Case Index

Title
Date
A DEVARAJ Vs. REVENUE DIVISIONAL OFFICER CUM ACCOM MODATION CONTROLLER THANJAVUR
April 10, 1985
A G PUNYAKOTI Vs. M MEERA BAI
July 26, 1985
A JAYARAJ Vs. A KUMARAVEL
March 21, 1985
A JOHN Vs. BHUMGARA
September 12, 1985
A M PAULRAJ Vs. SPEAKER T N LEGISLATIVE ASSEMBLY
December 17, 1985
A M PONNUSWAMY NADAR Vs. STATE OF TAMIL NADU
February 15, 1985
A PALANIVEL CHETTIAR Vs. R ELUMALAI
April 25, 1985
A R SUDARSANAM Vs. MADRAS PURASAWALKAM HINDU JANOPAKARA SASWATHA NIDHI LIMITED
July 18, 1985
A S SIVARAMAN Vs. STATE OF TAMIL NADU
September 17, 1985
A SAM MANOHARAN Vs. JASMINE HENNA HALEN
August 22, 1985
A SHARBUDEEN Vs. STATE
February 6, 1985
A SUNDARAM Vs. PALLAVAN TRANSPORT CORPORATION LIMITED
January 29, 1985
A V VARKEY Vs. COLLECTOR OF NILGIRIS THE NILGIRIS
February 18, 1985
A VENKATACHALAPATHY Vs. STATE OF T N
September 27, 1985
A W DHURUVA AND CO Vs. P M ABDUL RAHIM
August 28, 1985
A. JOHN Vs. BHUMAGRA
September 12, 1985
A. VISVANATHA THEVAR Vs. COMMISSIONER OF WEALTH TAX
March 24, 1985
ABDUL WAHAB Vs. STATE
July 5, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN LEATHER INDUSTRIES
November 7, 1985
ALAGARSAMY Vs. SELVAMANICKAM AMMAL
August 8, 1985
AMBROSE NADAR Vs. STATE OF TAMIL NADU
September 27, 1985
AMEENA BEGUM Vs. KALBALI BAIG MOSQUE RANIPET
September 27, 1985
ANANDAN Vs. K R LAKSHMANAN CHETTIAR
March 1, 1985
ANDIAPPAN Vs. STATE
March 5, 1985
ANGAPPA SPINNING MILLS Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND TMILNADU
October 29, 1985
ANIL G MERCHANT Vs. DIRECTOR OF REVENUE INTELLIGENCE MADRAS
March 7, 1985
ANNAI INDIRA LABOUR CONTRACT CO-OPERATIVE SOCIETY TIRUSOOLAM VILLAGE Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES SAIDAPET-600 015
September 4, 1985
ANNAMALAI AND OTHERS Vs. INSPECTOR C.B. (CID) VELLORE, NORTH ARCOT DISTRICT
August 13, 1985
APPAVOO NADAR Vs. CHELLIAN NADAR
April 18, 1985
ARUMUGHAM PILLAI Vs. A P ARULADUM PERUMAL PILLAI DIED
September 17, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE ERODE Vs. YARN AND CLOTH PROCESSING CENTRE ERODE
August 20, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI Vs. MADURA COATS LIMITED
March 8, 1985
ASSISTANT COLLECTOR OF CUSTOMS PROSECUTION PREVENTIVE DEPARTMENT MADRAS Vs. DHARAM PAL JAIN
May 14, 1985
ASSISTANT COMMISSIONER OF URBAN LAND TAX EGMORE MADRAS Vs. PRESIDING OFFICER APPOINTED UNDER THE ACT II ASST JUDGE CITY CIVIL COURT MADRAS
November 25, 1985
ASSISTANT REGISTRAR OF COMPANIES Vs. SOUTHERN MACHINERY WORKS LIMITED
December 20, 1985
ASSOCIATED TRANSPORT (MADRAS) (P) LTD (BY OFFICIAL LIQUIDATOR) Vs. J VADIVALU AND OTHERS
November 1, 1985
ASSOCIATION Vs. STATE BANK OF INDIA OFFICERSCOMMISSIONER OF WEALTH TAX
February 26, 1985
ASSTT COLLECTOR OF CUSTOMS (PROSECUTION) PREVENTIVE DEPT Vs. DHARAMPAL JAIN
May 14, 1985
AUTHORISED OFFICER LAND REFORMS MAYURAM Vs. K V BALASUBRANAANIAM
December 2, 1985
AVANA NADAR (A.) (PROPRIETOR, AVANA NADAR OIL DEALER AND GENERAL MERCHANTS) Vs. UNION OF INDIA AND OTHERS
January 9, 1985
B BEEKAMCHAND SOWCAR Vs. M JAYARAMAN
February 8, 1985
B GOVINDARAJAN Vs. S MURUGANANDAM DIED
September 23, 1985
B K DASTUR Vs. N RAJARAM
March 20, 1985
B RAVINDRAN Vs. STATE
August 20, 1985
B SELVARAJ Vs. KAMAKSHI AMMAN DEVASTHANAM
November 4, 1985
B V MUNIRAJ Vs. CATHOLIC SYRIAN BANK LTD
September 23, 1985
BABU AND JALAPPA NAIDU Vs. STATE
March 28, 1985
BADRACHALAM Vs. STATE
July 23, 1985
BALAJI FINANCE CORPORATION Vs. R VENUGOPAL
January 25, 1985
BANK OF MADURA LIMITED Vs. L SETHU CHETTIAR
March 14, 1985
BANQUE FRANCAISE DU COMMERCE Vs. ELETHE RIADIS VASILIOUS AND ORS.
October 18, 1985
BASAVAYYA Vs. DASAPPA
August 14, 1985
BHARAT HEAVY ELECTRICAL LTD Vs. GOVERNMENT OF TAMILNADU
June 24, 1985
BHARATHI M PILLAI Vs. STATE OF TAMIL NADU
January 11, 1985
BUHARI HOTELS AND MOTELS P LIMITED Vs. PROVIDENT FUND INSPECTOR 5TH DIVISION MADRAS
April 4, 1985
C C NANJAPPA CHETTIAR Vs. S N KUPPUSWAMI CHETTIAR
March 21, 1985
C KAMATCHI AMMAL Vs. KATTABOMMAN TRANSPORT CORPN LTD
February 14, 1985
C N SIVASANKARAN NAIR Vs. V RAJENDRAN
January 8, 1985
C NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
August 13, 1985
C. RAMANATHAN Vs. THE SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA MADRAS AND OTHERS
August 28, 1985
CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. ASHOK LEYLAND
February 13, 1985
CHANDA PAINTS MADRAS LIMITED Vs. COMMERCIAL TAX OFFICER ROYAPETTAH ASSESSMENT CIRCLE MADRAS 5
February 26, 1985
CHETTIMAI C NANJAPPA CHETTIAR Vs. S M KUPPUSWAMI CHETTIAR
March 21, 1985
CHINNASAMY NAIDU Vs. ANSAVENI ATONAL
February 26, 1985
COIMBATORE PERIYAR DISTRICT MOTOR TRANSPORT MUNNETRA SANGAM Vs. SIVAKUMAR TRANSPORT TIRUPUR AND OTHERS
November 21, 1985
COLLECTOR OF CENTRAL EXCISE Vs. CHENNAI BOTTLING COMPANY
May 3, 1985
COLLECTOR OF MADRAS Vs. G LOGESWARA RAO
October 18, 1985
COMMISSIONER OF GIFT TAX Vs. NEELAMBAL RAMASWAMY DR MRS
November 18, 1985
COMMISSIONER OF INCOME TAX Vs. JEYA JOTHI AND CO
November 14, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY LIMITED
December 16, 1985
COMMISSIONER OF INCOME TAX Vs. SRIVINAYAGA PICTURES
December 3, 1985
COMMISSIONER OF INCOME TAX Vs. G D NAIDU LATE
November 28, 1985
COMMISSIONER OF INCOME TAX Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED
December 16, 1985
COMMISSIONER OF INCOME TAX Vs. J K K SUNDARARAJAH
April 25, 1985
COMMISSIONER OF INCOME TAX Vs. SUNDARAM INDUSTRIES LIMITED
April 8, 1985
COMMISSIONER OF INCOME TAX Vs. COPES VULCAN INC
February 25, 1985
COMMISSIONER OF INCOME TAX Vs. DECCAN SUGARS AND ABKHARI AND COMPANY LIMITED
February 26, 1985
COMMISSIONER OF INCOME TAX Vs. HACKBRIDGE HEWITTIC AND EASUN LIMITED
March 8, 1985
COMMISSIONER OF INCOME TAX Vs. T S HAJEE MOOSA AND COMPANY
March 8, 1985
COMMISSIONER OF INCOME TAX Vs. S BALASUBRAMANIAM
March 5, 1985
COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LIMITED
March 6, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA ROLLER FLOUR MILLS LIMITED
March 1, 1985
COMMISSIONER OF INCOME TAX Vs. VASANI AND COMPANY
March 14, 1985
COMMISSIONER OF INCOME TAX Vs. CHERAN TRANSPORT CORPORATION LIMITED
March 13, 1985
COMMISSIONER OF INCOME TAX Vs. BALMORE ESTATES PRIVATE LIMITED
March 13, 1985
COMMISSIONER OF INCOME TAX Vs. BINNY AND CO
March 21, 1985
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN N
March 18, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO
February 11, 1985
COMMISSIONER OF INCOME TAX Vs. LAKSHMI NARAYANAN SMT
January 7, 1985
COMMISSIONER OF INCOME TAX Vs. CHANDRA LITHO PRESS
January 29, 1985
COMMISSIONER OF INCOME TAX Vs. CHEMICAL AND PLASTICS INDIA LIMITED
January 21, 1985
COMMISSIONER OF WEALTH TAX Vs. ANANTHAKUMAR M K
March 19, 1985
COMMISSIONER OF WEALTH TAX Vs. K JAGADEESAN
November 25, 1985
COMMISSIONER OF WEALTH TAX Vs. KANAKARAJAN K
November 14, 1985
CONTROLLER OF ESTATE DUTY Vs. A V S P LIMITED
December 17, 1985
CONVEYOR EQUIPMENT COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
April 10, 1985
COROMANDAL PRODORITE PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
January 22, 1985
D APPAVOO PROP CHANDRA BUS SERVICE THANJAVUR Vs. REGIONAL COMMISSIONER PROVIDENT FUNDS
April 11, 1985
D JAYARAMAN Vs. STATE OF TAMIL NADU
February 4, 1985
D K JAVER Vs. STATE
January 22, 1985
D NARMPERUMAL Vs. STATE OF TAMIL NADU
August 30, 1985
D PADMANABHAN Vs. COMMISSIONER OF INCOME TAX
March 14, 1985
D RAJAGOPALAN Vs. UNION OF INDIA THE SALT COMMISSIONER
March 15, 1985
D SRINIVASALU Vs. K SURYA RAO
November 22, 1985
D VEDAGIRI Vs. STATE
March 1, 1985
DANIEL Vs. STATE OF TAMIL NADU
June 18, 1985
DELHI PROPERTIES AND BUILDING SOCIETY PVT LTD Vs. ASSISTANT COMMISSIONER OF URBAN LAND TAX EGMORE
February 11, 1985
DEPUTY SUPERINTENDENT OF POLICE, CRIME, BRANCH, C I D Vs. THIRU M KARUNANDHI
April 26, 1985
DEVARAJ GOYAL AND OTHERS Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE C.B.C.I.D., MADRAS-4
March 27, 1985
DHANASEKARAN Vs. MANORANJITHAMMAL
March 28, 1985
DHANRAJ Vs. STATE
March 28, 1985
DHANVEL Vs. STATE OF TAMIL NADU
February 7, 1985
DISTRICT COLLECTOR SALEM Vs. N PERIASAMI
April 17, 1985
DISTRICT FOREST OFFICER MADURAI NORTH DIVISION DINDIGUL Vs. R PALANIAMMAL
December 11, 1985
DOLLAR COMPANY MADRAS Vs. GOVERNMENT OF INDIA
August 6, 1985
DR. S. SHANMUGAM Vs. GOVT. OF TAMIL NADU AND OTHERS
April 2, 1985
E G ABDUL DAWOOD Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
April 1, 1985
E MOHAMMED HUSSAIN Vs. F JAGBAR NACHIAR
February 1, 1985
ENFIELD INDIA LIMITED Vs. MINISTRY OF FINANCE NEW DELHI
January 9, 1985
ENGLISH ELECTRIC COMPANY OF INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL MADRAS
December 19, 1985
FATHIMUTHU Vs. GHOUSE AHMED MARACAYAR
December 29, 1985
FILM FEDERATION OF INDIA Vs. UNION OF INDIA
February 5, 1985
FIRST WEALTH-TAX OFFICER Vs. G K SHETTY
February 16, 1985
FOURTH INCOME-TAX OFFICER Vs. CANARA FINANCES
June 7, 1985
FR P M KURIAKOSE Vs. FR V THOMAS
October 14, 1985
G MOUNAGURUSWAMY Vs. AGRICULTURAL OFFICER INPUTS OFFICE OF THE ASSISTANT DIRECTOR OF AGRICULTURE KRISHNAMPALAYAM ROAD ERODE
March 8, 1985
G N RAJARAM Vs. MUKUNTHU N VENKATARAMA IYER
June 17, 1985
G R RADHAKRISHAAN Vs. AUTHORISED OFFICER LAND REFORMS KANCHEEPURAM
November 15, 1985
G RAMACHANDRAN Vs. GOVERNMENT OF TAMIL NADU PUBLIC WORKS
September 12, 1985
G S SAKTHIVEL Vs. STATE OF TAMIL NADU
February 6, 1985
G.N. RAJARAM Vs. MUKUNTHU N. VENKATARAMA IYER
June 7, 1985
GANESAN ALIAS VENKATA GANESAN ALIAS MISA GANESAN, DETENUE, CENTRAL PRISON, MADRAS Vs. STATE OF TAMIL NADU, REP. BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT, MADRAS,
July 2, 1985
GEMINI METAL WORKS Vs. UNION OF INDIA AND ORS.
April 25, 1985
GENERAL MANAGER INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. EXECUTIVE OFFICER TOWN PANCHAYAT NANDAMBAKKAM MADRAS 89
December 4, 1985
GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS AND ORS. Vs. D. BABU RAJENDRAN AND ANOTHER
June 26, 1985
GEORGE MAIJO AND CO VIZAG Vs. COMMISSIONER OF INCOME TAX
March 14, 1985
GEORGE NADAR Vs. STATE OF TAMIL NADU, REP BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT, MADRAS,
April 15, 1985
GNANAPRAKASAM Vs. REVENUE DIVISIONAL OFFICER CHIDAMBARAM
October 3, 1985
GOMATHI AMMAL DIED Vs. MADASAMY
January 31, 1985
GOVERNMENT OF INDIA Vs. ENGLISH ELECTRIC COMPANY OF INDIA LIMITED MADRAS
March 18, 1985
GOVERNMENT OF INDIA Vs. PREMA METAL WORKS MADRAS
December 19, 1985
GOVERNMENT OF TAMIL NADU Vs. P MANORANJAN
May 3, 1985
GOVINDARAJA VANNIAR Vs. THIRUSANGU VANNIAR
February 19, 1985
GOVINDASAMI MUDALIAR Vs. T PALANI MUDALIAR
July 26, 1985
GUNDALERI BUS SERVICE P LTD Vs. NARASIMHAN
April 20, 1985
HALLACARRY ESTATE Vs. AGRICULTURAL INCOME TAX OFFICER
July 8, 1985
HANY GUPTA Vs. MADRAS PORT TRUST
July 17, 1985
HARICHANDRAN Vs. STATE OF T N
October 3, 1985
HIDAYATHULLAH Vs. APPELLATE AUTHORITY RENT CONTROLLER III JUDGE
January 28, 1985
HINDUSTAN PETROLEUM CORPORATION, LTD., MADRAS (BY DEPUTY GENERAL MANAGER) Vs. THIRD ADDITIONAL LABOUR COURT, MADRAS, AND ANOTHER
August 26, 1985
IN RE: SETHU Vs. STATE
April 17, 1985
IN RE: SUBBAN ALIAS SUBBIAH Vs. STATE
August 6, 1985
INDERCHAND JAIN Vs. STATE OF TAMIL NADU
April 15, 1985
INDIAN DIVORCE ACT IV OF 1S69 S MANUEL SANTHARAJ Vs. JAYARANI
April 4, 1985
INDIAN PLYWOOD MANUFACTURING COMPANY Vs. BALARAMIAH CHETTY
June 28, 1985
INDIAN TEXTILES Vs. COMMISSIONER OF INCOME TAX
February 6, 1985
INDO FOREIGN TRADERS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 18, 1985
INDRE RAJATHI Vs. STATE OF TAMIL NADU
August 9, 1985
INSPECTOR OF CENTRAL EXCISE SIVAKASI Vs. S SORNAM
July 31, 1985
J ANTONY COSTA Vs. AUTHORISED OFFICER LAND REFORMS TIRUNELVELI
August 14, 1985
J D DEVADOSS DIED Vs. N SRIKANTIAH
October 9, 1985
J SAMPATH KUMAR Vs. SUBASHINI
November 20, 1985
JAGIR SINGH Vs. STATE
July 19, 1985
JANAKI Vs. PRABATH FINANCE
August 2, 1985
JENSEN ENTERPRISES Vs. COLLECTOR OF CUSTOMS COCHIN
February 18, 1985
JIVARAJ MOTILAL Vs. MARTHAKA PLASTIC INDUSTRIES
July 17, 1985
K APPA RAO AND OTHERS Vs. STATE BANK OF HYDERABAD
January 21, 1985
K CHINNAKANNAMMAL Vs. BIHARILAL S LULLA
June 17, 1985
K GOVINDASWAMI Vs. GOVT OF INDIA
November 6, 1985
K JANAKIRAMAN Vs. HAJEE ABDUL SATTAR
February 26, 1985
K JAYARAMAN Vs. INCOME TAX OFFICER
September 16, 1985
K M AMIR ABDUL KADER Vs. DY DIRECTOR ENFORCEMENT DIRECTORATE
February 12, 1985
K MOHIDEEN SAHIB Vs. ODRE SAMUEL
July 10, 1985
K NEELAKANTAN Vs. T K ADIMOOLAM
July 3, 1985
K P MARIMUTHU SINCE DECEASED RAMAYEE Vs. SUPERINTENDENT OF POLICE DHARMAPURI THE
July 24, 1985
K P SUBRAMANIAM Vs. ELUMALAI GRAMANI
January 9, 1985
K PERIAKALI POOSARI Vs. M PERIAKALI POOSARI
March 1, 1985
K PERIASWAMI Vs. RAJENDRAN
July 15, 1985
K RADHA Vs. COMMISSIONER OF POLICE MADRAS 600 008
January 30, 1985
K RAMACHANDRAN Vs. THANGAVEL PADAYACHI
August 6, 1985
K RAMRAJ Vs. NARASIMHA DASS GOUNDER
April 25, 1985
K SAMPATH KUMAR Vs. COMMISSIONER OF INCOME TAX
March 14, 1985
K SARASWATHI Vs. SPECIAL POLICE ESTABLISHMENT CENTRAL BUREAU OF INVESTIGATION MADRAS
March 5, 1985
K SARBOJI Vs. STATE OF TAMIL NADU
January 29, 1985
K SHEIK ADHAM SAHIB DIED Vs. A MARUTHAMUTHU PILLAI
December 13, 1985
K SUSHILA Vs. TAHSILDAR MYLAPORE MADRAS 4
April 26, 1985
K V KRISHNASWAMY NAIDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
December 16, 1985
K VISWANATHAN Vs. D SHANMUGHAM MUDALIAR
September 13, 1985
K. MOHIDEEN SAHIB Vs. THEODORE SAMUEL
July 10, 1985
K.N. KESAVAN Vs. COLLECTOR, CHENGALPATTU DISTRICT, KANCHIPURAM, AND OTHERS
December 11, 1985
K.N. SREENIVASAN Vs. S.I. PENNALURPET AND
April 24, 1985
KAMALA INDUSTRIAL UNIT, REPRESENTED BY ITS PROPRIETOR, J S RAMAMOORTHY Vs. STATE BANK OF INDIA REPRESENTED BY ITS MANAGER, SMALL INDUSTRIES BUSINESS DIVISION
July 23, 1985
KANNAPPAN Vs. ABBAS
July 26, 1985
KANYAKUMARI DISTRICT CO Vs. STATE OF TAMIL NADU AND ANOTHER
October 7, 1985
KATHA PILLAI Vs. TAMIL NADU STATE WAKF BOARD MADRAS
December 4, 1985
KATHA PILLAI Vs. TAMIL NADU STATE WAKF BOARD MADRAS
February 7, 1985
KATHAMUTHU Vs. BALAMMAL
October 4, 1985
KATHAMUTHU Vs. BALAMMAL
May 4, 1985
KAVERI ENGINEERING INDUSTRIES, LTD., TIRUCHIRAPALLI (BY CHAIRMAN) Vs. JOINT COMMISSIONER OF LABOUR AND ARBITRATOR
June 18, 1985
KISHAN GOPAL Vs. RAMNARAYAN BHATTAD
February 26, 1985
KODAIKANAL WATTLE BARK VYAPARIKAL SANGAM Vs. STATE OF TAMIL NADU
February 5, 1985
KRISHNA CHETTIAR Vs. SECY HARIJAN WELFARE DEPT GOVT OF T N
February 20, 1985
KUTUBUDDIN Vs. STATE
February 5, 1985
KWALITY DYES AND CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS MADURAI
December 16, 1985
L R RAJA Vs. SHA RIKHABDAS SURESH KUMAR
October 16, 1985
L WILLIAM Vs. CHURCH OF SOUTH INDIA
February 19, 1985
LAJJA BAI Vs. RAJAMANI
December 12, 1985
LAKSHMI Vs. POLICE COMMR EGMORE
July 9, 1985
LAKSHMI AMMAL Vs. SOUTHERN INDIA CENTRAL BENEFIT PRIVATE LTD
November 8, 1985
LAND COMMISSIONER BOARD OF REVENUE MADRAS 5 Vs. K RAMACHANDRAN ALIAS RAMACHANDRA KRISHNA KONAR
December 13, 1985
LILY THOMAS Vs. STATE
July 4, 1985
LUCAS TVS MADRAS Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
December 18, 1985
M A ABDUL GANI MARICAR Vs. GOVERNMENT OF INDIA
October 7, 1985
M ABDUL SALAM NATIONAL STORES RAMANATHAPURAM Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE MADRAS 6
February 13, 1985
M AMBROSE Vs. STATE OF TAMIL NADU
April 15, 1985
M JASWANTRAJ Vs. GOVT OF TAMIL NADU
April 22, 1985
M M RUBBER CO LTD Vs. S NATARAJAN THE PRESIDING OFFICER LABOUR COURT
September 10, 1985
M MANI Vs. D RAMALINGAM
January 18, 1985
M MOHAN Vs. P G SHANKARAMOORTHY
March 1, 1985
M P SIRAJUDEEN Vs. M GANESAN
March 7, 1985
M SUBBAKANNU Vs. P L RAMANATHAN CHETTIAR
July 9, 1985
M SUNDARAMOORTHY Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI
February 1, 1985
M SYED MYDEEN Vs. M S KHAJA MOHIDEEN
October 11, 1985
M THILAKAM Vs. M R RADHIKA
March 14, 1985
M.C. AGARWAL Vs. THE ASST. INSPECTOR OF LABOUR
April 16, 1985
MADHAV ALUMINIUM CONDUCTORS (P ) LTD Vs. INCOME-TAX OFFICER
November 21, 1985
MADRAS MEDICALS AND GENERAL SUPPLIERS Vs. STATE
January 8, 1985
MADRAS RUBBER FACTORY LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS
June 18, 1985
MADURA COATS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 7, 1985
MAGANBAI GALADA Vs. MOOL CHAND JAIN
December 6, 1985
MAHARAJA NADAR Vs. MUTHUKANI AMMAL
December 5, 1985
MANAGEMENT NAGAPATTINAM PERMANENT FUND LTD Vs. ASSISTANT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENT ACT TIRUCHIRA PALLI
March 25, 1985
MANAGEMENT OF MADRAS GYMKHANA CLUB Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT
November 1, 1985
MANAGEMENT OF SUNDARAM MOTORS Vs. PRESIDING OFICER 2ND ADDDITIONAL LABOUR COURT
October 9, 1985
MANAGER RAJAPALAYAM MILLS LIMITED Vs. LABOUR COURT MADURAI
July 2, 1985
MANIAMMAL ALIAS RAJAMBAL Vs. MANGALAKSHMY
July 10, 1985
MARY Vs. STATE
December 3, 1985
MD YUSUFF Vs. STATE
October 7, 1985
MENA KAWAR Vs. CORPORATION OF MADRAS
December 16, 1985
METAL POWDER CO LTD Vs. STATE OF TAMIL NADU
February 5, 1985
METHALA BALARAMA VEETIL VANNATHAN VEETIL PATHOOTY UMMA PALLOR MAHE Vs. ADMINISTRATOR MAHE APPELLATE AUTHORITY UNDER MAHE LAND REFORMS ACT
February 7, 1985
MOHAMED MUSTAFA K A Vs. BAR COUNCIL OF TAMIL NADU
April 25, 1985
MOHANDHAS Vs. S MUNIYANDI
September 17, 1985
MOUNT METTUR PHARMACEUTICALS LTD Vs. SECOND ADDITIONAL LABOUR COURT MADRAS
January 10, 1985
MUNUSAMI MUDALIAR DIED Vs. THANIKAJALAM
December 10, 1985
MUTHUSAMY UDAYAR Vs. PICHAIAMMAL
March 21, 1985
N KANNAYIRAM Vs. KALLALAGAR DEVASTHANAM
June 22, 1985
N KESIA PILLAI Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
July 10, 1985
N KRISHNASWAMY MUDALIAR Vs. CONTROLLER AND AUTHORISED OFFICER OF BUILDINGS NORTH ARCOT FORT VELLORE
August 19, 1985
N R CHINNASAMY CHETTIAR Vs. STATE
February 12, 1985
N V PANCHAPAGASAN Vs. K SWAMINATHAN
January 8, 1985
N. KRISHNASWAMY MUDALIAR Vs. CONTROLLER AND AUTHORISED OFFICER OF BUILDINGS
August 18, 1985
NAGAPPAN Vs. VIJAYA VISALAKSHI
April 11, 1985
NAGARAJAN Vs. JINNAH SAHEB
February 20, 1985
NATARAJAN Vs. SARASWATHY
June 20, 1985
NATARAJAN Vs. SARASWATHY
June 25, 1985
NATHAMUNI GOUNDER AND JANARDHANAN Vs. STATE OF TAMILNADU
October 4, 1985
NELLAI METAL ROLLING MILLS P LTD Vs. SOUTHERN INDIA CENTRAL BENEFIT FUND P LTD
April 19, 1985
NEW SHANMUGHA TRADERS 48 EAST BOULEWARD ROAD TIRUCHI-8 Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL ADDL BENCH-20
April 29, 1985
OPERATIVE STORES LIMITED Vs. SOUTH INDIA VISCOSE CO REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 24, 1985
P C DAMODARAN Vs. REGIONAL MANAGER FOOD CORPORATION OF INDIA MADRAS 18
July 9, 1985
P DAMODARAN Vs. M VISWANATHAN
October 18, 1985
P DHANARAJ Vs. M CHELLAN NADAR
December 11, 1985
P GOVINDARJULU Vs. SUPERINTENDENT OF POLICE
August 23, 1985
P KALIAPPA GOUNDER Vs. MUTHUSWAMI MUDALIAR
April 2, 1985
P KAMAKSHI AMMA Vs. P VENKATESAN
April 8, 1985
P MAHAVEER CHAND Vs. UNION OF INDIA
April 25, 1985
P MANI Vs. STATE
April 10, 1985
P MARIAPPAN Vs. GOVERNMENT OF TAMIL NADU
June 18, 1985
P RADHAKRISHNAN Vs. V VENKATESWAMY
March 27, 1985
P THANDAVARAYAN Vs. Y L LAKSHMI AMMAL
April 25, 1985
P THANNEERMALAI CHETTIAR Vs. S J DHANRAJ
September 20, 1985
P V THYAGARAJ Vs. TAX RECOVERY OFFICER
February 28, 1985
P. SIVAPRAKASH, PROPRIETOR, PRECISION ASSOCIATES Vs. THE CHAIRMAN AND MG. DIRECTOR, THE ANDHRA PRADESH MINING CORPORATION LTD.
October 17, 1985
PACHAIAMMAL (DECEASED) AND ANR. Vs. SRI SARANGAPANISWAMI DEVASTHANAM KUMBAKONAM, REPRESENTED BY ITS EXECUTIVE OFFICER AND ANR.
July 5, 1985
PADMAVATHI RAMACHANDRAN Vs. THE STATE OF TAMIL NADU
July 23, 1985
PALANIAMMAL Vs. S. PERIASAMY AND ORS.
April 19, 1985
PALANIANDI Vs. LOGAMBAL
September 3, 1985
PALANISWAMI GOUNDER Vs. CHINNASWAMI GOUNDER
October 11, 1985
PANDI Vs. STATE
January 19, 1985
PAPPA ALIAS RAJABOOPATHY ANIMAL Vs. RAJAMMAL
September 19, 1985
PATTAMMAL Vs. PONNUSAMY UDAYAR
November 8, 1985
PAULINE FREDERICK Vs. V L NARAYANAN
September 25, 1985
PERIANAYAGASAMY MADRID Vs. THALI ARPOUDASAMY
October 3, 1985
PERIVALLAL Vs. RAJENDRAN AND KRISHNAN
January 29, 1985
PERUMAL Vs. JALAMUTHU
August 26, 1985
PHOOLA Vs. STATE REPRESENTED BY ITS SECRETARY TO GOVT. PROHIBITION AND EXCISE DEPT. MADRAS AND
April 8, 1985
POPE THE KING MATCH FACTORY A REGISTERED FIRM HAVING ITS FACTORY AT KAZHUGUMALAI AND PRINCIPAL PLACE OF BUSINESS AT KOVILPATTI Vs. THANGAMMAL MATCH WORKS ANUPPANKULAM
September 29, 1985
PREETHI CREATIONS Vs. T A P ENTERPRISES
March 26, 1985
PREM NAZIR Vs. COMMISSIONER OF INCOME TAX
April 8, 1985
PROGRO PHARMACEUTICALS P LTD Vs. DY REGISTRAR OF TRADE MARKS
October 16, 1985
PUSHPA IYENGER Vs. INDIAN AIRLINES CORPORATION
October 4, 1985
QUTUBBUDDIN SYED SHAH MOHAMMED BAKHER SAHIB Vs. HINDUSTAN PETROLIEUM CORPORATION LTD
December 20, 1985
R JANARDHANAN Vs. COMMISSIONER OF WEALTH TAX
December 2, 1985
R K SAMBANDAM CHETTIAR Vs. MARUDAMBAL
November 7, 1985
R KARUPPAN ADVOCATE NO 18 MURRAYS GATE ROAD ALWARPET MADRAS 18 Vs. GOVERNMENT OF INDIA
May 21, 1985
R L NARASIMHAN Vs. STATE
October 29, 1985
R L NARASIMHAN DECEASED OTHERS Vs. STATE OF TAMIL NADU
November 29, 1985
R M APPAVU CHETTIAR Vs. APPELLATE ASSISTANT COMMISSIONER CT
September 2, 1985
R M APPAVU CHETTIAR SONS 156 158 SOUTH AVANI MOOLA STREET MADURAI 625001 Vs. APPELLATE ASSISTANT COMMISIONER COMMERCIAL TAXES MADURAI SOUTH MADURAI
July 26, 1985
R MANJUNATH Vs. INDIAN INSTITUTE OF TECHNOLOGY
October 7, 1985
R RAJAN Vs. STATE OF TAMIL NADU
June 25, 1985
R VENKATASWAMI NAIDU Vs. SOUTH INDIA VISCOSE LTD
January 8, 1985
RAJA Vs. STATE
April 16, 1985
RAJA PONNUTHAMBI Vs. K AUGUSTINE
February 3, 1985
RAJAH D V SEETHARAMAYYA BAHADUR Vs. ASST COMMR U L T MADRAS
April 26, 1985
RAJAMANI Vs. MOHANRAJ
April 25, 1985
RAJAMANI Vs. STATE OF TAMIL NADU REP
April 1, 1985
RAJARTHINAM (M.) Vs. CASTROL, LTD. MADRAS AND ANOTHER
June 19, 1985
RAJATHI RAJASINGH Vs. ALUMINIUM PRODUCTS CORPN
December 18, 1985
RAJEEVI AMMAL Vs. M M SWAMY NAIDU
March 1, 1985
RAJESWARI Vs. BALUCHAMY
July 19, 1985
RAM SEETA EDUCATIONAL TRUST SALEM Vs. SWARNAPURI CO OPERATIVE HOUSE BUILDING SOCIETY LTD
October 28, 1985
RAMAKRISHNA INDUSTRIES PRIVATE LIMITED Vs. P R RAMAKRISHNAN
July 9, 1985
RAMASAMI Vs. SRINIVASAN
April 19, 1985
RAMASWAMI GOUNDER AND MURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, (RURAL) COIMBATORE
August 13, 1985
RAMU CHETTIAR Vs. B R GOVINDARAJULU
August 7, 1985
RASU PILLAI Vs. ADDL TAHSILDAR MAYILADUTHURAI
July 9, 1985
RATNAVELSWAMY Vs. BANK OF THANJAVUR LTD
October 17, 1985
RAVANAIYA REDDY Vs. BALAIYA, SUB INSPECTOR OF POLICE, JOLARPETTAI LOCAL POLICE STATION, JOLARPETTAI, NORTH ARCOT
February 5, 1985
RAVEE MALHOTRA Vs. VIJAYARAGHAVALU NAIDU
November 1, 1985
RAVI Vs. STATE
February 15, 1985
RAVI LUBRICATION Vs. STATE OF TAMIL NADU
August 7, 1985
S BALASUBRAMANIAM Vs. SHAMSU THALREEZ
February 13, 1985
S DHARMAR Vs. STATE
July 24, 1985
S FLORANCE KASTURBAI ALIAS KASTURI SAKKAIN Vs. FATIMA COLLEGE MADURAI
February 21, 1985
S GOPALAN Vs. STATE OF TAMIL NADU
March 29, 1985
S MAHADEVAN Vs. S BALASUNDARAM
March 29, 1985
S MUTHAN Vs. SRINIVASAN SERVAI
October 8, 1985
S MUTHUMANICAKAM Vs. STATE
August 20, 1985
S NAMASIVAYAM Vs. GOVT OF TAMIL NADU
October 31, 1985
S SAMUEL NADAR Vs. ST K VR VEERAPPA CHETTIAR
September 12, 1985
S SELVAVINAYAGAM Vs. STATE OF TAMIL NADU
November 10, 1985
S THANIKODI Vs. RAMUTHAYEE
February 11, 1985
S VARADARAJAN Vs. SPECIAL OFFICER T U C S LTD
May 14, 1985
S. MANUEL SANTHARAJ Vs. MRS. JAYARANI
April 4, 1985
S. NARAYANAN AND OTHERS Vs. CENTURY FLOUR MILLS LTD. AND OTHERS
April 29, 1985
SAKUNTHALA AMMAL Vs. INDIRA DYE WORKS
November 22, 1985
SAMPATH RAJ PARTNER OF VIJAY COMPANY MADRAS Vs. STATE OF TAMIL NADU
September 13, 1985
SAMUTHIRAM AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, VIKRAMASINGAPURAM POLICE STATION
June 26, 1985
SANGU CHAKRA HOTELS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
January 21, 1985
SANKARAN Vs. THE FOOD INSPECTOR-X DIVISION, TIRUCHIRAPALLI MUNICIPALITY, TIRUCHIRAPALLI
January 22, 1985
SARASWATHI Vs. STATE OF TAMIL NADU REP. BY THE COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT., MADRAS,
June 22, 1985
SATISH VISHANJI FATNANI Vs. MOHANLAL DUNGARMAL FUTNANI
May 3, 1985
SEERANGAMAL DIED Vs. E B VENKATSUBRAMANIAN
November 29, 1985
SELVAMANI Vs. KULANDAIVELU
January 30, 1985
SENAPATHY THEVAR Vs. STATE BY INCEPECTOR OF POLICE, PUDUKOTTAI
April 4, 1985
SESHASAYEE PAPER AND BOARDS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
March 4, 1985
SHANMUGHAVEL CHETTIAR Vs. RAMKUMAR GINNING FIRM
December 18, 1985
SILVER CLOUD TEA FACTORY Vs. UNION OF INDIA
September 23, 1985
SIVASSBRAMANIAM ALIAS KANDASWAMI Vs. MOHIDEEN PITCHAI
August 29, 1985
SOCIETY OF SACRED TRANSFIGURATION Vs. M S N P THILAGA MOORTHI
November 22, 1985
SOMU Vs. STATE
January 8, 1985
SOUNDARARAJAN Vs. SAYEE FINANCE
January 11, 1985
SOUTH INDIA VISCOSE CO-OPERATIVE STORES LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE
January 24, 1985
SREE MURUGAN FINANCING CORPORATION CHIT PROMOTERS AND FINANCIERS Vs. STATE OF TAMIL NADU REPTD BY THE SECRETARY TO GOVERNMENT COMMERCIAL TAXES, AND RELIGIOUS ENDOWMENTS DEPARTMENT FORT ST GEORGE
March 20, 1985
SRI LAKSHMI Vs. MUTHUVEERAN CHETTIAR
July 17, 1985
STANDARD BATTERIES LIMITED Vs. GOVERNMENT OF INDIA
December 4, 1985
STANDARD ELECTRIC APPLIANCES TUTICORIN Vs. SUPERINTENDENT OF CENTRAL EXCISE TIRUNELVELI
July 16, 1985
STATE Vs. VEERAPILLAI
July 5, 1985
STATE Vs. SANGHVI SUGRAJ
May 15, 1985
STATE Vs. VIJAYAN
June 26, 1985
STATE Vs. ARUMAINAYAGAM
April 8, 1985
STATE Vs. KAMALA BAKSUBRAMANIAN
April 9, 1985
STATE Vs. SUBRAMANIAM
January 9, 1985
STATE Vs. RAJPAL AGARWAL
January 8, 1985
STATE Vs. DHANAPAL
April 1, 1985
STATE (BY PUBLIC PROSECUTOR) Vs. P. SIVARAMA REDDY AND OTHERS
March 6, 1985
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. COMMISSIONER OF WEALTH TAX
February 26, 1985
STATE BY PUBLIC PROSECUTOR Vs. KARUPPIAH
January 22, 1985
STATE BY PUBLIC PROSECUTOR Vs. RAJENDRAN
February 5, 1985
STATE BY PUBLIC PROSECUTOR Vs. DURAISAMY AND RAMAKRISHNAN
March 21, 1985
STATE BY PUBLIC PROSECUTOR Vs. SUBBIAN CHETTIAR AND SHANMUGHAM
January 21, 1985
STATE BY PUBLIC PROSECUTOR Vs. KALYANA SUNDARAM
March 25, 1985
STATE BY PUBLIC PROSECUTOR Vs. RAGOTHAMAN
June 24, 1985
STATE BY PUBLIC PROSECUTOR Vs. A. SUBRAMANIAN CHETTIAR
December 16, 1985
STATE OF TAMIL NADU Vs. K SUBRAMANIAN
November 19, 1985
STATE OF TAMIL NADU Vs. VENUS TRADING COMPANY
March 1, 1985
STATE OF TAMIL NADU Vs. STATE TRADING CORPORATION OF INDIA LIMITED
January 24, 1985
STATE OF TAMIL NADU Vs. N F VEERARAGHAVAN
January 22, 1985
STATE OF TAMIL NADU Vs. EAST COAST CONSTRUCTIONS AND INDUSTRIES
February 11, 1985
STATE OF TAMIL NADU Vs. P T C SANGHVI AND CO
February 5, 1985
STATE OF TAMIL NADU Vs. A R DURAISAMY CHETTIAR
February 5, 1985
STATE OF TAMIL NADU REPRESENTED BY THE ASSISTANT SECRETARY, BOARD OF REVENUE (L REFS) Vs. C CHANDRA MOHAN
November 5, 1985
SUBBA NAICKER Vs. DURAI RAJ
March 21, 1985
SUBRAMANIAM (V.) Vs. DISTRICT KHADI AND VILLAGE INDUSTRIES OFFICER, CUDDALORE, AND OTHERS
November 4, 1985
SUBRAMANIAN Vs. STATE
February 18, 1985
SUKHIRTHAMMAL Vs. SUBRAMANIAN
January 11, 1985
SUNDARAM Vs. JOTHI BAI
January 8, 1985
SURAJMAL LALLUBHAI AND COMPANY EXPORTS MADRAS PRIVATE LIMITED BOMBAY Vs. INSPECTOR OF POLICE BOMBAY
July 23, 1985
SYED MOHIDEEN Vs. GOVT OF TAMIL NADU
October 26, 1985
T MARIAPPAN Vs. COMMISSIONER PROHIBITION AND EXCISE MADRAS
June 18, 1985
T S V HARI Vs. UNIVERSITY OF MADRAS
December 4, 1985
T SEETHA Vs. INCOME-TAX OFFICER
October 17, 1985
T T SIVASHANMUGHAM Vs. REGISTRAR OF CO OPERATIVE SOCIETIES MADRAS 5
September 11, 1985
T V DURAIRAJULU NAIDU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT MADRAS
April 12, 1985
T.R. KARUNAKARAN AND BROTHERS AND ANR. Vs. STATE OF TAMIL NADU BY ASSISTANT COMMISSIONER, URBAN LAND TAX AND ANR.
July 10, 1985
T.R. RAJAKUMARI Vs. THE COMMISSIONER OF POLICE AND ANR.
October 9, 1985
TAHSILDAR SOUTH WEST MADRAS 32 Vs. LALITH FINANCE CORPORATION
November 20, 1985
TAMIL NADU GOVERNMENT OFFICIALS UNION MANAPARAI Vs. GOVERNMENT OF TAMIL NADU
January 31, 1985
TAMILNADU CO-OPERATIVE MILK PRODUCERS Vs. TAMILNADU DAIRY DEVELOPMENT CORPORATION
February 6, 1985
THANGAPANDIA THEVAR Vs. STATE
July 18, 1985
THATHI ARUL Vs. STATE
August 12, 1985
THAVASIAPPA GOUNDER Vs. A C NARAYANASWAMY
February 26, 1985
THE MADRAS VANASPATHI LIMITED Vs. S.V. CHANDRAPANDIAN AND ORS.
May 13, 1985
THOMAS Vs. SRIRAMULU CHETTIAR
March 19, 1985
THULASIAMMAL Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
February 15, 1985
THULUKKA CHOODAMANI MARIAMMAN TEMPLE Vs. SUBRAMANIA PANDARAM
October 16, 1985
TIRUPPUR COTTON SPG WVG MILLS LTD Vs. KHIMJI POONJA AND CO
April 24, 1985
TR DEIVANAI ACHI PETITIONING Vs. K S D RADHAKRISHNAN SOLE PROPRIETOR PREMA COFFEE WORKS MADRAS 4
January 28, 1985
UKCHAND RANKA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
November 5, 1985
UNION LEATHER COMPANY Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS
July 4, 1985
UNION OF INDIA Vs. THIRU THANGAVELU PILLAI DIED ALIAS KANGU PILLAI
June 18, 1985
UNION OF INDIA Vs. RAJS CONTINENTAL EXPORTS PRIVATE LIMITED
June 28, 1985
UNION OF INDIA Vs. DECCAN SUGAR AND ABKARI COMPANY LIMITED MADRAS
August 13, 1985
UNION OF INDIA Vs. ARUNA SUGARS LIMITED
August 12, 1985
UNION OF INDIA Vs. K H ABDUL MAJEED
January 17, 1985
UNION OF INDIA Vs. T S R AND COMPANY
March 13, 1985
UNION OF INDIA Vs. ANGLO FRENCH TEXTILES LIMITED
February 25, 1985
UNION OF INDIA Vs. S S M BROS PRIVATE LIMITED
March 8, 1985
V GOVINDARAJULU Vs. GOVERNMENT OF TAMIL NADU
January 7, 1985
V K EALAYALWAR Vs. ASSISTANT COMMISSIONER URBAN LAND TAX SALEM
March 1, 1985
V M RAO Vs. RAJESWARI RAMAKRISHNAN
August 2, 1985
V MATHIALAGAN Vs. GOVERNMENT OF TAMIL NADU
July 16, 1985
V MUTHIAH PILLAI Vs. VEDAMBAL
March 26, 1985
V PRASAD Vs. STATE BANK OF INDIA COIMBATORE
October 9, 1985
V R RANGANATHAN Vs. STATE
March 18, 1985
V RAJENDRAN Vs. L P ARUNMUGAM
November 22, 1985
V RAMALINGAM Vs. GOVERNMENT OF INDIA
February 7, 1985
V SAVARIMUTHU Vs. SPL DIRECTOR OF ENFORCEMENT
August 22, 1985
V. THANGARAJ, Vs. KRISHNASAMY IYER
December 9, 1985
VASU GENERAL TRADERS Vs. STATE OF TAMIL NADU
January 7, 1985
VELAYUTHAM Vs. STATE
July 9, 1985
VENKATARAJ Vs. STATE
April 10, 1985
VENKATARAMANA DISPENSARY AND AYURVEDIC Vs. UNION OF INDIA
January 9, 1985
VICTOR RAJ Vs. STATE
December 5, 1985
VIJAYA KUMAR Vs. STATE INSPECTOR OF POLICE
October 14, 1985
VIJAYALAKSHMI MINERALS TRADING CO Vs. UNION OF INDIA
October 30, 1985
VIKRAMA ENGINEERING COMPANY Vs. STATE OF TAMIL NADU
March 1, 1985
Y RANGANATHAN Vs. P L N GUPTA
January 19, 1985