Case Index

Title
Date
ABDUL HANNAN KHAN Vs. CHANDRA SEKHAR
November 18, 1985
ABDUL KHALIQUE Vs. YASMIN SULTANA
November 28, 1985
ABHAY KUMAR NAYAK Vs. UNION OF INDIA
July 23, 1985
ABHIMANYU SAHUKAR Vs. STATE OF ORISSA
November 21, 1985
ACHYUTANANDA BEHERA Vs. STATE OF ORISSA
February 20, 1985
AGADHU CHARAN GIRI Vs. COMMERCIAL MANAGER INDIAN
August 19, 1985
AJODHYA PRASAD Vs. STATE OF ORISSA
February 13, 1985
ANJALI SEN AND ANR. Vs. PARBATI BEWA AND ANR.
February 19, 1985
ANNAPURNA PARIJA Vs. STATE OF ORISSA
April 18, 1985
ANTARYAMI ALIAS ANTARJYAMI PATRA Vs. STATE
August 23, 1985
ARAVINDALAL MEHETO Vs. NOTIFIED AREA COUNCIL AND ANR.
May 10, 1985
ARDA MAHALAXMI Vs. DIST MAGISTRATE AND COLLECTOR GANJAM
March 21, 1985
ARJUN CHANDRA NAIK Vs. STATE
August 16, 1985
ARJUN CHARAN SAMAL Vs. STATE OF ORISSA
April 18, 1985
ARJUNA NAIK Vs. GANGAMANI PATRANI
December 10, 1985
ARUN KUMAR DIXIT Vs. UNION OF INDIA & OTHERS
September 30, 1985
ASHOK KUMAR Vs. DALMIA INSTITUTE OF SCIENTIFIC AND INDUSTRIAL RESEARCH
June 28, 1985
ASWIN KUMAR DAS Vs. ORISSA STATE ELECTRICITY BOARD AND ORS.
April 19, 1985
B D JHUNJHUNWALLA Vs. STATE
February 19, 1985
B. RAJENDRA SUBUDHI AND ANR. Vs. BRUNDABAN SAHU
September 23, 1985
BAAR ALIAS GHASIA HO Vs. STATE OF ORISSA
February 11, 1985
BABAJI CHARAN DAS Vs. DISTRICT JUDGE
February 22, 1985
BABU PAL ASHOK SAHU ALIAS DRUBA Vs. STATE
October 14, 1985
BAIDYANATH MAJHI Vs. STATE OF ORISSA
January 29, 1985
BAIDYANATH MOHANTY Vs. STATE OF ORISSA AND OTHERS
March 22, 1985
BAIKUNTHANATH MOHANTY Vs. STATE OF ORISSA
February 1, 1985
BALARAM PRASAD BASU MALLIK Vs. STATE OF ORISSA
June 27, 1985
BALASORE TECHNICAL SCHOOL Vs. ORISSA STATE ELECTRICITY BOARD
November 21, 1985
BANAMALI PRADHAN Vs. STATE OF ORISSA
February 5, 1985
BANCHANIDHI SAHOO Vs. NILAMANI
June 26, 1985
BANDBU SAHU Vs. STATE OF ORISSA
November 4, 1985
BANSIDHAR LENKA Vs. KUMAR BARIK
January 11, 1985
BASANTA KUMARI DEBI Vs. SARADA PRASAD DAS
February 20, 1985
BASANTA SINGH Vs. STATE OF ORISSA
February 1, 1985
BASUDEVA DAS AND ORS. Vs. STATE
July 30, 1985
BATA MUNDA Vs. STATE OF ORISSA
February 12, 1985
BENGAL IMMUNITY COMPANY LIMITED Vs. PARSURAM BEHERA
April 12, 1985
BENUDHAR NAIK Vs. STATE OF ORISSA
January 9, 1985
BHABAGRAHI Vs. STATE
January 18, 1985
BHABANI SHANKAR MOHANTY AND ORS. Vs. THE DIRECTOR AND SECRETARY, NCERT AND ORS.
January 30, 1985
BHAGABAN NAYAK Vs. UCHHAB NAIK
October 11, 1985
BHAGABATI CHARAN CHAND Vs. STATE BANK OF INDIA
April 16, 1985
BHAGABATI DIBYA Vs. PARAMANANDA MALLIK
July 6, 1985
BHAGIRATHI PADHAN Vs. PACHILA ROUT AND ORS.
September 2, 1985
BHANU DEI AND JOGINATH PRADHAN Vs. THE STATE
April 4, 1985
BHARAT ALIAS KATHIA MALLIK Vs. NIASI MALLIK
September 10, 1985
BHIKARI CHARAN TRIPATHY Vs. JAGABANDHU MISHRA
October 11, 1985
BHIMSEN MAHANTO Vs. UNION OF INDIA
September 16, 1985
BHOGUN SABAR Vs. STATE
July 3, 1985
BHRAMARBAR DHAL Vs. STATE OF ORISSA
August 19, 1985
BHULA GOUDA Vs. SUNDER MAJHI
August 30, 1985
BIDYADHAR Vs. STATE OF ORISSA
February 11, 1985
BIJOYSHREE Vs. MADHUSUDAN
August 28, 1985
BIJULI Vs. STATE
April 16, 1985
BIMAL KANTI GHOSH Vs. M CHANDRASEKHAR RAO
October 4, 1985
BIMALA DEI Vs. KAMA MULIA
July 18, 1985
BINAY Vs. KATYAINI
January 4, 1985
BINAY KRUSHNA SADANGI AND ORS. Vs. SMT. KATYAINI SADANGI AND ORS.
February 4, 1985
BINDHA RAUT Vs. LAMBODHAR GUNI GAHIR
November 16, 1985
BINOD SITHA Vs. SUNA DEI
September 26, 1985
BIPIN BIHARI SAHU Vs. STATE OF ORISSA
August 26, 1985
BIPRESWAR SAHU Vs. CHAIRMAN CUTTACK
February 5, 1985
BIRAJA PRASAD RAY Vs. NARENDRA PRASAD SINGH
September 30, 1985
BIRAJA PRASAD ROY Vs. NAGENDRA NATH DASH
January 7, 1985
BIRANCHI MAHAKUD Vs. REVENUE OFFICER
July 2, 1985
BISHNU CHARAN DAS Vs. STATE
January 11, 1985
BISHNU PRASAD MOHAPATRA Vs. RAMESH SAHU
April 27, 1985
BOISAKHU KOLLAR Vs. STATE
March 25, 1985
BRAJAMOHAN PODDAR Vs. HARISANKAR BANKA
November 21, 1985
BRAJAMOHAN PRADHAN Vs. STATE OF ORISSA
January 15, 1985
BRUNDABAN Vs. JAGATESWAR
September 27, 1985
BRUNDABAN MOHAPATRA Vs. KULAMANI MISHRA
September 30, 1985
BRUNDABAN PADHAN Vs. KRISHNA PADHAN
January 11, 1985
BRUNDABAN SAHU Vs. B RAJENDRA SUBUDHI
September 30, 1985
BUTU ALIAS MADHUA ORAM Vs. STATE
August 27, 1985
C R T CORPN LTD Vs. O S C T CORPN
February 20, 1985
CHAKRADHAR PRADHAN Vs. ASALI DEI
April 18, 1985
CHANDRA SEKHAR PATTANAYAK Vs. STATE OF ORISSA AND ANR.
May 10, 1985
CHANDRAI MAJHI Vs. STATE
July 3, 1985
CHANDRAMANI PADHAN Vs. BUDHANATH NAIK
May 24, 1985
CHARAN MISRA Vs. LABANYA DEBI
September 28, 1985
CHHALA BEHERA Vs. STATE OF ORISSA
March 14, 1985
COLLECTOR Vs. HRUDAYACHANDRA PRADHAN
August 12, 1985
D. BHASKAR RAO Vs. STATE OR ORISSA
July 23, 1985
D. VENKATA RAO Vs. STATE OF ORISSA
March 12, 1985
DAITARI PRADHAN ALIAS ASHOK DAS ALIAS MUNA Vs. STATE
August 28, 1985
DANDAPANI ROULA Vs. STATE
February 5, 1985
DASU ALIAS JASHODA DEI Vs. STATE OF ORISSA
February 18, 1985
DEBENDRA KUMAR NAYAK Vs. ABDUL RAHAMAN KHAN AND ORS.
February 15, 1985
DEBENDRA NANDA Vs. STATE
April 11, 1985
DEBMANI ALIAS DEVMANI ATHA Vs. SARALA BEN MULJI BHINDA
January 3, 1985
DHANANA PRATAP Vs. STATE OF ORISSA
September 26, 1985
DHANURJAYA BEHERA Vs. ORISSA STATE FINANCIAL CORP. AND OTHERS
July 24, 1985
DHIRENDRA KUMAR Vs. RASHMANI DEI
June 24, 1985
DHUSEI ALIAS DHUSASAN BEHERA Vs. BABAJI SETHI
July 17, 1985
DIBAKAR MENON Vs. PANKAJINI NAIK
April 6, 1985
DIBAKAR PARIDA Vs. STATE OF ORISSA
March 3, 1985
DIJABAR Vs. SULABHA
July 1, 1985
DIPTIMAYEE BEHERA Vs. STATE
May 8, 1985
DOMA ROUT Vs. SAMAL PRASAD CHANDUKA
March 29, 1985
DRAUPADI SENAPATI Vs. STATE OF ORISSA
October 18, 1985
DUINATH BANK ALIAS BIBHAR Vs. STATE OF ORISSA
March 27, 1985
DUKHI PRADHANI Vs. SHYAM SUNDAR SAHU
July 5, 1985
DURGA CHARAN MAJHI Vs. TAHASILDAR CUM REVENUE OFFICER
July 2, 1985
DURGA PRASAD PATNAIK Vs. STATE OF ORISSA
February 5, 1985
DURGA PRASAD SAHOO Vs. S D O AND ELECTION OFFICER
May 10, 1985
DURYODHAN JENA Vs. SATYABADI SAMAL
January 7, 1985
DURYODHAN SAMAL Vs. UMA DEI
September 2, 1985
DUTTA Vs. STATE OF ORISSA
February 15, 1985
DWIJA BHOI Vs. STATE
March 14, 1985
DY DIRECTOR ADMN A R C GOVT OF INDIA Vs. BIRENDRA KUMAR
February 18, 1985
EXECUTIVE ENGINEER, PURI ROADS AND BUILDINGS DIVISION AND ORS. Vs. SRI GOKUL CHANDRA KANUNGO
December 20, 1985
EXECUTIVE OFFICER NOTIFIED Vs. KINTALI NATABAR PRUSTI
August 7, 1985
FERTILIZER CORPN OF INDIA Vs. BHARAT PAINTERS
December 17, 1985
G LAXMINARAYAN Vs. CHITIBAINA YERRAIAH
June 24, 1985
GAJESWAR MAHADEB Vs. PRAFULLA KUMAR JENA
May 9, 1985
GANDHARB SAMAL Vs. STATE OF ORISSA AND ORS.
November 28, 1985
GANESH MAJHI Vs. NIDRA MAJHI
September 20, 1985
GANESH PRASAD NAYAK Vs. ORISSA STATE CO OPERATIVE
December 20, 1985
GANGADHAR DAS Vs. GADADHAR DAS
April 18, 1985
GEETA MOHANTY Vs. STATE OF ORISSA & OTHERS
November 4, 1985
GENERAL MANAGER KALINGA IRON Vs. B RAJKUMAR PATRA
July 31, 1985
GENERAL TRADERS Vs. TAMBHU BISOI
February 4, 1985
GHANASHYAM MISHRA Vs. STATE OF ORISSA
August 20, 1985
GHANASHYAM TRIPATHY Vs. SURYANARAYAN TRIPATHY AND ANR.
March 29, 1985
GOBIND CHANDRA MAHAPATRA Vs. HARIBANDHU MAHAPATRA
January 22, 1985
GOKULANANDA PANDA Vs. JAGANNATH PANDA
January 8, 1985
GOKULANANDA RAY Vs. STATE OF ORISSA AND ANOTHER
February 7, 1985
GOLAK Vs. STATE OF ORISSA
February 11, 1985
GOLAK CHANDRA ROY Vs. SECRETARY IRRIGATION
September 20, 1985
GOPAL BALLAV ROY Vs. STATE OF ORISSA AND ANOTHER
March 18, 1985
GOPAL MALIK Vs. STATE OF ORISSA
September 27, 1985
GOURANGA CHARAN SAHOO Vs. MAHESH CHHAPOLIA AND COMPANY
August 3, 1985
GOURANGA NAIK Vs. STATE
September 16, 1985
GOVINDA CHANDRA Vs. PAL HIRA PURCHASE LTD
January 2, 1985
GOVINDA CHANDRA ROUT Vs. MANAGING COMMITTEE
February 21, 1985
GOVINDA PANDA Vs. STATE OF ORISSA
November 4, 1985
GUNANIDHI MEHER Vs. USHA MEHER
September 30, 1985
GURU PRASAD JENA AND OTHERS Vs. BISWANATH JENA (DEAD) & AFTER HIM LAXMIDHAR JENA & OTHERS
September 30, 1985
GYAN PATNAIK Vs. STATE OF ORISSA
December 5, 1985
GYANENDRA KUMAR PRADHAN Vs. BHAGIRATHI TARASIA
April 18, 1985
GYANENDRA PRADHAN Vs. KANAK DEI
June 24, 1985
HADIBANDHU MOHAPATRA Vs. KUNTALA BARIK ALIAS KUNTALA DEI
July 31, 1985
HARA PRASAD DAS Vs. RAMBALLAV DAS
April 17, 1985
HARE KRISHNA JENA Vs. ADDL SUPERINTENDENT
February 20, 1985
HAREKRISHNA SAHU Vs. STATE OF ORISSA
September 27, 1985
HAREKRUSHNA MOHANTY Vs. STATE OF ORISSA
November 15, 1985
HARIHAR PANDA AND TWO ORS. Vs. STATE OF ORISSA AND ORS.
March 25, 1985
HARIHAR RAY Vs. STATE OF ORISSA
December 5, 1985
HARIPRASAD Vs. STATE OF ORISSA
September 5, 1985
HARULAL DASGUPTA Vs. SAUDAMINI MISRA
April 2, 1985
HATIRAM NAIK Vs. SURENDRA KUMAR MALLIK
April 16, 1985
HEMA CHANDRA SATPATHY Vs. STATE OF ORISSA AND OTHERS
December 17, 1985
HRUDANANDA MOHANTY Vs. STATE OF ORISSA
September 26, 1985
HRUSHIKESH PANDA Vs. ORISSA STATE FINANCE CORPORATION
September 17, 1985
HUSSAIN JAN SULEMAN Vs. BHAKTAWAR AND ANR.
December 20, 1985
I D L CHEMICALS LTD Vs. I T OFFICER RECOVERY SAMBALPUR
October 3, 1985
ISHTEYAQUE AHAMAD Vs. KITAWAN BIBI
January 2, 1985
ISWAR CHANDRA SETHI Vs. STATE
November 4, 1985
J E L CHURCH Vs. SAMUEL SANTHI KUMAR
February 4, 1985
J SUBBA RAO Vs. BRUNDABAN CHANDRA SAHOO
June 27, 1985
J.P. LATH Vs. THE STATE OF ORISSA
July 18, 1985
JADU BEHERA Vs. DHANESWAR SAMANTARAY
June 27, 1985
JADUMANI PADHAN Vs. KUMUDINI PADHANI
February 22, 1985
JAGADISH PRADHAN AND ORS. Vs. KAPILESWAR PRADHAN AND ORS.
August 27, 1985
JAGAMOHAN BARLA Vs. STATE
September 16, 1985
JAGANNATH KAR Vs. SUB DIVISIONAL OFFICER CUTTACK
April 16, 1985
JAGMOHAN BARLA Vs. STATE OF ORISSA
September 16, 1985
JALADHAR SWAIN Vs. SUCHITRA SWAIN
April 18, 1985
JAYASINGH MADAKAMI Vs. STATE
May 2, 1985
JAYPORE SUGAR COMPANY LTD Vs. ASSISTANT CHIEF ACCOUNTS OFFICER
June 24, 1985
JHADU GOUDA Vs. STATE OF ORISSA
August 5, 1985
JOGENDRA MAHANTA Vs. STATE OF ORISSA
March 20, 1985
JOGENDRA MOHAN PANDA Vs. STATE OF ORISSA
September 26, 1985
JOGURU ALIAS JHAKRU SUNA Vs. STATE
March 15, 1985
JUGAL KISHORE Vs. STATE
April 5, 1985
K C AGARWALA Vs. STATE
August 23, 1985
K C MOHANTY Vs. UNION OF INDIA
January 30, 1985
K MALLES RAO Vs. STATE
April 19, 1985
K P BHOWMICK Vs. UNION OF INDIA
October 1, 1985
K. MALLES RAO Vs. STATE
April 20, 1985
KAILASH CHANDRA SWAIN Vs. BHASKAR BEHERA
October 10, 1985
KAILASH MAHANTA Vs. STATE
April 11, 1985
KAMAL KUMAR JENA Vs. STATE OF ORISSA
February 13, 1985
KANA MAJHI Vs. STATE
March 12, 1985
KANHU CHARAN Vs. BANAMBAR PRADHAN
April 27, 1985
KANHU GAUDA Vs. D KODANDI DORA
August 20, 1985
KANHUBHAI KOTOCHA Vs. MINAJUDDIN AHMED
April 2, 1985
KANTHIA SINGH Vs. STATE
June 24, 1985
KARTIKA CHANDRA DAS Vs. STATE OF ORISSA
February 7, 1985
KARTIKESWAR NAYAK Vs. KARADI JAGANNATH
November 4, 1985
KARUNAKAR GOND Vs. PITABAS SAHU
December 10, 1985
KASHI Vs. PARAMANANDA
January 9, 1985
KASHINATH BEHERA Vs. STATE OF ORISSA
October 3, 1985
KELU CHARAN BISWAL Vs. PATITAPABAN MOHANTY AND ANOTHER
February 22, 1985
KHARAVELA INDUSTRIES PVT LTD Vs. ORISSA STATE FINANCIAL CORPN
February 5, 1985
KHATUNA Vs. RAMSEWAK KASHINATH
January 2, 1985
KHIRADHAR PATEL Vs. STATE
June 27, 1985
KONDAGIRI LAITARA Vs. STATE
January 28, 1985
KRIPASINDHU POTHAL Vs. STATE OF ORISSA
September 25, 1985
KRUSHNA KUMARI BEWA Vs. KENDRAPARA CO OPERATIVE LAND
September 9, 1985
KRUSHNA PRASAD RAJGURU MOHAPATRA Vs. STATE OF ORISSA
June 24, 1985
KULAMANI PARIDA Vs. STATE SOCIAL WELFARE ADVISORY BOARD AND ORS.
July 22, 1985
KUNDANLAL AGARWAL Vs. STATE
October 14, 1985
KUNJALATA Vs. TAHSILDAR SAMBALPUR
April 26, 1985
KUSA MAJHI Vs. STATE
January 30, 1985
L. RAMGOPAL RAO Vs. STATE OF ORISSA
January 29, 1985
LAKSHMI JANI Vs. STATE
August 12, 1985
LAKSHMI NARAYAN PADHI Vs. BHASKAR PANDA
March 27, 1985
LAKSHMIDHAR PANIGRAHI Vs. REBOTI PANIGRAHI
September 27, 1985
LAXMAN NAIK Vs. ASHAMONI DEI
November 6, 1985
LAXMAN SWAIN Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED AND ANR.
April 23, 1985
LILURAM AGARWAL Vs. SAILENDRA MOHANTY AND ORS.
September 20, 1985
LOKANATH Vs. BIRABARA
October 1, 1985
LUBAN MUTHA MAJHI Vs. STATE OF ORISSA
July 31, 1985
M BHIMAROO DORA Vs. BHAJARAM SWAIN
July 5, 1985
M M LAL Vs. ASHOK KUMAR BISI
March 29, 1985
M.S. JAGGI Vs. R.S. DAS, MANAGER, SPENCER AND COMPANY
November 5, 1985
MADAN CHARAN DAS Vs. PADAN CHARAN DAS
April 16, 1985
MADHAB CHANDRA MALLIK AND ANR. Vs. BIMBADHAR DHAL AND ORS.
June 26, 1985
MADKAMI BAJA Vs. STATE
January 31, 1985
MAHANT SRI RAGHUNATH DAS Vs. COMMISSIONER OF HINDU RELIGIOUS
December 7, 1985
MAHARANI BEWA AND ORS. Vs. STATE OF ORISSA THROUGH THE SUB-DIVISIONAL OFFICER AND ORS.
March 29, 1985
MAHENDRA SINGH Vs. DATARAM
September 28, 1985
MAKA MUNDA Vs. STATE OF ORISSA
February 14, 1985
MALIK ABDUL SALEM Vs. STATE OF ORISSA
April 5, 1985
MALU NAIK Vs. STATE
August 26, 1985
MAMTA DRINKS AND INDUSTRIES LTD Vs. ASSISTANT COLLECTOR CENTRAL
August 30, 1985
MAMTA DRINKS AND INDUSTRIES LTD Vs. ASSTT COLLECTOR C E
July 11, 1985
MANABENDRANATH JENA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA AND ORS.
April 4, 1985
MANAGEMENT OF BHUBANESWAR MUNICIPALITY Vs. MOJES GAON
August 30, 1985
MANAGING COMMITTEE Vs. KANDURI CHARAN JENA
March 12, 1985
MANDANGI SAMBURU Vs. STATE OF ORISSA
January 29, 1985
MANGAL HANSADA Vs. STATE
January 29, 1985
MANIKA SAHU Vs. DANDAPANI SAHU
September 20, 1985
MANJU ALIAS MOHAN DAS Vs. STATE OF ORISSA
January 18, 1985
MANMOHAN LALL Vs. STATE OF ORISSA
July 29, 1985
MANULAL ALIAS MUNULAL BEHERA Vs. KUNTI BEHERA
July 25, 1985
MASOODUL HUQ Vs. UMAKANTA MISRA
June 26, 1985
MD ETMAD Vs. BAURIBANDHU MOHANTY
November 4, 1985
MISRA AND COMPANY Vs. HINDUSTAN AERONAUTICS LTD
July 31, 1985
MOHAN CHARAN NAIK Vs. SWAYAMBHU NATH KHANDAGIRI
June 24, 1985
MONAHAR SIWARAM JOGAL Vs. STATE OF ORISSA
May 8, 1985
MOTIJHARA DEVI Vs. ORISSA TRANSPORT CORPORATION LTD
March 1, 1985
MULSHANKAR NARVERAM OJHA Vs. UNION OF INDIA
January 18, 1985
MURALIDHAR Vs. BANSIDHAR
February 20, 1985
MURALIDHAR BISWAL Vs. STATE OF ORISSA
December 12, 1985
NABA KISHORE PATI Vs. UNION OF INDIA
September 16, 1985
NABARATNA KHAMARI Vs. STATE OF ORISSA
July 19, 1985
NAKUL MIRDHA Vs. STATE OF ORISSA
September 27, 1985
NARAHARI MALLICK Vs. COLLECTOR
September 9, 1985
NARAYAN CHANDRA SAHU Vs. STATE OF ORISSA
October 17, 1985
NARAYAN GOSAIN Vs. COLLECTOR CUTTACK
August 19, 1985
NARAYAN MISHRA Vs. CHAMPA DIBYA
September 2, 1985
NARAYAN PADHI Vs. THE STATE OF ORISSA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF ORISSA, FINANCE DEPARTMENT AND ORS.
April 18, 1985
NARAYAN PANDA Vs. MAHENDRA RAM
July 26, 1985
NARAYAN SAHU Vs. SUB DIVISIONAL MAGISTRATE JAIPUR
June 24, 1985
NARAYAN SAHU Vs. RAM CHANDRA
March 18, 1985
Narayana Misra Vs. Surendranath Das
January 22, 1985
NATHA ALIAS BAIKUNTHA SAHU Vs. HARAMANI DEI
November 30, 1985
NATIONAL INSURANCE CO LTD Vs. MANORANJAN DASH
May 8, 1985
NAYANANANDA NAYAK Vs. AHALYA DEI
July 19, 1985
NETRAMANI DIBYA Vs. DASARATHI MISRA
November 21, 1985
NIMAI CHARAN DAS Vs. PARADIP PORT TRUST AND OTHERS
June 24, 1985
NIMAI MUNNU Vs. STATE OF ORISSA
February 21, 1985
NIMAL CHARAN DAS Vs. DEPUTY COLLECTOR CENTRAL EXCISE
May 9, 1985
NIMALA ARJUNA Vs. STATE OF ORISSA
July 3, 1985
NIRANJAN DAS Vs. CHANCELLOR, SAMBALPUR UNIVERSITY AND ORS.
January 3, 1985
NISAMANI BAWA Vs. LAXMAN NAYAK
August 5, 1985
NITYANANDA Vs. SIPRA
July 23, 1985
NRUSINGHA CHARAN PANDA Vs. STATE OF ORISSA
January 2, 1985
OM PRAKASH SANTUKA Vs. CHAMPALAL SETHIA
September 27, 1985
ORIENT PAPER MILLS LIMITED Vs. THE STATE OF ORISSA AND ANR.
June 24, 1985
ORIENTAL FIRE AND GENERAL Vs. BRAJAKISHORE SAHU
December 20, 1985
ORIENTAL FIRE AND GENERAL Vs. MATIAS BURLA
July 24, 1985
ORISSA AGRO INDUSTRIES CORPN LTD Vs. SARBESWAR GURU
June 28, 1985
ORISSA ROAD TRANSPORT COMPANY LTD Vs. NARAYAN PARIDA
June 24, 1985
PADMA Vs. KRUPASINDHU
September 9, 1985
PAHALI RAUT Vs. KHULANA BEWA
February 20, 1985
PALIA BEWA Vs. PARBATI KUMARI
April 30, 1985
PANCHU NAHAK Vs. STATE OF ORISSA
March 27, 1985
PANKAJA PADHAN Vs. RANJIT PADHAN
June 24, 1985
PANKAJINI DAS Vs. HRUSHIKESH
August 22, 1985
PARADIP PORT TRUST Vs. MISRILAL MINES PVT LTD
May 10, 1985
PARAMANANDA PANDA Vs. PUNANANDA DAS
January 11, 1985
PARSURAM DOBEI Vs. BICHHANDA CHARAN JENA
April 25, 1985
PATAL DUNGDUNG Vs. STATE OF ORISSA
February 18, 1985
PHOLI DIBYA Vs. IDAN BIBI
December 17, 1985
PITABAS SAHOO Vs. MANAGING COMMITTEE OF SAHADA
December 12, 1985
PITAMBAR PADHI Vs. SANTILATA PADHI
March 21, 1985
PITEI BEWA Vs. LAXMIDHAR JENA
March 12, 1985
PITOI BOWA Vs. LAXMIDHAR JENA
March 22, 1985
PRADIP CHOUDHURY Vs. STATE
February 19, 1985
PRADIPTA KUMAR MISHRA Vs. DISTRICT MAGISTRATE
February 11, 1985
PRAFUL KUMAR SAHU Vs. PAHALI SWAIN
October 14, 1985
PRAFULLA CHANDRA SAHU Vs. STATE OF ORISSA
July 6, 1985
PRAFULLA KUMAR PANDA Vs. STATE OF ORISSA
February 11, 1985
PRAFULLA KUMAR ROUT Vs. ORIENT ENGINEERING WORKS P LTD
March 1, 1985
PRAHALLAD DORA Vs. KISHORE CHANDRA DAS
April 2, 1985
PRAHALLAD RANA Vs. SUBHADRA RANA
March 13, 1985
PRAMOD KUMAR Vs. GOLEKHA
October 11, 1985
PRAMODINI DASH Vs. CHAIRMAN CUTTACK
February 5, 1985
PURNA CHANDRA JENA Vs. STATE OF ORISSA
March 18, 1985
PURNA CHANDRA SENAPATI Vs. SARASWATI PANDA
December 17, 1985
PURNAMASI PRADHAN Vs. SURESH PRADHAN
July 22, 1985
RADHAGOBINDA SAHU Vs. STATE OF ORISSA
September 17, 1985
RADHAKRISHNA DAS Vs. STATE OF ORISSA AND ORS.
August 30, 1985
RADHAMANI DAS Vs. STATE OF ORISSA
July 29, 1985
RADHANATH RATH Vs. BAHIKRISHANA SWAIN
February 11, 1985
RADHASHYAM NAYAK Vs. SUKADEV NAIK
August 1, 1985
RAGHU MOHAPATRA AND ORS. Vs. BHASKAR MOHAPATRA
January 22, 1985
RAGHUNATH BADAKUMAR Vs. STATE OF ORISSA
September 16, 1985
RAGHUNATH CHAUDHURY Vs. DURUJA BEHERA AND ANR.
July 1, 1985
RAGHUNATH PATTNAIK Vs. STATE OF ORISSA
September 12, 1985
RAJ KISHORE DAS Vs. STATE
August 5, 1985
RAJAT RANJAN DASH Vs. BOARD OF SECONDARY EDUCATION
December 10, 1985
RAJENDRA PRASAD SAHOO Vs. STATE OF ORISSA
March 20, 1985
RAMA CHANDRA MISRA Vs. HADIBANDHU PANDA & OTHERS
December 13, 1985
RAMA MOTARI Vs. KAMALA PARUA
December 7, 1985
RAMA SWAIN Vs. STATE OF ORISSA
September 9, 1985
RAMACHANDRA GIRI Vs. STATE
June 24, 1985
RAMANATH MISHRA Vs. GANESWAR MISHRA
July 6, 1985
RAMESH CHANDRA GARABADU Vs. STATE
October 7, 1985
RANENDRA KUMAR SWAIN Vs. STATE OF ORISSA
March 11, 1985
RATHA JENA Vs. STATE OF ORISSA
September 6, 1985
RATNA MUNDA Vs. STATE
September 3, 1985
RAUF KHAN Vs. SARA BIBI
November 28, 1985
REGISTRAR OF COMPANIES Vs. ORISSA PAPER PRODUCTS LTD
September 11, 1985
RISIDEV BATRA Vs. UNION OF INDIA
December 7, 1985
ROURKELA WORKERS UNION Vs. STATE OF ORISSA
October 8, 1985
RUSI KUMAR AGARWALA Vs. STATE OF ORISSA
March 11, 1985
S H RAHMAN Vs. STATE OF ORISSA
May 10, 1985
SABITRI DEBI Vs. RAMACHANDRA
July 1, 1985
SADASIVUNI PUSPA Vs. S DIVAKAR RAO
March 14, 1985
SADEI SWAIN Vs. STATE
March 29, 1985
SAMA KIRSANI Vs. STATE OF ORISSA
March 15, 1985
SANTOSH K CHAKRABARTY Vs. STATE OF ORISSA
March 25, 1985
SANTOSH KUMAR PADHAN AND 2 ORS. Vs. LALBIHARI BEHERA ALIAS FITIA AND ANR.
December 20, 1985
SARADHAKAR SAHU Vs. STATE OF ORISSA
February 15, 1985
SARAT ALIAS SAROJ KUMAR SAHU AND 2 ORS. Vs. ALIO MALLIK
July 9, 1985
SARBESWAR MALIK Vs. STATE
June 24, 1985
SASHI BEHERA Vs. STATE OF ORISSA
November 16, 1985
SASHI BHUSAN Vs. STATE BANK OF INDIA
October 10, 1985
SASHI BHUSAN KAR Vs. STATE OF ORISSA
April 26, 1985
SATYANARAYAN CHANDRA DEO Vs. KUMARI RAJAMANI DEO
September 11, 1985
SAURA MAJHI Vs. SGTATE OF ORISSA
March 14, 1985
SERVANTS OF SUFFERING SOCIETY Vs. GURU PATRI ALIAS GHURUPATRI RAM
December 20, 1985
SHANKAR PRASAD PANDEY Vs. BHANUMATI TOPPO
February 19, 1985
SHYAM SUNDAR KHUNTIA Vs. UDAYANATH TAGAITA AND ORS.
April 4, 1985
SHYAMA SUNDAR PANI Vs. REVENUE DIVISIONAL
March 18, 1985
SISIR KUMAR PANDA Vs. STATE OF ORISSA
March 21, 1985
SK JAHIR MUHAMMAD Vs. STATE
April 26, 1985
SK. RAHEMAN Vs. STATE OF ORISSA AND ANR.
September 19, 1985
SMT. RATNAMANJARI SAHU Vs. PURNA CHANDRA SAHU AND AFTER HIM RUKMANI SAHUANI AND ORS.
January 10, 1985
SMT. Y. CHINNAMMA Vs. A.B. BURMAN AND ORS.
June 27, 1985
SOBHA CHANDRA GOUDA Vs. STATE
September 6, 1985
SOMANATH MOHAPATRA Vs. DEBANANDA SAMANTRAY AND ORS.
August 3, 1985
SREE KANAK DURGA THAKURANI AND ANR. Vs. SATYABAN CHANDHURY AND ORS.
May 10, 1985
SRI GOURANGA @ GOURA JENA Vs. THE STATE OF ORISSA AND ORS.
August 16, 1985
SRI JHADESWAR MAHAPRABHU Vs. SUKRASENA RANA
October 11, 1985
STALE OF ORISSA Vs. B KHALLI PATRO
July 1, 1985
STATE Vs. RAGHUNATH PATNAIK
June 28, 1985
STATE Vs. HARADHAN DEBTA
July 29, 1985
STATE Vs. V SATYANARAYAN MURTY
August 23, 1985
STATE Vs. BISWANATH AGARWALLA
August 16, 1985
STATE Vs. SANKAR NAIK
April 2, 1985
STATE Vs. ANANDA PRASAD
January 10, 1985
STATE Vs. KAILASH CHANDRA AGARWALLA
December 7, 1985
STATE BANK OF INDIA Vs. SK SAMTULLA
August 9, 1985
STATE OF ORISSA Vs. TARINISEN MAHANTO
August 13, 1985
STATE OF ORISSA Vs. CHAMARA PANDA
August 5, 1985
STATE OF ORISSA Vs. NENKURI
July 23, 1985
STATE OF ORISSA Vs. BIJAY KUMAR AGARWALLA
July 9, 1985
STATE OF ORISSA Vs. SASHI BHUSAN KAR
July 15, 1985
STATE OF ORISSA Vs. ABHIRAM SETHI
July 16, 1985
STATE OF ORISSA Vs. TURI SYAM DAS ALIAS SHYAMA SUNDAR DAS
July 17, 1985
STATE OF ORISSA Vs. PUMACHANDRA SADANGI
June 27, 1985
STATE OF ORISSA Vs. S KHALLI PATRO
July 1, 1985
STATE OF ORISSA Vs. PRADIP KUMAR SINGH
June 28, 1985
STATE OF ORISSA Vs. BISHNU CHARAN MUDULI
May 10, 1985
STATE OF ORISSA Vs. BHAGABAN NAIK
May 22, 1985
STATE OF ORISSA Vs. SATRUGHANA BEHERA
January 14, 1985
STATE OF ORISSA Vs. KHORA PARADESI
January 14, 1985
STATE OF ORISSA Vs. SADHU SWAIN
January 14, 1985
STATE OF ORISSA Vs. SIBANARAYAN PANDA
January 14, 1985
STATE OF ORISSA Vs. NAZRUL ALI SEKH
February 4, 1985
STATE OF ORISSA Vs. ABDUL AZAZ KHAN
March 11, 1985
STATE OF ORISSA Vs. RENGSA
March 11, 1985
STATE OF ORISSA Vs. DUSASANA SAHU
April 26, 1985
STATE OF ORISSA Vs. KHUDIRAM SAHU
April 16, 1985
STATE OF ORISSA Vs. RAISINGH NAIK
April 4, 1985
STATE OF ORISSA Vs. A P RAJU
April 11, 1985
STATE OF ORISSA Vs. BHASKAR BISWAL
November 5, 1985
STATE OF ORISSA Vs. BISWANATH JENA
October 14, 1985
STATE OF ORISSA Vs. MUKTESWAR PANDA
October 11, 1985
STATE OF ORISSA Vs. SADINI DEI
October 4, 1985
STATE OF ORISSA Vs. KHETRABASI BEHERA
October 7, 1985
STATE OF ORISSA Vs. BHAGABAN DEHURY
February 7, 1985
STATE OF ORISSA Vs. GOKUL CHANDRA KANUNGO
December 20, 1985
STATE OF ORISSA Vs. ARJUN MALLIK
December 16, 1985
STATE OF ORISSA Vs. DUSASSAN SAHU
April 17, 1985
STATE OF ORISSA Vs. BABULAL SAROGI
July 9, 1985
STATE OF ORISSA Vs. KANEHYALAL JHUNJHUNWALLA AND ANR.
November 8, 1985
STATE OR ORISSA Vs. NARASINGH MAHANTY
February 27, 1985
STRAW PRODUCTS LIMITED Vs. SUPERINTENDENT CENTRAL
October 17, 1985
SUBAL CHARAN NAYAK AND ELEVEN ORS. Vs. TAHASILDAR, DARPAN-CUM-ESTATE OFFICER
March 25, 1985
SUBALA DEHURY Vs. RUPAKAR DEHURY
December 13, 1985
SUBASH CHANDRA Vs. MALUNI
March 15, 1985
SUBODH CHANDRA SHOME Vs. DURGA MADHAB DAS
April 18, 1985
SUDAM PRADHAN Vs. STATE
March 21, 1985
SUJAN CHARAN Vs. PRAMILA
September 11, 1985
SUKADEV Vs. SIDHESWAR MAHADEV BIJA SILOD
June 27, 1985
SUKRI JANIANI Vs. STATE OF ORISSA
February 13, 1985
SURAJ BHAN JAIN Vs. STATE OF ORISSA
September 25, 1985
SURENDRA MISHRA Vs. B TRINATH RAO
January 8, 1985
SURENDRANATH SWAIN Vs. NANDA KISHORE PRADHAN
September 30, 1985
SUSHILA MISHRA Vs. UNION OF INDIA
October 1, 1985
SUSHILA TIRIA Vs. SAMBHUNATH NAYAK
November 4, 1985
SWAPNESWAR MOHANTY Vs. STATE OF ORISSA
February 6, 1985
TAFAZUL RAHMAN Vs. STATE OF ORISSA
September 6, 1985
THEOPHILOS TIGGA Vs. STATE OF ORISSA AND ORS.
February 8, 1985
THURU TURI Vs. STATE
April 2, 1985
TRILOCHAN KHUNTIA Vs. BATAKRUSHNA MOHANTY
July 1, 1985
TRINATH SAHU Vs. MAHANT SRI RADHAMOHAN DAS
December 20, 1985
UMAKANTA PAL Vs. BANCHHANIDHI SWAIN
February 26, 1985
UPENDRA MAHAKUD Vs. STATE
February 21, 1985
UPENDRA PRASAD DAS Vs. THE STATE OF ORISSA AND ORS.
February 8, 1985
URMILA NAYAK Vs. PADMA CHARAN NAYAK AND ORS.
November 28, 1985
VELLAGADA NAGESWAR RAO ALIAS V Vs. STATE OF ORISSA
August 5, 1985
YERNAGULA KAMARAJU Vs. MANDA DANDASI
January 9, 1985