Case Index

Title
Date
A. K. VASUDEVA Vs. THE ADMINISTRATOR, GOVERNOR, HIMACHAL PRADESH, SIMLA, AND ORS.
December 17, 1975
ACHHRU AND ORS. Vs. THE DIRECTOR OF CONSOLIDATION ETC.
July 24, 1975
ALMU Vs. GUSAOON
April 23, 1975
AMAR CHAND AND ORS. Vs. THE STATE
May 26, 1975
AMARNATH RULA RAM Vs. KANWAR JOGINDER SINGH
July 21, 1975
ANOKHI RAM LAMBARDAR, BHOJ REHAD Vs. STATE OF HIMACHAL PRADESH
July 22, 1975
ARJUN DEV BALI Vs. THE UNION OF INDIA (UOI) ETC.
January 6, 1975
ARUN KUMAR Vs. STATE OF HIMACHAL PRADESH ETC.
October 27, 1975
ASA SINGH KOCHHAR AND ANR. Vs. DARSHAN SINGH KOCHHAR AND ORS.
December 12, 1975
B.C. NEGI Vs. UNION OF INDIA (UOI) ETC.
June 11, 1975
BAL KRISHAN VAID Vs. STATE OF H.P.
September 13, 1975
BALAK RAM CHAUHAN AND ANR. Vs. THE STATE OF H.P. AND ANR.
July 21, 1975
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
May 20, 1975
BALIA Vs. KANSHI RAM
June 2, 1975
BALKRISHAN KUTHIALA Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD ETC.
September 12, 1975
BELI RAM Vs. STATE OF HIMACHAL PRADESH AND ORS.
July 31, 1975
BHAGIRATH AND ORS. Vs. GOBIND
September 10, 1975
BHAJAN DASS Vs. RANBIR SINGH AND ANR.
April 18, 1975
BHIM SEN Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
June 4, 1975
BHIMI RAM ETC. Vs. LOHARU RAM
October 3, 1975
C D KATOCH Vs. SANT PAL
August 7, 1975
CHANDER SEN Vs. AKHTYAR MANI AND ANR.
September 24, 1975
CHARAN DASS Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
December 19, 1975
CHET RAM Vs. LACHHU ETC.
July 24, 1975
CHHABIL DASS Vs. INDER SINGH
April 18, 1975
CHINT RAM Vs. STATE OF HIMACHAL PRADESH
November 13, 1975
CHUHATALI Vs. BRATU
September 2, 1975
CHUNI LAL Vs. STATE OF H.P. AND ORS.
December 17, 1975
DAGU Vs. GAWAINU ETC.
May 2, 1975
DALIP SINGH Vs. THE STATE OF HIMACHAL PRADESH
March 10, 1975
DARSHAN LAL ETC. Vs. RAM RATTAN ETC.
July 8, 1975
DASONDHI RAM AND ANR. Vs. HAND RAJ
May 19, 1975
DAULAT RAM ETC. Vs. SMT. SHANTI DEVI
February 27, 1975
DAYA RAM AND ANR. Vs. THE STATE
July 17, 1975
DEVINDER SINGH Vs. STATE OF H P
May 13, 1975
DEWAN CHAND AND SONS Vs. RATTAN LAL
May 7, 1975
DHANI RAM Vs. BALAK RAM
November 27, 1975
DHANVIR Vs. STATE
January 10, 1975
DHYAN SINGH Vs. DIRECTOR OF CONSOLIDATION
October 28, 1975
DISTRICT AND SESSIONS JUDGE Vs. SHRI RAVINDER KUMAR SHARMA, ADVOCATE
November 7, 1975
G S SHEKHAR Vs. STATE OF HIMACHAL PRADESH
August 12, 1975
GANGADHARIAH SOMA SEHKHAR Vs. THE STATE OF HIMACHAL PRADESH ETC.
June 25, 1975
GARIB CHAND AND ORS. Vs. UTTAMI AND ORS.
March 31, 1975
GHANSARA SINGH ETC. Vs. SMT. AJUDHIA ETC.
July 30, 1975
GIAN CHAND ETC. Vs. ROZI RAM AND SMT. LACHHMI
September 4, 1975
GIRJA NAND Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
July 28, 1975
GOKAL Vs. SMT. SHAKUNTLA DEVI ETC.
September 30, 1975
GOKAL CHAND Vs. THE STATE OF H.P. ETC.
May 28, 1975
GOPAL KRISHAN AND KRISHAN CHAND Vs. THE STATE
April 9, 1975
GURBACHAN SINGH AND ANR. Vs. THE STATE OF HIMACHAL PRADESH
August 21, 1975
GURU DUTT Vs. STATE OF HIMACHAL PRADESH
October 1, 1975
HANS RAJ Vs. UTTAM CHAND
November 24, 1975
HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
June 9, 1975
HARSUKH RAI Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
October 21, 1975
HIMACHAL PRADESH MARKETING AND DEVELOPMENT Vs. URMILA KUMARI
December 16, 1975
HIMACHAL RICE MILLS Vs. STATE OF HIMACHAL PRADESH ETC.
December 1, 1975
HIMPRASTHA FINANCIERS PRIVATE LTD Vs. UNION OF INDIA
April 14, 1975
HOTZ HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 4, 1975
HUKAM SINGH Vs. DIRECTOR OF CONSOLIDATOIN ETC.
October 28, 1975
INDER JIT SINGH KANG Vs. UNION OF INDIA (UOI) ETC.
March 25, 1975
INDERSAIN ETC. Vs. INSOLVENCY JUDGE ETC.
May 22, 1975
ISHAR AND BHAGTA Vs. SMT. RAO ETC.
May 2, 1975
ISHWAR CHAND Vs. STATE OF HIMACHAL PRADESH
September 12, 1975
J.N. SIRKER Vs. UNION OF INDIA AND OTHERS
September 15, 1975
JAI DEV Vs. FIRM CHARANJI LAL KISHAN CHAND ETC.
November 20, 1975
JAI SINGH Vs. STATE OF H P
September 19, 1975
JATINDER NATH KALIE Vs. DEVINDER PAL ARORA AND ANR.
September 12, 1975
JOGINDER SINGH ETC. Vs. STATE OF HIMACHAL PRADESH
March 20, 1975
KAILASH WATI Vs. STATE OF HARYANA
September 10, 1975
KANHYA RAM ETC. Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
November 21, 1975
KANWARANI MADNA VATI Vs. RAGHUNATH SINGH
October 7, 1975
KEWAL RAM CHAUHAN Vs. UNION OF INDIA (UOI) AND ORS.
November 20, 1975
KIRPA RAM Vs. THE STATE OF H.P. ETC.
August 4, 1975
KIRPAL SINGH Vs. THE STATE OF HIMACHAL PRADESH
November 20, 1975
KUMARI NIRMALA CHAUHAN AND ANR. Vs. VINOD SHARMA
May 12, 1975
KUNDAN LAL Vs. STATE OF HIMACHAL PRADESH
May 8, 1975
KUTUB DEEN Vs. STATE
January 3, 1975
LACHHMAN DASS Vs. SMT. SHEILLA EMILE
March 10, 1975
M.J.STONE Vs. UNION OF INDIA
March 19, 1975
MANAK CHAND Vs. STATE OF HIMACHAL PRADESH AND ORS.
October 21, 1975
MANGO Vs. MANGTU
July 18, 1975
MASADI RAM Vs. JOBAN DASS
March 3, 1975
MAST RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
August 20, 1975
MAUJI RAM Vs. MADAN SINGH ETC.
July 24, 1975
MEHAR CHAND BHARADWAJ Vs. THE STATE OF HIMACHAL PRADESH
October 23, 1975
MEHAR SINGH Vs. UNION OF INDIA (UOI) ETC.
July 4, 1975
MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND ORS.
September 5, 1975
MOHINDER SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
September 18, 1975
MUNI LAL Vs. THE STATE OF HIMACHAL PRADESH ETC.
March 5, 1975
N.K. JINDAL AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
March 21, 1975
NAND KISHORE Vs. KISHAN CHAND AND ORS.
May 10, 1975
NIRAM DASS Vs. HIRDA RAM
September 19, 1975
OM PRAKASH Vs. BOARD OF SCHOOL EDUCATION FOR H.P.
August 5, 1975
P.L. MORADA Vs. S.D. BAKSHI
January 6, 1975
P.L. MORADA Vs. S.D. BAKSHI
December 5, 1975
PADAM SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
March 20, 1975
PARAM DEV Vs. STATE
January 10, 1975
PARAS RAM Vs. STATE
June 18, 1975
PARSHU RAM Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
April 1, 1975
PAUSU RAM Vs. STATE
August 7, 1975
PREM CHAND Vs. BENI MADHAV
October 21, 1975
PRITAM Vs. DURGA SINGH
August 12, 1975
PRITAM SINGH AND ANR. Vs. RAJINDER KUMAR ETC.
March 14, 1975
PURAN Vs. STATE OF HIMACHAL PRADESH
May 11, 1975
PURAN SINGH Vs. LABHU RAM
March 3, 1975
R S PATHAK, MOHINDER SINGH Vs. STATE OF HIMACHAL PRADESH
September 13, 1975
RAJ KUMAR RAJINDRA SINGH Vs. UNION OF INDIA
November 24, 1975
RAJINDER MOHAN SEHGAL Vs. Y S PARMAR
March 14, 1975
RAKHA SINGH Vs. SANTOKHA
September 26, 1975
RAM DASS AND ORS. Vs. KISHAN DEV AND ANR.
May 19, 1975
RAM DATT AND ORS. Vs. PESHI LAL AND ORS.
September 2, 1975
RAM DEV ARORA WIRELESS LICENCE INSPECTOR Vs. UNION OF INDIA AND OTHERS
April 7, 1975
RAM DUTT AND ORS. Vs. THE STATE OF H.P. AND ORS.
December 5, 1975
RAM KISHORE GUPTA Vs. THE STATE OF H.P. AND ORS.
May 9, 1975
RAM PARKASH Vs. THE DEPUTY COMMISSIONER ETC.
September 12, 1975
RAM PARSHAD Vs. THE STATE
June 16, 1975
RAMJI DASS Vs. INDER AND ANR.
August 20, 1975
RANIA Vs. KAMLA DEVI
December 19, 1975
RISHI KESH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 20, 1975
RITA ARORA Vs. SALIG RAM
April 29, 1975
ROMESH LAL Vs. CHARANJI LAL ETC.
January 7, 1975
ROSHAN LAL Vs. THE STATE OF HIMACHAL PRADESH ETC.
August 5, 1975
ROSHAN LAL BEHAL Vs. THE DIRECTOR OF FOOD AND SUPPLIES
December 4, 1975
ROSHAN LAL BUTAIL Vs. THE UNION OF INDIA (UOI) ETC.
December 16, 1975
ROSHANLAL Vs. STATE
July 7, 1975
RULDA RAM Vs. SHRIMATI KALA DEVI
April 25, 1975
S. BANNERJEE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 18, 1975
SADHU ETC. Vs. SANDHYA LAL SHARMA
May 26, 1975
SAGLI RAM Vs. UNION OF INDIA (UOI) ETC.
March 31, 1975
SAHI RAM Vs. THE STATE OF HIMACHAL PRADESH ETC.
April 4, 1975
SALIG RAM Vs. SHAMA NAND ETC.
May 7, 1975
SANT KUMAR Vs. SMT. SEWAN DEVI AND ORS.
December 8, 1975
SANT KUMAR Vs. SMT. SAWAN DEVI AND ORS.
December 18, 1975
SARNA Vs. PARSHOTAM DASS
May 7, 1975
SARWAN KUMAR ETC. Vs. UNION OF INDIA (UOI) ETC.
July 19, 1975
SAT PAL KHANNA AND ANR. Vs. SMT. LILA WATI AND ORS.
August 14, 1975
SHIV RAM Vs. STATE OF HIMACHAL PRADESH
December 11, 1975
SHRI SHANKAR NATH AND ORS. Vs. SHRI JAGAT RAM KUTHIALA AND ORS.
January 2, 1975
SHRIMATI NARAINI Vs. RAM RATTAN AND ORS.
March 19, 1975
SINGLA BROTHERS SOLAN Vs. THE SPECIAL TRIBUNAL ETC.
December 30, 1975
SITA DEVI Vs. NARAIN SINGH
November 13, 1975
SMT. AMAR DEVI Vs. SMT. SHAKUNTLA DEVI
May 1, 1975
SMT. BASANT KAUR Vs. J.R. WALIA AND ANR.
August 8, 1975
SMT. BIMLA AND ORS. Vs. DEVIA
September 2, 1975
SMT. DEV LATA Vs. ALAM ETC.
July 31, 1975
SMT. KANNU Vs. SMT. CHANU AND ANR.
November 24, 1975
SMT. KUBJA Vs. MEENA AND ORS.
June 15, 1975
SMT. LILA DEVI ETC. Vs. THE STATE OF HIMACHAL PRADESH
January 9, 1975
SMT. PREM KUMARI Vs. THE STATE OF HIMACHAL PRADESH ETC.
January 6, 1975
SMT. TARANJIT KOHLI Vs. GURBAKSH SINGH KOHLI
September 24, 1975
SMT. UTTAMI Vs. SHRI RAM DASS ETC.
July 30, 1975
SMT. VIJOTI DEVI Vs. GULAB SINGH
November 13, 1975
SOBHA RAM AND ANR. Vs. SUNDER SINGH ETC.
July 11, 1975
SOHAN LAL Vs. MOHAN LAL
December 4, 1975
STATE Vs. SURENDER KUMAR
September 29, 1975
STATE Vs. SURINDER KUMAR
September 26, 1975
STATE Vs. DILLA RAM
July 25, 1975
STATE Vs. P.C. SHARMA
September 23, 1975
STATE OF H P Vs. AJIT KUMAR
December 19, 1975
STATE OF HIMACHAL PRADESH Vs. ISHWAR CHAND
November 12, 1975
STATE OF HIMACHAL PRADESH Vs. HARBANS SINGH
September 15, 1975
STATE OF HIMACHAL PRADESH Vs. CHARAN DASS DOGRA
October 22, 1975
STATE OF HIMACHAL PRADESH Vs. LT VIJAY SINGH
September 2, 1975
STATE OF HIMACHAL PRADESH Vs. SHYAMA NAND
December 12, 1975
STATE OF HIMACHAL PRADESH AND ANR. Vs. AJIT KUMAR
December 9, 1975
STATE OF HIMACHAL PRADESH AND ANR. Vs. SMT. BHOLI ETC.
April 4, 1975
SUNDER SINGH RAGHUBANS Vs. EMBASSY OF INDIA IN NEPAL
December 15, 1975
SURJIT SINGH Vs. PRITAM SINGH
November 27, 1975
SWARAJ SURI Vs. THE EXCISE AND TAXATION COMMISSIONER ETC.
September 4, 1975
SWARUP CHAND GUPTA ETC. Vs. STATE OF H.P. ETC.
July 21, 1975
TELU RAM Vs. HARI KUMAR AND ANR.
July 7, 1975
TRILOK CHAND ETC. Vs. Y.S. PARMAR ETC.
March 14, 1975
TULA RAM Vs. THE STATE OF HIMACHAL PRADESH
April 28, 1975
UJJAGAR SINGH AND ORS. Vs. THE STATE OF H.P.
July 8, 1975
UNION OF INDIA (UOI) Vs. SMT. KYARU ETC.
May 7, 1975
UNION OF INDIA (UOI) AND ANR. Vs. VISHWA NATH SUD AND ANR.
June 6, 1975
VIDYA SAGAR AND ORS. Vs. STATE OF HIMACHAL PRADESH AND ANR.
September 24, 1975
VIJAY NARAIN AND ORS. Vs. STATE
August 30, 1975
VIRENDRA HOTEL AND ALLIED INUDSTRIES (P) LTD. Vs. RAM PARKASH
June 19, 1975
YOUNGRIN CHHETAN Vs. TARJIN CHHOLAK
July 14, 1975