Case Index

Title
Date
ABDUL WAHID KHAN Vs. MUSSUMAT NURAN BIBI
March 4, 1885
AKHOY CHUNDER BACHI Vs. KALAPAHAR HAJI
July 8, 1885
BHUBANESWARI DEBI Vs. NILCOMUL LAHIRI
June 9, 1885
FANINDRA DEB RAIKAT Vs. RAJESWAR DAS
February 14, 1885
KISHEN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 18, 1885
MANROOP KOER Vs. COOMARI RODESHWAR
July 18, 1885
MITCHELL Vs. MATHURA DASS
June 19, 1885
MOULVI MUHAMMAD ABDUL MAJID Vs. MUSSUMAT FATIMA BIBI
June 24, 1885
MUSSAMUT NANOMI BABUASIN Vs. MODUN MOHUN
December 18, 1885
NILAKANT BANERJI Vs. SURESH CHANDRA MULLICK
July 9, 1885
OFFICIAL TRUSTEE OF BENGAL Vs. KRISHNA CHANDRA MOZUMDAR
June 27, 1885
PRINCE MIRZA JEHAN KADR BAHADOOR Vs. NAWAB BADSHOO BAHOO SAHIBA
March 17, 1885
RAI RAGUNATH BALI Vs. RAI MAHARAJ BALI
March 12, 1885
RAJAH OF PITTAPUR Vs. RAJAH VENKATA MAHIPATI SURYA
February 25, 1885
RANI CHANDAN Vs. RANI BHAGOTI
February 7, 1885
SANGRAM SINGH Vs. RAJAN BAHI
July 2, 1885
SOOKHMOY CHUNDER DASS Vs. SRIMATI MONOHURRI DASI
March 6, 1885
SRIMATI KAMINI SOONDARI CHOWDHRANI Vs. KALI PROSUNNO GHOSE
June 27, 1885
TEKAIT RAM CHUNDER SINGH Vs. SRIMATI MADHO KUMARI
July 11, 1885
TOOLSHI PERSHAD SINGH Vs. RAJAH RAM NARAIN SINGH
June 13, 1885
ZEMINDAR OF PALCONDAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 13, 1885