Case Index

Title
Date
A.K. GARG Vs. THE STATE OF RAJASTHAN
November 21, 1975
ABDUL HAMID AND CO Vs. STATE OF RAJASTHAN
August 12, 1975
ABDUL SATTAR Vs. ESTATE OFFICER AND ORS
August 6, 1975
ADIYA Vs. STATE OF RAJASTHAN
August 4, 1975
AJIT SINGH Vs. RAM SINGH
July 11, 1975
AKBAR ALI Vs. ALI MOHAMMED
March 26, 1975
ANAND RAM Vs. RAJALDASS
July 30, 1975
ANAND SINGH Vs. STATE OF RAJASTHAN
January 16, 1975
ANCHI Vs. BALU RAM
February 10, 1975
ARJUN SINGH Vs. STATE OF RAJASTHAN
July 30, 1975
AS MOHAMMAD Vs. STATE
October 1, 1975
AZIMULLA WAZIR Vs. THE COMMISSIONER OF INCOME TAX
December 3, 1975
BACHHA RAJ Vs. STATE OF RAJASTHAN
September 4, 1975
BADLANI Vs. A HOOGEWARFE
January 17, 1975
BAGHEL SINGH Vs. STATE
November 28, 1975
BAKHTAWARSINGH Vs. STATE
January 9, 1975
BAKTA RAM Vs. STATE OF RAJASTHAN
October 17, 1975
BALAKDAS Vs. SHIVNARAIN
July 18, 1975
BALBIR Vs. STATE OF RAJASTHAN
February 3, 1975
BALBIR SINGH Vs. STATE OF RAJASTHAN
September 3, 1975
BALKARI Vs. STATE OF RAJASTHAN
August 11, 1975
BANSHI DHAR BOHRA Vs. STATE OF RAJASTHAN
August 14, 1975
BANWARI LAL Vs. BHAGWATI PRASAD
July 2, 1975
BANWARILAL Vs. AMBALAL
August 27, 1975
BAR COUNCIL OF RAJASTHAN Vs. BOARD OF REVENUE
October 31, 1975
BHAGWANA Vs. THE STATE OF RAJASTHAN
October 29, 1975
BHAGWANDAS BHARGAVA Vs. UNIVERSITY OF RAJASTHAN
September 4, 1975
BHAGWANDAS BHARGAVA Vs. UNIVERSITY OF RAJASTHAN AND 2 ORS.
September 1, 1975
BHAGWAT SWAROOP Vs. RAMCHANDRA AND ORS.
April 2, 1975
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 15, 1975
BHANWARLAL Vs. STATE
November 6, 1975
BHANWARLAL PALIWAL Vs. THE STATE OF RAJASTHAN AND ORS.
December 11, 1975
BHAWANI SHANKER Vs. THE STATE OF RAJASTHAN AND ORS.
April 7, 1975
BHAWANI SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
May 22, 1975
BHERULAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL, RAJASTHAN, JAIPUR
March 20, 1975
BHERUN Vs. STATE OF RAJASTHAN
August 26, 1975
BHOLA RAM Vs. THE STATE
September 1, 1975
BHOLA RAM Vs. THE STATE
September 5, 1975
BHOOREKHAN Vs. STATE OF RAJASTHAN
October 8, 1975
BHOORSINGH Vs. STATE OF RAJASTHAN
July 30, 1975
BHUTA Vs. STATE OF RAJASTHAN
August 8, 1975
BRIJ VALLABH Vs. SUMITRA
January 9, 1975
C.I.T. RAJASTHAN, JAIPUR Vs. VISHNU GENERAL STORES, KOTA
December 16, 1975
CHAMPALAL Vs. RAMCHANDER
August 19, 1975
CHATURBHUJ Vs. RAMJEEVAN
October 20, 1975
CHHAGAN Vs. STATE
July 23, 1975
CHIRAGUDDIN Vs. LUQMAN AND ORS.
November 14, 1975
CHUNNI DEVI Vs. BAPU BHAI DESAI
September 1, 1975
COMMISSIONER OF I T JAIPUR Vs. BIKANER GYAPSUMS LTD
April 24, 1975
COMMISSIONER OF INCOME TAX Vs. GANESH MAL NANAK CHAND
December 17, 1975
D N BANDOPADHYAYA Vs. UNION OF INDIA
September 25, 1975
DALICHAND Vs. STATE OF RAJASTHAN
August 14, 1975
DAULA RAM Vs. STATE OF RAJASTHAN
December 17, 1975
DAULA RAM Vs. STATE OF RAJASTHAN
December 7, 1975
DHARMA Vs. STATE
August 11, 1975
DHOBLI Vs. STATE OF RAJASTHAN
July 16, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. NATIONAL PRINTING PRESS JAIPUR AND AYODHYA PRASAD
December 22, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. N K SONDHI
September 17, 1975
EVEREST CO-OPERATIVE HOUSING SOCIETY LTD. Vs. THE STATE OF RAJASTHAN AND ORS.
March 13, 1975
EXECUTIVE ENGINEER R C P CENTRAL WORKSHOP DIVISION SURATGARH Vs. VEERA
April 14, 1975
F.C. PURI Vs. STATE OF RAJASTHAN
January 3, 1975
FAKIRA Vs. BOARD OF REVENUE RAJASTHAN
March 21, 1975
FATEHLAL Vs. STATE OF RAJASTHAN
January 9, 1975
GAFOOR Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR REGION
October 17, 1975
GAIJI Vs. STATE OF RAJASTHAN
June 30, 1975
GAJANAND Vs. STATE
February 6, 1975
GAJANAND PHOOLCHAND HALDRYON KA Vs. INCOME-TAX OFFICER
August 11, 1975
GANESH Vs. THE STATE OF RAJASTHAN
March 20, 1975
GANESH MAL Vs. MAGAN RAJ
April 10, 1975
GANESH NARAIN Vs. STATE OF RAJASTHAN
May 2, 1975
GANGABAI Vs. BHERULAL
November 7, 1975
GANGADA Vs. STATE OF RAJASTHAN
February 11, 1975
GANGADAS SADANI Vs. MOHANLAL
September 4, 1975
GANPATRAJ Vs. USHA
May 1, 1975
GENERAL AUTO AGENCIES Vs. HAZARI SINGH
August 26, 1975
GHISA Vs. STATE OF RAJASTHAN
April 25, 1975
GHISA Vs. STATE OF RAJASTHAN
April 15, 1975
GHISA RAM Vs. RAJA RAM KUMAR
May 5, 1975
GIRDHARSINGH Vs. GOKUL
July 30, 1975
GOPAL Vs. STATE OF RAJASTHAN
October 21, 1975
GOPAL Vs. STATE OF RAJASTHAN
January 1, 1975
GOPALDAS Vs. SEWARAM
May 6, 1975
GORDHANLAL RAMGOPAL Vs. STATE
December 16, 1975
GRAM PANCHAYAT Vs. ADDL COLLECTOR
March 7, 1975
GULAM ABBAS Vs. SHRI KALYAN FINANCE CO AJMER
January 21, 1975
GULAM MOHAMMAD Vs. KISHAN LAL
January 22, 1975
GURMEJ SINGH Vs. JASBIR KAUR
October 24, 1975
GURUCHARAN SINGH Vs. STATE OF RAJASTHAN
August 18, 1975
GYAN CHAND Vs. KUNJBEHARILAL
September 6, 1975
GYAN CHAND Vs. KUNJBEHARILAL AND 3 ORS.
September 5, 1975
GYANCHAND Vs. DAULATRAM
July 3, 1975
HAR PRASAD Vs. RADHEY LAL
July 9, 1975
HARI MOHAN GUPTA Vs. STATE OF RAJASTHAN
July 2, 1975
HARI RAM Vs. LAJPAT BHAN
February 10, 1975
HARI SHANKAR SHARMA Vs. UNION OF INDIA
January 9, 1975
HASAN LAL Vs. STATE OF RAJASTHAN
January 17, 1975
HAZARILAL Vs. NAGAR PARISHAD
August 4, 1975
HEERA LAL DUNGARPURIA Vs. STATE OF RAJASTHAN
January 15, 1975
HEERA NAND Vs. ABDUL SATTAR
September 10, 1975
HINDAUN INT CHUNA UDHYOG Vs. THE STATE OF RAJASTHAN
February 21, 1975
HIRALAL Vs. HARIBUX AND ANR
February 1, 1975
HIRALAL Vs. HARIBUX
February 25, 1975
HORI RAM Vs. MUNICIPAL BOARD AND ORS.
February 1, 1975
HUSSAIN KHAN Vs. STATE OF RAJASTHAN
September 16, 1975
IBRAHIM Vs. STATE
December 10, 1975
INDERJEET KAUR Vs. STATE OF RAJASTHAN
August 26, 1975
J C MANDOZA Vs. J L MARTIN
August 11, 1975
J N KACKER Vs. STATE OF RAJASTHAN
September 9, 1975
J S BHATI Vs. COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 29, 1975
JAGA RAM Vs. STATE OF RAJASTHAN
June 19, 1975
JAGDISH CHANDRA Vs. BASANTI LAL
August 28, 1975
JAGDISH SINGH Vs. UNION OF INDIA
January 31, 1975
JAGGI ALIAS JAGDISH AND ORS. Vs. STATE OF RAJASTHAN
February 5, 1975
JAI NARAIN AND ORS. Vs. STATE
November 25, 1975
JAICHAND LAL Vs. RAMJI LAL
April 8, 1975
JALAM SINGH Vs. STATE OF RAJASTHAN
September 23, 1975
JAMIL Vs. THE STATE OF RAJASTHAN
December 18, 1975
JANMAD Vs. STATE OF RAJASTHAN
September 24, 1975
JHUMAR LAL Vs. HANSRAJ
October 22, 1975
JOGENDRASINGH Vs. THE STATE
February 2, 1975
JOHARI LAL Vs. P C H REDDY
April 28, 1975
JORAWAR MAL Vs. GYAN CHAND
February 14, 1975
K HAQIQUATULLAH KHAN Vs. STATE OF RAJASTHAN
October 17, 1975
KALSUM BANOO Vs. GAUTAM ASBESTOS CEMENT PRODUCTS
September 23, 1975
KALU RAM AND ORS. Vs. JAGDEO DAS AND ANR.
April 8, 1975
KALULAL Vs. SHRI MANNALAL
September 5, 1975
KALYAN, DAULATRAM AND SUKHPAL Vs. THE STATE
April 2, 1975
KALYANMAL BHANDARI Vs. STATE OF RAJASTHAN
February 4, 1975
KAMAL KANT PALIWAL Vs. PRAKASH DEVI PALIWAL
August 18, 1975
KAMALU DIN Vs. STATE OF RAJASTHAN
March 24, 1975
KANDHARI BABU Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR
April 3, 1975
KANHAIYA LAL Vs. HARI NARAYAN
April 15, 1975
KARACHI WINE STORE Vs. THE MUNICIPAL COUNCIL
December 19, 1975
KESHAVLAL RAMESH CHANDRA Vs. RIKHAB CHAND
October 22, 1975
KEWAL KRISHAN Vs. STATE OF RAJASTHAN
October 30, 1975
KHEMCHAND Vs. UNION OF INDIA
February 26, 1975
KHETA Vs. STATE OF RAJASTHAN
October 14, 1975
KHILLI RAM Vs. STATE
October 21, 1975
KHINVDAN Vs. STATE OF RAJASTHAN
May 8, 1975
KHUSHAL DASS Vs. STATE OF RAJASTHAN
October 27, 1975
KISHORE SINGH Vs. UDHYOG MANDIR
February 21, 1975
KULIN KANT AND IBRAHIM ALI Vs. STATE OF RAJASTHAN
January 10, 1975
KUNDAN LAL Vs. HANUMAN DAS
October 17, 1975
KUNJ BEHARI Vs. ACHARYA HARI
February 24, 1975
L K JOSHI Vs. STATE OF RAJASTHAN
January 30, 1975
LALIT K SHARMA Vs. PRINCIPAL AND CONTROLLER S M S MEDICAL COLLEGE ATTACHED
October 8, 1975
LALITA DEVI Vs. RADHA MOHAN
October 15, 1975
LALITA PRASAD Vs. MST. BHANWARI DEVI
January 20, 1975
LALLA AND ORS. Vs. THE STATE OF RAJASTHAN
December 2, 1975
LALLU AND ORS. Vs. THE STATE
September 30, 1975
LAXMAN Vs. STATE OF RAJASTHAN
April 2, 1975
LAXMANDAS Vs. STATE OF RAJASTHAN
August 12, 1975
M N HASASINGH AND CO Vs. SARDARMAL BARDIYA
February 13, 1975
M R SHAHI Vs. STATE OF RAJASTHAN
September 2, 1975
M/S. GAJANAND PHOOL CHAND Vs. INCOME
August 1, 1975
MADAN LAL Vs. STATE TRANSPORT APPELLATE
October 23, 1975
MADANLAL Vs. PANNA LAL
May 2, 1975
MAGANMAL Vs. UJJANMAL
August 7, 1975
MAHARAJ KISHAN Vs. OFFICIAL LIQUIDATOR, GOLCHA PROPERTIES
December 15, 1975
MAINA Vs. NIRANJAN SINGH
August 19, 1975
MALIK RAM KALRA Vs. STATE OF RAJASTHAN
May 2, 1975
MANDOO AND ORS. Vs. THE STATE OF RAJASTHAN
February 25, 1975
MANGAL SINGH Vs. STATE OF RAJASTHAN
November 11, 1975
MANGALIA Vs. STATE OF RAJASTHAN
July 25, 1975
MANGILAL Vs. NATHI
July 16, 1975
MANGILAL AND ANR. Vs. THE STATE
November 10, 1975
MANOHAR LAL Vs. STATE OF RAJASTHAN AND ORS.
February 10, 1975
MANOHARLAL Vs. STATE OF RAJASTHAN AND ORS.
January 3, 1975
MASJID COMMITTEE Vs. JHAMAT MAL AND ORS.
November 5, 1975
MESSRS VANECHAND SAGARMAL Vs. STATE OF RAJASTHAN
September 29, 1975
MILAPCHAND KANUNGO Vs. UNION OF INDIA
December 12, 1975
MISHRI LAL NAGAR Vs. PREM KUMARS BHATYANI
August 4, 1975
MISHRILAL Vs. PUKHRAJ
September 2, 1975
MITTHU AND ORS. Vs. THE STATE
November 28, 1975
MOBASINGH Vs. STATE OF RAJASTHAN
July 14, 1975
MODA Vs. STATE OF RAJASTHAN
July 15, 1975
MODU AND ANR. Vs. STATE OF RAJASTHAN
December 23, 1975
MOHAMMED SHAFI Vs. STATE OF RAJASTHAN
November 7, 1975
MOHAMMED YUSUF KHAN Vs. MST. ZARINA
April 5, 1975
MOHAN LAL TIWARI Vs. PANCHAYAT SAMITI BHADRA AND ORS
January 3, 1975
MOHANLAL Vs. DAYALDAS AND CO
August 22, 1975
MOHANLAL Vs. RAMESHWAR DAYAL
October 9, 1975
MOHAR SINGH Vs. KANCHAN
January 14, 1975
MOTI LAL Vs. SARDAR MAL
September 8, 1975
MST. ANCHI Vs. SATYANARAYAN
April 1, 1975
MST. KAMLI Vs. THE STATE
March 31, 1975
MUKHA SINGH Vs. STATE OF RAJASTHAN
October 1, 1975
MUNICIPAL BOARD SHEOGANJ Vs. STATE OF RAJASTHAN
April 21, 1975
MUNICIPAL BOARD VANECHAND Vs. STATE OF RAJASTHAN
September 29, 1975
MUNICIPAL COUNCIL Vs. GOGA RAM
October 15, 1975
MUNICIPAL COUNCIL Vs. BHULU RAM
October 23, 1975
MUNICIPAL COUNCIL Vs. NOOR KHAN
October 22, 1975
MUNICIPAL COUNCIL AND ANR. Vs. TARACHAND AND ANR.
February 20, 1975
MUNICIPAL COUNCIL JAIPUR Vs. SITARAM
November 14, 1975
MUNICIPAL COUNCIL JAIPUR Vs. MANGILAL
May 8, 1975
MUNSHI AND OTHERS Vs. THE STATE
December 19, 1975
N B KANUNGO Vs. UNION OF INDIA
March 28, 1975
NAGAR PALIKA CHITTORGARH Vs. RADHEY SHYAM
August 27, 1975
NAND KISHORE Vs. RAM SUKHA AND STATE
November 17, 1975
NAND KISHORE Vs. PRABHU NARAIN
July 28, 1975
NANDLAL Vs. KESARLAL
July 28, 1975
NATHI Vs. SHANKER
July 9, 1975
NATHU RAM AND CO Vs. STATE
September 3, 1975
NATHU RAM AND CO. Vs. STATE AND ORS.
September 1, 1975
NATHULAL Vs. STATE OF RAJASTHAN
March 14, 1975
NIRMALA Vs. GAURI SHANKER
April 4, 1975
NOKHA Vs. STATE
July 30, 1975
OM PRAKASH Vs. UNIVERSITY OF RAJASTHAN AND ORS.
March 14, 1975
ONKAR LAL Vs. PURSHOTTAM AND ANR.
January 2, 1975
PANNA Vs. SARDAR SURENDRA SINGH
April 2, 1975
PARBHATI LAL Vs. ADDITIONAL DISTRICT DEVELOPMENT OFFICER AND ORS.
April 5, 1975
PARMESHWAR SARUP Vs. MADHU
April 9, 1975
PARMESHWARI DEVI Vs. MAHAVIR PRASAD
March 21, 1975
PEERDAN PARAKH AND ORS. Vs. COMMISSIONER OF INCOME TAX
October 31, 1975
POOLCHAND AND ORS. Vs. STATE OF RAJASTHAN
November 6, 1975
POOLCHAND AND ORS. Vs. STATE OF RAJASTHAN
December 6, 1975
POOSA RAM Vs. STATE OF RAJASTHAN
January 15, 1975
PRAHHASHANKER Vs. RUKMANI
November 7, 1975
PRAHLAD SINGH Vs. MEENA KUMARI
May 4, 1975
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
July 11, 1975
PREM CHAND SANGHI Vs. STATE OF RAJASTHAN
May 16, 1975
PREM KUMARI Vs. PANCHAYAT SAMITI
July 8, 1975
PREM RAJ Vs. STATE OF RAJASTHAN
December 11, 1975
PRITAM LAL Vs. UNION OF INDIA
August 19, 1975
PURAN CHAND Vs. S.T.A.T. AND ORS.
January 6, 1975
PURSHOTTARN SINGH Vs. STATE OF RAJASTHAN
December 13, 1975
RADHEY SHYAM Vs. RAM SAHAI AND ORS.
March 18, 1975
RAGHUNATH & OTHERS Vs. GHISA RAM & OTHERS
October 9, 1975
RAJASTHAN CANAL PROJECT VIJAYANAGAR CIRCLE Vs. RAJASTHAN CANAL RASTRIYA MAZDOOR UNION
October 24, 1975
RAJASTHAN STATE ELECTRICITY Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 4, 1975
RAJENDRA KUMAR Vs. JAMNA DAS
January 15, 1975
RAM CHAND Vs. UNION OF INDIA
August 8, 1975
RAM CHANDRA Vs. STATE OF RAJASTHAN
January 15, 1975
RAM PAL Vs. KALU ALIAS RAMDEO
April 7, 1975
RAM SAWRAI Vs. BADRI
December 23, 1975
RAM SINGH Vs. STATE
August 14, 1975
RAM SINGH Vs. STATE
August 1, 1975
RAM SWAROOP Vs. STATE OF RAJASTHAN
July 28, 1975
RAMDAYAL Vs. STATE OF RAJASTHAN
July 3, 1975
RAMESH CHAND Vs. STATE OF RAJASTHAN
January 16, 1975
RAMJEEWAN Vs. CHAND MOHAMMED
August 26, 1975
RAMKARAN Vs. SHRIKISHAN
October 8, 1975
RAMNIWAS AND ANR. Vs. STATE
November 25, 1975
RAMPHOOL Vs. STATE
January 2, 1975
RAMPYARI Vs. SANTOKHSINGH
July 9, 1975
RAMSHARAN Vs. RAMAVTAR
August 8, 1975
RAMSWAROOP Vs. STATE
May 26, 1975
RAMSWAROOP AGARWAL Vs. UNIVERSITY OF RAJASTHAN
August 4, 1975
RANA TAKHATSINGH Vs. BOARD OF REVENUE
April 7, 1975
RAO RAJA HUKAM SINGH Vs. STATE OF RAJASTHAN
July 28, 1975
REWAT DAN Vs. STATE OF RAJASTHAN
February 7, 1975
RUGHNATH SINGH Vs. BALABUS
August 25, 1975
SABIR ALI AND TWO ORS. Vs. THE STATE OF RAJASTHAN
January 2, 1975
SADHU AND RAM KISHAN Vs. STATE OF RAJASTHAN
December 19, 1975
SAJAN Vs. STATE OF RAJASTHAN
July 4, 1975
SAMPATRAJ Vs. BHAGWATILAL
October 25, 1975
SAMPATRAJ Vs. STATE OF RAJASTHAN
October 30, 1975
SAMPATRAJ Vs. BHAGWATILAL AND ANOTHER
July 22, 1975
SANT LAL Vs. STATE OF RAJASTHAN
August 27, 1975
SATYA NARAIN Vs. STATE OF RAJASTHAN
August 5, 1975
SATYANARAIN Vs. BAJRANGLAL
July 28, 1975
SAWAI SINGH Vs. STATE
December 19, 1975
SAYED AHEMED Vs. STATE
February 13, 1975
SHAMBHUSINGH Vs. THE STATE
February 28, 1975
SHAMSHER SINGH Vs. STATE OF RAJASTHAN
July 15, 1975
SHANKAR LAL Vs. PREM SAGAR
September 5, 1975
SHANKER SINGH AND ORS. Vs. THE UNION OF INDIA (UOI) AND ORS.
November 24, 1975
SHAUKAT Vs. DEENA
January 1, 1975
SHIVCHARAN SINGH Vs. STATE OF RAJASTHAN
January 17, 1975
SHRI LAL Vs. THE STATE OF RAJASTHAN AND ANR.
January 3, 1975
SHRIKANT RAO Vs. STATE OF RAJASTHAN
January 21, 1975
SHRIKISHAN SAYARDEVI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 5, 1975
SHYAM BEHARI GOYAL Vs. THE STATE OF RAJASTHAN AND ORS
February 10, 1975
SHYAM BEHARI GOYAL Vs. THE STATE OF RAJASTHAN AND ORS.
February 11, 1975
SHYAM LAL Vs. RAMAVTAR
April 18, 1975
SITA RAM Vs. STATE
September 11, 1975
SITARAM RAMAVTAR Vs. LOHIYA MURLIDHAR MEGHRAJ
January 28, 1975
SITORI Vs. STATE OF RAJASTHAN
September 5, 1975
SMT. HEM KANWAR Vs. CHANDRA SHEKHAR
March 31, 1975
SMT. KALSUM BANOO Vs. GAUTAM ASBESTOS CEMENT PRODUCTS
December 23, 1975
SMT. MOHINI BAI Vs. KISHANCHAND
March 20, 1975
SOBHRAJ MAL Vs. KAMLA DEVI
September 1, 1975
SOHAN LAL LOONKARAN Vs. STATE OF RAJASTHAN
March 15, 1975
SOHAN ROOP RAI Vs. STATE OF RAJASTHAN
January 6, 1975
STATE Vs. MATHURA LAL
February 28, 1975
STATE Vs. KAMAL SINGH
April 9, 1975
STATE Vs. RAMA
October 22, 1975
STATE Vs. SADDIQ
September 30, 1975
STATE Vs. TALSA RAM
November 11, 1975
STATE OF RAJASTHAN Vs. HET RAM AND ORS
October 1, 1975
STATE OF RAJASTHAN Vs. NETI
August 24, 1975
STATE OF RAJASTHAN Vs. GORDHAN
February 21, 1975
STATE OF RAJASTHAN Vs. KURDIA AND ORS.
September 15, 1975
STATE OF RAJASTHAN Vs. NETI
October 24, 1975
STATE OF RAJASTHAN Vs. TOPAN DAS
October 24, 1975
STATE OF RAJASTHAN Vs. HANSA RAM
November 12, 1975
STATE OF RAJASTHAN Vs. BHANWARU KHAN
April 7, 1975
STATE OF RAJASTHAN Vs. PURALAL
April 11, 1975
STATE OF RAJASTHAN Vs. RAM PRASAD
April 24, 1975
STATE OF RAJASTHAN Vs. NARSINGH
May 6, 1975
STATE OF RAJASTHAN Vs. MANPHOOL
May 2, 1975
STATE OF RAJASTHAN Vs. RAM SWAROOP DAS
February 21, 1975
STATE OF RAJASTHAN Vs. JAGDISH CHANDRA
July 22, 1975
STATE OF RAJASTHAN Vs. GIRVAR DAYAL DAVE
July 2, 1975
STATE OF RAJASTHAN Vs. MOTI SINGH
May 9, 1975
STATE OF RAJASTHAN Vs. GAJ RAJ MEHTA
August 14, 1975
STATE OF RAJASTHAN Vs. RAMRAKH AND ORS.
March 3, 1975
STATE OF RAJASTHAN Vs. BHAWANI SHANKER BUS SERVICE AND ORS.
October 29, 1975
SUA LAL Vs. NANCHU AND ORS.
December 23, 1975
SUJANMAL Vs. RADHEY SHYAM AGARWAL
July 4, 1975
SUNDERDEVI Vs. MANAKCHAND
September 3, 1975
SURENDRA KUMAR BHANDARI Vs. STATE OF RAJASTHAN
September 4, 1975
SURGYANI Vs. UNION OF INDIA
July 7, 1975
TEEJA DEVI Vs. NORATMAL
July 8, 1975
THAKUR UMAID SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
January 10, 1975
THARUMAL Vs. JODH RAM
July 24, 1975
THE LIFE INSURANCE CORPORATION OF INDIA Vs. K.M. RAMI AND ANR.
March 17, 1975
THE STATE Vs. KHET SINGH AND ORS.
March 6, 1975
TILAK RAJ Vs. MST LALLI BAI
December 1, 1975
TOP KANWAR Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
April 14, 1975
TRUSTEES OF PORT AND ORS. Vs. KHETAWAT INDUSTRIES AND ORS.
March 19, 1975
UDA RAM Vs. TEJ KARAN
February 6, 1975
UDAIPUR COTTON MILLS Vs. SUTI MILLS MAZDOOR UNION
March 13, 1975
UDAIPUR MINERAL DEVELOPMENT SYNDICATE PVT LTD Vs. M P DAVE
May 14, 1975
UDAISINGH Vs. SMT. CHATTAR KANWAR AND ORS.
January 2, 1975
UMA Vs. KAJOR
May 11, 1975
UMRAO Vs. SHEONARAIN
August 12, 1975
UMRAO MAL MATHUR Vs. STATE OF RAJASTHAN
January 16, 1975
UNION OF INDIA Vs. TARA CHAND
February 3, 1975
UNION OF INDIA Vs. SUKANLAL SOHANLAL
July 9, 1975
UNION OF INDIA (UOI) Vs. PHOOL CHAND
February 5, 1975
USMAN Vs. THE STATE
March 14, 1975
UTSAV LAL GUPTA Vs. MOHAN BROS
April 9, 1975
V N SORAL Vs. MOHAN POONAMIA JAIN
November 14, 1975
VIDHYA SAGAR THROUGH HIS LEGAL REPRESENTATIVES Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
November 21, 1975
VIDYA SAGAR Vs. REGIONAL TRANSPORT AUTHORITY
November 24, 1975
VIJAY SINGH Vs. STATE OF RAJASTHAN
October 29, 1975
VISHNUAVTAR AND ORS. Vs. MAWASI AND ORS.
November 6, 1975