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Title
Date
AAS KAUR Vs. STATE OF PUNJAB
May 13, 1975
AJIT SINGH Vs. THE DIRECTOR REHABILITATION (RURAL) PEPSU PATIALA CUM CUSTODIAN AND OTHERS
February 19, 1975
AJIT SINGH Vs. TARLOCHAN SINGH
August 20, 1975
AJMER SINGH ETC Vs. FINANCIAL COMMISSIONER, PUNJAB ETC
April 15, 1975
AJMER SINGH ETC Vs. BEHAL SINGH ETC
April 30, 1975
AMAR NATH Vs. MUL RAJ
January 27, 1975
AMAR NATH Vs. PARKASH DEVI
November 20, 1975
AMAR SINGH Vs. MOHINDER SINGH
December 10, 1975
AMRIK SINGH P C S Vs. SURJIT KAUR
April 7, 1975
AMRIT LAL Vs. PHOOL CHAND
October 27, 1975
AMRIT VANASPATI COMPANY LIMITED AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
May 9, 1975
ANAND SWAROOP Vs. COMMISSIONER OF INCOME-TAX
August 13, 1975
ASTAILA Vs. NAJUMA AND ANR
July 14, 1975
ATMA RAM AND OTHERS Vs. KANWAR MAHINDER SINGH AND OTHERS
November 21, 1975
ATMA SINGH Vs. STATE OF PUNJAB AND ORS.
December 24, 1975
AVTAR SINGH Vs. STATE OF PUNJAB
May 2, 1975
AVTAR SINGH AND ANOTHER Vs. SMT. KAMLESH KALIA AND OTHER
July 14, 1975
AVTAR SINGH RANJIT SINGH Vs. STATE OF PUNJAB
January 16, 1975
B R GULIANI Vs. PUNJAB AND HARYANA HIGH COURT
March 13, 1975
B.R. KAPUR Vs. UNION OF INDIA (UOI) ETC.
May 17, 1975
BABU RAM Vs. ROSHAN LAL
September 8, 1975
BABU RAM Vs. SADHU SINGH
March 3, 1975
BACHAN SINGH AND BARU Vs. GRAM PANCHAYAT OF VILLAGE GURNALA
November 12, 1975
BADLU RAM Vs. REGISTRAR
May 14, 1975
BAGH SINGH Vs. STATE OF PUNJAB
March 21, 1975
BAGHER SINGH AND ANR. Vs. TEJA SINGH AND ORS.
July 15, 1975
BAIJ NATH Vs. STATE OF PUNJAB
January 15, 1975
BAKHSHISH SINGH Vs. KEWAL SINGH AND OTHERS
January 17, 1975
BAKSHI CHAMAN LAL (DECEASED) Vs. SMT. AMRIT KAUR
March 5, 1975
BAKSHISH SINGH Vs. SUPERINTENDING CANAL OFFICER
January 8, 1975
BALBIR SINGH Vs. HARDEEP SINGH
April 28, 1975
BALBIR SINGH AND ANR. Vs. DARSHAN KAUR, ETC.
November 10, 1975
BALDEV SINGH Vs. STATE OF PUNJAB
April 15, 1975
BALDEV SINGH Vs. STATE OF PUNJAB
May 14, 1975
BALDEV SINGH Vs. STATE OF PUNJAB
October 17, 1975
BALVINDER SINGH Vs. SMT. SURINDER KAUR
August 11, 1975
BALWANT SINGH Vs. BALDEV RAJ SINGH
March 17, 1975
BALWINDER KUMAR Vs. GURU NANAK UNIVERSITY AMRITSAR
May 1, 1975
BANARSI DAS Vs. PADMA WATI
April 25, 1975
BANARSI DASS Vs. FAQIR CHAND
July 9, 1975
BANARSI DASS Vs. STATE OF PUNJAB
July 21, 1975
BANARSI DASS - LANDLORD Vs. SURRINDER KUMAR
July 17, 1975
BANT SINGH Vs. STATE OF PUNJAB
May 8, 1975
BANT SINGH Vs. MAN SINGH
September 3, 1975
BASANT KAUR AND ANOTHER Vs. SMT. GURDYALO
August 6, 1975
BEAS PROJECT ADMINISTRATION Vs. STATE OF PUNJAB AND OTHERS
January 10, 1975
BEHARI LAL UPPAL Vs. SAWAN SINGH AND ANOTHER
February 6, 1975
BHAGAT SINGH Vs. STATE OF PUNJAB
March 24, 1975
BHAGWAN DASS Vs. STATE OF PUNJAB
February 21, 1975
BHAGWAN SINGH ETC. Vs. THE STATE OF PUNJAB AND ANR.
July 1, 1975
BHAL SINGH MALIK Vs. DR. NAZAR SINGH AND ANOTHER
December 24, 1975
BHARAT SINGH Vs. STATE OF HARYANA
May 21, 1975
BIKRAMJTIT SINGH PAUL Vs. JASWANT SINGH
November 5, 1975
BISHAN SINGH Vs. AMARJIT SINGH AND OTHER
July 15, 1975
BOOTA SINGH Vs. STATE OF HARYANA
October 22, 1975
BOTH RAM Vs. MATHRA DASS
November 19, 1975
BUBU RAM Vs. CHARAN DASS AND ANR.
September 9, 1975
CHAMAN LAL BHUTANI Vs. THE FINANCIAL COMMISSIONER (REVENUE), HARYANA, CHANDIGARH, AND OTHERS
February 6, 1975
CHAMAN LAL DECEASED Vs. SMT. AMRIT KAUR
May 5, 1975
CHAND KAUR ETC Vs. FINANCIAL COMMISSIONER, PLANNING, PUNJAB, CHANDIGARH ETC
April 15, 1975
CHAND PARKASH Vs. STATE OF PUNJAB
November 14, 1975
CHANDER AND ANOTHER Vs. THE STATE OF HARYANA
August 20, 1975
CHANDER BHAN Vs. DEVI DASS
February 5, 1975
CHANDI RAM Vs. STATE OF HARYANA
March 23, 1975
CHANDI RAM SON OF SHRI THANDU RAM ETC. Vs. THE STATE OF HARYANA THROUGH THE SECRETARY TO GOVERNMENT OF HARYANA, IRRIGATION DEPARTMENT
March 25, 1975
CHANDU RAM Vs. FINANCIAL COMMISSIONER, PUNJAB ETC
April 1, 1975
CHARAN SINGH Vs. KULWINDER KAUR
October 3, 1975
CHATAR SAIN Vs. BISHAN LAL
July 17, 1975
CHATRU Vs. PARKASH CHAND
August 1, 1975
CHATTAR SINGH, ETC. Vs. THE STATE OF PUNJAB AND ORS.
November 20, 1975
CHAUDHARY DEVKI NANDAN Vs. AMAR NATH GROVER
July 9, 1975
CHAUDHARY ISHWAR SINGH Vs. CHAUDHARY DIAL
August 4, 1975
CHAUDHARY LAL Vs. STATE
September 1, 1975
CHHAJJA SINGH Vs. STATE OF HARYANA
September 18, 1975
CHHAJJU Vs. VED PARKASH
July 30, 1975
CHHAJU RAM Vs. TULSI DASS AND ANOTHER
July 28, 1975
CHHOTA SINGH Vs. JIT SINGH
February 27, 1975
COLONEL HIS HIGHNESS RAJA SIR HARINDER SINGH BRAR BANS BAHADUR Vs. UNION OF INDIA
March 26, 1975
COMMISSIONER OF INCOME TAX HARYANA Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED
April 15, 1975
COMMISSIONER OF INCOME-TAX Vs. BEHARI LAL PYARE LAL
July 3, 1975
DALIP SINGH ETC Vs. ASSISTANT DIRECTOR, CONSOLIDATION OF HOLDINGS, ROHTAK ETC
April 7, 1975
DARBARA SINGH Vs. STATE OF PUNJAB
August 22, 1975
DARBARA SINGH Vs. DEPUTY COMMISSIONER
August 27, 1975
DAROPTI WIFE OF SHRI DAYA RAM Vs. CHANDGI RAM SON OF PHUL CHAND ETC.
January 31, 1975
DARSHAN LAL Vs. OM PARKASH
July 9, 1975
DARSHAN SINGH Vs. STATE OF PUNJAB
January 31, 1975
DAVID APPAJI Vs. SHANTI DEVI ALIAS KRISHNA KUMARI - LANDLADY
July 10, 1975
DAYA AGGARWAL Vs. SOHAN LAL
August 28, 1975
DAYA NAND KALU Vs. STATE OF HARYANA
December 9, 1975
DEEP CHAND AND ETC Vs. STATE OF HARYANA
March 13, 1975
DEEP CHAND RELAN Vs. OM FARKASH
July 15, 1975
DES RAJ Vs. MOHAN BAHADUR AND ANOTHER
February 10, 1975
DEV RAJ BAWA Vs. OM PARKASH GUPTA AND ORS.
January 15, 1975
DEVINDER KAUR Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA
March 13, 1975
DEWAN SINGH Vs. KAILASH WATI
October 16, 1975
DHANNA MAL SEHAJ RAM Vs. STATE OF PUNJAB
February 14, 1975
DHARA Vs. PUNJAB STATE
November 13, 1975
DHARAM PAL Vs. SHRI BAGICHA SINGH
July 16, 1975
DHARAM PAUL JOSHI Vs. STATE OF HARYANA ETC.
May 13, 1975
DHARSHAN LAL Vs. THE STATE OF PUNJAB
February 20, 1975
DHIAN DASS Vs. SOHAN SINGH
November 21, 1975
DIN DAYAL Vs. STATE OF HARYANA
April 18, 1975
DIN DAYAL MAHADEV PARSHAD MAHAVIR Vs. MARKET COMMITTEE
March 21, 1975
DINU Vs. NASIB KHAN
June 30, 1975
DR. (MRS.) IQBAL KAUR SANDHU Vs. GURU NANAK UNIVERSITY AMRITSAR AND OTHERS
March 4, 1975
DR. JAGMOHAN SINGH Vs. SMT. BIMLA DEVI
July 15, 1975
DR. MRS. PERMINDER KAUR Vs. THE STATE OF PUNJAB, ETC.
March 19, 1975
DULI CHAND Vs. STATE OF HARYANA AND ORS.
September 5, 1975
DURGA RAM Vs. STATE OF HARYANA
July 4, 1975
EASTERN COMMERCIAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
March 18, 1975
FAQIR CHAND DHOBI Vs. MOHINDER KAUR
September 2, 1975
FAQIR CHAND MALHAN Vs. JAGDISH RAM
October 16, 1975
FIRM BHAGWAN DASS LABHU RAM AND CO Vs. C K INDUSTRIES
October 22, 1975
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
May 17, 1975
GANDA SINGH Vs. SURAIN SINGH (DEAD) REPRESENTED BY HIS LEGAL REPRESENTATIVES
July 10, 1975
GANESH DASS Vs. JOGA SINGH AND ANR
July 17, 1975
GARIB DASS Vs. THE STATE OF PUNJAB, ETC.
October 6, 1975
GELA RAM ETC. Vs. KAILASH NATH AND ORS.
December 22, 1975
GIAN CHAND Vs. TIRATH RAM GUPTA AND ANR
December 1, 1975
GOPI CHAND Vs. GULAB SINGH
November 26, 1975
GOPI RAM Vs. STATE OF PUNJAB
December 12, 1975
GORDHAN DASS Vs. TILAK CHAND AHUJA
July 30, 1975
GRAM PANCHAYAT DEKA FATEH SINGH TEHSIL GULHA, DISTRICT KARNAL AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
May 2, 1975
GRAM PANCHAYAT VILLAGE BHAGAN Vs. DHARAM SINGH
January 14, 1975
GULZAR SINGH Vs. DEPUTY COMMISSIONER
August 11, 1975
GURCHARAN SINGH Vs. NIHAL KAUR ETC
September 30, 1975
GURDEV SINGH Vs. STATE OF PUNJAB
July 15, 1975
GURDIAL SINGH Vs. THE STATE OF PUNJAB, ETC.
November 4, 1975
GURDIAL SINGH Vs. SUPERINTENDING CANAL OFFICER
January 28, 1975
GURDIT SINGH Vs. SHANKAR LAL MISRA
July 15, 1975
GURNAM KAUR AND ANR. Vs. PURAN SINGH ETC.
August 14, 1975
GURU NANAK UNIVERSITY Vs. IQBAL KAUR SANDHU
May 17, 1975
H L SIBAL Vs. COMMISSIONER OF INCOME-TAX
July 15, 1975
HAKIM RAI Vs. NAND LAL
July 9, 1975
HANS RAJ Vs. MURARI LAL AND ANR
December 1, 1975
HAR KAUR Vs. GURMIT SINGH
February 6, 1975
HARBANS KAUR Vs. KHARAITI LAL AND ANR
December 2, 1975
HARBHAGWAN SINGH Vs. STATE OF HARYANA
February 5, 1975
HARBHAJAN SINGH AND OTHERS Vs. ASSISTANT LABOUR COMMISSIONER AND OTHERS
October 16, 1975
HARBHAJAN SINGH GREWAL Vs. STATE OF PUNJAB
October 6, 1975
HARBHAJAN SINGH SODHI Vs. RANBIR SINGH
August 5, 1975
HARCHAND SINGH Vs. HARBANS SINGH AND OTHERS
July 15, 1975
HARCHARAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 1, 1975
HARDATT SINGH Vs. BLOCK DEVELOPMENT AND PANCHAYAT OFFICER
August 25, 1975
HARI CHAND Vs. HANS RAJ
April 7, 1975
HARI KISHAN CHELA DAYA SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
April 21, 1975
HARI KISHAN UDASI Vs. JAWALA DASS
July 14, 1975
HARI NIRANJAN AND ANR Vs. RAM RATTAN
July 9, 1975
HARI RAM Vs. THE STATE OF HARYANA
June 10, 1975
HARI SINGH Vs. PURAN SINGH
October 27, 1975
HARI SINGH AND ANOTHER Vs. MELA RAM AND ANOTHER
October 23, 1975
HARIKISHAN SINGH Vs. DOGAR RAM
November 19, 1975
HARINDER SINGH BRAR BANS BAHADUR COL H H RAJA SIR Vs. UNION OF INDIA
March 26, 1975
HARISH CHANDRA BHATNAGAR Vs. CHUNI LAL KALAIGAR
October 7, 1975
HARJAS RAI Vs. HARI SAROOP
July 16, 1975
HARMOHINDER SINGH Vs. SMT. SUKHAM PREET KAUR
August 26, 1975
HARNAM SINGH Vs. AMRIK SINGH
July 8, 1975
HARYANA CO-OPERATIVE SUGAR MILLS LTD Vs. JOINT HINDU FAMILY FIRM STYLED AS GUPTA DRUM SUPPLY
September 12, 1975
HAZARA SINGH Vs. SMT. AMAR KAUR
April 11, 1975
HAZARA SINGH Vs. STATE OF PUNJAB
May 7, 1975
HAZARA SINGH Vs. ATTAR KAUR
July 2, 1975
HAZUR SINGH Vs. THE STATE OF HARYANA AND OTHERS
September 3, 1975
HAZURA SINGH Vs. SUB-DIVISIONAL OFFICER (C) MUKTSAR
January 15, 1975
HIGH COURT Vs. S K MATHUR COMMISSIONER OF INCOME-TAX
July 15, 1975
INDER NATH BASSI Vs. SUB-DIVISIONAL MAGISTRATE EXECUTIVE MAGISTRATE FIRST
July 16, 1975
INDER SINGH Vs. KARNAIL SINGH
July 17, 1975
INDER SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS ETC
April 3, 1975
INDERJIT CHAUDHRY, EXCISE INSPECTOR Vs. THE STATE OF PUNJAB, THROUGH SECRETARY TO GOVERNMENT ETC.
March 18, 1975
INDIAN OIL CORPORATION LIMITED Vs. UNION TERRITORY OF CHANDIGARH
March 7, 1975
INSPECTOR-GENERAL OF POLICE ETC. Vs. AMRIK SINGH
July 24, 1975
IQBAL SINGH Vs. THE TRADERS BANK LIMITED
December 2, 1975
J G KOHLI Vs. FINANCIAL COMMISSIONER HARYANA CHANDIGARH
August 25, 1975
JABAR SINGH Vs. SHADI
January 14, 1975
JAGAN NATH Vs. RADHA KISHAN
November 28, 1975
JAGDEV SINGH Vs. THE AMRITSAR IMPROVEMENT TRUST, AMRITSAR AND ANOTHER
December 5, 1975
JAGDISH PARSHAD Vs. SHRI KANHAYA LAL ETC.
July 31, 1975
JAGIR SINGH Vs. FINANCIAL COMMISSIONER
February 12, 1975
JAGMOHAN MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
August 13, 1975
JAGMOHAN SINGH Vs. BIMLA DEVI
August 6, 1975
JAGNANDAN SINGH Vs. UNION OF INDIA
January 17, 1975
JAI SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 21, 1975
JANGIR KAUR Vs. EXECUTIVE MAGISTRATE IST CLASS
November 25, 1975
JANGIR KAUR AND ANOTHER Vs. BHURA SINGH
February 20, 1975
JANTA VIDYA MANDIR GANPAT RAI RASIWASIA COLLEGE Vs. KURUKSHETRA UNIVERSITY THROUGH ITS REGISTRAR AND ORS.
February 11, 1975
JASMIT DHINGRA Vs. GOVERDHAN DASS
August 28, 1975
JASWANT SINGH Vs. BALBIR SINGH
July 22, 1975
JASWANT SINGH AND ANOTHER Vs. THE STATE OF HARYANA
August 27, 1975
JIT SINGH Vs. KARNAIL SINGH
February 27, 1975
JOGINDER KAUR Vs. SARASWATI DEVI
August 8, 1975
JOINT HINDU FAMILY TRADING FIRM (REGD FIRM) MATU RAM PURAN CHAND Vs. FIRM BANSI DHAR DALAL
December 17, 1975
JUGAL KISHORE Vs. REVENUE COMMISSIONER ETC
April 11, 1975
JUGAL KISHORE AND ANOTHER Vs. SHRI DWARKA DAS
July 11, 1975
KAPOOR SINGH NIDHAN SINGH Vs. STATE OF HARYANA
January 17, 1975
KAPUR CBAND Vs. GOVARDHAN LAL
November 4, 1975
KARAM CHAND Vs. ROSHAN LAL
July 17, 1975
KARAM SINGH GREWAL Vs. THE STATE OF PUNJAB ETC.
April 7, 1975
KARAN SINGH Vs. DEPUTY COMMISSIONER
April 10, 1975
KARAN SINGH ETC. Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA THROUGH REGISTRAR AND ORS.
September 24, 1975
KASHMIRA SINGH Vs. HARYANA STATE ELECTRICITY BOARD
March 31, 1975
KESRI SODA WATER FACTORY AND SWEET SHOP Vs. STATE OF PUNJAB
November 4, 1975
KIDAR NATH Vs. CHANAN SINGH
January 16, 1975
KISHAN CHAND Vs. SMT. NIRMALA DEVI
September 5, 1975
KISHAN CHAND Vs. CHANAN RAM
September 18, 1975
KISHAN CHAND Vs. HARDWARI LAL
November 14, 1975
KRISHAN KUMAR Vs. STATE OF PUNJAB
October 23, 1975
KRISHAN KUMAR AND ANR Vs. INDERSAN
July 23, 1975
KULWANT SINGH Vs. PRESCRIBED AUTHORITY
October 24, 1975
KUNDAN LAL Vs. STATE OF PUNJAB
May 17, 1975
KUNDAN SINGH Vs. THE EXECUTIVE MAGISTRATE 1ST CLASS ETC.
July 3, 1975
KUSHI RAM RAGHUNATH RAI Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB, HARYANA, UNION TERRITORY OF CHANDIGARH AND HLMACHAL PRADESH
May 17, 1975
LABH SINGH Vs. SHRIMATI JOGINDER KAUR AND ANOTHER
January 31, 1975
LACHHMAN Vs. DIRECTOR
March 3, 1975
LACHHMI DEVI Vs. PUSHPA VATI
November 25, 1975
LAKHMIRA SINGH Vs. STATE OF PUNJAB ETC.
February 13, 1975
LAL CHAND Vs. STATE
August 14, 1975
M L TRIGHATIA Vs. STATE OF HARYANA
October 27, 1975
M/S MODI TRADING AND INDUSTRIAL SYNDICATE PRIVATE LIMITED FEROZEPUR Vs. THE WORKMAN, THROUGH SUTLEJ FLOUR MILLS WORKERS UNION FEROZEPUR CITY AND OTHERS
February 14, 1975
M/S SARDARI LAL AND BROTHERS, DINANAGAR Vs. M/S GURDIT SINGH AND SONS, DINANAGAR AND OTHERS
November 11, 1975
M/S. GOVERDHAN DASS GOPI NATH, AMRITSAR Vs. SMT. AMOLAK RAJ
October 6, 1975
M/S. MOHINDER KUMAR RAJINDER PARKASH Vs. BASHEHSHAR NATH
July 9, 1975
M/S. PARMA NAND BHALOTHIA & SONS Vs. M/S. ADARASH OIL MILLS, BAZAR GANDANWALA, AMRITSAR
December 24, 1975
MADAN LAL AND OTHERS Vs. PIARA LAL MALHOTRA
October 7, 1975
MADAN LAL SHARMA Vs. STATE OF PUNJAB ETC
April 30, 1975
MADINA DANGI MULTIPURPOSE CO-OPERATIVE SOCIETY LTD Vs. ROHTAK CENTRAL CO-OPERATIVE BANK LTD
October 10, 1975
MAHA DEVI Vs. RAM RICHHPAL
July 2, 1975
MAHA DEVI Vs. RAM RICHHPAL
July 17, 1975
MAHANT JAGAT RAM Vs. GURDIAL SINGH
August 6, 1975
MAHANT LACHHMAN DASS Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
July 31, 1975
MAHESHWAR SAHAI BHARGAVA Vs. STATE OF HARYANA AND ANOTHER
February 6, 1975
MAJOR SINGH AND SAKINDER SINGH Vs. STATE OF PUNJAB
July 1, 1975
MALWA SUGAR MILLS CO LTD Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
December 15, 1975
MAM CHAND Vs. STATE OF HARYANA
March 10, 1975
MAN INDER KAUR Vs. JASMEL KAUR AND OTHERS
August 6, 1975
MANAGING COMMITTEE DHAGANA CO-OP AGRICULTURAL SERVICE SOCIETY Vs. SARABJIT SINGH SANDHU
May 17, 1975
MANGAL SINGH Vs. NIHAL SINGH
February 4, 1975
MANGAT RAI Vs. GURDIAL SINGH
September 23, 1975
MANI SUBRAT JAIN Vs. STATE OF HARYANA AND OTHERS
March 25, 1975
MANMOHAN KRISHAN MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
October 29, 1975
MANMOHAN LAL Vs. GURU DUTT
July 16, 1975
MANPHUL SINGH Vs. GRAM PANCHAYAT
August 6, 1975
MARKANDEY SINGH I.P.S. Vs. THE UNION OF INDIA AND OTHERS
December 9, 1975
MEGH RAJ Vs. SAT PAL AND ANR
November 6, 1975
MEHAR SINGH ETC. Vs. THE STATE OF PUNJAB ETC.
April 18, 1975
MEHAR SINGH SETHI Vs. DEPUTY COMMISSIONER
March 3, 1975
MEHTAB CHAND Vs. STATE OF PUNJAB
September 11, 1975
MESSRS INDIAN METAL INDUSTRIES, FARIDABAD DIST. GURGAON Vs. THE STATE OF HARYANA AND OTHERS
December 5, 1975
MITTA RAM Vs. SANT RAM
April 18, 1975
MOHAN LAL Vs. HARYANA STATE
November 26, 1975
MOHAN SINGH Vs. KANSHI RAM
December 15, 1975
MOHINDER SINGH Vs. STATE OF PUNJAB
October 31, 1975
MOHINDER SINGH Vs. STATE
March 24, 1975
MOHINDER SINGH Vs. MELA SINGH AND OTHERS
December 12, 1975
MOHINDER SINGH Vs. INSPECTOR GENERAL OF POLICE
March 26, 1975
MRS. MARGARET A. SKINNER Vs. M.S. EMPIRE STORE CONNAUGHT PLACE ETC.
August 14, 1975
MUNI LAL MEHRA Vs. KARTAR KAUR
December 11, 1975
MUNICIPAL COMMITTEE Vs. JASWANT SINGH
February 18, 1975
MUNICIPAL COMMITTEE AMRITSAR Vs. MOHAN LAL
February 10, 1975
MUNICIPAL COMMITTEE, AMRITSAR Vs. SHORI LAL
February 10, 1975
MUNICIPAL COMMITTEE, NABHA Vs. PADAM KUMAR
April 17, 1975
MUSHTAQ Vs. ISMAIL
September 4, 1975
NAGHIA RAM Vs. CHAUDHARI MULAKH RAJ AND OTHERS
September 29, 1975
NAGINA SINGH Vs. JANGIR SINGH
February 7, 1975
NAIB SINGH AND OTHERS Vs. MIHAN SINGH AND OTHERS
August 4, 1975
NANAK CHAND MAHIPAT Vs. HARDIT SINGH
December 16, 1975
NARESH BANDHU Vs. PUNJAB STATE
March 20, 1975
NATHU Vs. BHAGWANA
February 28, 1975
NAUNIHAL SINGH Vs. JANGA SINGH ALIAS JANG SINGH AND OTHERS
March 12, 1975
NAURANG SINGH Vs. TEJA SINGH AND OTHERS
October 1, 1975
NAURATA RAM Vs. STATE OF PUNJAB
January 15, 1975
NAVIN KUMAR MAHAJAN Vs. UNION OF INDIA
October 1, 1975
NIHAL CHAND Vs. RAM NIWAS
July 31, 1975
NIRMAL KHOSLA Vs. UNION OF INDIA
April 2, 1975
NORTHERN INDIA IRON AND STEEL CO LTD Vs. STATE OF HARYANA
July 9, 1975
OM PARKASH Vs. JASWANT RAI
August 6, 1975
OM PARKASH JINDAL Vs. UNION OF INDIA
July 17, 1975
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. MEENA SHARMA AND ORS.
May 2, 1975
PADAM NABH SINGH Vs. STATE OF PUNJAB
May 2, 1975
PALA SINGH Vs. STATE OF PUNJAB
July 10, 1975
PANDIT GAYA PARSHAD Vs. SEWA RAM
December 16, 1975
PARKASH CHANDER Vs. HARYANA STATE ELECTRICITY BOARD
March 31, 1975
PARKASH WANTI Vs. RATTAN LAL JAIN AND ANR
October 6, 1975
PARSA SINGH Vs. PARKASH KAUR
November 10, 1975
PARTAP SINGH KADIAN Vs. STATE OF PUNJAB
January 23, 1975
PATAP SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 3, 1975
PATIALA BISCUIT MANUFACTURERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1975
PEPSU ROAD TRANSPORT CORPORATION Vs. DARSHAN SINGH AND ORS.
September 5, 1975
PHUL CHAND Vs. FINANCIAL COMMISSIONER (RVENUE) PUNJAB
April 3, 1975
PRABHA MARWAHA Vs. STATE OF PUNJAB ETC
March 4, 1975
PRAKASH CHAND Vs. JAGDISH RAI
January 9, 1975
PRATAP KUMAR Vs. STATE OF PUNJAB
January 22, 1975
PREM Vs. STATE OF HARYANA
January 27, 1975
PREM SINGH ETC Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS ETC
April 10, 1975
PRITAM SINGH Vs. MUNNA SINGH
March 25, 1975
PRITAM SINGH Vs. STATE OF PUNJAB
December 11, 1975
PRITAM SINGH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
December 1, 1975
PRITAM SINGH Vs. RAJ DULARI
November 20, 1975
PRITHI PAL SINGH Vs. MILKA SINGH
December 14, 1975
PROMOD SHARMA Vs. RADHA
April 3, 1975
PUNJAB KHADI GRAM UDYOG SANGH Vs. JIT RAM
February 5, 1975
PURAN CHAND AND ANR Vs. ROSHAN LAL
June 30, 1975
RAJ KUMAR Vs. THE STATE OF PUNJAB
October 10, 1975
RAJ SINGH Vs. AMAR SINGH, ETC.
May 14, 1975
RAJA RAGAVENDRA SINGH Vs. STATE OF PUNJAB
April 2, 1975
RAJA RAM SINGH Vs. MADAN LAL
November 5, 1975
RAJESH KUMAR AND OTHERS Vs. SH. HANS RAJ
February 11, 1975
RAJINDER KHANDPUR Vs. DIRECTOR-PRINCIPAL MEDICAL COLLEGE ROHTAK
October 23, 1975
RAJINDER SINGH NANDA Vs. KEWAL KRISHAN
April 11, 1975
RAKHA SINGH Vs. STATE OF PUNJAB
February 5, 1975
RAM CHAND Vs. GOPAL DASS GURSARAN DASS
October 31, 1975
RAM DAI Vs. KULDIP SINGH
July 9, 1975
RAM DHARI AND OTHERS Vs. THE SUB DIVISIONAL MAGISTRATE, KAITHAL, DISTRICT KURUKSHETRA AND OTHERS
January 24, 1975
RAM KALA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 8, 1975
RAM KUMAR Vs. STATE OF HARYANA
December 5, 1975
RAM NARAIN Vs. THE STATE OF HARYANA
May 12, 1975
RAM PARKASH - TENANT Vs. LAHORI RAM AND ANR
July 3, 1975
RAM SARUP Vs. THE STATE OF HARYANA
April 16, 1975
RAM SARUP S/O TULE RAM JAIN AGARWAL Vs. RAM CHANDER
August 26, 1975
RAM SINGH Vs. PUNJAB STATE NOW HARYANA STATE
September 24, 1975
RAM SINGH Vs. S L KAPUR, I A S , REGISTRAR, COOPERATIVE SOCIETIES
February 26, 1975
RAM SINGH Vs. FINANCIAL COMMISSIONER PUNJAB ETC
April 11, 1975
RAMAUTAR Vs. BALBIR AND ORS.
July 15, 1975
RAMPAT Vs. STATE OF PUNJAB
October 28, 1975
RAN SINGH Vs. STATE OF HARYANA AND ANR.
August 6, 1975
RAN SINGH Vs. THE STATE OF PUNJAB ETC.
May 13, 1975
RANDHIR SINGH Vs. STATE OF PUNJAB
October 31, 1975
RANJIT SINGH Vs. NAND LAL
February 28, 1975
RATTAN LAL AHLUWALIA Vs. JAI JANINDER PARSHAD
October 27, 1975
RIKHI RAM Vs. STATE OF HARYANA
October 29, 1975
RIKHI RAM Vs. STATE OF PUNJAB
April 10, 1975
RISAL SINGH SON OF RAM CHAND Vs. GRAM SABHA AND ORS.
January 31, 1975
RISALA AND ANOTHER Vs. ZILE SINGH
January 31, 1975
ROMESH KUMAR Vs. MADAN LAL
October 16, 1975
ROSHAN LAL Vs. PRITAM CHAND AND OTHERS
July 18, 1975
ROSHANBEG SINGH Vs. HARMITTER SINGH
September 23, 1975
S BHAJAN SINGH Vs. FINANCIAL COMMISSIONER
May 16, 1975
S C SIBAL Vs. COMMISSIONER OF INCOME-TAX
August 13, 1975
S.D. JOSHI AND ORS. Vs. UNION OF INDIA (UOI)
August 27, 1975
SADA SINGH Vs. UNION OF INDIA ETC
April 16, 1975
SADDANA SUGAR CO Vs. ASSESSING AUTHORITY LUDHIANA
October 17, 1975
SADHU RAM Vs. THE STATE
July 28, 1975
SADHU SINGH Vs. PRITAM SINGH NARAIN SINGH
May 8, 1975
SAMUNDER SINGH ETC Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS, PUNJAB, FEROZEPUR ETC
April 2, 1975
SANGAT SINGH Vs. UNION TERRITORY CHANDIGARH AND ANOTHERS
December 10, 1975
SANGIT MOHINDER SINGH Vs. PUNJABI UNIVERSITY PATIALA
January 24, 1975
SANT LAL Vs. STATE OF HARYANA
April 16, 1975
SANT SINGH Vs. STATE OF PUNJAB
April 7, 1975
SANT SINGH TEHSILDAR, FAZILKA Vs. THE STATE OF PUNJAB AND OTHERS
April 21, 1975
SARAJ DIN Vs. LAXMI BAI WIFE OF BEHARI LAL AND ANR
July 14, 1975
SARDAR SANTOKH SINGH BHONDI Vs. STATE OF PUNJAB AND OTHERS
February 3, 1975
SARDARA GURDIT SINGH Vs. SARDARA DHARAM SINGH
November 21, 1975
SARDARA SINGH ETC. Vs. HAKAM SINGH ETC.
November 21, 1975
SARUP CHAND AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
December 5, 1975
SAT DEV Vs. THE STATE OF PUNJAB AND OTHERS
July 30, 1975
SATPAL SINGH AND ORS. Vs. THE UNION OF INDIA (UOI) ETC.
October 15, 1975
SATYA NARAIN AND OTHERS Vs. JAGAR AND OTHERS
July 2, 1975
SAWAN RAM Vs. GANGA DEVI
August 5, 1975
SH. P.N. KHANNA AND OTHERS Vs. SARWAN SINGH
October 22, 1975
SHAM DASS Vs. HARI RAM
July 30, 1975
SHAM KAUR Vs. KARTAR SINGH
September 17, 1975
SHAM LAL Vs. JAGWANTI
October 22, 1975
SHANKAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER ETC
April 3, 1975
SHANTI BASSI AND ANOTHER Vs. THE STATE OF PUNJAB
December 1, 1975
SHANTI DEVI WIFE OF MAHABIR PARSHAD - LANDLORD Vs. LILAWANTI AND ANR
July 14, 1975
SHARIFAN Vs. IBRAHIM
May 21, 1975
SHILA VATI Vs. VIJAY KUMAR ETC
September 3, 1975
SHINDER SINGH Vs. THE GURU NANAK UNIVERSITY, AMRITSAR
August 4, 1975
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. UNION TERRITORY OF CHANDIGARH ETC.
February 12, 1975
SHIV NARAIN Vs. SUDESH KUMAR
July 9, 1975
SHORI LAL Vs. KARTAR SINGH
November 20, 1975
SHRI AMAR SINGH Vs. SHRIMATI ADRASH KAUR
October 27, 1975
SHRI GOBIND PRASAD LATH Vs. SHRI PAUL OSWAL
February 5, 1975
SHRI INDEJIT Vs. SHRI USHMAN
April 8, 1975
SHRI INDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
February 7, 1975
SHRI MADAN MOHAN Vs. SHRI MANOHAR LAL
October 3, 1975
SHRI MOHINDER SINGH DHILLON Vs. SHRI GANGA DHAR SHARMA
August 18, 1975
SHRI PRITHI PAL SINGH Vs. THE STATE OF PUNJAB AND OTHERS
September 10, 1975
SHRI SHIV IDOL SHIV MANDIR, SECTOR 19, CHANDIGARH AND ANOTHER Vs. SANATAM DHARAM PRITINIDHI SABHA PUNJAB, NEW DELHI AND OTHERS
December 24, 1975
SHRIMATI OM DEVI Vs. SHRI NAND KISHORE, ADVOCATE, HISSAR
July 14, 1975
SHRIMATI RESHMI Vs. JAI SINGH
March 7, 1975
SHRIMETI CHHOTO Vs. JIT SINGH
May 9, 1975
SIRI CHAND Vs. COMMISSIONER
October 16, 1975
SIRI RAM SINGH Vs. KUNDAN LAL
January 22, 1975
SITA SINGH ETC. Vs. THE STATE OF PUNJAB AND ANR.
November 13, 1975
SMT. DULIA DEVI Vs. SMT. RAM KAUR AND OTHERS
July 15, 1975
SMT. KAILASH WATI Vs. AYODHYA PARKASH
May 2, 1975
SMT. KAMAL KANTA Vs. DARSHI RAM
March 20, 1975
SMT. KASUTRI DEVI ETC. Vs. COMMISSIONER, JULLUNDUR DIVISION, JULLUNDUR ETC.
January 10, 1975
SMT. SHANTI DEVI Vs. PURAN CHAND AND OTHERS
July 18, 1975
SMT. SURAJ KAUR Vs. SOM DATTA
October 17, 1975
SNKHDER RAJ JAIN AND ORS. Vs. SHANTI DEVI AND ORS.
April 7, 1975
SOHAN LAL Vs. SMT. RAM MURTI AND ANOTHER
May 13, 1975
SONI BAI BHIWANI Vs. COLLECTOR AGRARIAN HISSAR S D O BHIWANI
February 14, 1975
SOUTH PUNJAB ELECTRICITY CORPORATION LTD Vs. STATE OF HARYANA
March 17, 1975
STATE OF HARYANA Vs. POLU RAM BHURA RAM
January 31, 1975
STATE OF PUNJAB Vs. LAL CHAND SABHARWAL
February 10, 1975
STATE OF PUNJAB Vs. MEWA SINGH ALIAS MANJIT SINGH
March 26, 1975
STATE OF PUNJAB Vs. DEWARKA DASS
October 7, 1975
STATE OF PUNJAB Vs. BRIJ MOHAN SINGH AND ORS.
March 21, 1975
STATE OF PUNJAB AND OTHERS Vs. SANT SINGH
September 26, 1975
SUBEDAR MAJOR KURARA RAM Vs. SHANKAR
October 31, 1975
SUBHASH CHANDER Vs. STATE OF HARYANA
October 30, 1975
SUBHASH CHANDER ALIAS BACHNI Vs. BALWANT SINGH AND ANR
November 19, 1975
SUCHA SINGH AND BALWANT SINGH Vs. NAND SINGH
November 4, 1975
SUDARSHAN SINGH Vs. SMT. KULDIP KAUR
December 12, 1975
SUKH SAGAR Vs. HEM RAJ
February 13, 1975
SUKHDEV SINGH Vs. JANGIR SINGH
October 22, 1975
SUKHDEV SINGH SANDHU Vs. SMT. KARTAR KAUR
October 6, 1975
SURAIN SINGH Vs. AMAR NATH
October 21, 1975
SURJIT SINGH Vs. AJIT KAUR
October 6, 1975
SURJIT SINGH Vs. STATE OF PUNJAB
December 2, 1975
SURJITINDER SINGH Vs. JASWANT KAUR
March 12, 1975
SWARAN SINGH Vs. HARI CHAND
November 20, 1975
SWARN SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 21, 1975
SWARN SINGH AND ANR. Vs. STATE OF PUNJAB ETC.
August 8, 1975
TARA CHAND Vs. NARAIN DEVI
September 11, 1975
TARA SINGH Vs. THE STATE OF HARYANA
December 4, 1975
TARLOK SINGH Vs. SETH RAMA NAND KIDAR NATH TRUST
September 9, 1975
TARLOK SINGH ETC Vs. CHIEF SETTLEMENT COMMISSIONER, DELHI ETC
April 4, 1975
TEJ KAUR Vs. CHANAN SINGH
October 22, 1975
TEK CHAND Vs. KARTAR KAUR
October 23, 1975
THE BAPAULI CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY, P.O. BAPA DISTRICT KURUKSHETRA Vs. THE STATE OF HARYANA AND OTHERS
November 7, 1975
THE DAILY MILAP Vs. THE GOVERNMENT OF PUNJAB ETC.
April 29, 1975
THE STATE Vs. PHULA, SON OF SHANKER SINGH
December 1, 1975
THE STATE OF HARYANA Vs. RAJINDER NATH
November 14, 1975
THE STATE OF HARYANA Vs. RAM KUMAR ALIAS KUNDU
July 21, 1975
THE STATE OF PUNJAB Vs. TEJA SINGH
July 29, 1975
THE STATE OF PUNJAB Vs. PRITAM SINGH ETC.
October 6, 1975
THE STATE OF PUNJAB Vs. AJIT SINGH ETC.
April 10, 1975
THE SUPERINTENDENT OF POLICE AND ORS. Vs. KASHMIR SINGH CONSTABLE AND ORS.
April 4, 1975
TILAK RAJ Vs. CHANDIGARH ADMINISTRATION
September 22, 1975
TRILOKI NATH BHARGAVA Vs. JASWANT KAUR
March 18, 1975
TULA RAM AND OTHERS Vs. KISHORE SINGH
October 7, 1975
U.P. ROADWAYS GWALIOR ROAD, AGRA Vs. MST. SUSHILA DEVI WIDOW OF NARAIN DUTT AND OTHERS
October 27, 1975
UMED SINGH MAJOR AND ATTAR SINGH MINOR SONS OF MOHKAM SINGH Vs. HARDWARI
July 30, 1975
UTTAM SINGH Vs. S KRIPAL SINGH
March 3, 1975
V. P. GAUTAM, I.A.S. (RETD.) Vs. UNION OF INDIA AND OTHERS
December 18, 1975
VED PARKASH Vs. STATE
July 8, 1975
VIJAY SINGH LAMBA Vs. PANJAB UNIVERSITY CHANDIGARH
March 31, 1975
VINDO KUMAR TRAHAN Vs. SMT. SALOCHNA
August 7, 1975
VISHWAKARMA INDUSTRIES Vs. UNION OF INDIA
March 19, 1975
WAS DEV Vs. NAND LAL
April 10, 1975
WAZIR CHAND Vs. STATE OF HARYANA
July 17, 1975
WING COMMANDER SANWAL SHAH AND ANOTHER Vs. CANTONMENT BOARD, AMBALA CANTT
July 14, 1975
ZILE SINGH PANCH Vs. DEPUTY COMMISSIONER SONEPAT
July 8, 1975