Case Index

Title
Date
A A JOSEPH Vs. VARGHESE GEORGE
November 28, 1985
A MANI Vs. SWAMINATHAN
December 20, 1985
A MURALEEDHARAN Vs. STATE OF KERALA
April 8, 1985
A. ABDUL REHMAN, A.B. BEEDI DEPOT Vs. GOVT. OF INDIA
January 2, 1985
ABAD FISHERIES Vs. COMMISSIONER FOR WORKMENS COMPENSATION
January 16, 1985
ABBAS HAJI Vs. GOVT OF INDIA
July 25, 1985
ABDUL AZEEZ Vs. JOSEPH
February 22, 1985
ABDUL KARIM Vs. RAHEESA ANSARI
July 31, 1985
ABDUL MAJEED Vs. NANU KRISHNAN
February 22, 1985
ABDULKHADER HAJI Vs. KUNHAMMED
April 12, 1985
ABDULKHANI MYTHEENKAN Vs. KAMALA BAI
September 6, 1985
ABDULLA HAJI Vs. FOOD INSPECTOR TELLICHERRY MUNICIPALITY
July 15, 1985
ABDURAHIMAN Vs. STATE OF KERALA
December 18, 1985
ABU BACKER Vs. JOHN
June 13, 1985
ACHAN VEETIL GOVINDAN NAMBIAR Vs. KAIKUNNATH PUTHIYA VEETTIL ROHINI
October 17, 1985
ADVOCATE GENERAL KERALA Vs. K RAMKUMAR
August 20, 1985
ADVOCATE GENERAL KERALA STATE ERNAKULAM Vs. REV FR K T MATHEW
July 26, 1985
AHAMMAD PILLAI Vs. SUBAIDA BEEVI
July 19, 1985
AJITHAKUMARI Vs. STATE OF KERALA
October 17, 1985
ALEXANDER Vs. STATE OF KERALA
October 9, 1985
ALI AHAMMED Vs. STATE OF KERALA
November 8, 1985
AMINA Vs. HASSAN KOYE
May 31, 1985
AMMU Vs. SARASAMMA PILLAI
October 18, 1985
ANNA Vs. DEVASIA
December 7, 1985
ANTONY Vs. STATE OF KERALA
October 3, 1985
ANTONY VARGHESE Vs. A AND E INSPECTOR
December 17, 1985
APPUKUTTAN Vs. STATE OF KERALA
June 14, 1985
ARAVINDAKSHAN Vs. STATE OF KERALA
June 3, 1985
ASSAINAR Vs. KADEESUMMA
July 16, 1985
ASSIST COLLECTOR OF CENTRAL EXCISE Vs. KALLTRA ABDULKHADER HAJI
June 13, 1985
AUGUSTI Vs. JOSEPH
November 20, 1985
AYYAPPAN CHELLAPPAN Vs. AYYAPPAN THANKAPPAN
March 1, 1985
B ESATDMUTHU Vs. ASST COLLECTOR OF CENTRAL EXCISE
December 4, 1985
BALACHANDRAN Vs. SANKARAN NAIR
March 22, 1985
BALASUBRAMANIAN Vs. NARAYANAN NAIR
March 21, 1985
BAR COUNCIL OF KERALA Vs. THANKAPPAN PILLAI
October 3, 1985
BAR COUNCIL OF KERALA Vs. K C THANKAPPAN PILLAI
August 20, 1985
BAR COUNCIL OF KERALA Vs. THANKAPPAN PILLAI
July 30, 1985
BARJA Vs. MEETHAL UMMI
May 28, 1985
BEERANKOYA HAJI Vs. P P MOHAMMEDKUTTY
July 8, 1985
BENOY THOMAS Vs. VIJAYA BHANU
May 27, 1985
BHASKARAN Vs. STATE OF KERALA
February 5, 1985
BHASKARAN NAIR Vs. STATE
October 3, 1985
BIJOE EMMANUEL Vs. STATE OF KERALA
December 7, 1985
BIJOE EMMANUEL Vs. STATE
October 7, 1985
BINOO K JOHN Vs. STATE OF KERALA
September 18, 1985
BISHOP OF KOTTAYAM Vs. UNION OF INDIA
July 16, 1985
BOARD OF REVENUE KERALA Vs. HINDUSTAN CONSTN CO BOMBAY
April 12, 1985
C I ABRAHAM Vs. K A CHERIYAN
March 7, 1985
C K K JOHN Vs. STATE OF KERALA
February 20, 1985
C K P VILASAM SERVICE CO OP BANK Vs. KESAVA PILLAI
December 5, 1985
C P POCKER Vs. S I OF POLICE
October 17, 1985
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
July 16, 1985
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
June 20, 1985
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR KERALA HIGH COURT
September 16, 1985
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
September 9, 1985
C S KRISHNA IYER Vs. OFFICIAL LIQUIDATOR
August 14, 1985
C S RAMAN MANNADIAR Vs. DY SUPTD OF POLICE
July 31, 1985
C.N. RADHAKRISHNAN Vs. UNION OF INDIA
October 25, 1985
CALICUT MODERN SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 3, 1985
CATHERINE Vs. MANAGER, H.S. MUNDOOR
January 25, 1985
CHACKO Vs. PAILY
February 13, 1985
CHACKO KURUVILA Vs. C T S
February 8, 1985
CHAIRMAN MUNICIPAL COUNCIL Vs. MOHAMOOD
July 31, 1985
CHAIRMAN NATIONAL INSURANCE CO LTD Vs. S NARAYANANKUTTY
April 3, 1985
CHANDRAN Vs. STATE OF KERALA
April 10, 1985
CHATHU Vs. P.R. NARAYANAN NAIR
June 4, 1985
CHATHU NAIR Vs. CHIRUTHEYI AMMA
January 11, 1985
CHECHAMMA THOMAS Vs. COMMISSIONER OF INCOME TAX
September 26, 1985
CHEMBILALI NOORUDIN Vs. ULIKUNNAL KADEEJA
August 13, 1985
CHEVRAKKATTU ILLATH LAKSHMI ANTHARJANAM AND ANOTHER Vs. VELLANKUNNAN SYEDS SON KADER
November 28, 1985
CHUMAR Vs. NARAYANAN NAIR
October 25, 1985
CLARAMMA Vs. THREESA
February 8, 1985
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. C. RAJAGOPALA PRABHU
December 12, 1985
COLLECTOR OF CUSTOMS Vs. SHANMUKHA VILAS CASHEW TRADERS
February 5, 1985
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BRAHMAGIRI B ESTATE
July 25, 1985
COMMISSIONER OF GIFT TAX Vs. MAMMEN MATHEW
June 10, 1985
COMMISSIONER OF INCOME TAX Vs. MATHEN C M
May 31, 1985
COMMISSIONER OF INCOME TAX Vs. OUSEPH C A AND SONS
April 10, 1985
COMMISSIONER OF INCOME TAX Vs. C P ANTONY
April 12, 1985
COMMISSIONER OF INCOME TAX Vs. G B TRANSPORTS
July 23, 1985
COMMISSIONER OF INCOME TAX Vs. OPPOOTTIL AGENCIES
July 23, 1985
COMMISSIONER OF INCOME TAX Vs. KALPAKA ENTERPRISES PRIVATE LIMITED
July 15, 1985
COMMISSIONER OF INCOME TAX Vs. VAMANA PAI K A
July 2, 1985
COMMISSIONER OF INCOME TAX Vs. E N SREEDHARA KAMATH
July 11, 1985
COMMISSIONER OF INCOME TAX Vs. POOPPALLY FOODS
September 26, 1985
COMMISSIONER OF INCOME TAX Vs. STATE
June 6, 1985
COMMISSIONER OF INCOME TAX Vs. KERALA ROAD LINES CORPORATION
October 28, 1985
COMMISSIONER OF INCOME TAX Vs. PERIYAR CHEMICALS LIMITED
November 7, 1985
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RAYONS LIMITED
November 6, 1985
COMMISSIONER OF INCOME TAX Vs. KERALA SOLVENT EXTRACTIONS LIMITED
December 3, 1985
COMMISSIONER OF INCOME TAX Vs. RATILAL DOONGARSEY AND CO
November 18, 1985
COMMISSIONER OF INCOME TAX Vs. ANCHERRY PAVOO KAKKU
November 27, 1985
COMMISSIONER OF INCOME TAX Vs. AJIT SPICES
December 9, 1985
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES KERALA PRIVATE LIMITED
December 19, 1985
COMMISSIONER OF INCOME TAX, KERALA-II, ERNAKULAM Vs. G. B. TRANSPORTS, GURUVAYUR
March 23, 1985
COMMISSIONER OF WEALTH TAX Vs. SREEDHARA KAMATH E N
July 11, 1985
COMMISSIONER OF WEALTH TAX Vs. YESHODHARA K K
December 13, 1985
COMMR OF AGRL INCOMETAX Vs. BHRAMAGIRI B ESTATE
July 25, 1985
COMMR OF WEALTH TAX Vs. YESODHARA
December 13, 1985
CORPORATE MANAGER Vs. CHERIYAN
September 12, 1985
D THANKARAJ Vs. M C PUSHPA ROSE
June 7, 1985
DAMODARAN Vs. VARGHESE
December 16, 1985
DANIEL Vs. STATE OF KERALA
March 12, 1985
DAS Vs. PARUATHAMMA
January 9, 1985
DASA PAI Vs. ASST. LABOUR OFFICER
December 20, 1985
DAVIES Vs. PENNAMMA
October 10, 1985
DAYANANDAN Vs. PUBLIC SERVICE COMMISSION
June 6, 1985
DEEPA Vs. S I POLICE
November 27, 1985
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES Vs. GEORGE P M
October 31, 1985
DEPUTY COMMISSIONER OF SALES TAX Vs. F A C T LTD
November 18, 1985
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. DAT PA
June 12, 1985
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HAJEE M K CHERIYA MAMOO AND BRORS
November 15, 1985
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. LAKSHMICHAND VASANJI AND CO
November 14, 1985
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SRI G GOPINATHA PILLAI
November 6, 1985
DEVAKY Vs. STATE OF KERALA
November 20, 1985
DISTRICT AND SESSIONS JUDGE TELLICHERRY Vs. DISTRICT AND SESSIONS JUDGE TELLICHERRY
November 19, 1985
DISTRICT AND SESSIONS JUDGE TELLICHERRY Vs. STATE
November 19, 1985
DIVAKARAN Vs. CHELLAMMA
May 7, 1985
DIVAKARAN PANKAJAKSHAN Vs. BHARGAVY CHALLAMMA AND ORS.
May 7, 1985
DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. K.P. MOIDUTTY AND ANOTHER
October 17, 1985
DY COMMR OF SALES TAX Vs. M S DAT PATHE
June 12, 1985
E K ABDULKHADER HAJI Vs. THALAKKAL KUNHAMMAD
April 12, 1985
E MADHAVAN Vs. ASSISTANT CUSTODIAN
June 19, 1985
E P KURIAN Vs. N KUTTAPPAN NAIR
October 8, 1985
E V KUNHIMARIAM Vs. OORAMVEETTIL MAMMU
March 6, 1985
E.I. NARAYANAN Vs. STATE OF KERALA
January 21, 1985
EASTERN SEA FOODS (P) LTD Vs. RTA & OTHERS
November 4, 1985
ECONOMIC TRANSPORT ORGANISATION Vs. UNITED INDIA INSURANCE CO LTD
July 24, 1985
ELIAS Vs. ELIAS
December 7, 1985
EXECUTIVE ENGINEER Vs. SANTHA
February 5, 1985
F I PALGHAT MUNICIPALITY Vs. KARINGARAPPULLY CO OP MILK SUPPLY SOCIETY LTD
December 10, 1985
FATIMA Vs. K SARASWATHI AMMA
February 1, 1985
FOOD INSPECTOR Vs. SATHISH KUMAR
July 22, 1985
FOOD INSPECTOR ALWAYE MUNICIPALITY Vs. A V S DAS
June 19, 1985
FOOD INSPECTOR CALICUT Vs. ABDUL SALAM
May 27, 1985
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. P ABDULLA HAJI
June 24, 1985
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. T V USMAN
September 16, 1985
FOOD INSPECTOR, PALGHAT MUNICIPALITY Vs. P. UNNIKRISHNAN
August 10, 1985
FR K J JOSE Vs. MANAGER
November 16, 1985
FR. K.J. JOSE Vs. THE MANAGER
December 16, 1985
G RAMESAN Vs. STATE OF KERAL
August 7, 1985
G THANKAPPAN Vs. STATE OF KERALA
July 9, 1985
GANGADHARAN Vs. KOCHAPPI CHELLAPPAN
June 25, 1985
GANGADHARAN SURESHAN Vs. DEVAKI AMMA
July 30, 1985
GEORGE Vs. JOINT REGISTRAR
August 9, 1985
GEORGE JOSEPH Vs. STATE BANK OF TRAVANCORE
September 16, 1985
GEORGE MATHEW Vs. STATE OF KERALA
August 13, 1985
GOOD HOPE AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 11, 1985
GOPALAKRISHNAN Vs. SAROJINI
July 31, 1985
GOPALAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
January 24, 1985
GOPALAN Vs. RAGHAVAN
December 3, 1985
GOPI Vs. VICE CHANCELLOR
October 29, 1985
GOPINATH Vs. STATE OF KERALA
December 5, 1985
GOPINATHAN NAIR ALIAS HARIKUTTAN Vs. STATE OF KERALA
July 23, 1985
GOURI AMMA KANAKAMMA Vs. KESAVAN GOVINDAN
June 13, 1985
GOVINDA MENON Vs. VARKEY
June 27, 1985
GOVINDA PILLAI Vs. PADMANABHA PILLAI
October 7, 1985
GOVINDA PILLAI MADHAVAN PILLAI Vs. NARAYANA PILLAI BHASKARA PILLAI
July 23, 1985
GOVINDAN Vs. NARAYANI KUNJULAKSHMI
June 17, 1985
GOVINDAN NADAR Vs. STATE OF KERALA
August 8, 1985
GRACY Vs. STATE OF KERALA
February 11, 1985
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. PRITISH NANDY
December 2, 1985
H V BAVENNA Vs. STATE OF KERALA
April 2, 1985
HAMEED Vs. JAYABHARAT CREDIT AND INVESTMENT CO LTD
November 21, 1985
HAMEED Vs. AMEENA
November 26, 1985
HARIHARA IYER Vs. BHAGEERATHI AMMA
June 27, 1985
HEMA Vs. S LAKSHMANA BHAT
July 19, 1985
HIGH COURT OF KERALA Vs. PRITISH NANDY
July 30, 1985
HINDUSTAN CONSTRUCTION CO Vs. BOARD OF REVENUE
April 12, 1985
HINDUSTAN PAPER CORPORATION LTD Vs. GOVERNMENT OF KERALA
September 9, 1985
HYMAKRISHNADAS Vs. M KRISHNADAS
July 5, 1985
IBRAHIMKUTTY Vs. STATE OF KERALA
July 11, 1985
IBRAYAN Vs. BALAN
August 14, 1985
IMMANUEL PAUL Vs. CATHOLIC SYRIAN BANK LTD
May 21, 1985
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LIMITED
April 25, 1985
JACOB Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL DEPUTY
April 10, 1985
JACOB PHILIP Vs. UNION OF INDIA
January 22, 1985
JANARDHANAN Vs. SREEDHARAN
February 1, 1985
JOHN SAMUEL Vs. STATE OF KERALA
August 8, 1985
JOHNY JOSEPH Vs. STATE OF KERALA
December 20, 1985
JOSE Vs. VARKEY
October 17, 1985
JOSE Vs. FOREST RANGE OFFICER
August 22, 1985
JOSEPH Vs. STATE OF KERALA
August 23, 1985
JOSEPH ANNAMMA Vs. PYLO CHACKO
December 19, 1985
JOSHY Vs. STATE
August 23, 1985
JOSHY Vs. VALIATHOVALA S CO-OPERATIVE BANK
September 20, 1985
K A PRABHAKARAN Vs. KUTTIAN PRAKASHAN
February 11, 1985
K C CHANDY Vs. R BALAKRISHNA
August 19, 1985
K C THOMAS Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
April 8, 1985
K DANIEL Vs. T HYMAVATHY AMMA
June 17, 1985
K K S MUHAMMED Vs. SASI
March 29, 1985
K KARUNA KARAN CHIEF MINISTER TRIVANDRUN Vs. T A RAJENDRAN
March 29, 1985
K KRISHNANKUTTY Vs. STATE
March 5, 1985
K KUNHAPPAN Vs. STATE OF KERALA
February 21, 1985
K KUNHI AHMED HAJI Vs. INTELLIGENCE OFFICER
September 10, 1985
K M SALIM Vs. STATE OF KERALA
July 26, 1985
K N SUKUMARAN Vs. T M JACOB
November 12, 1985
K P M SAHEED Vs. ALUMINIUM FABRICATING CO
September 13, 1985
K RAMA KRISHNAN Vs. STATION HOUSE OFFICER HOSDURG
July 2, 1985
K S E BOARD TRIVANDRUM Vs. SURESH KUMAR
November 6, 1985
K SIVAN ATHARI Vs. STATE OF KERALA
April 10, 1985
K T CO Vs. APOLLO CABLES PRIVATE LTD
October 29, 1985
K THYAGARAJAN Vs. PARUR MUNICIPALITY
December 9, 1985
K V NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
March 25, 1985
K. PARAMESWARA BALLAKURAYA Vs. COMMISSIONER OF AGRL. INCOME TAX
March 24, 1985
K. RADHAKRISHNAN NAIR Vs. RTA MALAPPURAM
February 12, 1985
K. RAGHAVAN AND OTHERS Vs. VELUTHA NARAYANAN AND OTHERS
November 8, 1985
K.K. CHACKO Vs. N.V. JOSEPH
October 15, 1985
K.K. THOMAS & OTHERS Vs. STATE OF KERALA & OTHERS
March 12, 1985
K.N. SATHEESAN Vs. CHIEF JUSTICE OF KERALA
April 2, 1985
KADEEJA BEEVI Vs. KERALA FINANCIAL CORPORATION
June 26, 1985
KAJAMOIDEEN Vs. STATE OF KERALA
April 8, 1985
KALIYAMPI NARAYANAN & OTHERS Vs. MANJADIMOODU COIR CO- OPERATIVE SOCIETY & OTHERS
June 26, 1985
KALLARA SUKUMARAN Vs. UNION OF INDIA
June 24, 1985
KALLATRA ABBAS HAJI Vs. GOVERNMENT OF INDIA
July 25, 1985
KALLIANI AMMA Vs. KERALA VARMA THIRUMULAPAD
August 9, 1985
KALYANASUNDRAM PILLAI Vs. RAMAMOORTHY
July 25, 1985
KARTHIAYANI Vs. VENKITACHALA IYER
October 3, 1985
KARUNAN Vs. FOOD INSPECTOR
February 11, 1985
KERALA KAUMUDI PRIVATE LTD. Vs. P. K. BALAKRISHNAN
January 8, 1985
KOCHIRA KRISHNAN Vs. JOSEPH DESOUZA
April 12, 1985
KOCHUMMINI PILLAI THANKAPPAN PILLAI Vs. PARUKUTTY AMMA SUKUMARI AMMA
November 21, 1985
KOCHUVARKEY Vs. CIRCLE INSPECTOR OF POLICE
May 10, 1985
KOLAPPAN PILLAI Vs. MUTHAMMA PILLAI SWARNAMMA PILLAI
March 15, 1985
KOMANCHERI MADHAVAN NAIR Vs. K. RAVUNNI NAIR
May 31, 1985
KONATH MADHAVI AMMA Vs. S M SHERIEF
March 20, 1985
KONGINI BALAN Vs. M VISALAKSHY
September 12, 1985
KOTTAYAM CO OP BANK LTD Vs. STATE OF KERALA
December 18, 1985
KRISHNAN Vs. STATE OF KERALA
November 20, 1985
KRISHNAN Vs. YESODHA
December 9, 1985
KRISHNAN NAIR Vs. KARUNAKARAN NAIR
June 24, 1985
KRISHNANKUTTY Vs. MANI
October 7, 1985
KUMARAN Vs. STATE OF KERALA
August 9, 1985
KUNJAMMA Vs. UNIVERSITY OF COCHIN
February 13, 1985
KUNJAMMA Vs. GEORGE
December 1, 1985
KUNJANNAMMA Vs. KERALA FISHERIES CORPORATION
September 18, 1985
KUNJU MOIDEEN Vs. SAYED MOHAMMED
May 30, 1985
KUNNARATH YESODA Vs. MANATHANATH NARAYANAN
June 14, 1985
KUPPUSWAMY Vs. VISWAM CHITS
November 27, 1985
KURIAKOSE Vs. COCHIN SHIPYARD LTD
March 14, 1985
KUTTAPPAN Vs. THANKA
August 8, 1985
KUTTAPPAN Vs. STATE OF KERALA
November 1, 1985
LAKSHMIKUTTY Vs. STATE OF KERALA
April 29, 1985
LALITHAMBA BAYI Vs. STATE OF KERALA
April 12, 1985
LEELAVATHI Vs. CHIEF REGIONAL MANAGER
November 7, 1985
LILLY Vs. VIJAYALAXMI
July 2, 1985
M KRISHNAN Vs. M NANUKUTTAN
November 6, 1985
M M. SREENIVASA RAO Vs. THE DIRECTOR GENERAL. POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
April 12, 1985
M P MANIKANDA Vs. K RAMAKRISHNAN
July 11, 1985
M. HARIGOVINDAN Vs. STATE OF KERALA
January 10, 1985
M. KUNHAYISU& OTHERS Vs. P. KALLYANI & ANOTHER
February 28, 1985
M.R. VENKITESWARA PRABHU Vs. M. SURENDRA NATHA PRABHU
January 2, 1985
M/S. MARIKAR (MOTORS) LTD., TRIVANDRUM AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 26, 1985
M/S. PREMIER ENGINEERING Vs. M/S. FOREST INDUSTRIES AND ALLIED PRODUCTS
July 26, 1985
MADHAVAN PILLAI Vs. ARULAPPAN NADAR
November 28, 1985
MADHAVI AMMA Vs. MARIAN
November 7, 1985
MALABAR MARKET COMMITTEE Vs. VASUDEVAN NAMBOODIRIPAD
June 13, 1985
MAMMOOTY Vs. FOOD INSPECTOR
December 4, 1985
MAMPEKKATTU NANU Vs. MAMPEKKAT VASANTHA
April 3, 1985
MANAGER, M. J. H. SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
November 28, 1985
MANAGING PARTNER NALLAPPA TRANSPORT Vs. R T A PALGHAT
January 23, 1985
MANAKAD SERVICE CO-OP. SOCIETY LTD Vs. MANIKANTAN NAIR
December 9, 1985
MANI Vs. STATE OF KERALA
July 1, 1985
MANI AMMA Vs. KOLOLICHALIL CHOYI
January 16, 1985
MANI J MEENATTOOR Vs. AMY HOMI COLABWALLA
May 16, 1985
MANI MATHAI Vs. UTHUPPU
June 5, 1985
MANMADHAN Vs. KRISHNAPPAN UNNI
April 23, 1985
MARATT RUBBER LTD Vs. GEORGE THARAKAN
March 18, 1985
MARTHANDA PILLAI Vs. DEVASSIA
July 15, 1985
MARY TERESA DIAS Vs. HONBLE ACTG CHIEF JUSTICE
April 29, 1985
MARY TERESA DIAS Vs. CHIEF JUSTICE
October 14, 1985
MATHAI Vs. STATE OF KERALA
July 22, 1985
MATHAI THANKACHAN S I THANKACHAN Vs. STATE OF KERALA
July 9, 1985
MATHEW Vs. STATE OF KERALA
October 31, 1985
MAYILVAHANAM ROADLINES Vs. MAYILVAHANAM TRAVELS
February 13, 1985
MAYILVAHANAM TRAVELS Vs. R T A MALAPPURAM
January 21, 1985
MC DOWELL AND CO LTD Vs. ASST COMMISSIONER
March 29, 1985
MEERAN UNNI Vs. KOTTAYAM DIST CO OPERATIVE BANK
April 10, 1985
MOHAMMAD Vs. MOHAMMED HAJI
December 5, 1985
MOHAMMED FASI Vs. SUPERINTENDENT OF POLICE
February 20, 1985
MOHD SHERIFF Vs. STATE
December 9, 1985
MONI Vs. SUJATHA
November 26, 1985
MUHAMMEDKUTTY Vs. KUNJAMMA
October 4, 1985
N VITTAL PRAPHU Vs. SHRIMATH AUAMTHESHWARA TEMPLE
July 31, 1985
N. NARAYAN Vs. A. VASUDEVAN
March 15, 1985
N.M. ABDUL RAZACK ROWTHER Vs. K.S. VALAYUDHAN PILLAI
October 11, 1985
NANDAKUMAR Vs. STATE OF KERALA
July 9, 1985
NANU Vs. STATE OF KERALA
August 13, 1985
NARAYANA PANICKER Vs. THANKAMMA
June 26, 1985
NARAYANA PILLAI Vs. KRISHNA PILLAI
January 14, 1985
NARAYANAN Vs. VASUDEVAN
March 5, 1985
NELLIKKA ACHUTHAN Vs. DESHABHIMANI PRINTING AND PUBLISHING HOUSE LTD
April 8, 1985
NEW INDIA ASSURANCE CO LTD Vs. SPLOSNA PLOVBA
July 23, 1985
NEW INDIA ASSURANCE CO. LTD. Vs. KUMARI DELLA AND ORS.
July 30, 1985
NOORDHIN Vs. KADEEJA
August 13, 1985
P A VARGHESE Vs. STATE OF KERALA
January 14, 1985
P C GEORGE Vs. KERALA PUBLIC MEN P C COMMISSION
November 7, 1985
P M SUNNY Vs. STATE OF KERALA
November 15, 1985
P R RANI Vs. DEPUTY LABOUR COMMISSIONER
January 23, 1985
P RAJAPPAN Vs. STATE OF KERALA
April 12, 1985
P SAROJAM Vs. L I C OF INDIA
August 9, 1985
P V GEORGE Vs. BANK OF MADURAI LTD
October 18, 1985
P V MANI Vs. MANI V UNION OF INDIA
May 27, 1985
P V MAYADEVI Vs. K C RAJAN
April 1, 1985
P. GOPALA PILLAI Vs. THE REGISTRAR, HIGH COURT OF KERALA AND ORS.
February 5, 1985
P. JOSE Vs. THE DIRECTOR, CENTRAL INSTITUTE OF FISHERIES AND ANOTHER
February 5, 1985
P. KUNJURAMAN Vs. UNITED INDIA FIRE AND GENERAL
June 4, 1985
P. MOHAMMED Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES,CANNANORE
March 14, 1985
P. PAPPAMMAL Vs. INTERNATIONAL SPACE RESEARCH ORGANISATION
April 11, 1985
P.G. GRACY Vs. STATE OF KERALA & ANOTHER
February 16, 1985
P.K PATHUMMA Vs. STATE OF KERALA
October 19, 1985
PADMAKUMARI Vs. CHANDRASEKHARAN KARTHAVU
February 13, 1985
PADMANABHAN Vs. SUKUMARAN
June 26, 1985
PADMAVATHY Vs. STATE OF KERALA
February 14, 1985
PALLICKAL MANNADY BHAGIVATHY (DEITY) AND OTHERS Vs. VELAYUDHAV PILLAI GOVINDA PILLAI AND OTHERS
August 1, 1985
PANOLI OMANA AMMA AND OTHERS Vs. KANARAN ADIYODI & OTHERS
November 1, 1985
PARAMESWARA BALLAKURAYA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
July 24, 1985
PARIYAYI Vs. PARVATHY AMMA
March 22, 1985
PARU Vs. CHIRUTHAI
June 10, 1985
PARUKUTTY AMMA AND ORS. Vs. THEKKEPATTU NARAYANAN NAIR
May 7, 1985
PARUPPURATH KALLAKANDI KUNHIKANNAN Vs. ASST SUB INSPECTOR OF POLICE
April 12, 1985
PATHU Vs. MAMMAD
September 23, 1985
PATHUMMA Vs. STATE OF KERALA
October 29, 1985
PATHUMMA BEEVI Vs. LONAPPAN
July 9, 1985
PEETHAMBARAN Vs. SANKU
November 19, 1985
PETER JOHN Vs. COMMISSIONER OF INCOME TAX
July 3, 1985
PHILIPOSE Vs. STATE OF KERALA
September 23, 1985
POKKER HAJI Vs. UNION OF INDIA
January 3, 1985
PONNAMMA Vs. KAMALESWARAN
June 25, 1985
PONNUMANI & OTHERS Vs. NARAYANAN NAIR
March 21, 1985
POPULAR KURIES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 1985
POPULAR WORKSHOPS Vs. COMMISSIONER OF INCOME TAX
December 19, 1985
PRABHAKARAN Vs. STATE OF KERALA
December 2, 1985
PRESIDENT OF INDIA Vs. KUNJAPPAN
February 15, 1985
PUBLIC SERVICE COMMISSION Vs. PYLO
October 8, 1985
PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 28, 1985
PUNALUR PAPER MILLS LTD Vs. DISTRICT COLLECTOR QUILON
August 7, 1985
PUTHUPARAMBIL MUHAMMED Vs. STATE OF KERALA
June 4, 1985
PYLO Vs. STATE OF KERALA
July 10, 1985
RADHAKRISHNAN Vs. JAYAKUMARI
April 11, 1985
RAFEEQ TIMBERS Vs. COMMISSIONER OF INCOME TAX
November 5, 1985
RAGHAVAN Vs. NARAYANAN
November 6, 1985
RAGHAVAN Vs. SATHYABHAMA JAYAKUMARI
April 11, 1985
RAGHAVAN Vs. PUBLIC SERVICE COMMISSION
August 14, 1985
RAGHAVAN NAIR Vs. ANANDAVALLY AMMA
April 23, 1985
RAJAN Vs. STATE OF KERALA
June 27, 1985
RAJEE B AMBADI Vs. GOPALA PILLAI
August 14, 1985
RAJENDRAN NAIR Vs. STATE OF KERALA
December 2, 1985
RAJENDRAN NAIR @ RAJAN Vs. STATE OF KERALA
December 21, 1985
RAJU BOSE Vs. PRITISH NANDY
November 27, 1985
RAMACHANDRAN Vs. STATE OF KERALA
July 17, 1985
RAMACHANDRAN Vs. UMADEVI
July 16, 1985
RAMAN SUKUMARAN Vs. PADMANABHA KURUP MADHAVA KURUP
March 25, 1985
RAMANATHA REDDIAR Vs. TALUK LAND BOARD
April 12, 1985
RAMANKUTTY Vs. KALI NANI
November 20, 1985
RAMANKUTTY NAIR Vs. AMMINI AMMA
July 2, 1985
RAMATHAL Vs. K S R T C
July 16, 1985
RAMAVARMA THIRUMULPAD Vs. STATE OF KERALA
January 16, 1985
RANADEVAN Vs. STATE
November 8, 1985
RATNA BAI Vs. VASANTHA KUMARI
September 10, 1985
REHMATH TRADING CO Vs. SALES TAX OFFICER
December 4, 1985
ROBERT WELRESS Vs. MAMMU
October 8, 1985
ROYAL COFFEE WORKS Vs. UNION OF INDIA
May 29, 1985
RUGMINI AMMA Vs. ABDULLA
December 20, 1985
S K A R S M RAMANATHAN Vs. N T C LTD
April 3, 1985
S K NAIR Vs. SIDECO
June 18, 1985
S KRISHNAN Vs. K NARAYANA LYER
July 5, 1985
S PARIMALOM Vs. STATE OF KERALA
July 3, 1985
S. SUBRAMONIA PILLAI & ANOTHER Vs. S. KUMARA PILLAI
November 18, 1985
SADANANDAN Vs. STATE OF KERALA
April 29, 1985
SADANANDAN Vs. JOINT REGISTRAR
February 9, 1985
SADASIVAN Vs. KESAVAN
October 10, 1985
SAMBAMOORTHY Vs. EXCISE INSPECTOR
September 26, 1985
SANKARANARAYANAN Vs. STATE
July 24, 1985
SANKARANARAYANAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
February 15, 1985
SANKARANKUTTY NAIR Vs. JANAKI AMMA
July 11, 1985
SANTHOSH Vs. STATE OF KERALA
April 2, 1985
SARAMMA THOMAS Vs. REV FR KURIAKOSE
July 4, 1985
SATHYASEELAN Vs. FOOD INSPECTOR ALLEPEY
October 11, 1985
SECRETARY NORTH MALABAR DIST CO OP SUPPLY AND MARKETING SOCIETY LTD Vs. MURALEEDHARAN
March 15, 1985
SHIVN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL TRICHUR
September 23, 1985
SHREEDHARAN Vs. KRISHNAN
November 27, 1985
SIDHAN Vs. STATE OF KERALA
June 6, 1985
SIVADASAN Vs. GOVINDAN
March 12, 1985
SOMASUNDARAM Vs. JOINT REGISTRAR
February 1, 1985
SREEDEVI AMMA Vs. NANI AMMA
September 6, 1985
SREEDHARAN Vs. UNNIATHA
January 7, 1985
SREEDHARAN Vs. KRISHNAN
November 19, 1985
STATE Vs. GOPALAN
November 20, 1985
STATE BANK OF TRAVANCORE Vs. SREEPATHY BHAT
November 8, 1985
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX
August 6, 1985
STATE OF KERALA Vs. GOVINDA KURUP KARUNAKARA
July 29, 1985
STATE OF KERALA Vs. A M KUNHIKOYA ALIAS KOYA
July 4, 1985
STATE OF KERALA Vs. SUNDARA RAMA AND CO
June 25, 1985
STATE OF KERALA Vs. JOY
July 12, 1985
STATE OF KERALA Vs. NARAYANAN
July 12, 1985
STATE OF KERALA Vs. DASAN
February 20, 1985
STATE OF KERALA Vs. SUNDER RAJ
March 24, 1985
STATE OF KERALA Vs. V SUNDER RAJ
March 29, 1985
STATE OF KERALA Vs. ARIFFA
March 25, 1985
STATE OF KERALA Vs. C P AHAMED KOYA
June 10, 1985
STATE OF KERALA Vs. ANTONY
October 16, 1985
STATE OF KERALA Vs. NIZAR AHAMED
April 19, 1985
STATE TRADING CORPORATION OF INDIA LTD Vs. ASST COMMISSIONER
September 17, 1985
SUBRAMANIA MUDALIAR Vs. TALUK LAND BOARD
December 19, 1985
SUBRAMANIAM Vs. UNION OF INDIA UOI
November 14, 1985
SUBRAMANIYA IYER Vs. TALUK LAND BOARD
October 25, 1985
SUBRAMONIAN Vs. SREELATHA
July 29, 1985
SUBRAMONIAN Vs. ANANDA NARAYANAN
February 25, 1985
SUDHAKARAN Vs. PADMANABHAN
October 31, 1985
SUKUMARAN Vs. SUSY ISAAC
October 11, 1985
SULAIKHA KUNJU Vs. KRISHNA PILLAI
January 4, 1985
SULEKHA UMMA Vs. KALAIVANI
July 10, 1985
SUMATHI Vs. N J PETER
June 24, 1985
SUO MOTU REVISION PARTNERS Vs. T V HAMEED
August 8, 1985
SUPERINTENDENT UPPER SURIANALLE ESTATE Vs. GENERAL SECRETARY DEVICOLAM ESTATE WORKERS UNION
July 8, 1985
T A RAJENDRAN Vs. P V AYYAPPAN
March 8, 1985
T ABDUL NAZAR Vs. P K MOHD KUTTY
July 19, 1985
T K KELAPPAN Vs. REVENUE INSPECTOR
November 18, 1985
T M KESAVAN Vs. ADDL DIST MAGISTRATE
December 19, 1985
T N CHATTI AVULLA Vs. A K AMMADKUTTY HAJI
June 17, 1985
T P RAJEEVAN Vs. SUB DIVISIONAL MAGISTRATE
May 31, 1985
T SHANMUGHAM PILLAI Vs. N RAJARAMAN
July 19, 1985
T V Vs. HAMEED
August 8, 1985
T V KARUNAKARA MENON Vs. DIST COLLECTOR KOZHIKODE
July 19, 1985
T. P. PARAMESWARAN NAMBOODIRI Vs. OFFICIAL LIQUIDATOR
November 21, 1985
T. R. BALAKRISHNAN NAIR Vs. UNION OF INDIA
August 8, 1985
TATA OIL MILLS CO LTD Vs. ABRAHAM MATHEW
January 30, 1985
THAMPI CHETTIAR ARJUNAN CHETTIAR Vs. STATE KERALA
April 3, 1985
THAMPI JELESTIN Vs. CHELLAMMA CROSILAMMA
April 3, 1985
THANKAMMA Vs. N KUNJAMMA
November 26, 1985
THATHA Vs. PARU
October 10, 1985
THAVOO Vs. JACOB
November 22, 1985
THAYYANBADI MEETHAL KUNHIRAMAN Vs. S I OF POLICE PANOOR
April 1, 1985
THE KSEB Vs. MARSHALL SONS & CO. (INDIA) LTD. MADRAS
August 5, 1985
THOMAS Vs. EMMANNUEL
April 10, 1985
THOMAS Vs. STATE OF KERALA
July 1, 1985
THOMAS Vs. JOSEPH
December 20, 1985
THOMAS Vs. PULIKKAL V STATE OF KERALA
December 20, 1985
THOMAS P VARGHESE Vs. SUKESH THOMAS VARGHESE
June 4, 1985
TOSHIBA AN AND L W ASSOCIATION Vs. EXECUTIVE OFFICER NEDUMBASSERY PANCHAYAT
January 7, 1985
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 30, 1985
ULAHANNAN CHACKO Vs. MATHAI
December 12, 1985
ULAHANNAN KURIEN Vs. IPE THOMAS
April 12, 1985
UNION OF INDIA Vs. P M PAUL
March 29, 1985
UNION OF INDIA Vs. TRANSFORMERS AND ELECTRICALS KERALA LTD
March 5, 1985
UNION OF INDIA Vs. P K PARAMESWARAN PILLAI
October 31, 1985
UNION OF INDIA UOI Vs. KARUNAKARAN NAIR
March 5, 1985
USHA Vs. G P NAMBOODIRI
September 11, 1985
V G NARAYANANKUTTY Vs. FLAG OFFICER COMMANDING IN CHIEF
October 16, 1985
V N SREEDHARAN Vs. BHASKARAN
November 1, 1985
V NANDANAN Vs. DIG OF POLICE CRIME HYDERABAD
October 11, 1985
V P R PRABHU Vs. S P S PRABHU
March 12, 1985
V P VARID Vs. KAMALAM
October 9, 1985
V PARAKASHAN Vs. K P PANKAJAKSHAN
April 2, 1985
V RAMAN KUTTY Vs. STATE OF KERALA
July 5, 1985
V V BALAKRISHNA NAMBIAR Vs. R MADHAVAN NAMBIAR
April 12, 1985
V. SADANANDAN Vs. THE JOINT REGISTRAR OF CO-OP. SOCIETIES AND ANOTHER
February 6, 1985
VANNATHI VALAPPIL JANAKI Vs. PUTHIYA PURAYIL PARU
January 11, 1985
VARGHESE Vs. SPL DEPUTY COLLECTOR
February 25, 1985
VARGHESE Vs. SIVARAMA PILLAI
November 7, 1985
VASUDEVAN NAMBOODIRIPAD Vs. RAVI NAMBOODIRIPAD
March 22, 1985
VELAYUDHAN Vs. SECRETARY TO GOVT
March 12, 1985
VELU PILLAI Vs. SREENIVASAN
June 24, 1985
VELUKUTTY Vs. PRASANNAKUMARI
June 11, 1985
VENU Vs. STATE OF KERALA
January 9, 1985
VENUGOPALAN Vs. PRAKASAN
June 3, 1985
VIMALA R. THAMPI Vs. K.P. HASHIM
November 14, 1985
WEST COAST FIBRE INDUSTRIES Vs. STATE
December 11, 1985
WILLIAM GEORGE HAGGINS Vs. AYISHA
July 19, 1985
YADAV AGENCIES PVT LTD Vs. PHILOMINA
April 3, 1985
ZACHARIAH Vs. STATE OF KERALA
November 12, 1985