Case Index

Title
Date
ABDUL JABBAR Vs. SYEDA ANWARA TAIMUR AND ORS.
August 6, 1985
ABDUL JOLIL Vs. GIRIJA SANKAR DAS AND ORS.
May 31, 1985
ALTAFUR RAHMAN Vs. UNION OF INDIA
November 19, 1985
AMAR BISWAS Vs. SUBHARANI BISWAS
December 20, 1985
ANNAPURNA FOOD PRODUCTS AND ANR. Vs. THE COMMISSIONER, GAUHATI MUNICIPAL CORPORATION AND ORS.
April 12, 1985
ARUN SHARMA Vs. STATE OF ASSAM
June 12, 1985
ASEM NAOBA ALIAS KHOMERI SINGH Vs. STATE OF MANIPUR
March 21, 1985
ASEM NAOBA SINGH ALIAS KHOMEI SINGH Vs. STATE OF MANIPUR
March 11, 1985
ASSAM STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
January 11, 1985
ASSISTANT COLLECTOR OF CUSTOMS Vs. UMED KUMAR JAIN
March 12, 1985
BAJRANGLAL AGARWALLA Vs. KAMALESH KUMAR BAWRI AND ANR.
June 19, 1985
BANAMALI TEA ESTATE Vs. STATE OF ASSAM
June 14, 1985
BHAGABAT KUNDU Vs. DEBIDUTTA AGARWALLA
November 22, 1985
BHAKTESHWAR SAIKIA Vs. STATE OF ASSAM
December 3, 1985
BIJAYA CHANDRA PATRA Vs. THE COMMANDING OFFICER AND ORS.
December 20, 1985
BINOD BARUAH Vs. RATUL CHANDRA
June 19, 1985
CHIRAM MUKTA SINGH Vs. STATE OF ASSAM
May 23, 1985
COLLECTOR OF JORHAT Vs. ON THE DEATH OF MOHANIAN MALPANI GOBINDLAL MALPANI & OTHERS
May 28, 1985
COLLECTOR OF JORHAT Vs. ON THE DEATH OF MD. BABLUL HAQUE, HIS HEIR NADIRA HAQUE & ORS.
June 18, 1985
COLLECTOR OF KAMRUP Vs. ANANDI DEBI
May 16, 1985
D.C. CHOUDHURY, PROF. AND HEAD OF MEDICINE AND PRINCIPAL AND 51 ORS. Vs. THE STATE OF ASSAM AND ORS.
April 2, 1985
DASARATH DAS Vs. UNION OF INDIA (UOI) AND ORS.
January 22, 1985
DEOPAL HAZARIKA Vs. STATE OF ASSAM
December 6, 1985
DILBAHADUR KARKI CHETRI Vs. STATE OF ASSAM AND ORS.
August 6, 1985
DIPLAL SINGH Vs. STATE OF ASSAM
December 2, 1985
DULAL CHANDRA BHUYAN Vs. SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND C D DEPARTMENT
March 23, 1985
DWIJESH CH. DUTTA AND ANR. Vs. KALYANI DAS (MISRA) AND ORS.
August 8, 1985
GAUHATI TRANSPORT ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
June 3, 1985
GHISALAL DURGA DUTTA Vs. BINA DAS AND OTHERS
December 25, 1985
GOLAM HUSSAIN BHET AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH AND ANR.
March 11, 1985
GOPIRAM AGARWALLA Vs. SMT. BINA AGARWALLA AND ANR.
January 17, 1985
GUNCHAND DALCHAND AND ORS. Vs. MANAKLAL JHAWAR AND ORS.
March 4, 1985
HARESWAR BARUA Vs. STATE OF ASSAM
February 9, 1985
HARICHARAN SARMA Vs. STATE OF ASSAM
June 4, 1985
HEMCHANDRA CHOUDHURY AND ORS. Vs. DR. HARMOHAN PATHAK
August 19, 1985
HINDUSTAN FERTILISER CORPORATION OF INDIA LIMITED Vs. STATE OF ASSAM
June 5, 1985
HUIDROM ACHOU SINGH, Vs. SMTI. THOKCHOM NINGOL NINGTHEMCHA ONGBI IBEMPISHAK DEVI AND ORS.
July 23, 1985
ISAQUE MIA Vs. THE UNION OF INDIA (UOI) AND ORS.
February 1, 1985
JAMIL AHMED KHAN Vs. M.A. KHAN
March 23, 1985
JUBEDA KHATUN Vs. SULAIMAN KHAN
August 11, 1985
JYOTISH CH. CHAKRAVARTY Vs. DWIP CHARAN NAMASUDRA AND ORS.
May 29, 1985
KA BRILL KHARKONGOR JAID DKHAR Vs. KA JUNGIEM KHARKONGOR AND ORS.
May 1, 1985
KA ERSILIAN LYNGDOH Vs. U KORDRING ROY SAD
May 2, 1985
KA STEIDONS SYIEMLIEH Vs. U SKIPLAND SANGLYNE
May 2, 1985
KAMRUP DY COMMR Vs. SANSITA KAIBARTA
July 15, 1985
KASHI PRASAD AGARWALLA Vs. STATE OF ASSAM
February 20, 1985
KEISAM BOKULJAO SINGH Vs. ATHOKPAM LUKHOI SINGH
May 17, 1985
KISHANLAL PAREEK Vs. PRAHLAD AGARWALLA AND ORS.
September 15, 1985
KONSAM PUNO SINGH Vs. SOROKHAIBAM NINGOL KONSAM ONGBI GAMBHINI DEVI
September 9, 1985
LABOUR ENFORCEMENT OFFICER (GENERAL) GOVT. OF INDIA Vs. SHRI C.L. GARODIA
October 7, 1985
LAISRAM ABER SINGH Vs. SMT. YUMNAM NINGOL KHANGEMBAM, ONGBI TINGONG DEVI
July 22, 1985
LAISRAM ABER SINGH Vs. YUMNAM NINGOL KHANGEMBAM ONGBI TINGONG DEVI
July 2, 1985
LAKHI PRADSAD BHAR AND GHALUA BHAR Vs. SREE KULENDRA CHANDRA DAS
May 9, 1985
M/S. ORIENTAL TALKIES ORS. Vs. GANESH CH. DAS ORS.
May 27, 1985
MAGNA KURMI AND ORS. Vs. DHOLAI TEA COMPANY PVT. LTD.
August 6, 1985
MAHENDRA KUMAR GUPTA Vs. THE CHAIRMAN, BOARD OF TRUSTEES AND ORS.
December 18, 1985
MANAGING COMMITTEE OF THE ZILKADAR ALI HIGH SCHOOL & OTHERS Vs. ABDUL HAQUE MAJUMDAR & OTHERS
November 19, 1985
MANMOTH MOHAN NATH ALIAS MANMOTH KUMAR NATH Vs. PURNAMASI DEVI
March 21, 1985
MD ABDUL HAI Vs. STATE OF ASSAM
July 5, 1985
MD ABDUL SATTAR Vs. STATE OF ASSAM
August 7, 1985
MD. HUSSAIN ALI AHMED Vs. THE STATE OF ASSAM AND ORS.
March 11, 1985
MD. MAFIZUDDIN Vs. NOWGONG MAHKUMA PARISHAD AND ORS.
February 5, 1985
MD. MAINA MIA AND ORS. Vs. ASAK ALI AND ORS.
March 19, 1985
MEHARABAM PHEIJAO AND ORS. Vs. STATE OF MANIPUR AND ORS.
March 26, 1985
MEHARABARN PHEIJAO Vs. STATE OF MANIPUR
August 26, 1985
MRS. RANU PRAVA BHATTACHARJEE Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETTY. DEPARTMENT AND ORS.
April 2, 1985
MUSTT. JUBEDA KHATUN Vs. SULAIMAN KHAN
August 13, 1985
NACHATTAR SINGH Vs. ANIL KUMAR SARKAR AND OTHERS
September 25, 1985
NAMAL CHANDRA BARUA Vs. STATE OF ASSAM
May 21, 1985
NARAYAN Vs. STATE OF ASSAM
January 29, 1985
NIMA TSERING KHRIME Vs. R.K. KHRIMEY
October 7, 1985
NIMAI BISWAS Vs. KALIDAS MANDAL AND ORS.
March 25, 1985
NUMAL CH. BARUA Vs. STATE OF ASSAM AND ORS.
February 22, 1985
PHUSU KOIRI Vs. STATE OF ASSAM
February 11, 1985
PRAHLAD CHANDRA Vs. ASSAM BOARD OF REVENUE
July 3, 1985
PRAYAG SAH TELI Vs. MAHANGU PRASAD SAH AND ANR.
July 23, 1985
R K TULA CHANDRA Vs. STATE OF MANIPUR
June 4, 1985
RAMESWAR GOENKA Vs. INCOME TAX OFFICER
May 20, 1985
RIAZUDDIN AHMED Vs. THE ASSAM BOARD OF REVENUE AND ORS.
October 17, 1985
SAIDUR RAHMAN Vs. STATE OF ASSAM
January 16, 1985
SAIDUR RAHMAN Vs. THE STATE OF ASSAM AND ORS.
November 16, 1985
SAMATI DEB BARMA Vs. STATE OF TRIPURA
April 24, 1985
SANASAM INDRA SINGH Vs. THE STATE OF MANIPUR
March 14, 1985
SHRI BISWANATH BISWAS Vs. SHRI GAURANGA SARKAR
July 29, 1985
SHRI JAGANNATH CHOUDHURY Vs. STATE OF ASSAM AND ORS.
May 15, 1985
SHRI JAGANNATH URANG Vs. THE STATE OF ASSAM AND ORS.
May 30, 1985
SHRI KALU HAJI Vs. NABIN CH. BORO AND ORS.
February 28, 1985
SHRI LALTHUAMLIANA Vs. UNION TERRITORY OF MIZORAM AND ORS.
January 10, 1985
SHRI NIHOTO SEMA Vs. SMTI KANILI KINI LIMI
September 20, 1985
SHRI PABINDRA NATH SARMA Vs. SHRI JAGADISH SEAL
March 6, 1985
SHRI PRADIP KR. DAS AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
June 14, 1985
SHRI PRANESH CHANDRA PALIT Vs. SUPERINTENDENT OF TAXES
March 27, 1985
SHRI RADHA MOHAN GOENKA AND ANR. Vs. THE COLLECTOR OF KAMRUP
February 13, 1985
SHRI SANTOSH CHANDRA PAUL AND ORS. ETC. ETC. Vs. SHRI CHUNILAL SAHA AND ORS. ETC. ETC.
February 25, 1985
SHRI SEIKH SUNTI ALI AND ORS. Vs. SHRI JANTI HUSSAIN AND ORS.
March 19, 1985
SHRI SRIKANTA SARMA Vs. SHRI ABBAKAS ALI AND ANR.
November 25, 1985
SHRI TARAMONI CHAUDHURY Vs. PARISH CHANDRA PAL
November 16, 1985
SHRI TRIDIB SHARMA Vs. THE STATE OF ASSAM
May 15, 1985
SHRI. S.P. SRIVASTAVA Vs. THE STATE OF MEGHALAYA AND ORS.
May 2, 1985
SHYAMLAL GOEL Vs. STATE OF ASSAM
October 18, 1985
SMT. KA MARY MUKHIM Vs. COLLECTOR-CUM-DEPUTY COMMISSIONER EAST KHASI HILLS AND ANR.
September 12, 1985
SMTI SABITA MAJUMDER Vs. THE MANAGING COMMITTEE, JATINDRA KUMAR JUNIOR HIGH SCHOOL AND 3 ORS.
February 21, 1985
SOMI ANGKANG AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
January 30, 1985
SONALI HAZURI Vs. THE STATE OF ASSAM,
July 16, 1985
SONESWAR BORAH Vs. NAGEN NEOG
June 18, 1985
SOUGRAKPAM ONGBI IBEMAISHAK DEVI Vs. STATE OF MANIPUR
March 21, 1985
SRI KHAGENDRALAL BAISHYA Vs. STATE OF ASSAM AND ORS.
February 11, 1985
SRI MAZIBUR RAHMAN Vs. SRI KHONEHEDUR RAHMAN KHAN AND ORS.
November 19, 1985
SRI PRABIN KUMAR DAS Vs. THE STATE OF ASSAM AND ORS.
May 15, 1985
SRI. JAHARLAL DEY ALIAS JAHAR DEY Vs. THE STATE OF ASSAM
July 16, 1985
SRI. RATANLAL PATNI Vs. SHRI SUDARSHANLAL JAIN AND ANR.
July 22, 1985
SRISH CHANDRA Vs. STATE OF TRIPURA
March 18, 1985
STATE OF ASSAM Vs. AMIRUDDIN
February 12, 1985
STATE OF ASSAM Vs. DHANI RAJBANGAHI
March 5, 1985
STATE OF ASSAM Vs. DHIRESWAR MALAKAR
March 6, 1985
STATE OF ASSAM Vs. ABDUL SAMAD
August 26, 1985
STATE OF ASSAM Vs. BINODE KUMAR AGARWALLA AND ORS.
May 27, 1985
STATE OF ASSAM Vs. SACHI MOHAN GHOSH
March 26, 1985
STATE OF ASSAM Vs. NANDALAL AGARWALLA
February 25, 1985
STATE OF ASSAM Vs. TARANIDHAR CHOUDHURY
February 25, 1985
STATE OF ASSAM Vs. SIBA RAM AGARWALLA
January 22, 1985
STATE OF ASSAM Vs. DHANPAT SAHU AND ANR.
May 8, 1985
STEELSWORTH (PVT.) LTD. AND ANR. Vs. THE GAUHATI UNIVERSITY AND ORS.
September 27, 1985
TARAMONI CHAUDHURY Vs. PARISHCHANDRA PAL
November 19, 1985
THAKUR RAM GARA Vs. MANORANJAN MAZUMDAR & ANR.
June 5, 1985
THANGRUAIA SAILO Vs. UNION TERRITORY OF MIZORAM
October 14, 1985
THE MANAGEMENT OF MUTTUCK TEA STATE OWNED BY JOKAI (ASSAM) NOW JOKAI (INDIA) TEA COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
April 10, 1985
THE STATE OF ASSAM Vs. SRI. HOSSEN ALI
July 2, 1985
THE STATE OF ASSAM Vs. SHRI ANUKUL CH. DEY AND ANR.
March 27, 1985
THE STATE OF ASSAM Vs. SATYA NARAYAN SINGHANIA
December 14, 1985
THE STATE OF TRIPURA Vs. SHRI CHANDRA SEKHAR DEY AND ORS.
May 3, 1985
TINSUKIA BARBEEL MIN SILPA SAMABAY SAMITI LTD. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
August 8, 1985
TUAHKHOPAO CHANGSAN Vs. ENJALIAN LENGTHANG
January 21, 1985
U. SAP SINGH Vs. THE GOVT. OF ASSAM (SUBSTITUTED BY THE GOVT. OF MEGHALAYA)
April 30, 1985
UNION OF INDIA Vs. M/S. SIKARIA SONS AND COMPANY
July 26, 1985
UNION OF INDIA (UOI) Vs. HANUMAN PRASAD AGARWALLA
March 12, 1985
UNION OF INDIA (UOI) REPRESENTED BY COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. SHRI MURLIDHAR JALAN
May 17, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY Vs. SMT. MALATI BALA DUTTA AND ANR.
February 18, 1985
UPHRAS LAPASAM Vs. KA ESIBOLL LYNGDAH
May 10, 1985
VARDHAMAN ENTERPRISES AND ORS. Vs. GAUHATI MUNICIPAL CORPORATION AND ORS.
September 9, 1985
WANGKHEM N P O N DEVI Vs. KSHETRIMAYUM KULLA SINGH
July 15, 1985