BYER (INDIA) LTD. Vs. STATE OF PUNJAB
November 4, 1985
HANS RAJ Vs. SATNAM SINGH
February 21, 1985
HANS RAJ Vs. OM PARKASH
January 9, 1985
HANSRAJ Vs. NEELAM CHOPRA
September 13, 1985
HANUMAN Vs. CHANDER KALA
August 2, 1985
HAR DAYAL Vs. HARBANS SINGH
January 18, 1985
HAR DEVI Vs. INDER PARKASH
May 9, 1985
HAR KAUR Vs. DHAPPAN AND OTHERS
August 29, 1985
HAR PARSHAD AND OTHERS Vs. RAM SAHAI AND OTHERS
January 7, 1985
HARBANS AND ANOTHER Vs. GURBAKSH SINGH
July 11, 1985
HARBANS ATMA SINGH Vs. RAMESH KUMAR
April 30, 1985
HARBANS LAL Vs. INDER CHAND
November 18, 1985
HARBANS SINGH Vs. PARSHOTAM LAL
February 12, 1985
HARBANS SINGH Vs. STATE OF PUNJAB
October 14, 1985
HARBANS SINGH Vs. BHOLO
March 11, 1985
HARBANS SINGH Vs. STATE OF PUNJAB
April 22, 1985
HARBANS SINGH Vs. SUKHDEV SINGH
October 7, 1985
HARBANS SINGH Vs. MILKHA SINGH
March 19, 1985
HARBEL SINGH Vs. STATE OF PUNJAB
March 26, 1985
HARBHAJAN KAUR Vs. TARANJIT SINGH
February 12, 1985
HARBHAJAN SINGH BAINS Vs. STATE OF PUNJAB AND OTHERS
November 19, 1985
HARBHAJAN SINGH BAINS Vs. STATE OF PUNJAB AND ORS.
December 19, 1985
HARBINDER SINGH Vs. STATE OF PUNJAB
May 8, 1985
HARCHAND Vs. MURTI DADU DIAL AND OTHERS
January 21, 1985
HARDEV LAL Vs. SH. SOHAN LAL JAIN
August 2, 1985
HARDIAL SINGH Vs. MOOL CHAND
February 28, 1985
HARI CHAND Vs. FINANCIAL COMMI , REVENUE, PB , CHD
February 1, 1985
HARI CHAND Vs. BABU RAM VERMA
October 29, 1985
HARI CHAND Vs. ISHAR SINGH
August 19, 1985
HARI CHAND Vs. THE FINANCIAL COMMISSIONER REVENUE AND ORS.
March 18, 1985
HARI KISHAN DASS Vs. DALJIT KAUR
October 10, 1985
HARI MITTAL Vs. B M SIKKA
December 2, 1985
HARI MOHAN SINGH Vs. MAJOR BHUP SINGH
December 5, 1985
HARI NARAIN Vs. SUBHASH CHANDER
February 8, 1985
HARI NATH MITTAL Vs. SATISH KUMAR AND OTHERS
July 16, 1985
HARI RAM Vs. ANIL KUMAR
September 24, 1985
HARI SINGH Vs. STATE OF PUNJAB
May 30, 1985
HARIKE SINGH Vs. STATE OF HARYANA
September 24, 1985
HARISH Vs. SARLA DEVI
May 21, 1985
HARISH CHAND Vs. KIRPA RAM
December 19, 1985
HARIVANSH SINGH Vs. MALOOK SINGH
August 9, 1985
HARJINDER SINGH Vs. STATE OF PUNJAB
January 11, 1985
HARMEL SINGH Vs. STATE OF PUNJAB
November 19, 1985
HARMINDER SINGH Vs. SUKHPINDER SINGH
January 16, 1985
HARPAL KAUR Vs. HARNEK SINGH
November 1, 1985
HARPAL SINGH Vs. STATE OF PUNJAB
September 24, 1985
HARPARSHAD Vs. SARLA
September 13, 1985
HARYANA AGRICULTURAL UNIVERSITY AND ANOTHER Vs. B.K. DUGGAL AND ANOTHER
January 16, 1985
HARYANA IRON AND STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
November 22, 1985
HARYANA KHADI & VILLAGE INDS BOARD, CHANDIGARH Vs. KRISHAN GOPAL TANEJA AND OTHERS
January 25, 1985
HARYANA ROLLER FLOUR MILLS PVT LTD Vs. UNION OF INDIA
August 20, 1985
HARYANA STATE ELECTRICITY BOARD Vs. ORIENTAL FIRE AND GENERAL
May 3, 1985
HARYANA STATE THROUGH THE COLLECTOR AND ANR. Vs. KAILASH KHANNA AND ORS.
May 8, 1985
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. TEJINDER MOHAN SINGH LIBERHAN
August 9, 1985
HATHI RAM Vs. GANPAT AND OTHERS
March 23, 1985
HAZARA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH AND ANR.
January 9, 1985
HAZOOR SINGH Vs. SMT. SUKHWANT KAUR
September 9, 1985
HAZOORA SINGH Vs. COMMISSIONER OF INCOME-TAX
September 6, 1985
HEM RAJ Vs. STATE OF PUNJAB
July 31, 1985
HIMMATRAM LAXMINARAIN Vs. COMMISSIONER OF INCOME TAX
August 26, 1985
HINDUSTAN SANITARYWARE & INDUSTRIES LTD Vs. STATE OF HARYANA
October 16, 1985
HINDUSTAN SANITARYWARE AND INDUSTRIES LTD Vs. STATE OF HARYANA
October 15, 1985
HIRA LAL ANAND Vs. HARBANS LAL GHAI
August 27, 1985
HOSHIARA AND OTHERS Vs. LAKSHMI NARAIN AND OTHERS
January 16, 1985
HOT MILLIONS Vs. UNION TERRITORY
December 4, 1985
HUKAM CHAND Vs. MANGE RAM
September 19, 1985
HUKAM PAL Vs. BHARTO AND OTHERS
January 21, 1985
HUSSAINI (DECEASED) Vs. HARCHARAN SINGH
December 10, 1985
I F CORPN OF INDIA Vs. SEHGAL PAPERS LTD
August 26, 1985
IMPROVEMENT TRUST, HOSHIARPUR Vs. LAND ACQUISITION TRIBUNAL, HOSHIARPUR
August 28, 1985
INCOME-TAX OFFICER Vs. AGGARWAL IRON STORE
December 17, 1985
INDER DEV VERMA Vs. GOPAL SINGH
August 1, 1985
INDER SINGH Vs. GRAM PANCHAYAT OF VILLAGE ACHAL, TEHSIL NABHA DISTRICT PATIALA, THROUGH ITS SARPANCH POORAN SINGH
September 9, 1985
INDER SINGH Vs. HARYANA STATE THROUGH COLLECTOR
May 2, 1985
INDERJIT PAL Vs. SHANKAR
March 26, 1985
INDIAN SULPHACID INDUSTRIES LTD. Vs. GURJIT SINGH
December 3, 1985
INDUSTRIAL CABLES INDIA LTD Vs. HINDUSTAN ALUMINIUM CORPORATION LTD
April 8, 1985
IQBAL KAUR Vs. HARDIP SINGH
December 12, 1985
IQBAL SINGH Vs. STATE OF HARYANA
March 27, 1985
ISHAR RAM Vs. SADHU RAM
July 29, 1985
ISHWAR DAYAL Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
July 15, 1985
ISHWAR SINGH PUNIA Vs. ATMA RAM MITTAL
October 25, 1985
J.S. PARWANA Vs. STATE (UNION TETTTORY OF CHANDIGARH)
May 31, 1985
JAGADHRI ELEC SUPPLY AND INDUSTRIAL CO Vs. H S E B CHANDIGARH
January 16, 1985
JAGAN NATH Vs. STATE OF HIMACHAL PRADESH AND ORS.
March 5, 1985
JAGAN SINGH AND OTHERS Vs. CHATIN KAUR
October 25, 1985
JAGAT RAM THAPAR Vs. INSPECTOR DILBAGH SINGH
January 31, 1985
JAGDEEP SINGH Vs. KIRAN KUMARI
February 21, 1985
JAGDEEP SINGH AND ANR. Vs. ANOKH SINGH AND ORS.
February 12, 1985
JAGDISH CHAND AND OTHERS Vs. PRABHU MITTAL AND OTHERS
December 10, 1985
JAGDISH KUMAR Vs. MUNESH KUMARI
October 10, 1985
JAGDISH LAL Vs. HANS RAJ
May 22, 1985
JAGDISH RAI Vs. PARVEEN BALA
December 4, 1985
JAGDISH RAM GUPTA Vs. SHAKUNTLA
May 21, 1985
JAGE RAM AND OTHERS Vs. ROSHAN
November 1, 1985
JAGIR SINGH Vs. STATE OF PUNJAB AND ORS.
February 12, 1985
JAGIR SINGH Vs. STATE OF PUNJAB
October 11, 1985
JAGIR SINGH ETC. Vs. UNION OF INDIA (UOI)
October 20, 1985
JAGJIT SINGH AHLUWALIA Vs. VIJAY KUMAR MANOCHA
July 23, 1985
JAGJIT SINGH KANG Vs. STATE OF PUNJAB
February 28, 1985
JAGMOHAN SHARMA Vs. CHAMPA LAL
March 1, 1985
JAGRUP SINGH Vs. NAIB TEHSILDAR (SALES) SIRSA
January 9, 1985
JAGTAR SINGH Vs. STATE OF PUNJAB
September 16, 1985
JAHUR HASAN Vs. SHAM LAL AND OTHERS
July 26, 1985
JAI DAYAL Vs. STATE OF HARYANA
August 1, 1985
JAI DEV PANDIT Vs. SANTOSH KUMARI
August 20, 1985
JAI GOPAL Vs. OM PARKASH
March 15, 1985
JAI GOPAL MEHRA Vs. INCOME TAX OFFICER
March 4, 1985
JAI KUMAR Vs. STATE OF HARYANA
November 23, 1985
JAI PARKASH Vs. STATE OF HARYANA
August 8, 1985
JAI PARKASH Vs. STATE OF HARYANA
March 1, 1985
JAI SINGH Vs. STATE OF HARYANA
July 16, 1985
JAIMAL SINGH Vs. DISTRICT MAGISTRATE
June 24, 1985
JAINENDER KUMAR JAIN Vs. SMT. USHA JAIN
August 20, 1985
JAIPUR UDYOG LIMITED Vs. JULLUNDUR IMPROVEMENT TRUST, JULLUNDUR
January 8, 1985
JANAK RAJ JAGGI ALIAS SUNIL Vs. VEENA RANI
August 2, 1985
JASBIR KAUR Vs. HARBANS SINGH
May 9, 1985
JASBIR KAUR Vs. HARBANS SINGH
May 19, 1985
JASBIR SINGH Vs. STATE OF PUNJAB
July 29, 1985
JASINDER KAYR Vs. VASDEV SINGH
March 25, 1985
JASMEET KAUR Vs. ANANT RAM
March 5, 1985
JASODA BAI Vs. MADAN LAL
September 18, 1985
JASWANT SINGH Vs. DES RAJ
May 30, 1985
JASWANT SINGH Vs. FINANCIAL COMMISSIONER HARYANA
May 6, 1985
JASWANT SINGH GILL Vs. THE STATE OF PUNJAB AND ORS.
April 23, 1985
JASWINDER SINGH Vs. PARAMJIT KAUR
March 22, 1985
JASWINDER SINGH Vs. PARAMJIT KAUR
July 25, 1985
JATI Vs. STATE OF HARYANA AND ANOTHER
September 9, 1985
JATINDERPAL SINGH Vs. NACHHATTAR SINGH AND OTHERS
October 11, 1985
JAWAHAR SINGH Vs. KESAR RANI
July 30, 1985
JAWALI Vs. STATE OF PUNJAB
July 23, 1985
JAYNA ENGINEERING WORKS Vs. HEM KUMAR JAIN
March 22, 1985
JETHU MAL JIWAN RAM Vs. PANDIT GITA RAM
March 25, 1985
JODH SINGH Vs. JULLUNDUR IMPROVEMENT TRUST
May 2, 1985
JOG RAJ Vs. STATE OF PUNJAB
November 21, 1985
JOGESHWAR DASS Vs. GOSHALA COMMITTEE
November 29, 1985
JOGINDER PAL GUPTA Vs. DWARKA DASH AND CO. PRIVATE LIMITED
February 16, 1985
JOGINDER PAL KAUR Vs. GURDIAL SINGH
August 8, 1985
JOGINDER SINGH Vs. PARAMJIT SINGH
April 12, 1985
JOGINDER SINGH Vs. STATE OF PUNJAB
August 27, 1985
JOGINDER SINGH Vs. UNION OF INDIA
September 21, 1985
JOGINDER SINGH Vs. BALDEV SINGH
April 15, 1985
JOGINDER SINGH AND ANR. Vs. ORIENTAL FIRE AND GENL. INS. CO. LTD. AND ANR.
February 6, 1985
JOGINDER SINGH SAHNY Vs. UNION TERRITORY CHANDIGARH
February 8, 1985
JOT RAM Vs. LALA RAM AND OTHERS
September 2, 1985
JUGAL KISHORE Vs. RAMA WIFE OF JUGAL KISHORE
April 24, 1985
JUJHAR SINGH Vs. GIANI TALOK SINGH
December 20, 1985
K. CHARLES Vs. AJUDHIA PARSHAD CHAUDHRI
November 5, 1985
KABAL SINGH ALIAS GHUK Vs. STATE OF PUNJAB
October 9, 1985
KABLA SINGH S Vs. JOGINDER SINGH
January 7, 1985
KAILASH KAUR Vs. BALBIR
November 29, 1985
KAMAL KANTA Vs. STATE OF PUNJAB
December 9, 1985
KAMAL SINGH Vs. SAT PAL
May 29, 1985
KAMLA DEVI Vs. KASTURI LAL
May 1, 1985
KAMLA DEVI Vs. SHANTI DEVI
April 18, 1985
KAMLA RANI Vs. INDER SINGH
December 4, 1985
KAMLESH KUMAR Vs. MOHINDER SINGH
April 24, 1985
KANHIYA LAL AGGARWAL Vs. OM PARKASH RAJPUT
September 20, 1985
KANTA DEVI Vs. KISHORI LAL
March 18, 1985
KANWAR PAL AND ANOTHER Vs. OM PARKASH AND OTHERS
January 30, 1985
KANWAR SAIN Vs. MATU RAM
February 14, 1985
KAPTAN SINGH Vs. CHAND TARA
December 6, 1985
KAPUR SINGH Vs. KARNAIL SINGH AND OTHERS
January 24, 1985
KAPURTHALA CENTRAL CO-OPERATIVE BANK LIMITED, KAPURTHALA Vs. MANAGER VERSUS PRESIDING OFFICER, LABOUR COURT, JALANDHAR
February 14, 1985
KARAM CHAND AND ANR. Vs. KEWAL KRISHAN AND ORS.
August 24, 1985
KARAM DASS Vs. SOM PARKASH
May 3, 1985
KARAN KUMAR Vs. STATE OF PUNJAB
April 23, 1985
KARAN SINGH Vs. PREM SINGH, 2. DARBARA SINGH, 3. BHAJAN SINGH
May 20, 1985
KARCHA SINGH ALIAS GURBAKSH SINGH Vs. DEWAN SINGH
February 19, 1985
KARNAIL KAUR Vs. MOHINDER SINGH
December 2, 1985
KARNAIL SINGH Vs. SOM NATH AND ANOTHER
August 7, 1985
KARNAIL SINGH Vs. GURBACHAN SINGH & OTHERS
July 10, 1985
KARNAIL SINGH Vs. STATE OF PUNJAB
February 28, 1985
KARNAIL SINGH Vs. DINA NATH
September 20, 1985
KARTAR KAUR Vs. BIKKA
January 10, 1985
KARTAR SINGH Vs. STATE OF PUNJAB
January 24, 1985
KARTAR SINGH Vs. ADDITIONAL DIRECTOR
September 3, 1985
KARTAR SINGH Vs. RISAL SINGH
May 3, 1985
KARTAR SINGH AND OTHERS Vs. STATE OF HARYANA
November 26, 1985
KARTAR SINGH LAMBARDAR Vs. STATE OF HARYANA
January 8, 1985
KASHMIR CHAND Vs. BHAGWAN DASS
March 22, 1985
KASHMIRI LAL SALUJA AND OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB (TAXATION), CHANDIGARH AND OTHERS
October 11, 1985
KASTURI LAL Vs. STATE OF PUNJAB
August 28, 1985
KASTURI LAL GANDHI Vs. PREM KISHORE
January 8, 1985
KAURA RAM Vs. SHEO NARAIN
February 25, 1985
KEHAR SINGH Vs. ISHWAR
December 19, 1985
KEHAR SINGH Vs. STATE OF PUNJAB
January 21, 1985
KESAR SINGH Vs. STATE OF HARYANA
October 30, 1985
KESHO DASS Vs. CHANDRA BHAN
November 7, 1985
KESRI BAI Vs. JIT SINGH
May 1, 1985
KHARAITI LAL Vs. BHAGWAN SARUP
December 3, 1985
KHARAITI LAL, BANARASI LAL, PANNA LAL Vs. SMT. KAMALA VATI
February 6, 1985
KHAZAN SINGH Vs. STATE OF PUNJAB
November 4, 1985
KHUSHI RAM Vs. OM PARKASH
September 13, 1985
KIKKAR SINGH Vs. STATE OF PUNJAB
December 4, 1985
KISHAN SINGH BEDI Vs. KHARAITI RAM AND OTHERS
August 30, 1985
KISHORE CHAND AND ANR Vs. BIHARI LAL SHARMA AND ANR
July 15, 1985
KOORA RAM (DECEASED) AND ORS Vs. PRABHU
December 12, 1985
KRISHAN CHAND Vs. SADHU
January 24, 1985
KRISHAN CHAND Vs. TATE OF HARYANA
August 13, 1985
KRISHAN CHAND & BHAGWAN DAS Vs. GOBIND RAM
March 22, 1985
KRISHAN GOPAL Vs. STATE OF HARYANA
September 5, 1985
KRISHAN KUMAR ALIAS KRISHAN Vs. STATE OF HARYANA
January 21, 1985
KRISHAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 19, 1985
KRISHAN LAL Vs. VIRENDER KUMAR
May 17, 1985
KRISHAN LAL Vs. PUNJAB, BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION
May 1, 1985
KRISHAN LAL Vs. STATE OF PUNJAB
January 29, 1985
KRISHNA FOUNDRY WORKS Vs. ADMINISTRATOR, MUNICIPALITY AMBALA CITY
February 11, 1985
KRISHNA SACHDEVA Vs. HANS RAJ
April 17, 1985
KULBIR CHAND Vs. KEWAL KRISHAN
August 13, 1985
KULDIP SINGH Vs. PARKASH CHAND
January 1, 1985
KULDIP SINGH Vs. SURINDER KAUR
July 30, 1985
KULDIP SINGH PANNU Vs. PUNJABI UNIVERSITY, PATIALA
March 14, 1985
KUNDAN LAL Vs. SMT. PRITAM KAUR AND ANR.
March 13, 1985
KUNDAN LAL Vs. BALDEV RAJ
February 16, 1985
KUNDAN LAL Vs. STATE OF PUNJAB
March 29, 1985
KUNDAN SINGH Vs. GURNAM SINGH
May 22, 1985
KUNDAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 22, 1985
L RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME-TAX
July 10, 1985
L.D. KHANNA Vs. SURINDER GILL
September 16, 1985
L.D. KHANNA Vs. J.K. PURI
April 12, 1985
LABH KAUR Vs. RANJIT SINGH
April 30, 1985
LACHHMAN DASS Vs. UNION TERRITORY, CHANDIGARH
January 9, 1985
LACHHMAN SINGH Vs. STATE OF PUNJAB
September 10, 1985
LACHHMI DEVI Vs. SATYA WATI
January 21, 1985
LADY DR. AJIT KAUR Vs. STATE OF PUNJAB
September 4, 1985
LAJPAT RAI Vs. SUB DIVISIONAL OFFICER-CUM-PRESCRIBED AUTHORITY ILAQA MAGISTRATE, THANESAR
August 19, 1985
LAKHA SINGH, HEAD CONSTABLE AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 5, 1985
LAKHBIR SINGH Vs. KUMARI VEENA
January 30, 1985
LAKHI RAM Vs. STATE OF HARYANA AND ANR.
August 5, 1985
LAL CHAND Vs. STATE OF PUNJAB
September 25, 1985
LAL CHAND Vs. FOREIGN EXCHANGE REGULATION BOARD, NEW DELHI
March 13, 1985
LAL CHAND Vs. RICHHPAL SINGH AND OTHERS
July 16, 1985
LAL CHAND DES RAJ SINGH HUKAM CHAND Vs. COMMISSIONER OF INCOME-TAX
October 31, 1985
LAL CHAND, BALWANT RAI Vs. P N B MOGA
July 9, 1985
LAL SINGH Vs. GURNAM SINGH
April 24, 1985
LALA RAM Vs. STATE OF HARYANA
March 5, 1985
LALIT BHATIA Vs. KIRAN BALA
March 26, 1985
LALJI Vs. DAROPTI
November 1, 1985
LAUTI RAM Vs. JODHA RAM
August 9, 1985
LAXMAN Vs. STATE OF HARYANA
August 14, 1985
LAXMAN DASS AGGARWAL Vs. A.K. BAHAL
November 18, 1985
LAXMI RICE AND DAL MILLS, LADWA AND OTHERS Vs. ASSESSING AUTHORITY, KURUKSHETRA AND ANOTHER
January 16, 1985
LEELA DEVI Vs. POORAN
January 18, 1985
LEELA RANI Vs. MANGAT RAI
April 19, 1985
LEKH RAM Vs. KULWANT RAI
May 27, 1985
LIFE INSURANCE CORPORATION OF INDIA Vs. PUSHPA MEHRA
January 31, 1985
LOHGARH CO-OP AGRICULTURAL SERVICE SOCIETY LTD Vs. SURJIT SINGH
July 12, 1985
LT COL MICHEAL A R SKINNER Vs. MAN KRISHAN
August 29, 1985
LUDHIANA IMPROVEMENT TRUST Vs. HARI SHANKAR
January 22, 1985
LUTHRA RUBBER INDUSTRIES Vs. STATE OF PUNJAB
February 27, 1985
LUXMI ALIAS GOGLI (MINOR) Vs. MAHENDER SINGH
October 16, 1985
M M SEHGAL Vs. SEHGAL PAPERS LTD
August 23, 1985
M P BANSAL Vs. DIST EMPLOYMENT OFFICER PATHANKOT
March 16, 1985
M/S ALCAN INDIA, FARIDABAD Vs. M/S RUP CHAND UTTAM CHAND INDUSTRIES, DELHI
November 19, 1985
M/S DEWAS TEXTILE MILLS PRIVATE LIMITED Vs. M/S MAHAVIR SPINNING MILLS LTD. AND OTHERS
July 26, 1985
M/S NEW MODEL INDUSTRIES PVT. LTD., Vs. M/S TALWAR MILLS STORE
May 1, 1985
M/S. GANESH STEEL & ALLIED INDUSTRIES Vs. STATE OF PUNJAB
March 16, 1985
M/S. JAI KISHAN PARSHOTAM DASS Vs. S.P. SINGH SOOD AND OTHERS
March 19, 1985
M/S. RAM DHAN DAS RAMJI DAS SETHI, FEROZEPORE CITY Vs. SHRI DESH BANDHU AND ANR.
February 6, 1985
M/S. UNIVERSAL FASTENERS AND OTHERS Vs. BANK OF BARODA AND ANOTHER
September 25, 1985
M/S. VEDSONS STEELS & WIRES PVT. LTD Vs. UNION OF INDIA
March 16, 1985
MADAN LAL Vs. SHIV NARAIN
September 3, 1985
MADAN LAL Vs. STATE OF HARYANA
March 12, 1985
MADAN LAL Vs. STATE OF HARYANA
March 25, 1985
MADAN LAL Vs. AMAR PHUL AND ORS.
September 18, 1985
MADAN LAL Vs. MADAN LAL
March 18, 1985
MADAN LAL NAHAR Vs. GITA DEVI
February 26, 1985
MADAN MOHAN SINGH Vs. HARBANS LAL
May 21, 1985
MAGHAR SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 16, 1985
MAHA SINGH Vs. JHARIA
July 10, 1985
MAHABIR PARSHAD DIED Vs. PUNJAB SALTPETRE REFINERY PRIVATE LTD
January 17, 1985
MAHANT BUDH DAS Vs. SANT JAMNA DAS AND OTHERS
March 26, 1985
MAHANT MAST RAM AND OTHERS Vs. PUNJAB STATE AND OTHERS
March 22, 1985
MAHANT SANT SARUP Vs. STATE OF PUNJAB
January 22, 1985
MAHARAJ KRISHAN DEWAN Vs. STATE OF HARYANA
July 11, 1985
MAI CHAND Vs. JOINT SECRETARY REHABILITATION-CUM-SETTLEMENT COMMISSIONER, HARYANA
November 21, 1985
MAJOR HAR SARUP GOEL Vs. CHHOTE LAL RESIDENT OF LADWA
August 12, 1985
MAJOR KESHAV CHANDRA SINGH Vs. RANI
April 10, 1985
MAJOR SINGH Vs. STATE OF PUNJAB
September 2, 1985
MAJOR SINGH Vs. PUNJAB STATE SMALL INDUSTRIES CORPORATION LIMITED
August 12, 1985
MALKIAT DEVI Vs. NARESH SINGH AND ANOTHER
December 6, 1985
MALKIAT SINGH Vs. STATE OF PUNJAB
February 7, 1985
MAM CHAND Vs. STATE OF HARYANA
March 26, 1985
MAN KAURI Vs. SAT PAUL
July 10, 1985
MAN SINGH Vs. STATE OF HARYANA
August 16, 1985
MANAK LAL TAYAL Vs. JOG DHAYAN SINGAL
July 9, 1985
MANGA SINGH Vs. STATE OF PUNJAB
August 5, 1985
MANGAL DASS Vs. STATE OF HARYANA
November 5, 1985
MANGAL SINGH Vs. STATE OF PUNJAB
September 9, 1985
MANGAT RAM Vs. RAM PIARI
May 31, 1985
MANGAT RAM Vs. BHAGWAN SINGH
May 6, 1985
MANGAT SINGH Vs. OM PARKASH
August 7, 1985
MANGE RAM Vs. SUB-DIVISIONAL MAGISTRATE
May 17, 1985
MANGE RAM Vs. COLLECTOR, SONEPAT
November 6, 1985
MANJIT KAUR Vs. NARINDER SINGH
July 17, 1985
MANJIT SINGH Vs. UNION TERRITORY CHANDIGARH
August 2, 1985
MANKESHWAR DASS Vs. STATE OF PUNJAB
March 6, 1985
MANMOHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
January 23, 1985
MANMOHAN SINGH GHAI AND ANOTHER Vs. MUNICIPAL COMMITTEE, LUDHIANA
December 25, 1985
MANMOHAN SINGH NARANG Vs. M/S. SHIVALIK SAVINGS AND GENERAL INVESTMENT PVT. LTD.
December 2, 1985
MANOHAR LAL Vs. STATE OF PUNJAB
May 29, 1985
MANOHAR LAL Vs. DEWAN CHAND
May 9, 1985
MANOHAR LAL Vs. DEV PAUL
July 19, 1985
MANOHAR LAL AND ANR Vs. OM PARKASH AND ORS
May 8, 1985
MANOHAR LAL AND ANR. Vs. DEWAN CHAND AND ORS.
April 24, 1985
MANOHAR LAL AND OTHERS Vs. NARINDER SINGH AND ANOTHER
August 2, 1985
MANOHAR SINGH Vs. AMAR SINGH
May 8, 1985
MANPHOOL Vs. SAMPAT
August 27, 1985
MARKET COMMITTEE, SAFIDON Vs. SHEETAL PARKASH
September 19, 1985
MARUTI UDYOG LTD Vs. STATE OF HARYANA AND TWO ORS
October 31, 1985
MASTER SARDUL SINGH Vs. STATE OF PUNJAB AND ANR.
March 20, 1985
MAUJI RAM Vs. STATE OF HARYANA
July 23, 1985
MAYA DEVI Vs. LAL CHAND
September 21, 1985
MAYA DEVI Vs. KARTAR BUS SERVICE LTD
May 3, 1985
MEERA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
August 28, 1985
MEGH RAJ Vs. RAGHUBIR SINGH AND OTHERS
March 14, 1985
MEHAL SINGH Vs. STATE OF HARYANA
May 17, 1985
MEHAR CHAND SAHARAN Vs. RAVINDER KUMAR
July 18, 1985
MEHAR SINGH Vs. KEHAR SINGH
August 8, 1985
MEHAR SINGH Vs. GRAM SABHA OF VILLAGE PATHIAL
September 25, 1985
MEHAR SINGH Vs. GIAN SINGH
February 19, 1985
MEHMA SINGH Vs. DHAN KAUR
November 28, 1985
MEHNGA AND OTHERS Vs. MAJOR SINGH AND ANOTHER
May 14, 1985
MEHNGA SINGH Vs. FINANCIAL COMMISSIONER
April 26, 1985
MESSERS ANAND ELECTRICAL STORE Vs. STATE OF PUNJAB AND ANOTHER
March 27, 1985
MESSERS GILTON ELECTRICALS Vs. FOOD CORPORATION OF INDIA
April 8, 1985
MESSERS INDUSTRIAL CABLES (INDIA) LIMITED Vs. HINDUSTAN ALUMINIUM CORPORATION LIMITED AND OTHERS
April 8, 1985
MESSRS JOHRI MAL RAM LAL Vs. PARSHOTAM DASS
December 19, 1985
MESSRS KISHORI LAL PREM NATH Vs. VED PARKASH
August 16, 1985
MESSRS SUMAN LIGHT HOSIERY Vs. JASWANT SINGH
May 15, 1985
MIHAN SINGH Vs. STATE OF PUNJAB
January 17, 1985
MILKHA SINGH Vs. MOHINDER SINGH
October 24, 1985
MISRI Vs. FINANCIAL COMMISSIONER HARYANA
February 12, 1985
MIT SINGH Vs. RUR SINGH AND OTHERS
July 11, 1985
MITTAL PIPE MANUFACTURING COMPANY Vs. STATE OF HARYANA
November 8, 1985
MITTAR SAIN Vs. BASANT LAL
February 25, 1985
MODAN SINGH AND OTHERS Vs. KHETA SINSH
September 20, 1985
MOGA TRANSPORT COMPANY PVT Vs. KRISHAN KUMAR GOEL
May 9, 1985
MOHAN LAL Vs. SMT. SHANTI DEVI
January 11, 1985
MOHAN LAL Vs. RAMJI DASS
December 3, 1985
MOHAN LAL ALIAS BHURA RAM Vs. STATE OF PUNJAB
July 31, 1985
MOHAN LAL GUPTA Vs. STATE OF HARYANA
September 9, 1985
MOHAN ROLLER FLOUR MILLS Vs. STATE OF PUNJAB
August 27, 1985
MOHAN SINGH Vs. STATE OF PUNJAB
January 28, 1985
MOHAN SINGH Vs. STATE OF HARYANA THROUGH COLLECTOR, SIRSA
April 30, 1985
MOHAN SINGH Vs. HARBANS KAUR
February 22, 1985
MOHANJIT SINGH Vs. SMT. RAVINDER KAUR
August 5, 1985
MOHANJIT SINGH Vs. RAVINDER KAUR
May 7, 1985
MOHIDNER SINGH Vs. BABU SINGH
September 13, 1985
MOHINDER KAUR Vs. THE MALWA BUS SERVICE PRIVATE LTD. MOGA, THROUGH JASBIR KAUR
May 23, 1985
MOHINDER KAUR Vs. RANA JOGINDER SINGH
February 13, 1985
MOHINDER KAUR Vs. SURINDER KUMAR
January 16, 1985
MOHINDER KAUR Vs. SURINDERPAL SINGH
December 12, 1985
MOHINDER MASIH Vs. STATE OF PUNJAB
October 24, 1985
MOHINDER PAL SINGH Vs. BHUPINDER KAUR
July 11, 1985
MOHINDER SINGH Vs. HARBANS KAUR
August 12, 1985
MOHINDER SINGH Vs. STATE OF PUNJAB
April 12, 1985
MOHINDER SINGH Vs. GURDIAL KAUR
February 11, 1985
MOHINDER SINGH Vs. RATTAN KAUR
February 27, 1985
MOHINDER SINGH Vs. JASWANT SINGH
September 3, 1985
MOHTA INDUSTRIES LIMITED Vs. PUNJAB STATE ELECTRICITY BOARD
May 8, 1985
MOLINS OF INDIA LTD. Vs. STATE OF PUNJAB
July 12, 1985
MONIKA KNITTING WORKS Vs. MUKESH CHANDER ADYA AND OTHERS
October 31, 1985
MOOL CHAND Vs. STATE OF PUNJAB
January 28, 1985
MOOL CHAND Vs. TRIPTA BAKHSHI
March 18, 1985
MOOLA SINGH Vs. PURAN SINGH
August 11, 1985
MOTI LAL BANERJEE Vs. STATE OF HARYANA
August 26, 1985
MR. BHUPINDER SINGH AND OTHER Vs. THE STATE OF PUNJAB AND OTHERS
October 25, 1985
MST. GURDEV KAUR AND OTHERS Vs. MST. CHANNO
September 3, 1985
MUKAND SINGH Vs. STATE OF PUNJAB
January 31, 1985
MUKAND SINGH S Vs. STATE OF PUNJAB
March 14, 1985
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 25, 1985
MUKHTIAR SINGH, ADVOCATE Vs. STATE OF HARYANA
July 10, 1985
MULKH RAJ Vs. RAJ KUMAR
July 22, 1985
MULTANI Vs. PRITAM SINGH
May 16, 1985
MUNICIPAL COMMITTEE Vs. BALDEV PARSAD
February 12, 1985
MUNICIPAL COMMITTEE SIRHIND Vs. VIJAY RANI
March 20, 1985
MUNICIPAL COMMITTEE, KAPURTHALA Vs. RAM SARUP
September 20, 1985
MUNICIPAL COMMITTEE, NABHA Vs. PADAM KUMAR
July 25, 1985
MUNICIPAL COMMITTEE, SAMANA Vs. BALDEV DUTT AND OTHERS
December 13, 1985
MUNICIPALITY JAGADHRI Vs. APPELLATE AUTHORITY AND OTHER
April 11, 1985
MUNNA LAL Vs. STATE
March 14, 1985
MUNSHI RAM Vs. HARI RAM
February 7, 1985
MUNSHI RAM Vs. VIMAL KUMAR
April 25, 1985
MUNSHI RAM Vs. STATE OF HARYANA
August 16, 1985
MURARI LAL Vs. INCOME-TAX OFFICER A WARD
January 18, 1985
MURLI DHAR Vs. SANATAM DHARAM HIGH SCHOOL
February 19, 1985
MURTI RAM Vs. SHRI RAM PARKASH
October 31, 1985
MURTI THAKAR JI MAHARAJ, THAKAR DWARA, SANGRUR Vs. BHAGWAN DASS AND OTHERS
September 4, 1985
N.S. STEELS PRIVATE LTD. THROUGH PAWAN KUMAR Vs. UNION OF INDIA
September 21, 1985
NACHHATAR SINGH Vs. STATE OF PUNJAB
May 16, 1985
NACHHATTAR SINGH Vs. HARCHARAN KAUR
September 9, 1985
NACHHATTAR SINGH Vs. JAGIR KAUR
September 26, 1985
NACHHATTAR SINGH Vs. STATE OF PUNJAB
November 21, 1985
NACHHATTER SINGH Vs. STATE OF PUNJAB
February 1, 1985
NAGIN CHAND Vs. KAUSHALYA
January 7, 1985
NAGINA SINGH Vs. GURDIP SINGH AND OTHERS
March 19, 1985
NAGINDER KAUR Vs. BALWANT SINGH
November 28, 1985
NAHAR SINGH Vs. KAKU RAM
July 8, 1985
NAHAR SINGH S/O CHANAN SINGH Vs. STATE OF PUNJAB
January 7, 1985
NAIB SINGH Vs. SADA RAM
September 2, 1985
NAM ADHAR JALOTA Vs. RAMESH CHAND
February 12, 1985
NANAK CHAND Vs. STATE OF PUNJAB
May 28, 1985
NAND LAL Vs. RAJA RAM
December 10, 1985
NAND LAL Vs. TAX RECOVERY OFFICER
December 10, 1985
NAND LAL AND OTHERS Vs. TULSI AND OTHERS
September 13, 1985
NAND LAL NANDWANI Vs. BHAGWAN DASS
May 8, 1985
NARAIN DASS BHAGWAN DASS Vs. BHARPAI AND OTHERS
January 16, 1985
NARESH KUMAR & OTHERS Vs. STATE OF PUNJAB & OTHERS
January 14, 1985
NARINDER KUMAR Vs. STATE OF PUNJAB
March 1, 1985
NARINDER KUMAR Vs. SMT. SHOBHA
October 29, 1985
NARINDER SINGH Vs. KISHORE CHAND
April 10, 1985
NARINDER SINGH Vs. ANOOP SINGH AND ANOTHER
March 28, 1985
NARINDER SINGH Vs. STATE OF PUNJAB
July 8, 1985
NARINJAN SINGH Vs. STATE OF PUNJAB
February 28, 1985
NASIB CHAND, PARTNER OF SUPER TRADING AGENCY Vs. STATE OF PUNJAB
September 10, 1985
NASIB SINGH Vs. STATE OF HARYANA
August 1, 1985
NATHI Vs. GHANSI
April 12, 1985
NATHI RAM GOEL Vs. THE STATE OF PUNJAB AND OTHERS
August 26, 1985
NATIONAL INSURANCE COMPANY LTD Vs. SANT KAUR
April 15, 1985
NAURANG SINGH Vs. UNION TERRITORY CHANDIGARH
February 8, 1985
NAURANG SINGH Vs. STATE OF HARYANA
August 8, 1985
NAVEEN GENERAL STORE Vs. STEPAN CHEMICALS LTD
December 6, 1985
NAZAR SINGH Vs. DEPUTY COMMISSIONER SANGRUR
December 12, 1985
NAZIR KHAN Vs. SIRI CHAND PROPRIETOR ROZY STORES
August 13, 1985
NEELAM Vs. VINOD KUMAR
October 7, 1985
NEK SINGH Vs. GURNAM KAUR
March 1, 1985
NEK SINGH AND OTHERS Vs. BHAG STNGH AND OTHERS
September 23, 1985
NETAR RAM AND OTHERS Vs. HANS RAJ AND OTHERS
February 28, 1985
NEW INDIA ASSURANCE CO LTD Vs. IND KAUR
September 2, 1985
NEW INDIA ASSURANCE CO LTD Vs. CHARAN KAUR
November 20, 1985
NEW INDIA ASSURANCE CO LTD Vs. GURMIT KAUR
May 9, 1985
NEW INDIA ASSURANCE CO. LTD Vs. JAGDEEP RIAR
August 22, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. SURINDER KAUR AND ORS.
January 15, 1985
NIRANJAN LAL Vs. MUNICIPALITY BHATINDA
April 12, 1985
NIRKEWAL DASS Vs. MAHANT RAM ROOP AND OTHERS
September 9, 1985
NIRMAL CHAND Vs. SOHAN LAL
March 15, 1985
NIRMAL KAUR Vs. PREM LATA SOOD
May 20, 1985
NIRMAL SINGH Vs. AMAR KAUR
March 16, 1985
NIRMI W/O SATBIR SINGH Vs. SATBIR SINGH S/O SHIB DHAN
January 7, 1985
NITCO ROADWAYS PVT LTD Vs. MUNICIPAL CORPORATION LUDHIANA
September 4, 1985
NORATA RAM BAL KRISHAN Vs. BASTA SINGH
January 10, 1985
O.P. MODI Vs. KARTARI
March 5, 1985
OM CHAND Vs. RAMA RANI
May 7, 1985
OM PARKASH Vs. STATE OF HARYANA
September 9, 1985
OM PARKASH Vs. COMMISSIONER OF INCOME-TAX
July 15, 1985
OM PARKASH Vs. NARAIN PARSHAD
January 14, 1985
OM PARKASH Vs. STATE OF HARYANA
January 16, 1985
OM PARKASH BHASIN Vs. STATE OF HARYANA
March 25, 1985
OM PRAKASH Vs. ROSHANI
July 10, 1985
OMKAR SINGH Vs. THE MANAGING COMMITTEE, GIANPURA COLLEGE, GHARAUNDA, KARNAL AND OTHERS
April 25, 1985
ONKAR NATH Vs. BASHEER
August 24, 1985
ORIENTAL INSURANCE CO LTD Vs. SITLA PARSHAD
August 7, 1985
P S E B PATIALA AND ANOTHER Vs. KARTAR COLONIZERS PVT LTD
January 8, 1985
P S E BOARD Vs. A T T AGENCIES AMBALA
September 27, 1985
P U CHANDIGARH AND ANOTHER Vs. MOULICK AND ANOTHER
April 19, 1985
P.K. BANERJEE Vs. STATE OF PUNJAB
August 29, 1985
P.L. SETHI AND ANOTHER Vs. REGISTRAR (APPOINTED UNDER THE COMPANIES ACT) FOR PUNJAB
February 15, 1985
P.S. RAWAT Vs. RAM LAL ARORA
November 19, 1985
PADAM Vs. SOHAN LAL
May 20, 1985
PADMA VATI Vs. DASAUNDHI RAM
September 12, 1985
PAHU MAL Vs. CHHAJU RAM
April 29, 1985
PALA SINGH Vs. JAGIR KAUR
November 14, 1985
PANDIT BISHAN SARUP Vs. PREM NARAIN
August 8, 1985
PANNI LAL Vs. DAYA RAM
May 1, 1985
PAPPU Vs. STATE OF PUNJAB
February 6, 1985
PARAMJIT SINGH Vs. TARA CHAND
September 16, 1985
PARAMJIT SINGH Vs. BALWINDER KAUR
January 9, 1985
PARAMJIT SINGH Vs. GURMIT KAUR
August 12, 1985
PARBHU RAM ALIAS PHUL SINGH Vs. MOLU RAM
May 29, 1985
PARDEEP KUMAR Vs. SUNITA RAMPAL
December 20, 1985
PARKASH Vs. STATE OF HARYANA
March 15, 1985
PARKASH CHAND Vs. HANS RAJ
January 18, 1985
PARKASH CHAND Vs. PAL SINGH
May 7, 1985
PARKASH CHAND Vs. STATE OF HARYANA
February 6, 1985
PARKASH CHAND MOHRA (DECEASED) Vs. FIRM MESSRS ISHAR DASS
November 20, 1985
PARKASH GUPTA Vs. SAT PARKASH ARORA
March 18, 1985
PARKASH WATI Vs. VISHWA NATH
August 1, 1985
PARMA NAND Vs. BABU RAM
March 25, 1985
PARMESHWARI Vs. KAURI
October 14, 1985
PARMINDER SINGH DHILLON Vs. STATE OF PUNJAB
April 24, 1985
PARMOD KUMAR Vs. BHAGWAT SARUP
August 12, 1985
PARO DEVI Vs. SUKH DEVI
August 7, 1985
PARSHOTAM LAL Vs. MATU RAM TRUST JIND
January 29, 1985
PARSHOTAM LAL Vs. STATE OF PUNJAB
October 7, 1985
PARTAP Vs. STATE OF HARYANA
September 17, 1985
PARTAP SINGH Vs. SURJIT SINGH AND ANOTHER
July 22, 1985
PARVATI Vs. RAM CHAND
September 4, 1985
PAUL SINGH Vs. STATE OF PUNJAB
September 2, 1985
PHINNO Vs. PRITO
November 30, 1985
PHUL SINGH Vs. STATE OF HARYANA
September 20, 1985
PIARA LAL Vs. TIRATH SINGH
August 26, 1985
PIARA LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 14, 1985
PIARA SINGH Vs. KAUSHALYA DEVI GERA
December 20, 1985
PIARA SINGH AND ANR. Vs. CENTRAL BANK OF INDIA AND ORS.
December 20, 1985
PIARE LAL Vs. TELO DEVI
April 25, 1985
PIAREY LAL Vs. KHUSHAL CHAND AND ORS
August 24, 1985
PIRTHI ALIAS PIRTHVI SINGH Vs. DHARAMBIR SINGH AND ORS.
August 2, 1985
PITAMBAR LAL Vs. STATE OF PUNJAB
May 13, 1985
POHKAR Vs. MUSSADI LAL
January 29, 1985
PRAHLAD KUMAR Vs. AVTAR KRISHAN
December 4, 1985
PREM KUMAR Vs. YASH PAUL
April 29, 1985
PREM KUMAR Vs. SHIV RAM
August 27, 1985
PREM LATA Vs. RAMESH KUMAR
November 8, 1985
PREM NATH Vs. STATE OF HARYANA
March 11, 1985
PREMIER THERMATIC P LTD Vs. INDIAN SULPHACID INDUSTRIES LTD
March 14, 1985
PRESTOLITE OF INDIA LTD Vs. UNION OF BANK OF INDIA
September 26, 1985
PRINCE BUS & TRANSPORT CO LTD Vs. STATE OF PUNJAB
September 16, 1985
PRINCESS NALINI RAJYA LAKSMI DEVI Vs. MAHESH CHANDER WALIA
August 7, 1985
PRITAM Vs. STATE OF PUNJAB
December 6, 1985
PRITAM KAUR Vs. CHANAN SINGH AND OTHERS
February 8, 1985
PRITAM KUMAR Vs. NAGAR PALIKA
January 30, 1985
PRITAM SINGH Vs. TARA SINGH
February 13, 1985
PRITAM SINGH Vs. MEHAL SINGH AND ORS.
August 29, 1985
PRITAM SINGH Vs. RAJ SAINI
October 14, 1985
PRITAM SINGH Vs. UNION TERRITORY, CHANDIGARH
November 22, 1985
PRITAM SINGH ALIAS PRITAM DASS Vs. STATE OF PUNJAB
March 15, 1985
PRITAM SINGH PANNU Vs. RATTAN LAL AND OTHERS
November 29, 1985
PRITAM SINGH, A.S.I. Vs. INSPECTOR GENERAL OF POLICE, PUNJAB AND ORS.
February 12, 1985
PRITHVI SINGH Vs. DIRECTOR OF PANCHAYATS
September 17, 1985
PRITHVIRAJ SINGH Vs. PAVANVIR KAUR
December 17, 1985
PROGRESSIVE POLY PLAST CO P LTD Vs. UNION OF INDIA
January 31, 1985
PROVIDENT FUND INSPECTOR Vs. PAUL RUBBER WORKS
August 30, 1985
PROVIDENT FUND INSPECTOR Vs. ESSKAY TEXTILES
March 4, 1985
PT. PARAS RAM Vs. THAKAR SHANKAR DASS
September 13, 1985
PUJYAPAD ADWAIT PUNCH PARMESHWAR PANCHAYAT AKHARA NAYA UDASIN Vs. GIRDHARI LAL
March 29, 1985
PUNJAB & SIND BANK LTD Vs. SURJIT KAUR
July 26, 1985
PUNJAB AND SIND BANK Vs. BHUSHAN TIN BOX INDUSTRIES AND OTHERS
November 30, 1985
PUNJAB KHAND UDYOG LTD Vs. AMAR NATH AGGARWAL
October 18, 1985
PUNJAB NATIONAL BANK Vs. PARMESH KNITTING WORKS
August 13, 1985
PUNJAB RURAL INDUSTRIAL WORKS Vs. PUNJAB FINANCIAL CORPORATION
November 20, 1985
PUNJAB STATE Vs. MEHAR SINGH
August 24, 1985
PUNJAB STATE Vs. VIRSA SINGH
April 23, 1985
PUNJAB STATE Vs. HAKAM SINGH
January 15, 1985
PUNJAB STATE Vs. BACHAN SINGH AND OTHERS
July 12, 1985
PUNJAB STATE Vs. PREM SINGH
January 28, 1985
PUNJAB STATE Vs. KASHMIRA SINGH
May 9, 1985
PUNJAB STATE AND ANOTHER Vs. TARA CHAND
January 15, 1985
PUNJAB STATE ELECTRICITY BOARD Vs. SUBHASH CHANDER KHURANA
January 16, 1985
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. ABNASH TEXTILE TRADING AGENCIES
September 27, 1985
PUNJAB STATE, AMRITSAR Vs. ROHNI KUMAR
August 7, 1985
PURAN Vs. STATE OF HARYANA
December 23, 1985
PURAN Vs. STATE OF HARYANA
September 23, 1985
PURAN ALIAS RANBIR ALIAS DHURI Vs. STATE OF HARYANA
January 16, 1985
PURAN CHAND Vs. KRISHAN GOPAL
September 26, 1985
PURAN CHAND Vs. MUNSHI RAM
September 27, 1985
PURAN CHAND Vs. PALO
August 8, 1985
PURAN SINGH Vs. JAGTAR SINGH
September 6, 1985
PURAN SINGH Vs. STATE OF HARYANA
May 28, 1985
PURAN SINGH Vs. STATE OF HARYANA
September 3, 1985
PURAN SINGH Vs. STATE OF PUNJAB
November 1, 1985
R. N. HASSIJA (FARIDABAD) Vs. CHUNI LAL
October 18, 1985
R.K. JAIN Vs. J.C. KAPOOR
March 12, 1985
R.S. SEHGAL Vs. THE UNION OF INDIA (UOI) AND ANR.
March 22, 1985
RACHHPAL KAUR Vs. JOGINDER SINGH
September 20, 1985
RACHHPAL SINGH Vs. SOHAN SINGH
January 22, 1985
RADHA Vs. KISHAN LAL
December 9, 1985
RADHE LAL Vs. SMT. BRIJ LATA
September 9, 1985
RAGHBIR SINGH Vs. LALA DINA NATH
August 16, 1985
RAGHVIR SINGH Vs. ADDITIONAL DISTRICT JUDGE, SONEPAT
August 27, 1985
RAJ ALIAS RAJINDER PARKASH Vs. BHAGWAN KAUR
February 1, 1985
RAJ KUMAR Vs. FINANCIAL COMMISSIONER
August 6, 1985
RAJ KUMAR Vs. STATE OF PUNJAB
January 24, 1985
RAJ KUMAR Vs. STATE OF PUNJAB
March 22, 1985
RAJ KUMAR Vs. PURAN CHAND
May 8, 1985
RAJ KUMAR AND OTHERS Vs. MUNICIPAL COMMITTEE, KARNAL AND ANOTHER
August 16, 1985
RAJ KUMAR GUPTA Vs. STATE OF HARYANA
July 24, 1985
RAJ KUMARI Vs. RAJINDER LAL MEHTA
March 11, 1985
RAJ PAUL BHAGRIA Vs. SURINDER KAUR
April 11, 1985
RAJ RANI Vs. HARDISH KUMAR
February 14, 1985
RAJ RANI Vs. NIRANJAN DASS MANOCHA
January 15, 1985
RAJARAM CORN PRODUCTS PUNJAB PRIVATE LIMITED Vs. SUPERINTENDENT CENTRAL EXCISE RANGE PBC
November 5, 1985
RAJASTHAN STATE AGRO INDUSTRIES CORPN. LTD. AND ANR. Vs. KOER SINGH AND ORS.
May 10, 1985
RAJBIR SINGH Vs. THE STATE OF HARYANA AND OTHERS
May 22, 1985
RAJEEV JOHAR Vs. PRINCIPAL GOVT MEDICAL COLLEGE ROHTAK
April 23, 1985
RAJESH Vs. JAMNA DAS
January 6, 1985
RAJESHWAR PERSHAD L Vs. COMMISSIONER OF INCOME TAX
July 10, 1985
RAJESWARI DEVI Vs. CHANDER SARUP
March 11, 1985
RAJINDER KISHORE Vs. KESAR DASS
May 7, 1985
RAJINDER PARSHAD Vs. STATE OF HARYANA
December 25, 1985
RAJINDER PAUL SHARMA Vs. THE COMMISSIONER JULLUNDHAR DIVISION, JULLUNDHAR
November 19, 1985
RAJINDER SINGH Vs. STATE OF PUNJAB
November 4, 1985
RAJINDER SINGH Vs. DEPUTY COMMISSIONER, GURGAON
May 23, 1985
RAJINDER SINGH Vs. DY COMMR GURGAON
May 23, 1985
RAJINDER SINGH KANWAR Vs. SANTOSH KUMARI
May 13, 1985
RAJPAL SINGH Vs. THE UNION OF INDIA AND ORS.
February 20, 1985
RAJPAL SINGH Vs. UNION OF INDIA
December 20, 1985
RAKESH KUMAR JAIN Vs. HIRA LAL
August 22, 1985
RAKHA SINGH Vs. BABU SINGH AND OTHERS
January 31, 1985
RAM AVTAR Vs. STATE OF HARYANA
September 9, 1985
RAM CHANDER Vs. GANESH DASS
February 16, 1985
RAM GOPAL AND OTHERS Vs. HIRA AND OTHERS
May 30, 1985
RAM GOPAL BANARSI DASS Vs. SATISH KUMAR
September 5, 1985
RAM KANWAR Vs. PARTAP SINGH AND ANOTHER
September 3, 1985
RAM KISHAN Vs. CHIEF CANAL OFFICER, HARYANA
November 5, 1985
RAM KISHAN Vs. MAST RAM
August 26, 1985
RAM KISHAN Vs. STATE OF HARYANA
October 15, 1985
RAM KISHAN Vs. SHANKAR LAL
August 5, 1985
RAM KRISHAN (NARNAUL) Vs. SANTRA DEVI
January 31, 1985
RAM KUMAR Vs. STATE OF HARYANA
March 28, 1985
RAM KUMAR Vs. JAGDISH
September 13, 1985
RAM KUMAR AND CO Vs. STATE OF HARYANA
August 6, 1985
RAM LAL Vs. ASHOK KUMAR
February 14, 1985
RAM MURTI Vs. GIAN CHAND
August 28, 1985
RAM NARAIN Vs. BANWARI LAL
August 16, 1985
RAM NARAIN PALIWAL Vs. COMMISSIONER OF INCOME-TAX
October 18, 1985
RAM NARAIN TYAGI Vs. STATE OF HARYANA AND ORS.
February 7, 1985
RAM NATH Vs. BALDEV RAJ CHAWLA
April 19, 1985
RAM NATH Vs. STATE OF HARYANA
March 11, 1985
RAM NATH CHANDOK AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 15, 1985
RAM PARKASH Vs. STATE OF PUNJAB
May 1, 1985
RAM PARKASH Vs. KESHO RAM AGGARWAL
August 9, 1985
RAM PARKASH JERATH Vs. OM PARKASH VIJ
November 4, 1985
RAM PARTAP Vs. STATE OF HARYANA
February 8, 1985
RAM PIARI Vs. STATE OF PUNJAB
October 24, 1985
RAM PRASAD AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 22, 1985
RAM RAKHA S/O SH. BRIJ LAL Vs. BALMUKAND S/O SH. GURDAS RAM
November 30, 1985
RAM RAKHA SINGH Vs. PRITAM SINGH AND OTHERS
April 22, 1985
RAM RATI DEVI Vs. STATE OF HARYANA AND ORS.
July 30, 1985
RAM RATTAN Vs. SUSHIL CHAND
January 30, 1985
RAM RICHHPAL Vs. SHER SINGH
February 26, 1985
RAM SARUP Vs. STATE OF HARYANA
January 23, 1985
RAM SARUP Vs. PUSHPA
August 30, 1985
RAM SINGH Vs. PAT RAM (DECEASED) AND OTHERS
December 6, 1985
RAM SINGH Vs. UTTAM CHAND
February 11, 1985
RAMESH CHAND Vs. KRISHAN KUMAR
February 4, 1985
RAMESH KUMAR Vs. SUBHASH CHANDER
August 9, 1985
RAMESH KUMAR Vs. STATE THROUGH GOVERNMENT FOOD INSPECTOR
September 19, 1985
RAMESH KUMAR Vs. BIMLA DEVI
August 6, 1985
RAMESHWAR Vs. JOGINDER SINGH
August 29, 1985
RAMPHAL Vs. STATE OF HARYANA
May 23, 1985
RANBIR KAUR BINDRA Vs. SITAL PARKASH JAIN
September 26, 1985
RANI DEVI Vs. HUSSAN LAL
January 13, 1985
RANJIT KAUR Vs. JAGDEV SINGH
May 1, 1985
RANJIT KAUR Vs. HARJIT SINGH
January 22, 1985
RANJIT KUMAR Vs. MOHAN SINGH
August 12, 1985
RANJIT SINGH Vs. KARTARA RAM AND ANOTHER
August 8, 1985
RASIK VERJIVAN JETHA Vs. SHRI A V S SAXENA, FACTORY MANAGER, H M M LTD
October 30, 1985
RATAN SINGH Vs. RAM PARKASH
May 8, 1985
RATTAN CHAND Vs. PUNJAB STATE AND ANOTHER
July 18, 1985
RATTAN SINGH Vs. GRAM SABHA BUDHA THEH
January 9, 1985
RATTAN SINGH Vs. STATE OF HARYANA
April 20, 1985
RATTI RAM Vs. SAT NARYAIN
July 23, 1985
RAVI CHAND MANGLA AND ORS. Vs. LAKSHMI NARAIN
August 26, 1985
RAWEL KAUR Vs. MOHINDER SINGH
May 17, 1985
RESHAM SINGH Vs. MANMOHAN SINGH
January 30, 1985
RESHIMA RANI Vs. RAVINDER PAHWA
July 16, 1985
RISHI DEV ANAND Vs. STATE OF UNION TERRITORY OF CHANDIGARH
January 16, 1985
RISHI KUMAR Vs. STATE OF PUNJAB
September 24, 1985
RISHI PARKASH Vs. STATE OF HARYANA
January 15, 1985
ROHI RAM AND OTHERS Vs. MUKHTIAR KAUR AND OTHERS
November 21, 1985
ROHTAK DISTRICT TRANSPORT COOPERATIVE SOCIETY LTD. Vs. INDER KAUR AND OTHERS
December 6, 1985
ROMESH CHANDER Vs. SUDESH KUMARI
November 21, 1985
ROMESH CHANDER, HISSAR Vs. KAUSHALYA DEVI
August 13, 1985
ROMESH KUMAR Vs. ATMA DEVI
July 12, 1985
ROMESH KUMAR Vs. ATMA DEVI
August 9, 1985
ROMESH KUMAR Vs. BHAGWAN DASS AHUJA
October 25, 1985
ROOP RAI TIMBER WORKS Vs. KAMALJIT KAUR
July 18, 1985
ROSHAN LAL Vs. RAJ KUMAR
September 2, 1985
ROVINDERPAL SINGH Vs. UNION TERRITORY CHANDIGARH
November 29, 1985
RUBICON STEELS Vs. STATE OF PUNJAB AND OTHERS
September 24, 1985
RULIA RAM Vs. CHUHAR SINGH
February 19, 1985
RUPINDER SINGH Vs. JASWANT SINGH
May 28, 1985
S HARPREET SINGH Vs. STATE OF PUNJAB
September 27, 1985
S HIRA SINGH Vs. STATE OF PUNJAB
May 6, 1985
S K MARWAHA Vs. UNION TERRITORY CHANDIGARH
July 26, 1985
S.N. PANDEY, MARKETING MANAGER, NATIONAL FERTILIZER LTD. Vs. STATE OF PUNJAB
August 29, 1985
S.S. JAIN SABHA Vs. SURINDER KUMAR
March 16, 1985
SAHI RAM Vs. STATE OF HARYANA
November 30, 1985
SAHYOGATA DEVI Vs. LALIT KUMAR KHURANA
January 1, 1985
SALIG RAM SHARMA Vs. VAID JAGAN NATH SHARMA
February 8, 1985
SALWINDER SINGH Vs. STATE OF PUNJAB
February 27, 1985
SAMBHALKHA CO-OPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. STATE OF HARYANA
January 15, 1985
SAMITTAR SINGH Vs. STATE OF PUNJAB
May 14, 1985
SAMPURAN SINGH Vs. GURDEV KAUR
January 17, 1985
SAMRITI SHARMA Vs. CHANDER KUMAR SHARMA
January 16, 1985
SANT KAUR Vs. SADHU SINGH
May 10, 1985
SANT LAL Vs. HIRA LAL
October 10, 1985
SANT LAL Vs. STATE OF HARYANA
August 27, 1985
SANT SINGH Vs. DALIP SINGH AND OTHERS
February 16, 1985
SANT SINGH Vs. STATE OF HARYANA
September 15, 1985
SANTOSH JAIN Vs. MAYA WANTI
September 13, 1985
SANTOSH KUMARI Vs. PARVEEN KUMAR
September 20, 1985
SANTOSH MEHRA Vs. M.L. AGGARWAL
July 11, 1985
SANWANT SINGH Vs. STATE OF HARYANA
July 26, 1985
SARABHAI MACHINERY Vs. HARYANA DETERGENTS LTD
April 11, 1985
SARABJIT SINGH Vs. DHANWANT KAUR
February 21, 1985
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. UNION OF INDIA
January 11, 1985
SARDARI LAL Vs. NARSINGH BAHADUR
May 14, 1985
SARDARI LAL Vs. STATE OF PUNJAB
September 2, 1985
SARLA DEVI Vs. HARI RAM SOOD
December 12, 1985
SARMUKH SINGH Vs. STATE OF PUNJAB
September 18, 1985
SARUP SINGH Vs. RATTAN SINGH AND OTHERS
November 6, 1985
SARUP SINGH Vs. STATE OF HARYANA
November 18, 1985
SARUP SINGH Vs. OM PARKASH
September 24, 1985
SARWAN Vs. JOINT DIRECTOR PANCHAYATS
May 1, 1985
SARWAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 16, 1985
SAT BIR SINGH Vs. DHANI RAM
July 16, 1985
SAT PAL Vs. GHOGHRI AND ANOTHER
February 20, 1985
SAT PAL Vs. MURARI LAL
July 9, 1985
SAT PARKASH Vs. OM PARKASH VIJ
January 14, 1985
SAT PARKASH RAM NARANJAN Vs. COMMISSIONER OF INCOME-TAX
May 9, 1985
SATINDER SINGH AND OTHERS Vs. BACHAN SINGH AND OTHERS
November 22, 1985
SATISH KUMAR SHARMA Vs. SMT. MEERA SHARMA
August 2, 1985
SATYA Vs. JOGINDER PAL
February 25, 1985
SATYA MOHAN Vs. STATE OF HARYANA
March 5, 1985
SATYA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
April 8, 1985
SATYANARAIN Vs. DHARAMBIR ALIAS HARI SINGH
August 14, 1985
SAWARAN KAUR Vs. KISHAN SINGH
April 25, 1985
SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS, PUNJAB, CHANDIGARH AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
September 9, 1985
SERVANTS OF THE PEOPLE SOCIETY, LAJPAT BHAVAN LAJPAT NAGAR, NEW DELHI Vs. SHRI SUMER CHAND BHATT. RESIDENT OF LAJPAT BHAWAN, SECTOR 15-B, CHANDIGARH
November 7, 1985
SEWA RAM Vs. SUSHILA DEVI
December 6, 1985
SEWA SINGH Vs. JOGINDER SINGH
November 18, 1985
SH. MADHO SINGH Vs. THE STATE OF PUNJAB THROUGH THE SECRETARY, LOCAL GOVERNMENT, PUNJAB, CHANDIGARH AND ANOTHER
July 23, 1985
SHAKUNTALA KHOSLA Vs. COMMISSIONER OF WEALTH-TAX
May 31, 1985
SHALINDER SINGH Vs. JAI KAUR
May 3, 1985
SHAM DASS Vs. STATE OF PUNJAB
November 7, 1985
SHAM LAL Vs. PARKASH CHAND
September 10, 1985
SHAM LAL Vs. STATE OF PUNJAB
February 6, 1985
SHAM LAL AND ANOTHER Vs. FIRM LAL CHAND BISHAN DASS AND OTHERS
September 6, 1985
SHAM SUNDER Vs. STATE OF HARYANA
September 3, 1985
SHAMMI CHOPRA Vs. RITU CHOPRA
March 22, 1985
SHAMSHER SINGH Vs. SHANTI PARKASH
January 25, 1985
SHANKAR Vs. RAMJILAL
August 1, 1985
SHANKRI Vs. SOM NATH
December 18, 1985
SHANTI DEVI Vs. GURDAS RAM AND OTHERS
January 15, 1985
SHANTI DEVI Vs. STATE OF HARYANA
May 6, 1985
SHANTI DEVI Vs. BIMLA DEVI
May 7, 1985
SHANTI DEVI OF AJMER Vs. M/S A. R. CHADHA & CO.
September 9, 1985
SHANTI SARUP Vs. BALDEVA
December 9, 1985
SHANTI SARUP CHELA PARTAP CHAND CHELA MAHAL CHAND Vs. PANNA LAL JAIN
March 27, 1985
SHARAN KUMAR Vs. STATE
September 21, 1985
SHASHI BALA ALIAS SHASHI Vs. VISHAV DEV
May 29, 1985
SHASHI MEHTA Vs. STATE OF PUNJAB
August 12, 1985
SHEELA RANI Vs. KAILASH WATI
August 19, 1985
SHER CHAND Vs. STATE OF PUNJAB
May 17, 1985
SHER SINGH Vs. PURAN
August 8, 1985
SHITTAL PARSHAD Vs. GYANI RAM
May 3, 1985
SHIV KUMAR Vs. STATE OF PUNJAB
July 29, 1985
SHIV LAL KANHAYA LAL Vs. COMMISSIONER OF INCOME-TAX
September 19, 1985
SHIVALIK POULTRY FORM Vs. INDIAN BANK
September 16, 1985
SHRI LAKHI PRASHAD SHAH Vs. STATE OF PUNJAB
February 12, 1985
SHRI MAKHAN SINGH Vs. SHRI SHADEV RAJ SONI
January 24, 1985
SHRI PRITAM SINGH GOSAL Vs. SMT. BASANT DEVI SHAHNI ALIAS MRS. SHAHNI
January 14, 1985
SHRI SATWINDER SINGH PATWARI AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
September 19, 1985
SHRI TILAK RAJ, A.S.I. Vs. INSPECTOR GENERAL OF POLICE AND ANR.
February 4, 1985
SHRIMATI RAM ASRI Vs. JAI CHAND AND ANR.
May 7, 1985
SHRIMATI SHAIL KUMARI Vs. BAIJ NATH
February 15, 1985
SHRIMATI SURINDER KAUR Vs. OM CHANDER FAKAY
September 20, 1985
SHUGAN Vs. RATTNA
September 24, 1985
SHYAM LATA Vs. SURESH KUMAR
December 19, 1985
SIKANDER KHAN Vs. STATE OF PUNJAB
November 22, 1985
SIRI CHAND Vs. KALAWATI
October 16, 1985
SIRI RAM Vs. STATE OF HARYANA
January 29, 1985
SITA RANI Vs. BRIJ BHUSHAN
January 16, 1985
SITAL SINGH Vs. JOGINDER KAUR
January 28, 1985
SMADH BABA Vs. SUKHDEV
September 16, 1985
SMT. ASHA RANI Vs. SHRI SURINDER KUMAR
May 28, 1985
SMT. AVINASH KAUR Vs. AVTAR SINGH
January 21, 1985
SMT. KAMLA DEVI Vs. RATI RAM
November 5, 1985
SMT. KANTA DEVI AND OTHERS Vs. CHHINDER SINGH
January 7, 1985
SMT. KASTURI DEVI Vs. STATE OF HARYANA
September 25, 1985
SMT. KAUSHALYA DEVI AND ANOTHER Vs. SHAM SUNDER
February 8, 1985
SMT. LACHHI BAI AND OTHERS Vs. JAMNA DASS AND OTHERS
November 25, 1985
SMT. LUXMI ALIAS GOGLI (MINOR) Vs. MAHENDER SINGH
October 16, 1985
SMT. NARINDER KAUR Vs. S.JASPAL SINGH
January 16, 1985
SMT. NIRMLA SHARMA Vs. PREM NATH VASDEV
March 12, 1985
SMT. PARVEEN SOOD Vs. DR. VARINDER KUMAR MUJRAL
November 22, 1985
SMT. RUKMANI DEVI Vs. RAMESHWAR DATT AND ANOTHER
August 12, 1985
SMT. SANTOSH Vs. HARI SINGH
September 5, 1985
SMT. SANTOSH KUMARI Vs. SUBHASH
August 30, 1985
SMT. SURJIT KAUR Vs. DR. VINOD KUMAR ARORA
January 21, 1985
SMT. SURJIT KAUR SANDHU Vs. RAJINDER SINGH SANDHU
July 24, 1985
SMT. SWARN LATA Vs. FIRM JAI DAYAL AND SONS AND ORS.
March 14, 1985
SOBHA Vs. GRAM PANCHAYAT VILLAGE POHARKA
January 7, 1985
SOHAN LAL Vs. OM PARKASH
February 6, 1985
SOHAN LAL Vs. STATE OF HARYANA
October 11, 1985
SOHAN SINGH Vs. JOGINDER SINGH
May 13, 1985
SOHAN SINGH Vs. TAN SINGH
May 22, 1985
SOHAN SINGH Vs. STATE OF PUNJAB
January 8, 1985
SOHAN SINGH AND ANOTHER Vs. JHAMAN
December 8, 1985
SOHAN SINGH, AGRICULTURE INSPECTOR AND ORS. Vs. STATE OF PUNJAB AND ANR.
January 23, 1985
SOM DUTT Vs. RAJ KUMARI
October 7, 1985
SOM DUTT Vs. VILAYATI RAM
April 8, 1985
SOM NATH Vs. STATE OF HARYANA AND ANOTHER
September 12, 1985
SOMVIR Vs. STATE OF HARYANA
December 10, 1985
STATE BANK OF INDIA Vs. DEPRO FOODS LTD
November 1, 1985
STATE OF HARYANA Vs. VINOD KUMAR
October 14, 1985
STATE OF HARYANA Vs. OM PRAKASH
May 20, 1985
STATE OF HARYANA Vs. ISHER DASS
March 14, 1985
STATE OF HARYANA Vs. JAHANGIR SINGH
August 28, 1985
STATE OF HARYANA Vs. KHALSA HIGH SCHOOL, AMBALA CITY
May 20, 1985
STATE OF HARYANA AND OTHERS Vs. BABU LAL
August 8, 1985
STATE OF PUNJAB Vs. TARLOK SINGH
October 15, 1985
STATE OF PUNJAB Vs. FAUJA SINGH
August 26, 1985
STATE OF PUNJAB Vs. RAM CHAND CONTRACTOR
August 9, 1985
STATE OF PUNJAB Vs. GAMA
July 18, 1985
STATE OF PUNJAB Vs. JOGINDER SINGH
November 30, 1985
STATE OF PUNJAB Vs. RAM LAL
January 16, 1985
STATE OF PUNJAB Vs. SHEELA DEVI
January 22, 1985
STATE OF PUNJAB Vs. MUKHTIAR SINGH
November 14, 1985
STATE OF PUNJAB Vs. AYUB KHAN
March 5, 1985
STATE OF PUNJAB Vs. NIRMAL KUMAR
October 11, 1985
STATE OF PUNJAB Vs. BALRAJ SINGH
May 13, 1985
STATE OF PUNJAB Vs. JASPAL SINGH
May 16, 1985
STATE OF PUNJAB Vs. BHIM SAIN
May 2, 1985
STATE OF PUNJAB Vs. POHU
September 24, 1985
STATE OF PUNJAB Vs. KARTAR SINGH
November 5, 1985
STATE OF PUNJAB Vs. RAJ RANI
November 28, 1985
STATE OF PUNJAB AND ORS. Vs. TEJBIR SINGH
January 22, 1985
STATE OF PUNJAB AND OTHERS Vs. EX
May 13, 1985
STATE OF PUNJAB THROUGH COLLECTOR, PATIALA Vs. KRISHAN KUMAR
January 24, 1985
SUBHAG RANI Vs. DHARAM PAL
July 16, 1985
SUBHASH CHANDER Vs. STATE OF PUNJAB
July 10, 1985
SUBHASH CHANDER Vs. SMT. NEELAM
December 20, 1985
SUCHA SINGH Vs. LAKHMIR SINGH
September 17, 1985
SUCHA SINGH Vs. STATE OF PUNJAB
July 9, 1985
SUDERSHAN KUMARI Vs. ANAND KUMAR KHEMKA
September 3, 1985
SUDESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 29, 1985
SUDHA BAHRI Vs. SARVJIT SINGH
November 14, 1985
SUDHARSH KUMAR AHUJA Vs. R P JOSHI
March 15, 1985
SUKHBIR SINGH Vs. STATE OF PUNJAB
August 30, 1985
SUKHDARSHAN KUMAR Vs. FIRM TEK CHAND
September 3, 1985
SUKHDEV SINGH Vs. LAL CHAND
August 27, 1985
SUKHDEV SINGH Vs. STATE OF PUNJAB
August 9, 1985
SUKHDEV SINGH Vs. STATE OF PUNJAB
November 15, 1985
SUKHMANDER SINGH Vs. STATE OF PUNJAB
September 17, 1985
SULTAN SINGH Vs. STATE OF HARYANA
December 4, 1985
SUMER CHAND JAIN AND ORS Vs. STATE OF HARYANA
July 11, 1985
SUNDER LAL (DIED) Vs. FINANCIAL COMMISSIONER, HARYANA
March 21, 1985
SUNITA RANI Vs. SUBHASH CHANDER
November 25, 1985
SUNNY CHUGH Vs. DARSHAN LAL
January 17, 1985
SURAJ MAL Vs. STATE OF HARYANA
January 31, 1985
SURAJ PARKASH Vs. RAM NATH
July 10, 1985
SURAT SINGH Vs. PUNJAB STATE
May 30, 1985
SURESH CHAND Vs. STATE OF HARYANA
January 8, 1985
SURESH KANWAL SANDUJA Vs. MRS. SUDARSHAN
July 19, 1985
SURINDER KAUR Vs. KALI SARAN ALIAS SUKHDEV KUMAR
January 7, 1985
SURINDER KUMAR Vs. STATE OF PUNJAB
April 24, 1985
SURINDER KUMAR JAIN Vs. SUKH DAI
October 24, 1985
SURINDER LAL OHARI Vs. STATE OF HARYANA
May 3, 1985
SURINDER SINGH Vs. STATE OF HARYANA
December 10, 1985
SURINDER SINGH Vs. STATE OF HARYANA
February 10, 1985
SURINDERPAL SINGH Vs. MOHINDER KAUR
December 12, 1985
SURJA RAM Vs. VAKIL CHAND
January 15, 1985
SURJAN SINGH Vs. GURDEV KAUR AND OTHERS
January 8, 1985
SURJAN SINGH Vs. NAOHATTAR KATI
January 8, 1985
SURJEET KAUR Vs. VIRINDER PAL SINGH
October 31, 1985
SURJIT KAUR Vs. GENERAL MANAGER, PUNJAB ROADWAYS
May 20, 1985
SURJIT KAUR Vs. SADHU SINGH
April 24, 1985
SURJIT KAUR Vs. DIRECTOR, PANCHAYATS
September 26, 1985
SURJIT KAUR Vs. NARINDER SINGH
March 1, 1985
SURJIT KAUR Vs. MUNICIPAL CORPORATION
August 7, 1985
SURJIT KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 17, 1985
SURJIT RAM Vs. MUNICIPAL COMMITTEE, KURALI
January 23, 1985
SURJIT SINGH Vs. PREM SINGH
April 11, 1985
SURJIT SINGH Vs. NITA DEVI
September 4, 1985
SURJIT SINGH Vs. STATE OF PUNJAB
March 27, 1985
SURJIT SINGH GREWAL Vs. VASUDEO
July 23, 1985
SUSHILA DEVI Vs. PANKAJ KUMAR
August 16, 1985
SUSHMA - MALHOTRA Vs. PREM NATH
May 30, 1985
SUSHMA USHA Vs. SUBHASH CHANDER
August 30, 1985
SUTLEJ CHIT FUND AND FINANCIERS PVT LTD Vs. COMMISSIONER OF INCOME-TAX
December 17, 1985
SWARAN KANTA AND ORS. Vs. MANOHAR LAL AND ORS.
August 14, 1985
SWARAN LATA Vs. SUKHVINDER KUMAR
November 8, 1985
SWARAN LATA OF YAMUNA NAGAR Vs. MOHAN GOPAL, S.D.O. TELEPHONES
April 16, 1985
SWINDER SINGH Vs. STATE OF PUNJAB
January 25, 1985
TALE RAM Vs. HANS RAJ
September 9, 1985
TARA CHAND Vs. STATE OF HARYANA
April 19, 1985
TARA SINGH Vs. LANDRA CO-OPERATIVE AGRICULTURE SERVICE SOCIETY LTD., LANDRA, DISTRICT JULLUNDER AND OTHERS
October 10, 1985
TARA SINGH Vs. LANDRA CO-OP AGRI SERVICE SOCIETY LTD
October 18, 1985
TARLOCHAN SINGH Vs. JIT KAUR
October 30, 1985
TARLOK CHAND Vs. RAM PARKASH BAGHI
March 1, 1985
TARLOK SINGH Vs. CHIEF SECRETARY, PUNJAB AND OTHERS
January 8, 1985
TARN TARAN CENTRAL COOP BANK Vs. PANDORI SIDHWAN CO-OP SOCIETY
July 8, 1985
TARSEM CHAND Vs. STATE OF HARYANA
September 17, 1985
TARSEM SINGH Vs. DALJIT KAUR AND OTHERS
May 27, 1985
TATA CHEMICALS LTD Vs. STEPAN CHEMICALS LTD
December 20, 1985
TEHAL SINGH Vs. SHIVJI RAM
May 9, 1985
TEJ KAUR Vs. DALIP SINGH AND OTHERS
November 26, 1985
TEJ RAM Vs. AMAR SINGH
October 15, 1985
TEJA SINGH Vs. STATE OF PUNJAB
October 15, 1985
TEJA SINGH Vs. MEHANGA SINGH
September 9, 1985
TEMPERANCE SOCIETY AMRITSAR Vs. MUNICIPAL CORPORATION AMRITSAR
September 17, 1985
THAKAR SINGH Vs. JAGAT SINGH AND ANOTHER
November 26, 1985
THE FEROZEPUR CENTRAL COOPERATIVE BANK LIMITED Vs. THE PRESIDING OFFICER AND ANOTHER
May 6, 1985
THE PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, CHANDIGARH Vs. DES RAJ, MANAGER C GRADE, THE JALLALABAD CO-OPERATIVE MARKETING SOCIETY LTD JALLALABAD DISTRICT FEROZEPORE
October 18, 1985
THE STATE OF HARYANA Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
January 15, 1985
THE STATE OF PUNJAB Vs. SURINDER SINGH AND ANOTHER
March 28, 1985
THE STATE OF PUNJAB THROUGH THE DIRECTOR, PUBLIC INSTRUCTIONS Vs. M/S. TARSEM CHAND & BROTHERS
January 10, 1985
THURO DEVI Vs. NATIONAL INSURANCE COMPANY LIMITED, JULLUNDUR
December 4, 1985
TIKKA RAM Vs. JAYANTI PARSHAD
May 9, 1985
TILAK RAJ Vs. KEWAL KRISHAN
May 16, 1985
TILAK RAJ Vs. INCOME TAX OFFICER
November 25, 1985
TIRATH KAUR ANAND Vs. STATE OF HARYANA
April 10, 1985
TIRATH KAUR ANAND AND ORS. Vs. RAJASTHAN STATE ROAD TRANS. CORPORATION JAIPUR AND ORS.
January 14, 1985
TIRATH RAM Vs. INDERJIT ALIAS INDER LAL
July 11, 1985
TIRVENI DEVI Vs. BABU LAL
March 1, 1985
TRIBHAWAN KUMAR Vs. GITA RAM KALSY, ADVOCATE
December 3, 1985
TROIKA PROCESSES PRIVATE LIMITED Vs. CHATTAR EXTRACTION PRIVATE LIMITED
March 22, 1985
TULSIRAM Vs. GURBIR SINGH TLP
January 11, 1985
UDEY SINGH Vs. BAKSHISH SINGH AND OTHERS
October 15, 1985
UDHAM SINGH Vs. PUNJAB STATE
July 25, 1985
UJAGAR SINGH Vs. PREM KUMAR
November 15, 1985
UJAGAR SINGH Vs. CHANAN SINGH
September 23, 1985
UJJAGAR SINGH Vs. LAJPAT RAI
October 14, 1985
UMRAO SINGH Vs. SHAM SUNDER
December 14, 1985
UNION OF INDIA Vs. ISHWAR PAL ATTRI
September 16, 1985
UNION OF INDIA Vs. SPECIAL LAND ACQUISITION COLLECTOR AMRITSAR
July 30, 1985
UNION OF INDIA Vs. RAJ PAUL GUPTA
August 13, 1985
UNION OF INDIA Vs. OM LATA
January 25, 1985
UNION OF INDIA Vs. RAVINDER SINGH
July 18, 1985
UNION OF INDIA Vs. BABA SURINDER SINGH
September 5, 1985
UNION OF INDIA THROUGH SECRETARY Vs. R.K. BAGGA
March 15, 1985
UNISYSTEMS P LTD Vs. STEPAN CHEMICAL LTD
September 5, 1985
UNITED COMMERCIAL BANK Vs. STATE OF JAMMU AND KASHMIR
September 18, 1985
UNITED COMMERCIAL BANK Vs. M/S K.K. MACHINE TOOLS
April 8, 1985
UNITED INDIA FIRE AND GENERAL Vs. DALJIT KAUR
May 13, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. GURMAIL KAUR
February 21, 1985
UNNATI Vs. PEPSU R T CORPN PATIALA
August 24, 1985
V G N M M BHUSAWAL Vs. B U M M JAGADHRI
August 30, 1985
V K MADAN Vs. STATE OF HARYANA
August 6, 1985
VAKILANWALA CO-OP AGRI SERVICE SOCIETY Vs. MOHINDER SINGH
May 20, 1985
VARDHMAN SPINNING AND GENERAL MILLS LTD , CHANDIGARH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
August 20, 1985
VAS DEV Vs. BHAGWAN DASS
November 1, 1985
VAS DEV Vs. OM PARKASH
September 17, 1985
VASANT GAMBHIR NAVGALE METAL MERCHANTS Vs. BHAWANISH UDYOG METAL MERCHANTS
August 30, 1985
VASDEV Vs. SURINDER NATH
April 12, 1985
VASUDEV Vs. NAND LAL
April 24, 1985
VED KUMARI Vs. STATE OF PUNJAB
March 15, 1985
VED KUMARI MITTAL Vs. STATE OF PUNJAB
September 26, 1985
VED PARKASH Vs. CHELA RAM
May 7, 1985
VED PARKASH Vs. UNION OF INDIA AND OTHERS
November 5, 1985
VEENA KUMARI Vs. PREM LAL
February 12, 1985
VIDYA NATH Vs. SHUKAL
October 25, 1985
VIJAY KUMAR Vs. MUNI LAL JAIN
October 18, 1985
VIMLA SOOD Vs. TARLOK CHAND
August 6, 1985
VINOD KUMAR Vs. STATE OF HARYANA
March 5, 1985
VINOD KUMAR Vs. BHU DEV PARSHAD SHARMA
May 17, 1985
VINOD KUMAR Vs. KALAWATI
April 26, 1985
VINOD KUMARI Vs. AJAY KUMAR
January 22, 1985
VIPAN JHANJI Vs. PUNJAB STATE
September 13, 1985
VIPAN KUMAR AGGARWAL Vs. VED PARKASH
February 11, 1985
VIR KUMAR HD. CONSTABLE Vs. I.G. POLICE PUNJAB & OTHERS
December 2, 1985
VISHAN DASS Vs. SMT. LILA WATI
October 11, 1985
VISHWA MITTAR VERMA Vs. STATE OF PUNJAB AND ORS.
May 3, 1985
WALAITI RAM Vs. SOHAN LAL
August 27, 1985
WALAITI RAM Vs. AMAR NATH
November 26, 1985
WARYAM SINGH AND ANOTHER Vs. ISHAR SINGH
September 25, 1985
WASSAN SINGH Vs. STATE OF PUNJAB
January 6, 1985
WING COMMANDER YATINDER CHAUHAN Vs. USHA KIRAN
October 11, 1985
WORKMEN OF PEPSU ROAD TRANSPORT CORPN , PATIALA Vs. I C PURI AND ANOTHER
March 14, 1985
YASHODAN RANI Vs. BALDEV RAJ
October 29, 1985
YOGINDER KUMAR Vs. KUMARI SUDARSHAN
July 17, 1985
ZORA SINGH Vs. GURMAIL KAUR
July 27, 1985