Case Index

Title
Date
A C BHANDARY Vs. V S J LOBO
July 10, 1985
A NARAYANA RAO Vs. STATE OF KARNATAKA
February 20, 1985
A P VILAS Vs. KARNATAKA PUBLIC SERVICE COMMISSION
July 5, 1985
A PREMCHAND Vs. INSPECTING ASSISTANT COMMISSIONER
February 27, 1985
A S N SWAMY Vs. STATE OF KARNATAKA
July 12, 1985
A V MUNISWAMY Vs. STATE OF KARNATAKA
February 27, 1985
A. MADHAVA NAIK Vs. REGIONAL TRANSPORT AUTHORITY, MANGALORE AND ANOTHER
December 11, 1985
ABBUBAKAR BEARY Vs. ASSISTANT REGISTRAR OF CO OP SOC
May 29, 1985
ABDUL AZEEZ Vs. REGIONAL TRANSPORT OFFICER
September 5, 1985
ABDUL KHADAR Vs. LAND TRIBUNAL
October 31, 1985
ABDUL RAHIM Vs. SYED ABDUL RAHAMAN
March 26, 1985
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. CHIKKAVEERAYYA LINGAIAH
November 5, 1985
Addl. Commissioner of Income Tax Vs. Chikkaveerayya Lingaiah by Lrs.
November 5, 1985
AIR INDIA Vs. S V INTERNATIONAL
October 18, 1985
ALEMBIC GLASS INDUSTRIES LIMITED Vs. UNION OF INDIA
January 23, 1985
AMEER JAN Vs. TOWN MUNICIPAL COUNCIL
May 27, 1985
AMINABI AND ANOTHER Vs. RAMACHANDRAPPA BASAVANNEPPA ILAGAR
October 1, 1985
AMRESHAPPA Vs. STATE OF KARNATAKA
April 18, 1985
AMRUTHRAO Vs. VISWANATH
January 16, 1985
ANDANOOR SHIVALINGAPPA Vs. STATE OF KARNATAKA
January 29, 1985
ANJUMAN E ISLAMIA Vs. SAKEENABI
March 13, 1985
ANKAPPA Vs. TAHSILDAR AND RETURNING OFFICER
November 8, 1985
ANNAPPA MANJAPPA GUDIGAR Vs. AMARNATH VISHWANATH DHAKAPPA
July 10, 1985
ANTONY ANGELINE Vs. B VIJAYA
June 5, 1985
APPA SAHEB R KERAKALAMATTI Vs. ADDL REGISTRAR OF CO OPERATIVE SOCIETIES IN KARNATAKA
March 13, 1985
Appa Saheb, R. Kerakalamatti Vs. Additional Registrar of Co-operative Societies in Karnataka and others
March 13, 1985
ARAVINDA MALLARAO PATANKAR Vs. KARIGOUDA BANNAPPA GOWDA
July 3, 1985
ARJUN Vs. ZEMPANNA GANGAPPA SAMBANNI
July 10, 1985
ARVIND MOTORS Vs. STATE OF KARNATAKA
April 18, 1985
ASPINWAL AND CO LTD Vs. STATE OF KARNATAKA
January 24, 1985
B BASAVALINGAPPA Vs. STATE OF KARNATAKA
January 11, 1985
B K NARAYANASWAMY Vs. REGIONAL TRANSPORT OFFICER SHIMOGA
December 19, 1985
B M MARAPPA Vs. INSPECTING ASSISTANT COMMISSIONER
March 18, 1985
B N SATHYANARAYANA RAO Vs. STATE OF KARNATAKA
October 4, 1985
B N SREERAMAN Vs. STATE OF KARNATAKA
February 28, 1985
B S SHANKAR Vs. REGIONAL TRANSPORT AUTHORITY
February 18, 1985
B SATYANARAYANA SINGH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
September 19, 1985
B V ASWATHAIAH AND BROTHERS Vs. INCOME TAX OFFICER
July 22, 1985
B W S S B Vs. RAMAKRISHNA AITHAL
November 7, 1985
BABI DSOUZA Vs. SYNDICATE BANK
August 30, 1985
BABU TAYAPPA APPUGOL Vs. SHANTA
June 28, 1985
BALAPPA Vs. STATE OF KARNATAKA
July 8, 1985
BALASAHEB VENKATESH KHASBHAG Vs. LAND TRIBUNAL BELGAUM
September 24, 1985
BANGALORE UNIVERSITY Vs. V RAMACHANDRAN
October 18, 1985
BANK OF INDIA Vs. KARNAM RANGA RAO
November 27, 1985
BARIKARA NARASAYYA Vs. R BASAVANA GOWD
June 6, 1985
BASAPPA Vs. COMMISSIONER OF WEALTH TAX
August 1, 1985
BASAPPA LACHAMAPPA MONGYAL Vs. HANUMANTHA RAO ROAOJI RAO
October 7, 1985
BASAVANNEPPA YELLAPA ANGADI Vs. SHIVAPPA MALLAPPA HOOLI
February 27, 1985
BASAVEGOWDA Vs. S NARAYANASWAMY
July 9, 1985
BHADRAVATHI DIVISION SAW MILLS OWNERS AND TIMBER MERCHANTS ASSOCIATION Vs. STATE OF KARNATAKA
March 18, 1985
BHARATH GOLD MINES LTD Vs. KANNAPPA
June 21, 1985
BHEEM SINGH Vs. HEMAVATHI
November 4, 1985
BHEEMANDA DEVAIAH Vs. KANJITHANDA KARUMBAIAH
January 22, 1985
BHORUKA TEXTILES Vs. STATE OF KARNATAKA
February 8, 1985
BINNY LIMITED Vs. PRESIDING OFFICER LABOUR COURT
June 25, 1985
BINNY LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, BANGALORE
January 1, 1985
BINNY, LTD. Vs. LABOUR COURT, BANGALORE, AND ANOTHER
June 25, 1985
BOMMA KOM NARAYAN NAIK Vs. BOMMA KOM NARAYAN NAIK
July 3, 1985
BUDAN SAB Vs. M S SHARADAMMA
July 15, 1985
BUDDAIAH Vs. COMMISSIONER OF INCOME TAX
April 16, 1985
BUSUNUR INDUSTRIES Vs. STATE OF KARNATAKA
February 20, 1985
BYRAPPA Vs. B W S S B
September 24, 1985
C RAJAMALLAIAH Vs. STATE OF KARNATAKA
May 13, 1985
CANARA BANK Vs. VASUDEVA RAO
January 31, 1985
CANARA WORKSHOPS Vs. PRESIDING OFFICER
April 2, 1985
CHANDRAKANTHA R GHODKE Vs. COMMERCIAL TAX OFFICER V CIRCLE HUBLI
October 8, 1985
CHANNAREVANNA Vs. K P S C
February 8, 1985
CHIKKA KADIRAPPA Vs. ERAPPA
February 12, 1985
CHIKKAMARIYAMMA Vs. H ANANTHARAMSINGH
July 3, 1985
CHOKADI VENKATARAMAN Vs. KASHIM SAHEB
April 4, 1985
CHONDANA GOPALA Vs. CHONDANA MONNAPPA
June 11, 1985
CITY MUNICIPAL COUNCIL BIJAPUR Vs. STATE OF KARNATAKA
March 8, 1985
CITY OF BANGALORE MUNICIPAL CORPORATION EMPLOYEES CO Vs. E.V. RAJU
October 4, 1985
COFFEE BOARD Vs. COMMISSIONER FOR COMMERCIAL TAXES BANGALORE
August 16, 1985
COLONEL G K BURLI Vs. B D A
July 30, 1985
COMMISSIONER OF GIFT TAX Vs. SAMPANGIRAM B K
August 16, 1985
COMMISSIONER OF GIFT TAX Vs. BHOOMIAMMA K
October 7, 1985
COMMISSIONER OF GIFT TAX Vs. SHANBHAG
September 24, 1985
COMMISSIONER OF INCOME TAX Vs. M P DAVIS
October 8, 1985
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED
July 24, 1985
COMMISSIONER OF INCOME TAX Vs. HEGDE AND GOLAY PRIVATE LIMITED
July 25, 1985
COMMISSIONER OF INCOME TAX Vs. J B ADVANI AND COMPANY MYSORE PRIVATE LIMITED
July 26, 1985
COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA MINING CO
December 9, 1985
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LIMITED
January 18, 1985
COMMISSIONER OF INCOME TAX Vs. KARNATAKA BANK LIMITED
June 11, 1985
COMMISSIONER OF INCOME TAX Vs. BHARAT EARTH MOVERS LIMITED
June 3, 1985
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN AERONAUTICS LTD
March 24, 1985
COMMISSIONER OF INCOME-TAX Vs. J B ADVANI AND COMPANY MYSORE PRIVATE LTD
July 26, 1985
COMMISSIONER OF WEALTH TAX Vs. N KRISHNAN
October 9, 1985
CONSOLIDATED COFFEE LTD Vs. RADHA
December 11, 1985
CORPORATION OF THE CITY OF BANGALORE Vs. ANDANAPPA
May 27, 1985
D A GRAHAM AND N G F GRAHAM Vs. COMMISSIONER OF INCOME TAX
April 19, 1985
D ANANTHAKRISHNA BHAT Vs. SPECIAL DEPUTY COMMISSIONER AND COMPETENT AUTHORITY
January 17, 1985
D KUMAR Vs. STATE OF KARNATAKA
February 26, 1985
D M MADASHETTY Vs. STATE OF KARNATAKA
March 7, 1985
D VENKATESAN Vs. P LALITHA
June 14, 1985
D. Basappa Vs. Commissioner of Wealth-tax
August 1, 1985
DABADE Vs. SECRETARY KSTA
September 3, 1985
DARSHAK LIMITED Vs. INDUSTRIAL TRIBUNAL
September 13, 1985
DATTATRAYA Vs. SRINIVASA BHAT THAMMANNA
March 27, 1985
DEEPCHAND KISHANLAL Vs. COMMISSIONER OF INCOME TAX
June 11, 1985
DENA BANK HUBLI Vs. SPECIAL DY COMMR DHARWAD
July 16, 1985
DEVAKKA Vs. VEERAPPA VIRBASAPPA PALLED
December 2, 1985
Devakka Vs. Veerappa Virbasappa Palled
December 3, 1985
DEVANIDHI THIMMAKKA Vs. DODDA THIMMAPPA
February 22, 1985
DINESH LAL Vs. MAJOR B N KAKDE
March 6, 1985
DODDARAJAPPA K B Vs. C R VENKOBA RAO
April 2, 1985
DRAUPADIBAI Vs. NARAYANA MASANU SUTAR
January 28, 1985
E M CHOKKALINGAM CHETTIAR Vs. AGRICULTURAL INCOME TAX OFFICER
October 4, 1985
EKAMBARA A Vs. K LEELA
February 21, 1985
ERACHIKKAIAH Vs. STATE OF KARNATAKA
November 14, 1985
ESHWARAPPA Vs. GANGAWWA
December 9, 1985
ESKAYEF LIMITED Vs. INCOME TAX OFFICER
August 8, 1985
EXECUTIVE ENGINEER P W D YADGIRI Vs. ABDUL SALAM
March 7, 1985
FAKIRAPPA BAILAPPA KAMBAR Vs. KRISHTAPPA BAILAPPA KAMBAR
June 25, 1985
FAKIRASA Vs. SHEKHARAYYA
June 24, 1985
G K KEMPEGOWDA Vs. LUCINDA
January 25, 1985
G NARASAPPA Vs. KALAPPA
April 15, 1985
G RAMAKRISHNA Vs. CHANCELLOR
December 20, 1985
G SHANKARNARYAN Vs. G SRINIVASA RAO
April 15, 1985
G SUBRAMANYA REDDY AND CO Vs. KARNATAKA APPELLATE TRIBUNAL BANGALORE
January 11, 1985
G T RAMASWAMY Vs. STATE OF KARNATAKA
October 31, 1985
GABREL SAVER FERNANDIS Vs. STATE OF KARNATAKA
July 2, 1985
GAJANAN MAHADEV HEGDE Vs. RAMAKRISHNA JATTI NAIK
August 9, 1985
GAJANAN SHIVAPPA HEGDE Vs. NELEMAV GROUP SEVA SAHAKARI SANGHA
February 22, 1985
GANAPATI SANTARAM BHOSALE Vs. RAMACHANDRA SUBBARAO KULKARNI
February 12, 1985
GANDHI CHAILSHTORI MOHMOOD Vs. VICE CHANCELLOR KARNATAKA UNIVERSITY
July 19, 1985
GANGADHARA SETTY Vs. THIRUKAPPA SETTY
June 13, 1985
GANGANARASAIAH Vs. MANAGING DIRECTOR K S R T C
March 6, 1985
GENERAL MANAGER KSRTC Vs. VIJAYALAXMI
March 1, 1985
GENERAL MANAGER KSRTC Vs. BHAVANI BAI
July 17, 1985
GIRIJA SHESHU Vs. BANGALORE UNIVERSITY
July 15, 1985
GIRNAR BUILDERS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
July 18, 1985
GOPAL PRABHU Vs. MARK ALOYSIUS PEREIRA
July 19, 1985
GOPALAKRISHNA NARAYANA HEGDE Vs. VENKATARAMANA NARAYANA BHAT
February 22, 1985
GOPREDDY Vs. BHAGANNA
February 27, 1985
GOVERNMENT OF KARNATAKA Vs. GOVINDA SETTY
January 1, 1985
GOVIND NEELKANT BABANAGARE Vs. KRISHNA BALA PATIL
September 5, 1985
GOVINDAPPA Vs. PREMANAND
March 8, 1985
GOWRAMMA Vs. STATE OF KARNATAKA
July 22, 1985
GULABI HENGSU Vs. VASU KOTTARI
September 2, 1985
GULAM ALI Vs. KARNATAKA BOARD OF WAKFS
February 13, 1985
GURUMALLAPPA Vs. MALLAPPA
August 28, 1985
GURUNATHSA MADUSA RHODE Vs. TRANSPORT COMMISSIONER IN KARNATAKA
October 16, 1985
GURURAJA RAO Vs. KRISHNAMURTHY
September 12, 1985
H C BHOGEGOWDA Vs. DIST MAGISTRATE MANDYA
February 15, 1985
H L SURYAPRABHU Vs. DEPUTY COMMISSIONER ELECTION OFFICER
September 4, 1985
H RAGHUVEERA SHENOY Vs. COMMERCIAL TAX OFFICER
July 26, 1985
H T BHANDARY Vs. MUNIYAMMA
March 12, 1985
HABIBULLA Vs. LAKSHANI
September 27, 1985
HAJEE AHMED BAVA Vs. ASSISTANT COMMERCIAL TAX OFFICER SAGAR
September 6, 1985
HANUMAN TRANSPORT CO P LTD Vs. R T A O K
April 16, 1985
HANUMAN TRANSPORT CO PVT LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 10, 1985
HANUMAPPA Vs. ASSTT COMMR LAND ACQUISITION OFFICER
March 15, 1985
HEGDE AND GOLAY LIMITED Vs. STATE BANK OF INDIA
November 19, 1985
HEMANT KUMAR Vs. UNIVERSITY OF AGRL SCIENCES GKVK
January 16, 1985
HUCHEGOWDA Vs. KARNATAKA APPELLATE TRIBUNAL
February 13, 1985
HUTCHAMMA Vs. MELIGOWDA ALIAS CHIKKAHYDEGOWDA
May 28, 1985
I P RAVEENDRA Vs. BANGALORE UNIVERSITY
August 26, 1985
I T C LTD Vs. GOVERNMENT OF KARNATAKA
April 19, 1985
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA BANGALORE
August 9, 1985
INDIAN EXPRESS MADURAI LTD Vs. PRESIDING OFFICE
December 11, 1985
INDIAN OIL CORPORATION Vs. STATE OF KARNATAKA
September 17, 1985
INDIAN TELEPHONE INDUSTRIES Vs. JAYARAM REDDY
June 17, 1985
INDIAN TELEPHONE INDUSTRIES Vs. STATE OF KARNATAKA
March 8, 1985
INDRAMAL KULURAM JAIN Vs. TEJARAJ DEEPCHAND
June 18, 1985
INDUSTRIAL C D SYNDICATE Vs. B SURYANARAYANA BHAT
July 10, 1985
INSPECTING ASSISTANT COMMISSIONER Vs. N VAJRAM SETTY
March 6, 1985
INSPECTING ASSISTANT COMMISSIONER ACQUISITION RANGE Vs. K B NAGARALA
April 1, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. NATIONAL FLAG PERFUMERY WORKS
March 6, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAJRAM SETTY N NO 1
March 6, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. VAJRAM SETTY N NO 2
December 31, 1985
INSPECTING ASSISTANT COMMISSIONER OF INCOME-TAX Vs. LAXMICHAND AND LALCHAND
March 4, 1985
ITI HMT HAL BEL AND BGML Vs. STATE OF KARNATAKA
March 8, 1985
J U PRABHU Vs. STATE OF KARNATAKA
September 19, 1985
JAGADEESHMITRA SURI Vs. ANANT SHANKAR LIMAYE AND T Y HABIB
July 17, 1985
JAINAULLALBIN SAHEB Vs. DHANYAKUMARAIYA
July 23, 1985
JANAKI Vs. RAMA BANGERA
November 26, 1985
JAYADEVA INSTITUTE OF COMMERCE Vs. COMMISSIONER OF PUBLIC INSTRUCTION
October 8, 1985
JAYAMAHADEVASWAMY Vs. KRISHNA
July 5, 1985
JAYANNA Vs. GENERAL MANAGER K S R T C
March 8, 1985
JEEVA TRANSPORT CORPORATION LTD Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
July 11, 1985
JOHN SOLOMAN GUNDI Vs. SUSHILA JOHN GUNDI
August 13, 1985
JOTIBA DEMANNA PATIL Vs. PURUSHOTTAMLAL RAMLAL
September 3, 1985
JYOTIBA SHANKAR KAROLE Vs. GAJANAN CHANNAPPA ANGOLKAR
August 5, 1985
K KRISHNA BHAT Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MANGALORE
February 4, 1985
K MAHAMAD ALI Vs. STATE OF KARNATAKA
October 16, 1985
K RAGHURAMA RAO Vs. H VENKATESH NAYAK
September 5, 1985
K RAMABAI Vs. COMMISSIONER OF INCOME TAX
December 9, 1985
K RAMACHANDRA MAYYA Vs. DISTRICT MAGISTRATE
June 4, 1985
K S R T C Vs. STATE OF KARNATAKA
May 30, 1985
K S R T C Vs. R T A
February 1, 1985
K S RUDREGOWDA Vs. STATE OF KARNATAKA
May 27, 1985
K SHAMBU Vs. K S T A T
July 18, 1985
K SHANTHARAM Vs. A RAMA AMIN
December 19, 1985
K SRINIVASA SETTY Vs. STATE OF KARNATAKA
October 18, 1985
K T THIMME GOWDA Vs. THIMME GOWDA
September 3, 1985
K THAMMAIAH Vs. PAPANNA
January 23, 1985
K V NARAYAN Vs. S SHARANA GOWDA
August 30, 1985
K YADAV Vs. SYNDICATE BANK
October 1, 1985
K. RAMNUJAM AND ANOTHER Vs. UNION OF INDIA AND OTHERS
April 19, 1985
KALIKADEVI OF SHIRASANGI Vs. SHIVASAHARANAND SADHU MAHARAJ
March 15, 1985
KARIMKHAN Vs. CHAIRMAN and ASST COMMISSIONER LAND TRIBUNAL HUBLI
December 13, 1985
KARNATAKA CEMENT PIPE FACTORY INDUSTRIAL ESTATE Vs. SUPERINTENDENT OF CENTRAL EXCISE
October 18, 1985
KARNATAKA ELECTRICITY BOARD Vs. ASSISTANT COLLECTOR OF C EXCISE
July 9, 1985
KARNATAKA FOREST PLANTATIONS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1985
KARNATAKA ROLLER FLOUR MILLS Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES
April 1, 1985
KARNATAKA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. BORALINGU
November 14, 1985
KARNATAKA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
October 9, 1985
KATTE SHIVAPPA Vs. KORI ERANNA
September 17, 1985
KEDARGOUDA PAMPANAGOUDA PATIL Vs. MALLANAGOUDA NINGANGOUDA CHIKKARADDI
September 24, 1985
KEMPAMMA Vs. DEVICHAND MISRIMAL CO
April 2, 1985
KENCHA Vs. STATE OF KARNATAKA
June 21, 1985
KESHAWA TRADING CO Vs. COMMISSIONER OF COMMERCIAL TAXES
June 11, 1985
KHALIMULLA KHAN Vs. STATE OF KARNATAKA
April 22, 1985
KHODAY INDUSTRIES LIMITED Vs. UNION OF INDIA
October 30, 1985
KISHENLAL Vs. GISSOOLAL
June 14, 1985
KISHORCHAND Vs. KARNATAKA BANK LTD
November 8, 1985
KOTHARI and CO Vs. STATE OF KARNATAKA
January 2, 1985
KRISHANJI GURUNATH Vs. USHA
September 11, 1985
KRISHNA BHAU KADAM Vs. KISHANDAS RAMACHANDRA TELI
September 11, 1985
KRISHNA M BHAT Vs. LAND TRIBUNAL BANTWAL
October 15, 1985
KRISHNA REDDY H P Vs. CANARA BANK
February 28, 1985
KRISHNAMURTHY DM Vs. UNION OF INDIA
February 27, 1985
KRISHNAPPA Vs. EXCISE COMMISSIONER
January 11, 1985
KRUPASHEELA Vs. STATE OF KARNATAKA
October 10, 1985
KUMARI ARUNA Vs. STATE OF KARNATAKA
February 8, 1985
L S JAYAPPA Vs. N S SHAMEGOWDA
January 11, 1985
L SHIVALINGAIAH Vs. ANANDA SOCIAL AND EDUCATION TRUST
March 28, 1985
L.S. Jayappa and another Vs. N.S. Shamegowda and another
January 11, 1985
LAKSHMAN GOUDA Vs. KARNATAKA UNIVERSITY
September 23, 1985
LAKSHMINARAYAN BHATTA Vs. NARASIMHA BHATTA
May 28, 1985
LAKSHMINARAYANA Vs. MITHALAI
June 6, 1985
LAKSHMINARAYANA HARIYACHAR Vs. DIVISIONAL COMMISSIONER
December 16, 1985
LAXMIDEVI Vs. PRAKASH and CO
June 6, 1985
LINGAMMA Vs. STATE OF KARNATAKA
July 19, 1985
LOKKU ZACHARAIAH Vs. UNION OF INDIA AND OTHERS
June 25, 1985
M A SREENIVASAN Vs. COMMISSIONER OF WEALTH TAX
October 7, 1985
M ABDUL SATTAR Vs. COMMISSIONER OF INCOME TAX
October 8, 1985
M DEVAIAH Vs. RAJA SINGH
March 7, 1985
M G BROTHERS Vs. M A NAGARAJ
July 5, 1985
M HANEEF Vs. K S T A T
April 10, 1985
M KAMALAKSHA SHETTY Vs. MIZAR ANNAPPA PAI
June 18, 1985
M L SURYANARAYANA RAO Vs. SPL TAHASILDAR MAGISTRATE MYSORE
February 27, 1985
M M GANAPATHY Vs. NEW PREMIER CHEMICAL INDUSTRIES PVT LTD
July 10, 1985
M MANJULATHA Vs. M L NARASIMHAM
January 1, 1985
M N DODDAMANI Vs. STATE OF KARNATAKA
January 11, 1985
M N JADHAV Vs. INCOME TAX OFFICER FOURTH
October 4, 1985
M P JAYARAJ Vs. STATE OF KARNATAKA
April 25, 1985
M P LAXMAN Vs. AGRICULTURAL INCOME TAX OFFICER
September 10, 1985
M RAMA JOIS Vs. HEMANT KUMAR
January 16, 1985
M S DAKSHINA MURTHY Vs. UNIVERSITY OF MYSORE
September 24, 1985
M S JAFFER SHERIFF Vs. CITY IMPROVEMENT TRUST BOARD
November 8, 1985
M VITTAJACHAR Vs. TAHSILDAR MANGALORE
March 1, 1985
M.L. Suryanarayana Rao Vs. Special Tahasildar and Magistrate, Mysore and others
February 27, 1985
M/S. MODI RUBBER LIMITED. Vs. M/S. HINDUPUR SUPER TYRES AND OTHERS
August 2, 1985
MADEGOWDA Vs. STATE OF KARNATAKA
September 6, 1985
MADHUSUDHAN Vs. STATE OF KARNATAKA
September 12, 1985
MAGANAHALLI BASAPPA Vs. DODDAMANI BASAVARAJAPPA
April 12, 1985
MAHADEVAIAH Vs. ENQUIRY OFFICER
January 7, 1985
MAHADEVAPPA IRAPPA JOGUR Vs. STATE OF KARNATAKA
June 28, 1985
MAHALINGA SHETTY Vs. S KRISHNARAJ
January 31, 1985
MALAGARASAMMA Vs. GURUSIDDAMMA
January 4, 1985
MALLANNA Vs. ABDUL NABI
July 24, 1985
MALLAPPA Vs. THIPPANNA
August 12, 1985
MALLAPPA K Vs. STATE OF KARNATAKA
March 14, 1985
MALLAPPA THROUGH LR VEERAPPA Vs. GURUMALLAPPA
August 28, 1985
MALLIKARJUNA GOWDA Vs. DEPUTY COMMISSIONER SHIMOGA
July 12, 1985
MALLIKARJUNAPPA Vs. JOINT DIRECTOR OF INDUSTRIES AND COMMERCE
July 8, 1985
MANAGEMENT OF CITY OF BANGALORE MUNICIPAL CORPORATION EMPLOYEES COOPERATIVE Vs. E V RAJU
October 4, 1985
MANAGEMENT OF INTERNATIONAL INSTRUMENTS Vs. LABOUR OFFICER
August 22, 1985
MANAGEMENT OF RAMESH HYDROMACHS Vs. LABOUR COURT HUBLI
January 29, 1985
MANAGEMENT OF SAMYUKTA KARNATAKA Vs. M L SATYANARAYANA RAO
June 26, 1985
MANAGING DIRECTOR KSRTC Vs. ANNAPPA VAIDYA
June 18, 1985
MANDANNA Vs. STATE OF KARNATAKA
July 27, 1985
MANGALORE CHEMICALS AND FERTILIZERS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MANGALORE
October 3, 1985
MANJAMMA Vs. S N SURYANARAYANA RAO
October 11, 1985
MANJULATHA Vs. DR. M.L. NARASIMHAM
January 17, 1985
MANJUNATHA Vs. DIRECTOR OF PRE UNIVERSITY EDUCATION
April 11, 1985
MANJUNATHA RAMACHANDRA KAMATH Vs. H N KAMATH
May 28, 1985
MANMAD ALI Vs. STATE OF KARNATAKA
October 16, 1985
MARIYAPPA Vs. COMMISSIONER OF CORPORATION OF CITY OF BANGALORE
February 13, 1985
MD ABDUL WAHEED Vs. K S R T C
July 16, 1985
Md. Abdul Waheed Vs. K.S.R.T.C.
July 16, 1985
MEMBER SECRETARY KARNATAKA STATE BOARD FOR PREVENTION AND CONTROL OF WATER Vs. KRISHNA SPINNING AND WEAVING MILLS P LTD
April 11, 1985
MICHAEL Vs. BANGALORE UNIVERSITY
September 25, 1985
MINERAL MINERS UNION Vs. KUDREMUKH IRON ORE CO LTD
February 19, 1985
MINERAL SALES P LTD Vs. STATE OF KARNATAKA
September 20, 1985
MIR SANUALLA Vs. MOHAMMAD GHOUSE
June 19, 1985
MIZAR GOVINDA ANNAPPA PAI Vs. STATE OF KARNATAKA
December 4, 1985
MOHAMAD FAZAL Vs. KANYAKAPARAMESHWARI TEMPLE COMMITTEE
September 10, 1985
MOHAMED HANEEF Vs. THIRTHAHALLI POLICE
June 13, 1985
MOHAMED SAMIULLAH Vs. COMMISSIONER OF COMMERCIAL TAXES
January 21, 1985
MOHAMMAD ZAFAR SHARIEF Vs. KARNATAKA UNIVERSITY
June 19, 1985
MOHAMMED SAMIULLAH Vs. COMMISSIONER OF COMMERCIAL TAXES
January 23, 1985
MOHD GHOUSE Vs. SECY KARNATAKA BOARD OF WAKFS
April 11, 1985
MOHIDEEN Vs. N M KRISHNA CHETTIAR
February 25, 1985
MOIUDDIN SHARIFF Vs. K S T A T
August 1, 1985
MOTIRAM Vs. STATE
March 11, 1985
MUDDEBIHAL HOUSING CO OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
November 15, 1985
MUDKAPPA Vs. STATE OF KARNATAKA
July 3, 1985
MUKKATIRA DEVAIAH Vs. M P RAJA SINGH
March 7, 1985
MUNISWAMY Vs. STATE OF KARNATAKA
April 2, 1985
MUNIVENKATAPPA Vs. VYSYA BANK LTD
July 31, 1985
MUTHAPPA RAI Vs. DERANNA RAI
December 4, 1985
MYSORE PLYWOODS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE
March 1, 1985
MYSORE STONEWARE PIPES AND POTTERIES LTD Vs. UNION OF INDIA UOI
January 23, 1985
N A K PATHAN Vs. JULEKHABI PATHAN
July 23, 1985
N CHANDRIKA Vs. CHAIRMAN SELECTION COMMITTEE
June 17, 1985
N G E F LTD Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
July 17, 1985
N P SIDDAIAH Vs. K GOPAL
January 16, 1985
N R SOMASHAKAR Vs. SECRETARY R T A
April 17, 1985
N S DHAMANKAR Vs. CANTONTMENT BOARD
September 23, 1985
NAGABHUSAPPA Vs. LAXMINARAYANA
February 14, 1985
NAGAMALLAPPA K M Vs. B J LALITHA
June 17, 1985
NAGANAGOUDA Vs. KAMALAXI
November 21, 1985
NAGARAJ Vs. MOHAN
October 11, 1985
NAGARAJA Vs. STATE OF KARNATAKA
October 1, 1985
NAGENDRA Vs. STATE OF KARNATAKA
August 9, 1985
NANDI BEVOOR VIRUPAKSHAPPA Vs. STATE OF KARNATAKA
October 31, 1985
NANJAMMA Vs. SUBBANNA
August 1, 1985
NANJAPPA Vs. MANAGEMENT OF SRI KRISHNARAJENDRA MILLS
November 20, 1985
NANJE GOWDA Y D Vs. UNION OF INDIA
January 30, 1985
NANJUNDARADHYA Vs. ENQUIRY AUTHORITY
February 7, 1985
NARASIMHAIAH Vs. ASST COMMERCIAL TAX OFFICER CUM ENTERTAINMENT TAX OFFICER RAMANAGARAM
February 8, 1985
NARAYAN ISHWAR HEGDE Vs. VIGNESHWAR VENKATARAMAN BHAT
February 20, 1985
NARAYANA Vs. DEPUTY COMMISSIONER FOR TRANSPORT
June 6, 1985
NARAYANA BHATTA Vs. R T O
October 8, 1985
NARAYANA GOVIND ANIKHINDI Vs. VENUGOPAL SITAREM SARADA
July 15, 1985
NARAYANA GOWDA Vs. STATE OF KARNATAKA
November 7, 1985
NARAYANAMMA Vs. DISTRICT REGISTRAR AND SPECIAL DEPUTY COMMISSIONER
August 28, 1985
NARAYANASWAMY Vs. DIRECTOR OF TECHNICAL EDUCATION
April 4, 1985
NARENDRA BADIGAR MATTU KAMMARAR SAHAKARI SANGHA NIYAMITHA Vs. KRISHNAJI VAIKUNTHARAO DESHPANDE
September 13, 1985
NATARAJ T S Vs. UNION OF INDIA
April 9, 1985
NATIONAL INSURANCE CO LTD Vs. MONAWWA
October 29, 1985
NATIONAL PRODUCTS Vs. COMMISSIONER OF INCOME TAX
April 19, 1985
NEELAKANTAPPA Vs. AMBAMMA
July 16, 1985
NEELAVVA Vs. IRAVVA
August 16, 1985
NEELAVVA Vs. KAREPPA
January 25, 1985
NINGAPPA Vs. KALAVATHI
October 7, 1985
NINGEGOWDA Vs. K B DODDEGOWDA
February 8, 1985
NOORULLA KHAN Vs. REGIONAL TRANSPORT OFFICER
June 26, 1985
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. JAGADISH BABU
November 22, 1985
Oriental Fire and General Insurance Co. Ltd. Vs. Jagadish Babu and others
November 22, 1985
P C KHANAPURI Vs. STATE OF KARNATAKA
June 24, 1985
P S VENKATANARAYANA Vs. STATE OF KARNATAKA
April 4, 1985
P. CHANNAREVANNA AND ETC., Vs. KARNATANKA PUBLIC SERVICE COMMISSION, BANGALORE
February 8, 1985
P.K. LAKSHMINARAYAN BHATTA Vs. P. NARASINGHA BHATTA
May 28, 1985
PAINTER GANAPATHI RAO Vs. B. PARASHURAMA ACHARYA
September 10, 1985
PALGHAR ROLLING MILLS PVT LTD Vs. VISVESVARAYA I S LTD
July 24, 1985
PALTHUR HONOUR SAHEFO Vs. BOPANNA ANNAPURNAMMA
June 26, 1985
PANCHAKSHARAPPA Vs. VIJAYAKUMAR
July 11, 1985
PARIJANASHRAM SWAMIJI Vs. KAILAJE
November 20, 1985
PARWATEWWA Vs. STATE OF KARNATAKA
February 15, 1985
PATEL EXHIBITORS PVT LTD Vs. CORPORATION OF THE CITY OF BANGALORE
September 2, 1985
PATIL EXHIBITORS PVT LTD Vs. BANGALORE CIT Y CORPORATION
September 2, 1985
PEARSON SANKARAN Vs. DIRECTOR OF TECHNICAL EDUCATION
February 12, 1985
PHIPSON AND CO LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
October 7, 1985
PRAKASHRAO K VAIDYA Vs. STATE OF KARNATAKA
July 3, 1985
PRATHAP KUMAR V Vs. BANGALORE UNIVERSITY
September 6, 1985
PREMA Vs. MANAGEMENT HULKAH GROUP SERVICE COOPERATIVE SOCIETY LTD
October 18, 1985
PRIME PUBLICITY Vs. UNION OF INDIA UOI
July 3, 1985
PRINCIPAL Vs. J MARY SUSHEELA
July 22, 1985
PUTTACHANNAIAH Vs. SHIVALINGAIAH
October 29, 1985
R JOSEPH Vs. R ARALAPPA
June 6, 1985
R V SUNDARAM Vs. STATE OF KARNATAKA
May 28, 1985
R VENKATESHAM CHETTY Vs. SECRETARY KSTA
October 8, 1985
R. RAMA REDDY Vs. STATE TRANSPORT AUTHORITY AND OTHERS
August 26, 1985
R. VIJENDRA Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
May 25, 1985
RADHA KRISHNAN Vs. THAYAPPA SETTY
August 28, 1985
RAFI Vs. STATE OF KARNATAKA
February 11, 1985
RAGHAVENDRA P MUDHOL Vs. HANAMANT R KULKARNI
May 29, 1985
RAHAMAT BI AND OTHERS Vs. ASHAKTHA POSHAKA SANGHA
June 5, 1985
RAI P B Vs. REZA JALALI
May 27, 1985
RAJAMMA Vs. INCOME TAX OFFICER SECOND
January 10, 1985
RAJASHEKARAIAH Vs. JAGADGURU ANNADANESHWARA SAMSTHAN MATH
June 25, 1985
RAJAVEERAPPA Vs. DISTRICT JUDGE
April 10, 1985
RAJENDRA BHAT M Vs. STATE OF KARNATAKA
August 23, 1985
RAJSSEKHAR Vs. SANGAPPA CHANNAVEERAPPA UPPIN
July 5, 1985
RAMA BAI ALIAS MEENAKSHI Vs. MUKUNDA KAMATH
November 14, 1985
RAMACHANDRA AIDED HIGHER PRIMARY SCHOOL SOCIETY Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS
June 21, 1985
RAMACHANDRA BHAT Vs. RAO TALITHAYA
August 8, 1985
RAMACHANDRA DASHARATH KHADE Vs. MOHAMAD IQBAL DASTAGIRSAHEB SANGOLLI
September 20, 1985
RAMAIAH Vs. NARASAIAH
June 3, 1985
RAMAKRISHNA SETTY Vs. PROPERTY MANAGER CSI
December 16, 1985
RAMANNA Vs. ABDULLA
October 7, 1985
RAMEGOWDA Vs. GOWRAMMA
November 5, 1985
RAMESH G B Vs. STATE OF KARNATAKA
April 19, 1985
RAMESH N DIXIT Vs. STATE OF KARNATAKA
July 5, 1985
RANGANAYAKAMMA Vs. SRINIVASA SETTY
May 29, 1985
RAOOF Vs. REGIONAL TRANSPORT OFFICER
March 20, 1985
RAZACK S A Vs. S KUPPASWAMIPILLAI
January 30, 1985
REX ADVERTISERS Vs. CORPORATION OF THE CITY OF BANGALORE
May 31, 1985
RUBBANI RICE MILLS Vs. STATE OF KARNATAKA
February 21, 1985
RUDRE GOWDA Vs. STATE OF KARNATAKA
May 27, 1985
S A RAZACK Vs. KUPPUSWAMI PILLAI
January 30, 1985
S B MAMLE DESAI Vs. CONTROLLER OF ESTATE DUTY
February 21, 1985
S B WALIKAR Vs. STATE OF KARNATAKA
December 5, 1985
S G THIMMAPPA Vs. T ANANTHA
March 18, 1985
S GANESHMAL JAIN Vs. UNION OF INDIA UOI
July 8, 1985
S K SARAWAGI AND CO P LTD Vs. GOVERNMENT OF KARNATAKA
October 29, 1985
S KRISHNA Vs. STATE OF KARNATAKA
March 25, 1985
S N RAMESH Vs. COMMERCIAL TAX OFFICER INTELLIGENCE III BANGALORE
May 30, 1985
S P SUBHAN Vs. STATE
June 5, 1985
S V SEQUERA Vs. NAGESH RAGHUNATH GOJE
June 21, 1985
S. VENKATESH PRABHU Vs. K. THEJAPPA SHETTY
July 9, 1985
SACHIDANAND S S KAKODKAR Vs. DEPUTY COMMISSIONER OF TRANSPORT
November 29, 1985
SADANANDA Vs. STATE OF KARNATAKA
July 2, 1985
SADANANDA HEGDE Vs. REGIONAL TRANSPORT AUTHORITY
August 26, 1985
SADIQ SAB Vs. AKHILANDAMMA
February 13, 1985
SAKRAPPA Vs. STATE OF KARNATAKA
April 15, 1985
SALAUDDIN Vs. BOMMEGOWDA
June 27, 1985
SAMPATH RAJ Vs. REGIONAL TRANSPORT OFFICER
June 14, 1985
SANGEETH THEATRE Vs. COMMISSIONER CORPORATION OF THE CITY OF BLORE
February 5, 1985
SANJEEVA SHENOY Vs. DISTRICT JUDGE
September 23, 1985
SATHYANARAYANA TRADING CO Vs. UNION OF INDIA UOI
June 6, 1985
SATYA PREMA MANJUNATHA GOWDA Vs. CONTROLLER OF ESTATE DUTY
September 11, 1985
SHA AMBALAL MOHANLAL OSWAL Vs. MOHAMMAD IBRAHIM
October 1, 1985
SHA GHELABHAI DEVJI AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT DHARWAD
March 20, 1985
SHAMA IYENGAR Vs. MYSORE SUGAR COMPANY LTD
June 9, 1985
SHANKARA MURTHY Vs. STATE OF KARNATAKA
March 18, 1985
SHANKARAIAH Vs. K S R T C
March 12, 1985
SHANMUGAM Vs. MYSORE MINERAL LTD
January 31, 1985
SHANTHA KUMARA SWAMIGALU Vs. SPL LAND ACQUISITION OFFICER
February 28, 1985
SHARADAMMA Vs. REV FATHER DAVID
February 14, 1985
SHASHIKALA Vs. CHAIRMAN SELECTION COMMITTEE
October 4, 1985
SHEENAPPA GOWDA Vs. SOMAKKA
November 21, 1985
SHEKHARAPPA Vs. STATE OF KARNATAKA
March 29, 1985
SHIVA RAO Vs. CECILIA PEREIRA
June 4, 1985
SHIVAJI Vs. STATE OF KARNATAKA
April 2, 1985
SHIVAJI HIGH SCHOOL Vs. PRABHAKAR JOTIBA BAMANE
August 12, 1985
SHIVALINGASWAMY Vs. STATE OF KARNATAKA
March 4, 1985
SHIVANNA BASHETTAPPA BHUMA Vs. SHRI A.S. MIRJI AND OTHERS
August 14, 1985
SHIVAPPA K S Vs. STATE BANK OF MYSORE
March 7, 1985
SHIVAPUTRAPPA CHANNAPPA MUNGOLI Vs. AGRICULTURAL INCOME TAX OFFICER
July 30, 1985
SHRI VANI INSTITUTE OF COMMERCE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 27, 1985
SHYAM SUNDER U NICHANI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE BANGALORE
September 20, 1985
SIDDABASAPPA Vs. ANJANEYALU
June 7, 1985
SIDDAMMA Vs. AGARWAL AND CO
September 12, 1985
SIDDANANJAPPA R Vs. STATE OF KARNATAKA
February 8, 1985
SIDDAPPA Vs. K E B
April 9, 1985
SIDDARAMAPPA Vs. PECKVA NAIKA & ANOTHER
December 4, 1985
SILVER AUDIO SYSTEMS Vs. ASSOCIATED ELECTRONIC AND ELECTRICAL INDUSTRIES
October 8, 1985
SOBHANA KUMAR S Vs. MANGALORE UNIVERSITY
April 19, 1985
SOMASUNDARAM PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 4, 1985
SOUTHERN STEELMET and ALLOYS LIMITED Vs. LAKSHMI NIVAS MITTAL
August 10, 1985
SPECIAL L A O Vs. LAXMAN RADAVO GAWADA
June 27, 1985
SPECIAL LAND ACQUISITION OFFICER Vs. AYYAPPA YAMANAPPA KIRASUR
December 30, 1985
SPECIAL LAND ACQUISITION OFFICER K H F PROJECT DANDELI Vs. AMBAJI NILABA DESAI
November 6, 1985
SREE GAJANANA MOTOR TRANSPORT CO. (P) LTD. Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS.
July 25, 1985
SRIDHARA BHAT Vs. PRABHAVATHI BHAT
June 5, 1985
SRIKANTA SETTY M K Vs. COMMISSIONER OF INCOME TAX
July 23, 1985
SRIKANTH RAO Vs. STATE OF KARNATAKA
June 3, 1985
SRINIVASA Vs. K V SRINIVASA RAO
March 26, 1985
SRINIVASA Vs. STATE OF KARNATAKA
September 25, 1985
SRINIVASA BALIGA Vs. GOPALAKRISHNA PAI
October 4, 1985
SRINIVASA TRADERS Vs. COMMERCIAL TAX OFFICER CHINTAMANI CIRCLE
January 4, 1985
SRIPATHI SRINIVAS OKADE Vs. M/S PREMIER TRADERS
October 4, 1985
STATE Vs. NAGAPPA
June 28, 1985
STATE Vs. T V GANJI
August 8, 1985
STATE BANK OF INDIA Vs. HEGDE AND GOLAY LIMITED
July 26, 1985
STATE BANK OF MYSORE Vs. G P THULASI BAI
July 24, 1985
STATE GOVERNMENT EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF KARNATAKA
June 4, 1985
STATE OF KARNATAKA Vs. ANNEGOWDA
April 19, 1985
STATE OF KARNATAKA Vs. P K P ABDUL HAKEEM AND CO
April 16, 1985
STATE OF KARNATAKA Vs. BABU POOJARY
April 10, 1985
STATE OF KARNATAKA Vs. VISHWANATHA RAO
July 8, 1985
STATE OF KARNATAKA Vs. N P KUVARAKAR
August 12, 1985
STATE OF KARNATAKA Vs. C M ABDUL JALEEL
August 5, 1985
STATE OF KARNATAKA Vs. J CHANNABASAPPA
August 23, 1985
STATE OF KARNATAKA Vs. JAYASHREE
August 29, 1985
STATE OF KARNATAKA Vs. WEST COAST PAPER MILLS LTD
October 10, 1985
STATE OF KARNATAKA Vs. APPAIAH LAXMINARAYANA
October 11, 1985
STATE OF KARNATAKA Vs. A P ABDUL LATHIEEF
October 14, 1985
STATE OF KARNATAKA Vs. PEIRCE LESLIE INDIA LTD
September 25, 1985
STATE OF KARNATAKA Vs. ABDUL WAHAB
October 17, 1985
STATE OF KARNATAKA Vs. LAND TRIBUNAL
December 3, 1985
STATE OF KARNATAKA Vs. KALLAPPA YALLAPPA GONI
November 21, 1985
STATE OF KARNATAKA Vs. YELLAPPA HANAMAPPA ARASAL
November 27, 1985
STUMPP SCHEDULE and SOMAPPA PVT LTD Vs. S M CHANDRAPPA
September 25, 1985
STUMPP SCHEULE AND SOMAPPA P LTD Vs. CHANDRAPPA
September 23, 1985
STUMPP SCHUELE AND SOMAPPA LTD Vs. STATE OF KARNATAKA UNION OF INDIA AND WORKMEN OF ELECTRONIC DIVISIONS OF
September 24, 1985
SUBBANNA Vs. MUDUGODU GROUP PANCHAYAT
July 18, 1985
SUBBAS MALHARIRAO KACHURE Vs. INSPECTING ASSISTANT COMMISSIONER
February 27, 1985
SUDERSHAN AND CO Vs. STATE OF KARNATAKA
January 9, 1985
SUDHA Vs. SHARADAMMA
March 27, 1985
SUJATHA TOURING TALKIES Vs. STATE
February 13, 1985
SULEMANKHAN Vs. MALLAPPA
July 2, 1985
SUMITRABAI Vs. MAHADAVRAO NEELKANTHARAO MADGRI
March 28, 1985
SUNANDA Vs. LAKSHMI BAI
September 6, 1985
SWAMYDAS Vs. KRISHNAN
May 31, 1985
SYED AMJAD PASHA QADI Vs. RAHIMUNNISA BEGUM
October 9, 1985
SYNDICATE BANK Vs. I K AMITHA
March 25, 1985
SYNDICATE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 1, 1985
T H SRINIVASA Vs. BANGALORE UNIVERSITY
January 29, 1985
T K BOSE Vs. VENKATESH ELECTRICAL INDUSTRIES PVT LTD
July 15, 1985
T S KOTAGI Vs. TAHSILDAR GADAG
May 27, 1985
T.V. VISHWANATH Vs. THE DEPUTY COMMISSIONER, BANGALORE & ORS.
June 14, 1985
TAJUNNISA BEGUM Vs. MYDAR HULIGEMMA
January 8, 1985
TARA BAI Vs. V S KRISHNASWAMY RAO
June 4, 1985
TATA OIL MILLS COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASSESSMENT I BANGALORE CITY
December 17, 1985
TATANAGAR TRANSPORT CORPORATION Vs. DHARMAPAL
April 4, 1985
TEEPUSABI Vs. K RUDRAIAH
January 7, 1985
THE MANAGEMENT OF DHARMASAGRA EDUCATION SOCIETY Vs. SHRI S.B. KRISHNA MURTHY AND ANOTHER
August 23, 1985
THIMMAPPA Vs. KOUSALYA
June 18, 1985
THIMMO GOWDA Vs. KALEGOWDA
November 7, 1985
TOWN MUNICIPAL COUNCIL Vs. VIJAYA COLLEGE
December 13, 1985
U N SHARMA Vs. PUTTEGOWDA
July 3, 1985
U SRIDHARA BHAT Vs. PRABHAVATHI U BHAT
June 5, 1985
UDAYASHANKAR Vs. HOUSE RENT CONTROLLER
August 29, 1985
ULLAL RAGHUVIR RAO Vs. SAVITHRI BAI
July 8, 1985
UMESH Vs. MANAGING DIRECTOR KSRTC
March 6, 1985
UNION OF INDIA Vs. I T C LIMITED
June 7, 1985
UNION OF INDIA UOI Vs. SRIPAD SHANKAR KULKARNI
January 15, 1985
UNITED BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 18, 1985
UNIVERSAL INSTRUMENTS CO Vs. ASSISTANT COMMERCIAL TAX OFFICER INTELLIGENCE SOUTH ZONE BANGALORE
January 30, 1985
V M RAMASIDDAPPA Vs. DIRECTOR OF SURVEY SETTLEMENT AND LAND RECORDS
March 26, 1985
V RAGHUYANE RAGHAVENDRA Vs. STATE OF KARNATAKA
October 11, 1985
VARADARAJA LYENGAR Vs. T LAKSHMINARAYANA SETTY
February 5, 1985
VARADHA RAO B Vs. STATE OF KARNATAKA
September 4, 1985
VEERAPPA LAKSHMAPPA ANGADI Vs. SIDDANAGOUDA BASALINGANAGOUDA DHARMAYAT
August 16, 1985
VEERASWAMY Vs. NIL
February 15, 1985
VENKATACHALAIAH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
October 11, 1985
VENKATESHWARALU Vs. GOVERNMENT OF KARNATAKA
July 12, 1985
VENKATESWARA MINERALS Vs. JUGALKISHORE CHIRANJITLAL
June 18, 1985
VERKEY AND CO Vs. REGIONAL LABOUR COMMISSIONER
March 11, 1985
VIJAYA N VITHAL Vs. M H TALAGERI
May 28, 1985
VIJAYALAKSHMI OIL INDUSTRIES Vs. INCOME TAX OFFICER
March 14, 1985
VIRUPAKSHA GOWDA Vs. A N PATIL
February 4, 1985
VISALAKSHAMMA Vs. BALAJI AGENCIES
November 28, 1985
VITTAL PAI Vs. SHARADA ALIAS PADMAVATHI
June 4, 1985
WAJID Vs. STATE OF KARNATAKA
December 12, 1985
Wajid Vs. State of Karnataka
December 13, 1985
WORKMEN OF MODERN MILLS Vs. GENERAL MANAGER
December 18, 1985
Y MOIDEEN KUNHI Vs. COLLECTOR OF CENTRAL EXCISE BANGALORE
November 12, 1985
Y R NAGARAJU Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
February 25, 1985
Y S WSJID Vs. STATE OF KARNATAKA
December 11, 1985
YALLAWWA Vs. KENCHAPPA HANAMAPPA BATTUR
July 11, 1985
YUSUFF Vs. STATE OF KARNATAKA
May 29, 1985