Case Index

Title
Date
ABDUR RAHIM AFROZE Vs. B. C. AGA AND CO. LTD.
February 18, 1975
COMMISSIONER OF INCOME TAX Vs. EVERETT ORIENT LINE CORPORATION
December 18, 1975
COMMISSIONER OF INCOME TAX Vs. ATA HOSSAIN KHAN LTD.
November 19, 1975
GOVERNMENT OF BANG­LADESH Vs. SAMIR & CO.
November 20, 1975
JABED ALI SARKER Vs. DR. SULTAN AHMED
March 18, 1975
KARNAPHULI RAYON AND CHEMICAL LTD. Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
November 20, 1975
MD. SONA MIA Vs. COLLECTOR OF CUSTOMS, CHITTAGONG
April 4, 1975
SWAMI JOYTIRGHANANDA Vs. DEPUTY COMMISSIONER, KHULNA
December 9, 1975