Case Index

Title
Date
A C CHATTERJEE Vs. STATE
September 19, 1985
A N DUTT Vs. STATE
February 18, 1985
A.N. CHATTERJEE Vs. ORIENTAL FIRE & GENERAL INSURANCE. CO. LTD.
June 24, 1985
A.N. SAHA Vs. HIGH COURT
April 22, 1985
ABANI KANTA PAL Vs. STATE
August 6, 1985
ABDUL KHALEQUE MONDAL & ORS Vs. TALEBUR RAHAMAN MONDAL
June 3, 1985
ABDUL MANNAN Vs. BISWANATH PAUL
May 17, 1985
ACHALAPADA DE AND OTHERS Vs. RATHINDRA NATH HAZRA
July 17, 1985
AFTAB ALAM Vs. K L CHOWDHURY
June 7, 1985
AHMED KHAN AND SONS Vs. COMMERCIAL TAX OFFICER
September 2, 1985
AJANTA METAL MART Vs. COMMERCIAL TAX OFFICER
May 27, 1985
AJIT KUMAR DAS Vs. MATHUR CHANDRA PAL
April 29, 1985
AJIT KUMAR DAS Vs. MATHUR CHANDRA PAL
May 31, 1985
ALLIED RESINS AND CHEMICALS LTD Vs. M M TRADING CORPN OF INDIA LTD
December 19, 1985
ALOK NATH BHADRA Vs. ALOK DUTTA DAS
June 21, 1985
AMALENDU SANTRA Vs. UNIVERSITY OF CALCUTTA
April 24, 1985
AMAR KRISHNA Vs. ASHA RANI
May 17, 1985
AMAR NATH SAHA ALIAS A N SAHA Vs. HIGH COURT AT CALCUTTA
March 13, 1985
AMBARI TEA COMPANY LIMITED Vs. MANJUSHREE SAHA
November 22, 1985
AMERICAN REFRIGERATION CO LTD Vs. STATE
April 4, 1985
AMIN MOLLA Vs. FAINUDDIN AHAMMAD
August 1, 1985
AMIYA KUMAR Vs. JAGANNATH GHOSH
July 22, 1985
AMIYA RANJAN MAITY Vs. MANAGING DIRECTOR INDIAN OIL CORPN LTD
September 4, 1985
AMRITLAL CHUM Vs. DEVI RANJAN JHA
July 26, 1985
ANAND SINGH Vs. UNION OF INDIA
September 30, 1985
ANANT PLASMA PRIVATE LTD Vs. UNION OF INDIA
February 28, 1985
ANUP KUMAR BHATTACHARJEE Vs. EXECUTIVE ENGINEER, HOOGHLY & ORS.
January 28, 1985
ARPEE PROPERTIES PVT LTD Vs. UNITED BANK OF INDIA
April 18, 1985
ARSHED ALI MOLLA Vs. STATE OF WEST BENGAL & ORS.
October 10, 1985
ARUNA GOENKA Vs. RAJESH GOENKA AND ORS.
December 12, 1985
ASHA BOSE Vs. DIST INSPECTOR OF SCHOOLS S E CAL
May 13, 1985
ASHGARI BIBI Vs. SHAMAL KUMAR
July 25, 1985
ASHISH KUMAR DAS Vs. REKHA MUKHERJEE
August 13, 1985
ASHOKA MARKETING LTD. Vs. HANSHREE APARTMENT OWNERS ASSOCIATION
September 27, 1985
ASIT BANERJEE Vs. STATE OF WEST BENGAL & ORS.
September 5, 1985
ASSAM OIL CO LTD Vs. COMMISSIONER OF INCOME TAX
February 15, 1985
ASSISTANT COLLECTOR OF CUSTOMS Vs. FAZLU RAHAMAN KHATRI
October 7, 1985
ASSISTANT CONTROLLER OF ESTATE DUTY Vs. MUKUNDADAS NUNDY
October 4, 1985
ASWINI PATHAK AND UPAI ALIAS GURUPADA PATHAK Vs. STATE
June 25, 1985
AZIZUR RAHAMAN Vs. SUKUMAR DEY
February 8, 1985
BAGARIA MOTOR CO. LTD. Vs. STATE OF WEST BENGAL & ANR.
November 29, 1985
BAIJ NATH PRASAD GUPTA Vs. STATE OF WEST BENGAL
August 22, 1985
BAJJEL HAQUE CHOUDHURY Vs. STATE OF WEST BENGAL
February 10, 1985
BALLY JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
June 5, 1985
BANK OF INDIA Vs. SITAL CHANDRA DAS
December 6, 1985
BAPTIST CHURCH TRUST ASSOCIATION Vs. MEMBER COMPANY LAW BOARD
January 18, 1985
BARINDRA KESHORI ROY & ORS. Vs. DEB PRASANNA MUKHERJEE & ORS.
August 5, 1985
BASANTA RAM KEDARNATH Vs. INCOME TAX OFFICER
December 9, 1985
BASUDEB HALDER Vs. ASHOKE HALDER
June 27, 1985
BEJOY SINGH Vs. STATE
July 24, 1985
BENGAL GLASS AND SILICATE WORKS Vs. LALIT MOHAN BIJLANI
February 14, 1985
BHABANI PROSAD BOSE & ORS. Vs. STATE BANK OF INDIA & ORS.
October 7, 1985
BHAGWANDAS HARALALKA Vs. STATE OF WEST BENGAL & ORS.
July 4, 1985
BHAIRAB PAUL Vs. GORA CHAND KUNDU
June 12, 1985
BHARAT GENERAL AND TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
February 4, 1985
BHOLA NATH DAS Vs. BHOLANATH BORAL
February 8, 1985
BHOLANATH KARMAKAR Vs. DEPOT MANAGER BELGHORIA DEPOT
April 29, 1985
BHUDEB GOPAL CHATTERJEE Vs. UNION OF INDIA AND OTHERS
June 10, 1985
BIJOY GOPAL BHATTACHARYA Vs. UNION OF INDIA
January 15, 1985
BIKRAINADITYA SINGH & ORS. Vs. UNION OF INDIA & ORS.
December 6, 1985
BIMAL KUMAR DASGUPTA Vs. RADHA MUKHERJEE
January 16, 1985
BIMALA KANTA SENGUPTA Vs. SAROJINI KONAR
March 29, 1985
BIMLA KANTA SENGUPTA Vs. SAROJINI KONER
March 29, 1985
BIRBHUM DISTRICT CENTRAL CO. OPERATIVE BANK EMPLOYEES UNION & ORS. Vs. M.A. QURASHI AND ORS.
May 6, 1985
BIRENDRA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
June 26, 1985
BISWAJIT DEV ROY Vs. INDIAN OVERSEAS BANK
April 26, 1985
BLOOMFIELD TEA CO LTD Vs. SEVENTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
January 25, 1985
BOYERZUDDIN Vs. STATE OF WEST BENGAL
June 14, 1985
BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD Vs. ABDUL GAFOOR
June 6, 1985
BRITANIA INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
October 1, 1985
BRITISH AIRWAYS Vs. ART WORKS EXPORT LTD
July 23, 1985
BROJA BALLAV GHOSE Vs. UNION OF INDIA
April 9, 1985
BURMAH OIL CO LTD Vs. INCOME TAX OFFICER
December 5, 1985
C C KAR ALIAS CHANDI CHARAN KAR Vs. STATE OF WEST BENGAL
September 10, 1985
CALCUTTA SHIPPING BUREAU Vs. CALCUTTA PORT TRUST
September 30, 1985
CAR-FIL Vs. STATE OF WEST BENGAL
May 17, 1985
CASHEWNUT PROCESSING ENTERPRISE Vs. STATE OF WEST BENGAL
September 23, 1985
CENTRAL INLAND WATER TRANSPORT CORPN Vs. TARUN KANTI SENGUPTA
August 9, 1985
CHAMANLAL REWASHANKAR Vs. VASANT JIWRAJ THAKKAR
May 9, 1985
CHAN DA JHUNJHUNWALLA Vs. STATE OF WEST BENGAL
May 15, 1985
CHANDANMAL CHOPRA Vs. STATE OF WEST BENGAL
May 17, 1985
CHANDMALL CHOPRA Vs. STATE OF WEST BENGAL
June 21, 1985
CHANDRAKALA Vs. STATE
August 8, 1985
CHEMI COLOUR AGENCY Vs. CHIEF CONTROLLER IMPORTS AND EXPORTS
March 21, 1985
CHIITARANJANRVIAHATO Vs. ANIL KUMAR CHAKRABORTI
February 11, 1985
CHITTARANJAN SARKAR Vs. STATE OF WEST BENGAL & OTHERS
July 22, 1985
CHLORIDE INDIA LTD Vs. GANESH DAS RAMGOPAL
June 7, 1985
CLAN LINE STEAMERS LTD Vs. INCOME TAX OFFICER
January 10, 1985
COAL INDIA LTD Vs. REGIONAL LABOUR COMMISSIONER
July 15, 1985
COLLECTOR OF CUSTOMS Vs. UNION CARBIDE INDIA LIMITED
September 27, 1985
COLLECTOR OF CUSTOMS Vs. UDAY ENGINEERING ENTERPRISES
December 19, 1985
COMMANDANT 70 BATTALION B S F Vs. ANIL BANDHU MITRA
June 7, 1985
COMMERCIAL TAX OFFICER Vs. BENGAL POTTERIES LTD
August 19, 1985
COMMERCIAL TAX OFFICER BANKURA CHARGE Vs. GOURANGALAL CHATTERJEE
March 28, 1985
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR P LTD
March 29, 1985
COMMISSIONER OF INCOME TAX Vs. GORDHANDAS JERAMBHAI
March 25, 1985
COMMISSIONER OF INCOME TAX Vs. GHOSH AND SONS
March 27, 1985
COMMISSIONER OF INCOME TAX Vs. B K BIRLA
March 27, 1985
COMMISSIONER OF INCOME TAX Vs. KELVIN JUTE CO LTD
March 4, 1985
COMMISSIONER OF INCOME TAX Vs. BENGAL ASSAM STEAMSHIP COMPANY LTD
March 11, 1985
COMMISSIONER OF INCOME TAX Vs. HASINA BEGUM WIFE
April 10, 1985
COMMISSIONER OF INCOME TAX Vs. CHITRANJALI
April 8, 1985
COMMISSIONER OF INCOME TAX Vs. RAMKUMAR AGARWALLA
April 2, 1985
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL AND TEXTILE INDUSTRIES LTD
April 4, 1985
COMMISSIONER OF INCOME TAX Vs. DIPALI GOSWAMI
April 22, 1985
COMMISSIONER OF INCOME TAX Vs. MARTIN AND HARRIS P LTD
April 15, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA JAMUNA
April 15, 1985
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LTD
January 1, 1985
COMMISSIONER OF INCOME TAX Vs. DOON FOUNDATION
January 7, 1985
COMMISSIONER OF INCOME TAX Vs. R V BRIGGS AND CO P LTD
January 8, 1985
COMMISSIONER OF INCOME TAX Vs. OYSTER PACKAGERS P LTD
January 14, 1985
COMMISSIONER OF INCOME TAX Vs. JIYAJEERAO COTTON MILLS LTD
January 14, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED SUPPLY AGENCY P LTD
January 24, 1985
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
January 24, 1985
COMMISSIONER OF INCOME TAX Vs. BIRLA COTTON SPINNING AND WEAVING MILLS LIMITED
January 31, 1985
COMMISSIONER OF INCOME TAX Vs. ASSAM OIL CO LTD
February 11, 1985
COMMISSIONER OF INCOME TAX Vs. AGARPARA CO LTD
February 18, 1985
COMMISSIONER OF INCOME TAX Vs. A V JOSHI AND SONS
February 5, 1985
COMMISSIONER OF INCOME TAX Vs. P N MUKHERJEE
February 5, 1985
COMMISSIONER OF INCOME TAX Vs. BANK OF CHINA IN LIQUIDATION
February 20, 1985
COMMISSIONER OF INCOME TAX Vs. A GHOSH
June 24, 1985
COMMISSIONER OF INCOME TAX Vs. BILASPUR SPINNING MILLS INDUSTRIES LTD
June 12, 1985
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL BROTHERS PVT LTD
June 10, 1985
COMMISSIONER OF INCOME TAX Vs. AMERICAN EXPORT ISBRANDTSEN LINES LTD
June 14, 1985
COMMISSIONER OF INCOME TAX Vs. ALKALI AND CHEMICAL CORPN OF INDIA LTD
May 15, 1985
COMMISSIONER OF INCOME TAX Vs. SIJUA JHARRIAH ELECTRIC SUPPLY CO LTD
May 15, 1985
COMMISSIONER OF INCOME TAX Vs. DEVENPORT AND CO PVT LTD
May 15, 1985
COMMISSIONER OF INCOME TAX Vs. SULEKHA WORKS P LTD
May 13, 1985
COMMISSIONER OF INCOME TAX Vs. INDIAN IRON AND STEEL CO LTD
April 22, 1985
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
May 2, 1985
COMMISSIONER OF INCOME TAX Vs. M NATH
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. E W STEVENS CO LTD
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. BIRLA BROS P LTD
May 6, 1985
COMMISSIONER OF INCOME TAX Vs. B N ELIAS AND CO P LTD
July 22, 1985
COMMISSIONER OF INCOME TAX Vs. DHANIRAM GUPTA AND CO
June 25, 1985
COMMISSIONER OF INCOME TAX Vs. KOOMSONG TEA CO LTD
July 2, 1985
COMMISSIONER OF INCOME TAX Vs. PURTABPORE CO LTD
July 5, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
August 13, 1985
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS COAL SALES LTD
August 12, 1985
COMMISSIONER OF INCOME TAX Vs. BABCOCK AND WILLCOX OF INDIA LTD
July 24, 1985
COMMISSIONER OF INCOME TAX Vs. DHANIRAM GUPTA
August 5, 1985
COMMISSIONER OF INCOME TAX Vs. SHIB BANERJI PROPERTIES AND CONSTRUCTION P LTD
July 29, 1985
COMMISSIONER OF INCOME TAX Vs. MACNEILL AND BERRY LTD
August 19, 1985
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR AND BROS
August 19, 1985
COMMISSIONER OF INCOME TAX Vs. DAVIDSON OF INDIA P LTD
September 4, 1985
COMMISSIONER OF INCOME TAX Vs. BABCOCK WILLCOX OF INDIA LTD
March 24, 1985
COMMISSIONER OF INCOME TAX Vs. PUNYARPAN CHARITABLE TRUST
December 16, 1985
COMMISSIONER OF INCOME TAX Vs. RUSSEL PROPERTIES P LTD
December 9, 1985
COMMISSIONER OF INCOME TAX Vs. VIJOY KUMAR VINEET KUMAR
October 4, 1985
COMMISSIONER OF INCOME TAX Vs. STEEL ROLLING MILLS OF HINDUSTHAN P LTD
November 20, 1985
COMMISSIONER OF INCOME TAX Vs. SHINWA KAIUM KAISHA LTD
December 5, 1985
COMMISSIONER OF WEALTH TAX Vs. MIRA MEHTA
March 25, 1985
COMMONWEALTH ASSURANCE CO LTD Vs. NILIMA SARKAR
July 23, 1985
COMMR ASANSOL MUNICIPALITY Vs. KINEMA INDUSTRIES PRIVATE LTD
March 20, 1985
CONSTRUCTION MACHINERY P LTD Vs. COMMISSIONER OF INCOME TAX
November 19, 1985
CONTINENTAL MARKETING PVT LTD Vs. UNION OF INDIA
August 30, 1985
CONTROLLER OF ESTATE DUTY Vs. PANNALAL SETHI
March 29, 1985
CONTROLLER OF ESTATE DUTY Vs. SUNANDA BOSE
February 20, 1985
CONTROLLER OF ESTATE DUTY Vs. J N ELIAS
April 25, 1985
CORPN OF CALCUTTA Vs. HIMANSU SEKHAR BASU
September 11, 1985
CORPORATION OF CALCUTTA Vs. SAMBHU DAS PYNE
January 31, 1985
CORPORATION OF CALCUTTA Vs. ANUPAM UDYOG AND OTHERS
April 22, 1985
D T H CONSTRUCTION P LTD Vs. STEEL AUTHORITY OF INDIA LTD
April 12, 1985
DAYAL PRASAD SANYAL Vs. NRIPENDRA CH. CHAKRABHRTY
October 10, 1985
DEBABRATA BANERJEE Vs. STATE
May 6, 1985
DEBABRATA DHAR, AVIK SARKAR AND BAPPADITYA ROY Vs. SUMAN KUMAR NARULA
November 29, 1985
DEBENDRA NATH KARAK Vs. RAKHA PAL AND ANR.
July 31, 1985
DEBI PRASANNA Vs. ABDUL MANNAN
February 15, 1985
DEBI PROSAD DUTTA Vs. SURAVI DUTTA
July 24, 1985
DELTA JUTE AND INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
July 9, 1985
DHIRENDRA NATH Vs. STATE
January 15, 1985
DILIP BANERJEE Vs. SUKHAMOY UPADHYAY
October 4, 1985
DILIP KUMAR DE Vs. SUPERINTENDENT OF POLICE
February 26, 1985
DIPAK KUMAR SAHA Vs. SUB
June 17, 1985
DIPAK PURI Vs. 5TH INDUSTRIAL TRIBUNAL W B
February 19, 1985
DIPALI GHOSH Vs. STATE
November 28, 1985
DIPALI HAZRA Vs. JOSTNAMONI SHAR
May 7, 1985
DIPEN MUKHERJEE Vs. SANDHYARANI CHATTERJEE
February 1, 1985
DIPTI KUMAR BASU Vs. CHIEF INSPECTOR SHOPS AND ESTABLISHMENTS
September 20, 1985
DIPTI KUMAR BASU & ORS. Vs. FOURTH INDUSTRIAL TRIBUNAL & ORS
January 21, 1985
DR. ANIL KUMAR SAHA Vs. STATE OF WEST BENGAL & ORS.
August 3, 1985
DR. PARIMAL CHANDRA DAS Vs. PRANAB KUMAR AND ORS.
June 13, 1985
DURGAPADA JANA Vs. NEMAI CHARAN JANA
August 14, 1985
E AND N E F RLY CO OP BANK LTD Vs. B GUHA AND CO
February 14, 1985
EAST ANGLIA PLASTICS INDIA LTD Vs. STATE
September 27, 1985
EAST INDIAN PRODUCE LTD Vs. NARESH ACHARYA BHADURI
August 9, 1985
EASTERN COALFIELDS LTD. Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
August 2, 1985
ENGINEERS OVERSEAS CORPORATION PVT LTD Vs. W B FINANCIAL CORPORATION
February 28, 1985
EVEREST COAL CO PVT LTD Vs. COAL CONTROLLER
December 24, 1985
EXECUTIVE DIRECTOR U S M WORKS LTD Vs. SUJATA ROY
July 31, 1985
FANCY DYEING AND PRINTING WORKS Vs. INCOME TAX OFFICER
December 11, 1985
FAZILATNNESSA BEWA Vs. MEZAHAR SHEIK
December 19, 1985
FOOD CORPN OF INDIA Vs. SARWAN KUMAR
March 1, 1985
FUZLE HAKANI Vs. SK ARSED ALI
June 5, 1985
G P SINGH Vs. SHANTI RANJAN SARKAR
May 14, 1985
G P SINGH Vs. SANTI RANJAN SARKAR
May 6, 1985
G.K. BHATTACHARYA Vs. C.S.T.C. & OTHERS
December 16, 1985
GADADHAR MAJHI Vs. JURALI MONDAL & ORS
September 30, 1985
GANESH CHANDRA KAPURIA Vs. STATE
July 24, 1985
GANGARAM HIMMATMAL MANSUKHARIA Vs. TUSHAR KANTI NAG
July 4, 1985
GENERAL ELECTRIC CO OF INDIA LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
May 28, 1985
GILLANDERS ARBUTHNOT & CO. LTD. Vs. CORPORATION OF CALCUTTA & ORS
October 10, 1985
GIRISH CHANDRA KAR Vs. KARTICK CHANDRA BANERJEE
January 22, 1985
GLOBE THEATRE (PRIVATE), LTD. Vs. SECOND LABOUR COURT, WEST BENGAL, AND OTHERS
December 4, 1985
GOENKA Vs. RAJESH GOENKA
December 12, 1985
GOPAL BASAK Vs. STATE
April 2, 1985
GOPAL BASAK Vs. STATE OF WEST BENGAL
April 4, 1985
GORA CHAND POREL Vs. UNION OF INDIA
August 7, 1985
GORA CHAND SEN Vs. COMMISSIONER OF INCOME TAX
January 28, 1985
GOUR CHAN DRASARKAR Vs. STATE ELECTRICLTY BOARD
January 28, 1985
GOUR NITYA TEA COMPANY, LTD Vs. FIRST INDUSTRIAL TRIBUNAL AND OTHERS
July 26, 1985
GOVIND RAM AGGARWAL Vs. COLLECTOR OF CUSTOMS
January 21, 1985
GRINDLAYS BANK LTD Vs. COMMISSIONER OF INCOME TAX
July 5, 1985
GYAN SINGH Vs. STATE OF WEST BENGAL
May 3, 1985
H P CORPN LTD Vs. R P AGARWALLA and BROS PVT LTD
September 18, 1985
HARILAL SHAW Vs. STTATE OF WEST BENGAL
February 22, 1985
HARIPADA ROY Vs. RASHBEHARY MALLICK
June 21, 1985
HARIPADA SAHA Vs. STATE
August 29, 1985
HEM CHANDRA Vs. OM PROKASH
October 11, 1985
HIGH COURT AT CALCUTTA Vs. BHAKTI BRATA DAS SHARMA
September 24, 1985
HIMADRI ADHIKARI Vs. STATE
July 9, 1985
HIMALAYAN PLYWOOD INDUSTRIES PVT LIMITED Vs. COLLECTOR OF CUSTOMS
February 25, 1985
HIMANGSHU KUMAR BOSE Vs. UNION OF INDIA
February 6, 1985
HIMANGSHU PAHARI Vs. STATE
July 17, 1985
HIMANGSHU SEKHAR ROY CHOUDHURY AND ANOTHER Vs. DAMODAR VALLEY CORPORATION AND OTHERS
July 31, 1985
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
April 2, 1985
HINDUSTAN STEEL LIMITED Vs. VED PRAKASH RAMLAL
September 27, 1985
HINDUSTAN STEEL LTD Vs. R N BANERJEE
January 1, 1985
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. MANSHA SINGH AND COMPANY
March 29, 1985
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. N V CHOWDHURY
August 22, 1985
HINDUSTHAN PETROLEUM CORPN LTD Vs. SHYAM SUNDAR GANERIWALA
December 20, 1985
HOWRAH DIST CENTRAL CO OP BANK LTD Vs. SANAT KUMAR DUTTA
March 15, 1985
IN RE : GURUSADAY CHATTERJEE & ANR. Vs. STATE OF WEST BENGAL & ORS
March 27, 1985
IN RE : KAOSER ALI MONDAL Vs. NURUL HAQUE LASKAR & ORS.
December 18, 1985
IN RE : PRABIR KUMAR BASU Vs. WESTING HOUSE SAXBY FARMER LTD. & ORS
May 17, 1985
IN RE : SMT. SABITRI MONDAL AND ORS. Vs. ABC
July 29, 1985
INDIAN CABLE CO LTD Vs. SUMITRA CHAKRABORTY
February 28, 1985
INDIAN EXPLOSIVES LTD Vs. COMMISSIONER OF INCOME TAX
February 19, 1985
J N ROY CHOWDHURY TRADERS P LTD Vs. JAINTI ENTERPRISES
June 17, 1985
JAGADISH CHATTERJEE Vs. DIPALI CHATTERJEE
October 3, 1985
JAHANARA KHATUN Vs. REVENUE OFFICER
December 12, 1985
JAMES FINLAY AND CO LTD Vs. COMMISSIONER OF INCOME TAX
July 9, 1985
JASIMAN BIBI Vs. STATE OF WEST BENGAL
April 4, 1985
JATADHARI DAW AND GRANDSONS Vs. RADHA DEBI
September 6, 1985
JATINDRA NATH BANERJEE Vs. ANNA BALA KAYAL
September 16, 1985
JAYDEB BOSE Vs. STATE OF WEST BENGAL AND ORS.
December 12, 1985
JOINT SECRETARY TO THE GOVT, OF INDIA, MINISTRY OF FINANCE Vs. INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION)
June 3, 1985
JOSEF MEISANER GMBR and CO Vs. KANORIA CHEMICALS AND INDUSTRIES LTD
June 24, 1985
JUTHIKA BASU Vs. PARUL BALA KUNDU
February 27, 1985
JYOTISH SAMRAT PANDIT AND SHRI RAMESH CHANDRA BHATTACHARYYA Vs. CORPORATION OF CALCUTTA
March 21, 1985
K C BOSE AND CO Vs. COMMISSIONER OF INCOME TAX
February 22, 1985
K S PROPERTIES PVT LTD Vs. NAMDANG TEA CO LTD
June 25, 1985
KADDAD SALES AGENCY Vs. OM PRAKASH JULUKA
November 22, 1985
KAJARIA EXPORTS LTD. & ORS. Vs. COLLECTOR OF CUSTOMS & ORS.
May 14, 1985
KALIKA PRESS P LTD Vs. STATE
June 26, 1985
KALYAN KUMAR Vs. MESSRS NATIONAL TESTING AND ENGINEERING
September 11, 1985
KALYAN KUMAR BASAK Vs. SALIL KUMAR BASAK
August 23, 1985
KALYAN SEN Vs. GIFT TAX OFFICER
August 19, 1985
KAMALA PRASAD Vs. STATE
September 5, 1985
KANAILAL DAS Vs. STATE
May 17, 1985
KANTHAL INDIA LTD Vs. ANANT PRASAD BHATIA
March 15, 1985
KAPIL DEO PANDEY Vs. VASUDEB DEVSHANKAR SHUKLA
March 8, 1985
KARTICK BISWAS AND SISIR ROY Vs. THE STATE OF WEST BENGAL
September 16, 1985
KEDARNATH PRO SAD Vs. STATE
March 21, 1985
KHAGENDRA NATH PAUL Vs. ACHAL PADA DE & ORS.
June 19, 1985
KHIRODE CHANDRA DHAR Vs. P B VENKATA SUBRAMANIUM
July 21, 1985
KIRON LAL BANERJEE Vs. RAJIA BEGUM
September 2, 1985
KIRON LAL BANERJEE Vs. RAJIA BEGUM
July 2, 1985
KRISHNA INVESTMENT CO LTD Vs. PARAMESHWARI DEVI LOHIA
May 2, 1985
KRISHNAPROSAD PAUL Vs. STATE OF WEST BENGAL
October 4, 1985
LALITA PATTREA Vs. RAMAN I KANTA DAS
January 16, 1985
LAXMI JEWELLERY Vs. GOLD CONTROL ADMINISTRATOR
July 10, 1985
LEELA NATH Vs. COMMISSIONER OF INCOME TAX
March 13, 1985
LOKNATH CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
January 28, 1985
LT COL AMAL SANKAR BHADURI Vs. UNION OF INDIA
December 24, 1985
M J AKBAR Vs. NURUL ALAM AND STATE
November 11, 1985
M K MISHRA Vs. UNION OF INDIA
August 5, 1985
M P NARAYAN Vs. SUDHADEVI
July 10, 1985
M S UKHADE Vs. W B PREVENTION AND CONTROL OF WATER POLLUTION BOARD
March 20, 1985
M/S. INDUSTRIAL ARMAMENTS SPA Vs. STATE TRADING CORPORATION OF INDIA LTD.
March 15, 1985
M/S. STAR SHEET METAL WORKS (P) LTD. Vs. UNION OF INDIA & ORS.
April 9, 1985
MA ENGINEERING AND CO Vs. STATE
April 26, 1985
MACNEILL AND BARRY LIMITED NOW KNOWN AS MACNEILL AND MAGOR LTD Vs. COMMISSIONER OF INCOME TAX
August 16, 1985
MACNEILL AND MAGOR LTD Vs. MOUHSEN ALI
February 21, 1985
MADAN MALLICK Vs. MAHARANJA GHOSH
April 12, 1985
MADHAB CHANDRA BANDOPADHYA Vs. STATE OF WEST BENGAL
October 7, 1985
MADHU JAYANTI (PVT ) LTD Vs. COMMISSIONER OF INCOME TAX
February 5, 1985
MADHU JAYANTI P LTD Vs. COMMISSIONER OF INCOME TAX
March 20, 1985
MADHUKAR PRANJIVAN & ORS. Vs. JAGMOHAN NAROTTAM & ORS.
May 2, 1985
MAHADEB HAZRA Vs. SISUBALA SEN
May 7, 1985
MAHADEB MONDAL Vs. STATE OF WEST BENGAL
August 6, 1985
MAHIPAL BAHADUR SINGH Vs. STATE
December 8, 1985
MAHIPAL BAHADUR SINGH Vs. STATE
December 18, 1985
MANINDRA KUMAR BOSE Vs. BISWANATH CHURIWALLA
April 22, 1985
MANINDRA KUMAR BOSE Vs. BISWANATH
April 2, 1985
MANISH GANGULY Vs. THE PRESIDING OFFICER, STATE TRANSPORT APPELLATE TRIBUNAL WEST BENGAL & ORS.
April 22, 1985
MANSUR ALI Vs. STATE
March 5, 1985
MATHUR LOHAR Vs. STATE
May 28, 1985
MD FAIZ Vs. STATE
February 27, 1985
MD HASIB Vs. IMAMUDDIN HAJI
January 17, 1985
MESSRS BHARAT INDUSTRIAL CORPORATION Vs. INDIAN OIL CORPORATION & ORS.
July 26, 1985
MOHAMMAD SHAH ALAM Vs. STATE OF WEST BENGAL
April 4, 1985
MOJAHAR SHEIKH Vs. STATE
May 16, 1985
MONIKA Vs. BISWABIKASH
July 12, 1985
MRINAL KANTI BHATTACHARYA Vs. STATE
April 11, 1985
MUKTI MAITRA Vs. STATE
March 26, 1985
MUKUNDALAL DUTTA Vs. RANJIT KUMAR SINHA
October 11, 1985
MUNICIPAL COMMR OF HOWRAH Vs. INDUSTRIAL AGKICOLTURAL CO
December 12, 1985
NANDA PATIHAR Vs. STATE OF WEST BENGAL
March 25, 1985
NANDA RANI NATH Vs. BROJO MOHAN KUNDU
February 7, 1985
NANDALAL CHOWDHURY Vs. MONIKA BANERJEE
January 16, 1985
NARAYAN CHANDRA GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
July 29, 1985
NAREN MAHATO AND OTHERS Vs. DIVISIONAL ENGINEER (III), S.E. RLY., KHARAGPUR AND OTHERS
January 28, 1985
NATIONAL INSURANCE COMPANY LTD. Vs. LABANYA ROY
February 15, 1985
NEMAI KUMAR Vs. MITA GHOSH
May 10, 1985
NEW HORIZONS PVT LTD Vs. UNION OF INDIA
March 12, 1985
NIRMAL CHANDRA DUTTA Vs. PRADIP KUMAR DUTTA
April 8, 1985
NIRUPAMA PAL Vs. KALIPADA ROY CHOWDHURY
June 3, 1985
NISHAMBHU CH JANA Vs. SOVA GUHA
February 1, 1985
NITYA RANJAN DUTT Vs. GITA RANI
September 20, 1985
NURUL HUDA Vs. HIRA BASU
April 3, 1985
OIL INDIA LTD Vs. COMMISSIONER OF INCOME TAX
January 7, 1985
OM PROKASH MODI Vs. UNION OF INDIA
May 31, 1985
ORIENT PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL I
February 4, 1985
ORIENTAL F AND G INSURANCE CO LTD Vs. MURLIDHAR GOPIKISSEN PVT LTD
February 22, 1985
ORIENTAL RUBBER WORKS Vs. INCOME TAX OFFICER
September 25, 1985
PABITRA KUMAR GUPTA Vs. BIDHAN CHANDRA KRISHI VISWA VIDYALAYA & ORS.
March 8, 1985
PABITRA RANJAN SARKAR Vs. INSPECTOR GENERAL OF PRISON AND OTHERS
April 10, 1985
PANNALAL MANNA AND OTHERS Vs. GAYATRI RANI DENRIA
April 11, 1985
PARAMANANDA MAHATO Vs. STATE OF WEST BENGAL
July 24, 1985
PARIMAL BANERJEE Vs. STATE
June 3, 1985
PARITOSH KUMAR GANGULY Vs. SITALA BALA GHOSH
February 7, 1985
PEERLESS GEN FINANCE AND INVEST CO LTD Vs. THIRD INDUSTRIAL TRIBUNAL
June 7, 1985
PIJUSH KANTI Vs. STATE
August 19, 1985
PRADYOT KR DAS MONDAL Vs. STATE
July 30, 1985
PRANAB KUMAR BASU Vs. EXECUTIVE DIRECTOR ALLOY STEEL PLANT
December 24, 1985
PREMIUM FUELS & CO. Vs. BHARAT COKING COAL LIMITED
February 28, 1985
PROVAT KUMAR CHATTERJEE Vs. STATE OF W B
July 22, 1985
PUNJAB PRODUCE AND TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
July 5, 1985
PURBACHAL INTERNATIONAL Vs. STATE
April 1, 1985
R K GUPTA Vs. SANKAR MUKHERJEE
January 9, 1985
RABI DAS GUPTA Vs. FOOD CORPORATION OF INDIA
January 25, 1985
RABIN MUKHERJEE Vs. STATE
March 5, 1985
RADHA MADHAB RAJ Vs. KRISHNA GANGULY
December 16, 1985
RAHUL AMIN Vs. CHABBAHAN BIBI
February 7, 1985
RAJ KUMAR AGARWALLA Vs. UNION OF INDIA
June 7, 1985
RAJAT BOSE Vs. YOGO INTRACO PVT LTD
March 4, 1985
RAM AWATAR SIKARIA & ANR. Vs. BOARD OF TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
September 13, 1985
RAMENDRA KUMAR Vs. DY SECY GOVT OF W B L L R DEPRTT
February 26, 1985
RAMESWAR SARKAR Vs. STATE
August 14, 1985
RAMKRIPAL SHARMA Vs. UNION OF INDIA
May 3, 1985
RANIPET C AND E CO PVT LTD Vs. SWASTIK STAINLESS STEEL STORES
July 3, 1985
RANJIT CHATTERJEE Vs. STATE OF WEST BENGAL
August 13, 1985
RANJIT KUMAR SAMANTA Vs. SUDHANSHU SEKHAR DAS BAIRARIS
April 22, 1985
RENUKA SINGH Vs. REVENUE OFFICER SETTLEMENT B CAM
July 7, 1985
RENUKA STNGHA Vs. REVENUE OFFICER SETTLEMENT B CAMP
July 8, 1985
ROBIN BAPARI Vs. STATE
September 16, 1985
S K CHATTERJEE Vs. EASTERN COALFIELDS LTD
July 5, 1985
S N CHAKRABARTY Vs. UNION OF INDIA
June 13, 1985
S S ISWAR KALIMATA THAKURANI Vs. SHEBAITS S S I KALIMATA THAKURANI
January 24, 1985
SACHIDANAND MISHRA Vs. GOPALKA AUTO FINANCE
July 24, 1985
SACHINDRA KUMAR TALUKDAR ASSISTANT TEACHER Vs. STATE OF WEST BENGAL AND ORS.
February 25, 1985
SADHUSARAN SINGH Vs. W B STATE ELECTRICITY BOARD
September 19, 1985
SALIGRAM AHIR Vs. STATE OF WEST BENGAL
May 11, 1985
SALIL KUMAR CHATTERJEE AND OTHERS Vs. THE DISTRICT MAGISTRATE AND OTHERS
October 10, 1985
SAMAR NANDY CHOUDHURY Vs. UNION OF INDIA
April 4, 1985
SAMARENDRA NATH SEN Vs. N P GHOSH
August 30, 1985
SAMARESH DAS Vs. CALCUTTA MUNICIPAL CORPORATION
October 8, 1985
SAMARJIT GHOSH Vs. BENNETT COLEMAN AND CO. LTD. AND OTHERS
January 18, 1985
SAMIR KUMAR DAS Vs. KHAGEN GHOSH
January 17, 1985
SANAT KUMAR BANERJEE Vs. STATE OF WEST BENGAL
January 10, 1985
SANJIB CHATTERJEE Vs. STATE OF WEST BENGAL
August 13, 1985
SANKAR Vs. MANABENDRA NATH
May 28, 1985
SANKAR BISWAS Vs. STATE
May 2, 1985
SANKARI PRASAD KUNDU Vs. UNION OF INDIA
June 17, 1985
SANKARLAL SARAF Vs. STATE OF WEST BENGAL
July 1, 1985
SANTIMOY BHATTACHARYYA Vs. LAKSHMI PADA DUTT
August 14, 1985
SAROJ KUMAR MAHESWARI Vs. HINDUSTHAN MOTORS LTD
January 18, 1985
SATYA DULAL SINGHA Vs. COMMISSIONER OF INCOME TAX
September 30, 1985
SAUDI INDIA NAVIGATION LINE Vs. ASTEROID MARITIME LIMITED & ORS
February 22, 1985
SERAJUL ISLAM TARAFDAR & ANR. Vs. STATE OF WEST BENGAL
June 19, 1985
SHAIDUR RAHAMAN KHAN Vs. STATE OF WEST BENGAL
September 3, 1985
SHANTI DEBI Vs. STATE OF WEST BENGAL
July 31, 1985
SHEW KUMAR NOPANY Vs. GRINDLAYS BANK LTD
July 12, 1985
SHIBNATH BHADRA Vs. MRINALINI GHOSH
September 13, 1985
SHIV KUMAR BAJAJ Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
May 28, 1985
SHYAM SUNDAR GUPTA Vs. DEOKINANDAN PDDAR
July 22, 1985
SHYAM SUNDAR GUPTA Vs. DEOKI NANDAN PODDER
July 1, 1985
SHYAM SUNDARSHAW Vs. NETAI CHAND SHAW
April 19, 1985
SHYAMAL PAL Vs. FIRST COURT OF THE ADDL DISTRICT JUDGE
August 29, 1985
SIBENDRA NATH Vs. GANES CHANDRA
January 31, 1985
SK. ALAUDDIN Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.) MIDNAPORE
July 16, 1985
SMRITI BANERJEE Vs. TAPAN KUMAR BANERJEE
September 23, 1985
SNEHALATA SOREN Vs. DY DIRECTOR OF HEALTH SERVICES
April 22, 1985
SOMNATH BANDOPADHYAY Vs. UNIVERSITY OF CALCUTTA
October 7, 1985
SOMNATH SIL Vs. BANK OF INDIA AND OTHERS
March 8, 1985
SREE GOPIKISHAN ENGINEERING (P) LTD. AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL
August 16, 1985
SRI BHABANI MUKHERJEE Vs. DAYAMOYEE MISRA
February 27, 1985
SRI JAGANNATH JEW THAKUR & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 28, 1985
SRI SUBRATA SARKAR & ANR. Vs. UNION OF INDIA & OTHERS
August 13, 1985
SRI TARAK NATH KAR Vs. STATE OF WEST BENGAL AND OTHERS
May 29, 1985
SRI TRIBIB LASKAR & ORS. Vs. UNION OF INDIA & ORS
September 5, 1985
SRIMAN PRABAHAN MITRA Vs. MADHURI MITRA
April 2, 1985
STATE Vs. SANKAR HALDER
May 3, 1985
STATE BANK OF INDIA Vs. B GUPTA TEA P LTD
April 30, 1985
STATE BANK OF INDIA Vs. NU BUILT FURNITURE PVT. LTD. (IN LIQUIDATION) & ORS.
February 28, 1985
STATE OF W B Vs. S BOSE
March 18, 1985
STATE OF WEST BENGAL Vs. ARMAN ALI MONDAL
April 29, 1985
STATE OF WEST BENGAL Vs. SANKAR STALLER
May 3, 1985
STATE OF WEST BENGAL Vs. ABDUL KHALEQUE OSTAGAR & ORS.
April 29, 1985
STEEL AUTHORITY OF INDIA LTD. Vs. THIRD INDUSTRIAL TRIBUNAL W.B. AND ORS.
November 28, 1985
STORES SUPPLY INDIA AGENCY Vs. ASSTT COLLECTOR OF CUSTOMS
February 11, 1985
SUB DIVNL CONTROLLER F AND S Vs. AMULYA RATAN
March 1, 1985
SUBHAS BHATTACHARYYA Vs. STATE
May 2, 1985
SUBHENDU KUMAR CHOWDHURY Vs. PHANI BHUSAN ROY
November 15, 1985
SUBRATA CHAKI Vs. STATE OF WEST BENGAL
November 29, 1985
SUBRATA MAJUMDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
October 11, 1985
SUDHANGSHU SEKHAR Vs. SUPERINTENDANT OF POLICE
August 9, 1985
SUDHIL KUMAR GIRI Vs. STATE OF WEST BENGAL AND OTHERS
May 15, 1985
SUJIT PAL Vs. PRABIR KUMAR SUN
September 2, 1985
SUKHAMOY BAJ Vs. NEMAI MONDAL
June 17, 1985
SUKHAMOY BAJ Vs. NEMAI MONDAL
June 14, 1985
SUKLA MUKHERJEE Vs. AMBARENDU NARAYAN MUKHERJEE
July 5, 1985
SUKUMAR ADHIKARY Vs. STATE
August 5, 1985
SUKUMAR GHOSE Vs. STATE OF WEST BENGAL
June 11, 1985
SUKUMAR GHOSH Vs. STATE
May 11, 1985
SUKUMAR ROY Vs. PRATUL KUMAR ROY
April 25, 1985
SULOCHANA DEVI Vs. GOBINDA CHANDRA
September 30, 1985
SUNIL KUMAR DEY Vs. NAIHATI ELECTRICAL SUPPLY CO LTD
August 30, 1985
SUNITY CHANDRA Vs. NIL RATAN
March 15, 1985
SUNROLLING MILLS P LTD Vs. INCOME TAX OFFICER
May 16, 1985
SUOHANGSHU SEKHAR GANGULI Vs. STATE
April 12, 1985
SURENDRA ENGINEERING WORKS (P) LTD. Vs. TECHNICON INDIA PRIVATE LTD. & ORS.
June 11, 1985
SURENDRA PRASAD Vs. OIL AND NATURAL GAS COMMISSION
May 28, 1985
SURYA INVESTMENT CO Vs. STATE TRADING CORPN OF INDIA LTD
July 19, 1985
SURYA KUMAR BASU Vs. STATE OF WEST BENGAL & ORS.
July 31, 1985
SUSHIL KUMAR DUTTA Vs. STATE
July 5, 1985
SUSHILA BALA ROY Vs. MADHURI CHOWDHURY
September 20, 1985
SWARANJIT SINGH Vs. STATE
July 10, 1985
SYED SHAH RAFIQUAL ISLAM Vs. TARAK CH SANTARA
April 12, 1985
T K GHOSH Vs. ANIL KRISHNA GHOSH
July 9, 1985
TARAK DOLUI ALIAS KANUA Vs. STATE OF WEST BENGAL
May 16, 1985
TASHGLEN LIMITED Vs. TALAPATRA BROTHERS
June 12, 1985
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. STATE
April 11, 1985
TATA OIL MILLS CO LTD Vs. LOKENATH CHEMICAL WORKS
February 2, 1985
THAKUR CHANDRA NANDI Vs. ARUN KUMAR ROY CHOWDHURY
July 10, 1985
THE STATE OF WEST BENGAL Vs. MAHADEO PROSAD
March 21, 1985
TRUSTEES IMPROVEMENT OF CALCUTTA Vs. NITYANANDA PAUL
July 3, 1985
TUSNIAL TRADING COMPANY Vs. HIMANGSHU KUMAR ROY & ORS
March 20, 1985
UMESH COLD STORAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. AND OTHERS
June 11, 1985
UNION DRUG CO LTD Vs. COMMISSIONER OF INCOME TAX
May 13, 1985
UNION OF INDIA Vs. UNION BUILDERS
February 22, 1985
UNION OF INDIA Vs. COMMR OF PAYMENTS
April 15, 1985
UNION OF INDIA Vs. RAM NARAYAN SAHU
April 18, 1985
UNITED COMMERCIAL BANK Vs. M C SHAW BONDED WAREHOUSE
March 8, 1985
UNIVERSAL CARGO CARRIERS INC Vs. COMMISSIONER OF INCOME TAX
December 4, 1985
UNIVERSITY OF CALCUTTA Vs. SUBRATA MUKHOPADHYAY AND ORS.
September 23, 1985
URMILA DASI Vs. PROBODH CH GHOSH
January 10, 1985
W B C A DEVELOPMENT CORPN Vs. SASANKA SEKHAR
February 22, 1985
W B FINANCIAL CORPN Vs. SAROJ KUMAR
April 11, 1985
WALDORF RESTAURANT & ORS. Vs. THE STATE OF WEST BENGAL &. ORS
April 10, 1985
WEST BENGAL STATE ELECTRICITY BOARD Vs. GOUR CHANDRA SARKAR
January 28, 1985
WEST BENGAL STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 4, 1985
WINDOW GLASS LIMITED Vs. SUPERINTENDENT, C.E.
July 10, 1985