Home
Case Index
Title
Date
A P SHAH Vs. B M INSTITUTE OF MENTAL HEALTH
July 26, 1985
ABDUL KADER YAKUBBHAI SHAIKH Vs. STATE OF GUJARAT
January 24, 1985
ABDUL RASID ABDUL HAMID SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
September 24, 1985
ACHALSINHJI KESHRISINHJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 13, 1985
AHMED YUSUF KATCHI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA
January 18, 1985
AHMEDABAD ADVANCE MILL CO Vs. CHATURBHAI RANCHHODBHAI
March 22, 1985
AJIT K SHAHANI Vs. GUJARAT PUBLIC SERVICE COMMISSION
November 8, 1985
AMBALAL MANIBHAI PATEL Vs. STATE OF GUJARAT
August 9, 1985
AMBALAL RANJI JAIN Vs. RANJANA AMTALAL JAIN
September 9, 1985
AMBALAL SARABHAI ENTERPRISES LTD. Vs. SWASTIK HOUSEHOLD AND INDUSTRIAL PRODUCTS PVT. LTD.
December 13, 1985
AMBICA MILLS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED
February 7, 1985
AMDIBEGUM Vs. STATE OF GUJARAT
September 20, 1985
AMIN ALIAS BALAM NUROHMED MEMON Vs. B K JHA COMMISSIONER OF POLICE AHMEDABAD
December 2, 1985
AMIT PROCESSORS PVT. LTD. Vs. UNION OF INDIA
March 4, 1985
AMRUTLAL KESHAVBHAI PATEL Vs. ISMAIL IBRAHIM BADAT
July 3, 1985
ANJANABEN PANKAT KUMAR SHAH Vs. PANKAT KUMAR JAYANTILAL SHAH
November 19, 1985
ANOPSINH JATUBHA Vs. V K GUPTA DISTRICT POLICE OFFICER JAMNAGAR
April 2, 1985
ANSUYABEN AMTHARAM PATEL Vs. SAKRALAL MANGAL DAS PATEL
November 18, 1985
ANSUYABEN HEMANTSINGH JADEJA Vs. ANIRUDHSINH HARISINH ZALA
October 3, 1985
ANUJKUMAR RAVJIBHAI PATEL Vs. STATE OF GUJARAT
February 6, 1985
ARUNODAYA MILLS LTD. Vs. UNION OF INDIA
April 15, 1985
ARVIND C SHAH DR Vs. STATE OF GUJARAT
December 2, 1985
ARYODAYA SPINNING AND WEAVING CO. LTD. Vs. STATE
January 4, 1985
ASHWIN N PAREKH Vs. UNION OF INDIA
July 3, 1985
ASIA FOUNDATION AND CONSTRUCTIONS LIMITED Vs. STATE OF GUJARAT
May 3, 1985
ASIA FOUNDATIONS AND CONSTRUCTIONS LTD. BOMBAY AND OTHERS Vs. STATE OF GUJARAT AND ANOTHER
July 31, 1985
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF GUJARAT
March 22, 1985
ASSOCIATION OF OFFICERS GSFC BARODA Vs. GUJARAT STATE FERTILIZERS COMPANY LIMITED
October 10, 1985
ATUL P PATHAKJI Vs. VICE CHANCELLOR SOUTH GUJARAT UNIVERSITY
June 26, 1985
AYUBKHAN ALIAS PAPU NAVABKHAN PATHAN Vs. STATE OF GUJARAT
November 6, 1985
AZIZ TRADERS Vs. CHAIRMAN GUJARAT ELECTRICITY BOARD
May 4, 1985
B D PATEL Vs. DENA BANK
February 28, 1985
B R ACHARYA Vs. STATE OF GUJARAT
January 16, 1985
BABABHAI BHAIJIBHAI Vs. NAISHADHRAI DEVENDRARAI
February 22, 1985
BABABHAI BHAIJIBHAI Vs. STATE OF GUJARAT
February 22, 1985
BABAKHAN ALIAS NARSINGH GULAMMOHAMAD PATHAN Vs. STATE OF GUJARAT
October 25, 1985
BABU AMIRMIYA A SHEIKH Vs. STATE OF GUJARAT
August 1, 1985
BABUBHAI SATYAMRAI RAI Vs. STATE OF GUJARAT
May 3, 1985
BABULAL SUNDARJI BHUNSHALI Vs. STATE OF GUJARAT
November 29, 1985
BAI CHANCHAL Vs. MOTIBHAI JHAVERBHAI DECD
August 13, 1985
BAI LAXMIBEN Vs. BHARATBHAI
September 6, 1985
BAI MANI WD O JAKHLABHAI HURJIBHAI Vs. EXECUTIVE ENGINEER IRRIGATION PROJECT DIVISION SIX BARODA
September 4, 1985
BAI VANA Vs. PAVANSINGH HARISINGH CHAUHAN
March 4, 1985
BALUBHAI MURADBHAI SINDHA Vs. STATE OF GUJARAT
January 25, 1985
BANK OF BARODA Vs. TIGER ELECT MOTORS COMPANY
March 25, 1985
BANK OF BARODA Vs. RABARI BACHUBHAI HIRABHAI
October 11, 1985
BANK OF BARODA Vs. THAKKAR CHANDULAL ISHWARBHAI
June 27, 1985
BARODA CEMENT AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1985
BARODA MUNICIPAL CORPORATION Vs. GUJARAT ELECTRICITY BOARD
April 12, 1985
BASIRAN BIBI Vs. RAFI MIYA JIVA MIYA MULLECK
April 11, 1985
BAVABHAI SUKHABHAI PATEL SARPANCH OF HARIA GRAM PANCHAYAT Vs. STATE OF GUJARAT
July 8, 1985
BHALOD GRAM PANCHAYAT Vs. STATE OF GUJARAT
September 17, 1985
BHANUPRASAD MANISHANKER RAVAL Vs. STATE OF GUJARAT
February 8, 1985
BHANVARLAL LALCHAND SHAH Vs. KANAIYALAL NATHALAL INTWALA
September 24, 1985
BHARATKUMAR ARVINDKUMAR DAVE Vs. COMMISSIONER OF POLICE AHMEDABAD
July 9, 1985
BHARATKUMAR THAKORDAS MANJARWALA Vs. GUJARAT ELECTRICITY BOARD BARODA
July 11, 1985
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. GOVERNMENT OF GUJARAT
July 15, 1985
BHAVNAGAR DISTRICT CO OPERATIVE BANK LIMITED Vs. H M JOSHI
June 25, 1985
BHIKHABHAI NARSIBHAI POWER OF ATTORNEY HOLDER OF VALLABHBHAI PARSHOTTAMBHAI Vs. FARDUNJI RUSTAMJI ADAJANIA
June 27, 1985
BILLIMORA ENGINEERING MART Vs. COMMISSIONER OF INCOME TAX
July 20, 1985
BILLIMORA TOWN MUNICIPALITY Vs. SAURASHTRA TOBACCO STORES
March 28, 1985
BIPIN TEXTILE DYEING AND PRINTING INDUSTRIES Vs. STATE OF GUJARAT
February 8, 1985
BOARD OF TRUSTEES KANDLA PORT TRUST Vs. MULRAJ ASHOKKUMAR MATHREJA
August 26, 1985
BOMIN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 22, 1985
CANARA BANK Vs. GORDHANDAS DAMODARDAS
February 19, 1985
CAPTOCAPS PRIVATE LIMITED Vs. UNION OF INDIA
February 27, 1985
CENTRAL BANK OF INDIA KUTCH Vs. P R GARMENTS INDUSTRIES PVT LIMITED
March 15, 1985
CHANDRA KUMARI Vs. MAHIPATSINH KALUBHA RANA
September 3, 1985
CHANDRAKANT AMBALAL GANDHI Vs. B K JHA COM OF POLICE AHMD CITY
August 12, 1985
CHANDRAKANT RATILAL BHAVSAR Vs. HASUMATI SOMCHAND BHAVSAR
March 28, 1985
CHANDRIKABEN CHHANALAL PATEL Vs. RAMESHCHANDRA CHANDILAL PATEL
September 30, 1985
CHANDUBHAI CHHITTABHAI Vs. STATE OF GUJARAT
August 28, 1985
CHANDULAL ALIAS MAGANLAL DEVCHAND Vs. B B CHAVDA SUPERINTENDENT OF CUSTOM
September 25, 1985
CHATRASINH MANSINH MAHIDA Vs. INDRAVADAN RATILAL PATEL
August 16, 1985
CHATURBHAI DESAIBHAI PATEL Vs. STATE OF GUJARAT
July 12, 1985
CHIMANBHAI K PATEL Vs. COMMISSIONER OF WEALTH TAX
June 19, 1985
CHIMANLAL ESTATE OWNERS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
December 17, 1985
CHINUBHAI MOHANBHAI PATEL Vs. AHMEDABAD MUNICIPAL TRANSPORT
December 9, 1985
CHOKSI CHINUBHAI AMBALAL Vs. POLICE COMMISSIONER AHMEDABAD CITY
January 11, 1985
CHOTUMAL SUGANSINGH RAJPUT Vs. STATE OF GUJARAT
October 28, 1985
COMBINED ENTERPRISES Vs. VIMLABEN NAGINBHAI PATEL
May 3, 1985
COMMERCIAL AHMEDABAD MILLS COMPANY LIMITED Vs. STATE OF GUJARAT
September 17, 1985
COMMISSIONER OF INCOME TAX Vs. JAMNABAI TOPANDAS
September 27, 1985
COMMISSIONER OF INCOME TAX Vs. KHODIDAS MOTIRAM PANCHAL
October 1, 1985
COMMISSIONER OF INCOME TAX Vs. NAMLABHAI BHANABHAI
October 1, 1985
COMMISSIONER OF INCOME TAX Vs. IMTIAZ U DIGMAR SHRI
October 9, 1985
COMMISSIONER OF INCOME TAX Vs. VISNAGAR TALUKA MAZDOOR SAHAKARI MANDALI LIMITED
October 3, 1985
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MASKATI CLOTH DEALERS CO OP WAREHOUSE SOCIETY LIMITED
October 8, 1985
COMMISSIONER OF INCOME TAX Vs. M K BROTHERS
October 25, 1985
COMMISSIONER OF INCOME TAX Vs. KUTCH OIL AND ALLIED INDUSTRIES PRIVATE LIMITED
October 21, 1985
COMMISSIONER OF INCOME TAX Vs. SHANTILAL RUGNATHJI DESAI
October 23, 1985
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED
November 7, 1985
COMMISSIONER OF INCOME TAX Vs. SANDEEP BIPINCHANDRA
September 5, 1985
COMMISSIONER OF INCOME TAX Vs. AVKASH NIDHI
September 4, 1985
COMMISSIONER OF INCOME TAX Vs. VAKHARIA COTTON TRADERS
September 6, 1985
COMMISSIONER OF INCOME TAX Vs. CHUNILAL M PANDYA
June 18, 1985
COMMISSIONER OF INCOME TAX Vs. INDRADAMAN AMRATLAL
June 26, 1985
COMMISSIONER OF INCOME TAX Vs. MEHTA TRANSPORT COMPANY
July 17, 1985
COMMISSIONER OF INCOME TAX Vs. RAMANBHAI B AMIN
July 11, 1985
COMMISSIONER OF INCOME TAX Vs. VALLABHDAS MANJIBHAI
July 11, 1985
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA BUILDERS
June 27, 1985
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT COMPANY LIMITED
July 4, 1985
COMMISSIONER OF INCOME TAX Vs. KODANDAS CHANCHLOMAL
June 28, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA CHARITY TRUST FUND
October 23, 1985
COMMISSIONER OF WEALTH TAX Vs. GOVINDRAM TOPANDAS
June 25, 1985
COMMISSIONER OF WEALTH TAX Vs. KASTURBHAI MAYABHAI SHRI
November 5, 1985
D N ANERAO Vs. MAHESHKUMAR KANTILAL SONI
February 20, 1985
D S VASAVADA Vs. REGIONAL PROVIDENT FUND COMMISSIONER GUJARAT
January 29, 1985
DAHYABHAI SHANABHAI RATHOD Vs. RAMCHANDRA SAKALCHAND PATEL
September 13, 1985
DARBARA SINGH AND CO Vs. STATE OF GUJARAT
December 24, 1985
DATTU CHIMANRAO MARATHA Vs. STATE OF GUJARAT
September 24, 1985
DHARAMJI FATAJI HEAD CONSTABLE Vs. STATE OF GUJARAT
April 4, 1985
DHOLIBEN VALABHAI Vs. MANSUKHBHAI BHAICHAND
July 2, 1985
DILIPSING DARSHANSINGH BHARODIYA Vs. COMMISSIONER OF POLICE, AHMEDABAD
October 23, 1985
DINKARRAI ANANTRAI MANKAD Vs. INCOME TAX OFFICER
January 17, 1985
DYNAMO DILECTRICS Vs. UNION OF INDIA
February 14, 1985
EX MAJOR VIRENDRA RAI J KHAROD Vs. UNION OF INDIA
June 17, 1985
FARUKBHAI MOHMADBHAI SURTI Vs. MINOR AJAY RAVINDRAKUMAR
July 17, 1985
FOOD CORPORATION OF INDIA EMPLOYEES UNION AHMEDABAD UNIT Vs. FOOD CORPORATION OF INDIA
September 24, 1985
FULAJI OKHAJI THAKORE Vs. UNION OF INDIA
January 4, 1985
GAFURBHAI HUSSAINBHAI SHAIKH Vs. YUSUF IBRAHIM PATEL
December 12, 1985
GAJANAND MAGANLAL MEHTA Vs. STATE OF GUJARAT
October 17, 1985
GANDHI HAVABHAI HUSSA Vs. GANDHI GHULAMHUSSAIN RASOOLBHAI MUSA
September 27, 1985
GANESH LAND ORGANISATION Vs. COMMISSIONER OF INCOME TAX
June 26, 1985
GANESHBHAI KARSANBHAI PRAJAPATI Vs. STATE BANK OF INDIA
January 16, 1985
GANESHBHAI KESHAVBHAI VAGHARI Vs. STATE OF GUJARAT AND ANOTHER
August 2, 1985
GAUTAM TRANSPORT Vs. HUSEIN AHMEDA
November 29, 1985
GENERAL INSURANCE SOCIETY Vs. MINALBEN
February 27, 1985
GHANCHI GAFAR BACHU Vs. STATE OF GUJARAT
March 4, 1985
GHUNARA CHHAGAN KARSEN Vs. THE STATE OF GUJARAT
July 4, 1985
GIRISHBHAI BABUBHAI RAJA Vs. HANSABEN GIRISHCHANDRA
November 22, 1985
GOPALDAS BAKUBHAI RANA Vs. LUNAVADA NAGAR PANCHAYAT
February 4, 1985
GOPALDAS BECHARBHAI Vs. CHANDRA PRABHAJI
August 26, 1985
GORA VIBHAG JUNGLE KAMDAR MANDALI Vs. COMMISSIONER OF INCOME TAX
September 19, 1985
GOVINDBHAI MULJIBHAI PARMAR Vs. J MAHAPATRA DEPUTY POLICE COMMISSIONER AHMEDABAD CITY
October 31, 1985
GUJARAT HOUSING BOARD Vs. NAGAJIBHAI LAXMANBHAI
September 19, 1985
GUJARAT MINERAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
August 19, 1985
GUJARAT SACHIVALAYA AND ALLIED OFFICES STENOGRAPHERS ASSOCIATION Vs. STATE OF GUJARAT
July 19, 1985
GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BHARAT PETROLEUM CORPORATION LIMITED
December 18, 1985
GUJARAT STATE ROAD TRANSPORT Vs. SUGRBANU W/O IMAMUDDIN
February 21, 1985
GUJARAT STATE ROAD TRANSPORT Vs. RASIKLAL JADAVJI PATEL
December 23, 1985
GUJARAT STATE ROAD TRANSPORT Vs. MINAXIBEN RANCHHODBHAI CHAUHAN
September 30, 1985
GUJARAT STATE ROAD TRANSPORT Vs. LAXMIDEVI JANAKSINHJI
September 10, 1985
GUJARAT STATE ROAD TRANSPORT Vs. DHULJIBHAI DHULABHAI PATEL
October 16, 1985
GUJARAT STATE ROAD TRANSPORT Vs. JAGANNATH GORAKHANATH
October 16, 1985
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHETNA TRAVEL SERVICE
May 3, 1985
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. PRAVINKUMAR MANILAL DESAI AND ANR.
December 2, 1985
GUJARAT VIDEO ASSOCIATION Vs. STATE OF GUJARAT
March 4, 1985
GULABDAS MAGANLAL GANJAWALA Vs. B NARSIMHAN COLLECTOR SURAT
July 31, 1985
GULAMALI GULAMNABI SHAIKH Vs. MUNICIPAL COMMISSIONER
December 23, 1985
HABIBULLA KALYANI Vs. STATE OF GUJARAT
January 9, 1985
HALIMBAI KASAMBHAI Vs. HASAMBHAI OSMANBHAI
October 11, 1985
HANIFABIBI Vs. BASIRKHAN ALIKHAN PATHAN AND ANOTHER
February 22, 1985
HARFULSINH RAMJIBHAI AHIR Vs. NIRMALA DEVI
July 2, 1985
HARIJAN PALJI GOVIND Vs. STATE OF GUJARAT
February 25, 1985
HAROON RAIDHAN SAMA Vs. STATE OF GUJARAT
November 29, 1985
HARSHADBHAI C PATEL Vs. INDRAVADAN P SHAH
November 25, 1985
HASHMUKHLAL HARJIVANDAS SANGHVI Vs. ISHWARLAL JETHALAL PAREKH
September 23, 1985
HASMUKHLAL RAICHAND Vs. CHANDRAKANT MAHENDRALAL
November 29, 1985
HASSAIN @ HASAN HANNU HAJI Vs. FATMABIBI
December 3, 1985
HEIRS OF DECD MOHOMADBHAI UMARBHAI PATHAN Vs. SHAH FULCHAND KASTURCHAND
January 22, 1985
HEMANTKUMAR DAHYABHAI PRAJAPATI Vs. STATE OF GUJARAT
February 25, 1985
HIMATLAL JIVABHAI PATEL Vs. FOOD CORPORATION OF INDIA
December 11, 1985
HUSEINMIYA SAFIMIYA Vs. HABIBSHA HASAMSHA FAKIR
June 25, 1985
IN RE : SIDDHPUR MILLS CO. LTD. Vs. STATE
July 19, 1985
INDRAVADAN JOSHI PRESIDENT GUJARAT STATE NON GOVERNMENT ADHYAPAN MANDIR KARMACHARI SANGH Vs. GOVERNMENT OF GUJARAT
February 21, 1985
INDULAL KANJI PAREKH Vs. COMMISSIONER OF INCOME TAX
September 12, 1985
INTIYAZALI SALIMUDDIN SAIYED Vs. DEPUTY POLICE COMMISSIONER BARODA
June 22, 1985
ISMAIL MAHMMED SHEKH Vs. SUB DIVISIONAL MAGISTRATE
April 30, 1985
J S SOLANKI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
September 16, 1985
JAIL REFORMS COMMITTEE Vs. THE STATE OF GUJARAT
January 31, 1985
JAISU AND CO Vs. MEERA AGENCY
August 28, 1985
JAMNADAS VAGHJIBHAI PATEL Vs. KARAMSAD URBAN CO OP BANK LIMITED
September 13, 1985
JANAKKUMAR MANUBHAI SHUKLA Vs. A MYANGER DISTRICT DEVELOPMENT OFFICER BULSAR
July 15, 1985
JANI NAVTAMLAL VENISHANKER Vs. VIVEKANAND CO OPERATIVE HOUSING SOCIETY SURENDRANAGAR
April 29, 1985
JANKI Vs. SARDARNAGAR MUNICIPALITY
January 18, 1985
JARINABEN JAFFRBAI AJMERI Vs. JAFARBHAI ABDULBHAI AJMERI AND OTHERS
June 25, 1985
JASUMATI GORHANBHAI VAGHELA Vs. PRIYAKANT MEGHIJIBHAI VAGHELA AND ANOTHER
September 20, 1985
JAYANTILAL CHHAGANLAL PANCHAL Vs. SHIRISH SHANTILAL PANDYA
August 26, 1985
JAYANTILAL DWARKADAS PATEL Vs. STATE OF GUJARAT
August 8, 1985
JAYANTILAL TRIBHOVANBHAI Vs. KIRIT M. SHAH AND ORS.
June 17, 1985
JAYDEV SHRICHAND DAMANI Vs. STATE OF GUJARAT
January 24, 1985
JAYESH HEMCHANDRA BELSARE Vs. REGISTRAR BHAVNAGAR UNIVERSITY
November 1, 1985
JAYSHRIBEN KANAIYALAL MALVIYA Vs. KANAIYALAL SHAMBHUBHAI MALVIYA AND ANOTHER
October 9, 1985
JAYVANDANA Vs. GUJARAT HOUSING BOARD
July 17, 1985
JETHABHAI CHHAGANBHAI CHAMAR Vs. A K SHAH ADD DISTRICT REGISTRAR OF CO OP SOCIETIES
July 3, 1985
JILLA PANCHAYAT Vs. BABLIBEN DHIRUBHAI
July 9, 1985
JINA MERU Vs. NARSHINHBHAI MATHURBHAI
July 9, 1985
JITUBHAI JIBHAIBHAI SOLANKI Vs. DISTRICT MAGISTRATE KHEDA
October 14, 1985
JOSHI CHHAGANLAL GARBADDAS DECD Vs. RAISING KHODASING
July 23, 1985
K L GADHVI Vs. CHIEF CONSERVATOR OF FOREST
January 18, 1985
KABHAI @ KALUSINH MOTISINH AND ANOTHER Vs. THE STATE OF GUJARAT
October 15, 1985
KAILASHBEN ARVINDKUMAR JOSHI Vs. ARVINDBHAI RATILAL JOSHI
January 1, 1985
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1985
KALAVATIBEN Vs. GUJARAT STATE ROAD TRANSPORT
August 8, 1985
KALOL NAGARPALIKA Vs. SHAH PRIYAVADAN BHAILALBHAI
June 24, 1985
KANCHANBHAI RAOJIBHAI AMIN Vs. UNION OF INDIA
January 18, 1985
KANTI MANEKLAL RANA Vs. COMMISSIONER OF POLICE VADODARA
December 20, 1985
KANTILAL DHARAMDAS KACHORIYA Vs. CHIEF OFFICER PALANPUR NAGAR PALIKA
December 4, 1985
KANTILAL JASAMATBHAI BHUT Vs. GENERAL MANAGER JILLA UDYOG KENDRA JUNAGADH
August 13, 1985
KANUBHAI RAMJIBHAI RABARI Vs. KALABHAI JAISINGBHAI
September 9, 1985
KAPADWANJ NAGARPALIKA Vs. BHARAT PETROLEUM CORPORATION LIMITED
December 11, 1985
KARSAN HIRA VADHIA Vs. K S DILIPSINHJI ADDL SECRETARY TO GOVERNMENT OF INDIA
March 14, 1985
KASAM IBRAHIM HUSSEIN BATHIA Vs. PROJECT MANAGER OIL AND NATURAL GAS COMMISSION ANKLESHWAR
August 12, 1985
KATHI HARSUR RUKHAD Vs. STATE OF GUJARAT
October 4, 1985
KEDARNATH TUKARAM NIKAM Vs. PRATAPRAO KHANDERAO TAKARE
September 6, 1985
KESHAVA LAL MULJIBHAI PATEL Vs. MINOR SHARDA
September 27, 1985
KHUSHAL JETHA PARMAR Vs. COMMISSIONER OF POLICE
December 12, 1985
KIRITKUMAR KANTILAL MALANI Vs. STATE OF GUJARAT
March 12, 1985
KISHORBHAI VERIBHAI PATEL Vs. STATE OF GUJARAT
October 25, 1985
KOLI VASHRAM PUNJA Vs. STATE OF GUJARAT
January 16, 1985
KULSUM Vs. ISMAILBHAI MOHMEDBHAI MALEK
July 15, 1985
KUSUMBEN Vs. ANIL KUMAR VINODRAI KAMDAR
September 9, 1985
LALBHAI TALSIBHAI PATEL Vs. ADDITIONAL SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
January 21, 1985
LAXMI FILM LABORATORY AND STUDIOS PRIVATE LIMITED Vs. STATE OF GUJARAT
September 6, 1985
LAXMICHAND VARDHAJI Vs. COLLECTOR OF BANASKANTHA
October 21, 1985
LIBERAL ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
June 20, 1985
LILABEN HAZARAK CHANDBHAI Vs. LALJIBHAI HIRABHAI BHAGAT
June 28, 1985
LILADHAR KHODAJI VAGHELA Vs. DIPANKOR BASU DEVELOPMENT COMMISSIONER
August 20, 1985
LILADHARBHAI KHODAJI VAGHELA Vs. S JAGDISHAN DISTRICT DEVELOPMENT OFFICER PALANPUR
March 29, 1985
LOK ADHIKAR SANGH Vs. STATE OF GUJARAT
January 30, 1985
M G ANAND Vs. STATE OF GUJARAT
September 23, 1985
M P RAMANANDI Vs. GUJARAT STATE WAREHOUSING CORPORATION
March 28, 1985
M S UPADHYAY Vs. MISTRI JAYANTILAL HARGOVINDDAS
January 16, 1985
MACHINE PRODUCTS (T) PRIVATE LIMITED Vs. UNION OF INDIA
March 27, 1985
MADHUBALA NATVARLAL HINDOCHA Vs. THE STATE OF GUJARAT
June 18, 1985
MADHUSUDAN VEGETABLE PRODUCTS COMPANY LIMITED Vs. RUPA CHEMICALS VAPI
August 8, 1985
MAHENDRA P DESAI Vs. STATE OF GUJARAT
February 15, 1985
MAHENDRABHAI SHANTILAL PANDYA Vs. AMARSING MOHANSING THAKORE AND OTHERS
February 21, 1985
MALGANBHAI RASULBHAI Vs. PUSHPAVADAN MANILAL DESAI SINCE DECD
July 29, 1985
MALGANBHAI RASULBHAI Vs. PUSHPAVADAN MANILAL DESAI
July 26, 1985
MANIBEN Vs. GOPALBHAI PUNJABHAI DHANKA
July 12, 1985
MANSINGH CHHAJURAM YADAV Vs. STATE OF GUJARAT
February 22, 1985
MANSUKHLAL A DOSHI Vs. STATE OF GUJARAT
November 8, 1985
MANUBHAI BABUBHAI PATEL Vs. DEPUTY CONSERVATOR OF FORESTS VALSAD
February 13, 1985
MEENABEN DHURABHAI RATHOD Vs. BACHUBHAI DAYALJI PATEL
July 12, 1985
MEENABEN THAKORBBAI PATEL Vs. UNION OF INDIA
March 19, 1985
MEHTA PARIKH AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1985
MER KARSAN DULE Vs. DISTRICT MAGISTRATE JUNAGADH
November 6, 1985
MERABHAI CHUGHABHAI KUVADIA Vs. STATE OF GUJARAT
November 23, 1985
MIRABEN BHUPATRAI PANDYA Vs. GYANDEV BALVANTRAI UPADHYAY
November 18, 1985
MOHAMMAD MUSA MOHAMAD YAKUB Vs. STATE OF GUJARAT
January 23, 1985
MOHANLAL CHUNILAL Vs. K M CHAUHAN FOOD INSPECTOR AHMEDABAD MUNICIPAL CORPORATION
September 13, 1985
MOHANLAL RANCHHODLAL SHAH Vs. COMMISSIONER OF POLICE
December 17, 1985
MOHMAD RAFIQ ALIAS CHINO MOHMAD SAFI Vs. STATE OF GUJARAT
October 9, 1985
MOHMAD UMAR GULAM RASUL VORA Vs. DISTRICT COLLECTOR KHEDA
October 11, 1985
MOHMED KASAM IMMAMUDDIN SHAIKH Vs. STATE OF GUJARAT
December 5, 1985
MOHOMADBHAI UMARBHAI PATHAN (DECEASED) REPRESENTED BY HEIRS Vs. SHAH FULCHAND KASTURCHAND
January 22, 1985
MULJIBHAI HARJIBHAI PATEL Vs. STATE OF GUJARAT
February 5, 1985
MULJIBHAI HARJIBHAI PATEL Vs. STATE OF GUJARAT
April 16, 1985
MUNNALAL PRABHUDAS SHARMA Vs. UNION OF INDIA
September 23, 1985
NAGINDAS TARACHAND KOTHARI Vs. STATE OF GUJARAT
October 8, 1985
NALINKANT J. BAXI, AHMEDABAD Vs. CHAIRMAN AND MANAGING DIRECTOR, BANK OF INDIA, BOMBAY AND OTHERS
August 7, 1985
NANDKISHORE SAKARLAL Vs. CONTROLLER OF ESTATE DUTY
October 3, 1985
NARAN ANAPPA SHETHI Vs. JAYANTILAL CHUNILAL SHAH
July 10, 1985
NARANBHAI RAMJIBHAI KHARADI Vs. STATE OF GUJARAT
September 30, 1985
NARBHESINH GNANSINGH Vs. STATE OF GUJARAT
February 6, 1985
NARENDRA G BHATT Vs. P N ROYCHAUDHARY
November 20, 1985
NARHARIPRASAD H JANI Vs. STATE OF GUJARAT
July 5, 1985
NATIONAL DAIRY DEVELOPMENT BOARD Vs. NATIONAL DAIRY DEVELOPMENT BOARD EMPLOYEES UNION AHMEDABAD
April 15, 1985
NATIONAL INSURANCE CO. Vs. HEMATSINH NANBHA SAARVAIYA
August 30, 1985
NATIONAL INSURANCE CO. LTD Vs. NATHIBAI
February 12, 1985
NATIONAL INSURANCE COMPANY Vs. RAJENDRA HEMATSINH
August 30, 1985
NATIONAL INSURANCE COMPANY Vs. PUNABHAI ZERABHAI KOLI
March 12, 1985
NATVARLAL MAGANLAL AMIN DECD Vs. AMIN THAKORBHAI MAGANBHAI
February 12, 1985
NAVSARI WASTE COTTON PRODUCTS Vs. COMMISSIONER OF INCOME TAX
September 13, 1985
NEW INDIA ASSURANCE CO. LTD Vs. GUJARAT STATE ROAD TRANSPORT
October 18, 1985
NEW INDIA ASSURANCE CO. LTD Vs. RAJUBEN RAMBHAI
October 17, 1985
NEW INDIA ASSURANCE CO. LTD Vs. MANJULABEN
December 11, 1985
NEW INDIA ASSURANCE CO. LTD Vs. SHAKUBEN
February 12, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. MANOHAR LAL LILARAM
December 17, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. RAMBAHADURSINGH GHANDRAPAISINGH RAJPUT
November 25, 1985
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MODI NARAYANBHAI MAGANBHAI
August 14, 1985
NEW INDIA INSURANCE CO. LTD Vs. AMRATLAL NATHALAL
April 4, 1985
NEW SWADESHI MILLS OF AHMEDABAD LTD. Vs. DYE-CHEM CORPORATION
January 2, 1985
NITABEN POPATLAL SHAH Vs. RAMESHKUMAR VADILAL SHAH
July 11, 1985
NITIN I TRIVEDI Vs. EXECUTIVE ENGINEER MECHANICAL GUJARAT MARITIME BOARD
May 2, 1985
OLD GOVERNMENT QUARTERS EMPLOYEES CULTURAL ASSOCIATION Vs. STATE OF GUJARAT
July 17, 1985
ORIENT MIDDLE EAST LINES LTD Vs. BRACE TRANSPORT CORPORATION OF MONROVIA
April 19, 1985
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. YUSUF MUSA CHANDKI
March 26, 1985
P P F AND S B K Vs. S MANDLI LTD
November 27, 1985
PATEL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 16, 1985
PATEL BHAILALBHAI TALSIBHAI Vs. CHANDULAL GIRDHARLAL
December 18, 1985
PATEL C J AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 18, 1985
PATEL CHHOTABHAI SOMABHAI DECD Vs. JAISWAL KESHAVLAL RAMDAYAL DECD
August 1, 1985
PATEL NAGJI MADHU Vs. BAI RAJUBAI HEIRS OF DECEASED MASUBAI WD O UNAD VAJSUR
February 18, 1985
PATEL RAMANLAL ISHWARDAS Vs. PATEL AMTHABHAI NAROTTAMDAS
November 28, 1985
PATEL TRADERS Vs. PATEL AMBARAM THAKARSHI
January 22, 1985
PATEL VARYABHAI JESANGDAS Vs. STATE OF GUJARAT
August 23, 1985
PATEL VIMLABEN BHAILALBHAI Vs. MOTAVAR CHHOTABHAI ISHWARBHAI
September 25, 1985
PINALSHAH HAJI JAMALSHAH Vs. STATE OF GUJARAT
December 12, 1985
PITAMBER CHIBBA TANDEL Vs. UNION OF INDIA
January 3, 1985
POORNIMA M SHAH DR Vs. GUJARAT STREE KELAVANI MANDAL
December 4, 1985
POPATLAL RATILAL Vs. STATE OF GUJARAT
September 12, 1985
PRABHUBHAI RANCHHODHBHAI PATEL Vs. STATE OF GUJARAT
July 9, 1985
PRAKASH NAVNITBHAI IN RE Vs. STATE OF GUJARAT
August 5, 1985
PRAKASHCHANDRA KANTILAL Vs. SHANTILAL RANGILDAS
March 20, 1985
PRAMOD GOHEL Vs. DIVYABEN TUSHAR JHALA
December 26, 1985
PRAVINCHANDRA RAVJIBHAI AMIN Vs. BABUBHAI CHHOTABHAI PATEL
December 18, 1985
PROJECT MANAGER OIL AND NATURAL GAS COMMISSION Vs. KHEMSINGH RAMSINGH
June 25, 1985
PUNIBEN Vs. STATE OF GUJARAT
August 28, 1985
PUNJA VARVA CHAWDA Vs. K.S. DILIP SINHII
March 19, 1985
PURBAI NARJI Vs. KUTCH DIST PANCHAYAT
January 1, 1985
PUSHPABEN GOPALJI Vs. KANAKKUMAR AMRATLAL MEHTA
July 12, 1985
R BASU Vs. STATE OF GUJARAT
January 21, 1985
R G MAKWANA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
November 19, 1985
R M BAJPAEE Vs. STATE OF GUJARAT
June 28, 1985
RAFIA SULTAN WD O MIRZA SULTAN ALI BAIG SMT Vs. OIL AND NATURAL GAS COMMISSION
August 1, 1985
RAJ KUMAR MITHUMAL GOPLANI Vs. STATE OF GUJARAT
January 1, 1985
RAJ KUMAR MITHUMAL GOPLANI Vs. STATE OF GUJARAT
February 1, 1985
RAJABALI NAZARALI AND SONS Vs. COMMISSIONER OF INCOME TAX
August 28, 1985
RAJABALI NAZARALI AND SONS Vs. COMMISSIONER OF INCOME TAX
September 2, 1985
RAJAN PRIYADARSHI DY COMMISSIONER OF POLICE AHMEDABAD Vs. PREMILABEN INDRAVADAN PATEL
August 23, 1985
RAJPUT RANJITSING JATUBHA Vs. VINAY VYAS SUB DIVISIONAL MAGISTRATE PALANPUR
December 4, 1985
RAMABHAI CHHIPABHAI KOLI Vs. NATHABHAI MAVJIBHAI PARMAR
December 3, 1985
RAMCHANDRA SOMCHAND PATEL Vs. P. S. MEDORA AND OTHERS
October 17, 1985
RAMESH CHANDRA GUPTA Vs. UNION OF INDIA
October 31, 1985
RAMESH KUMAR BABULAL UPADHYAY Vs. NILABEN RAMNIKLAL RAJYA GURU
August 8, 1985
RAMESHCHANDRA JIVANJI BHAVSAR Vs. COMMISSIONER OF INCOME TAX SURAT
August 19, 1985
RAMESHGIRI DOLATGIRI VADALA Vs. RAMJI NATHABHAI
February 28, 1985
RAMJIBHAI DAHYABHAI Vs. COMMISSIONER OF INCOME TAX
June 25, 1985
RAMNIKLAL MANILAL BHATT Vs. RAMANLAL NATHUBHAI KAPADIYA
February 25, 1985
RANCHHODBHAI KESHAVLAL KADIA Vs. DAMODAR VELJIBHAI MISTRY
September 11, 1985
RANCHHODBHAI MADHABHAI PATEL Vs. SECOND SP LAND ACQUISITION OFFICER DISTRICT AHMEDABAD
July 3, 1985
RANJIT SOAP FACTORY Vs. INDUSTRIES COMMISSIONER AHMEDABAD
February 1, 1985
RASHMIKANT BABUBHAI PATEL Vs. GUJARAT ELECTRICITY BOARD
January 25, 1985
REHMAN SULEMAN Vs. FARIDMIYAN ASHRAMIYAN PATHAN
October 18, 1985
RELIANCE TEXTILE INDUSTRIES LTD. Vs. STATE
July 19, 1985
S D DAYAL Vs. STATE OF GUJARAT
April 2, 1985
S H SANGHVI Vs. STATE OF GUJARAT
October 3, 1985
SAHKAR OCTROI COMPANY Vs. RAJULA NAGAR PANCHAYAT
October 15, 1985
SAIYAD MOHAMAD BAKER EL EDROOS DECD Vs. ABDULHABIB BIN HASAN ARAB
August 12, 1985
SAKINABIBI Vs. HASAMKHAN RAHIMKHAN
September 6, 1985
SANYOJAN CO OPERATIVE HOUSING SOCIETY LIMITED Vs. SURAJBEN WD O GOVINDBHAI PRABHUDAS
September 25, 1985
SARDARSINGH DEVISINGH Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA
July 5, 1985
SARYUBEN Vs. BHARAT KUMAR MUKUNDRAI VYAS
June 19, 1985
SAUDAGARSING CHHAJUSING Vs. JASHODABEN
February 22, 1985
SAUDAGARSING CHHAJUSING AND ORS. Vs. JASHODABEN AND ANR.
February 25, 1985
SAYED KHERSHA SAJANSHAH MUTAWALLI Vs. BHUJ MUNICIPALITY
February 4, 1985
SAYED YASIN SAYED MOHMAD Vs. BAI CHANI
July 10, 1985
SECOND SPL. LAND ACQUISITION OFFICER, AHMEDABAD Vs. SHANKARBHAI ADARBHAI PATEL, GANDHI NAGAR
April 30, 1985
SHAH OCHHAVLAL MOTILAL Vs. KANSARA DHANLAXMI BECHARLAL
December 10, 1985
SHAHBUDDIN ISMAILBHAI GHASWALA Vs. KESHAVLAL LALLUBHAI TANDEL
November 26, 1985
SHAIKH MOHAMMEDBHIKHAN HUSSAINBHAI Vs. MANAGER CHANDRABHANU CINEMA
October 18, 1985
SHAMBHUPRASAD CHHOTALAL RAVAL DECD Vs. MADHUSUDAN GIRDHARLAL ACHARYA
March 12, 1985
SHANTABEN Vs. STATE OF GUJARAT
January 4, 1985
SHANTILAL CHHAGANLAL TALATI Vs. ASHOKBHAI CHIMANLAL DESAI
September 4, 1985
SHANTILAL MOHANLAL Vs. AHER BAWANJI MALDE
January 31, 1985
SHANTUKKUMAR LAXMIKANT SHARMA Vs. SHAH KUMUDCHANDRA VALCHANDBHAI
September 9, 1985
SHIVRAM ANTAIAH SHETTY Vs. CHIMANLAL AMBALAL TRIVEDI
November 19, 1985
SHOBHAN BHALKA KOLI Vs. MENABEN KALIA RUMALIA
September 3, 1985
SHREE PRAKASH TEXTILES P LTD Vs. UNION OF INDIA AND ORS
March 8, 1985
SIDHA ABHU IBRAHIM Vs. ASSTT COLLECTOR OF CUSTOMS
April 17, 1985
SITABEN Vs. RAMESHBHAI MANGANBHAI PARMAR
January 1, 1985
SOM BAHADUR GURUNG Vs. STATE OF GUJARAT
December 13, 1985
SOMABHAI RUVABHAI GAMIT Vs. AYYUBBHAI MUSTUFABHAL SHEIKH
March 11, 1985
STATE OF GUJARAT Vs. PATEL SHANKERLAL BHABHAIDAS
December 17, 1985
STATE OF GUJARAT Vs. AHMEDABAD MUNICIPAL CORPORATION
December 17, 1985
STATE OF GUJARAT Vs. NATVARLAL GIRDHARDAS AND OTHER
August 23, 1985
STATE OF GUJARAT Vs. BHAGBATI PRASAD GANPATRAM UPADHYAYA
October 15, 1985
STATE OF GUJARAT Vs. HARISHBHAI NARSINHBHAI
July 22, 1985
STATE OF GUJARAT Vs. MANZOORALI ALIBAX
January 22, 1985
STATE OF GUJARAT Vs. MANZOORALI ALIBAX
January 21, 1985
STATE OF GUJARAT Vs. BATO ALIAS KASAM JUSAB
January 3, 1985
STATE OF GUJARAT Vs. R BASU
March 29, 1985
STATE OF GUJARAT Vs. P D ANKLESARIA
November 27, 1985
STATE OF GUJARAT Vs. HANSA VISANJI RANA
April 29, 1985
STATE OF GUJARAT Vs. KARAMSI NAYABHAI PATEL
October 8, 1985
STATE OF GUJARAT Vs. THAKORE VANUJI KALSING
September 13, 1985
STATE OF GUJARAT Vs. SHANABHAI DESAIBHAI PARMAR
September 2, 1985
STATE OF GUJARAT Vs. IQBAL ISMAIL VORA
September 20, 1985
STATE OF GUJARAT COLLECTOR SURAT Vs. MANSUKHLAL RAMJIBHAI PROPRIETOR RAMANI KIRANA STORES
September 24, 1985
SUBODHCHANDRA CHAMPAKLAL MEHTA Vs. KESHAVLAL JESHINGBHAI PATEL
December 6, 1985
SUKHLAL DEVRAM PATEL Vs. STATE OF GUJARAT
August 29, 1985
SULEMAN ISA Vs. UNION OF INDIA
October 15, 1985
SUMRA ABU HAJI Vs. HIMATSINHJI JUVANSINHJI JADEJA
January 3, 1985
SUNALI TEXTILE CORPORATION Vs. UNION OF INDIA AND ORS
July 4, 1985
SUPDT. OF POST OFFICES Vs. PRATAP GHELABHAI MARU
October 14, 1985
THAKORLAL PRANLAL DESAI Vs. STATE OF GUJARAT
December 20, 1985
TRIBHOVANDAS VITHALDAS Vs. COMMISSIONER OF INCOME TAX
July 4, 1985
UGANDA INDUSTRIES COMPANY Vs. COMMISSIONER OF INCOME TAX
June 28, 1985
UNION OF INDIA Vs. N N PRAJAPATI
July 18, 1985
UNION OF INDIA Vs. YOGENDRASINGH SAHEBSINGH VARMA
June 26, 1985
UNION OF INDIA Vs. BAPU CHUNDAMAN PATIL
August 23, 1985
UNION OF INDIA Vs. PANKAJ OIL CAKE INDUSTRIES
August 2, 1985
UNITED INDIA FIRE AND GENERAL Vs. ISMAIL ALIBHAI SAPA
March 4, 1985
UNITED INDIA FIRE AND GENERAL Vs. NARENDRA KUMAR DEVSHI
December 17, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. HEMLATA
August 13, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. BHAGWANJI NATHUBHAI AND ORS., LABHUBEN NARAN
January 25, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. BACHU KABA SATROTIA
August 14, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LT Vs. BAI SHANTA AND OTHERS
February 11, 1985
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REVABEN RANCHHODBHAI PATEL
August 16, 1985
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAGATSINH VALSINH
October 14, 1985
UNITEX DYEING AND PRINTING MILLS PRIVATE LIMITED Vs. UNION OF INDIA
July 5, 1985
URMILABEN CHAMPAKLAL JAISWAL Vs. COMMISSIONER OF POLICE BARODA
October 31, 1985
V S MAKWANA Vs. JAGDISHKUMAR KARSANDAS
September 30, 1985
VAKHATSINH SAMANTSINH PARMAR Vs. MUGUTLAL LALDAS TRIVEDI
July 8, 1985
VALIBEN HIRABHAI BAJANIA Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
December 24, 1985
VARSANJI ATAJI Vs. STATE OF GUJARAT
December 27, 1985
VIDYA VIKAS KELAVANI TRUST Vs. GHANSHYAMBHAI MARGHABHAI PATEL
November 27, 1985
VISHNU B SEERNANI Vs. K NARASHIMHAN SPECIAL SECRETARY GOVERNMENT OF INDIA
August 9, 1985
VISHWAMBHAR HEMANDAS Vs. NARENDRA JETHALAL GAJJAR
June 28, 1985
VITHALBHAI MANUBHAI Vs. MANJULABEN WD O SOMABHAI VIRJIBHAI VASAVA
August 16, 1985
VRAJLAL LAXMIDAS LADANI Vs. ABDULHASAN DECD
October 14, 1985
VYAS B N Vs. COMMISSIONER OF INCOME TAX
July 1, 1985
WHITCO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
October 3, 1985
YAKUBALI AHMED SAGIR Vs. RASIDABANU
September 3, 1985
ZARIN NOORMAMAD KASAM Vs. STATE OF GUJARAT
October 3, 1985