Case Index

Title
Date
ABDUL RAHIM Vs. STATE OF ASSAM AND ANOTHER
September 12, 1975
ABDUL SUKKUR Vs. STATE OF ASSAM
September 8, 1975
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DASU RAM MIRZAMAL
July 7, 1975
ADDL. COMMISSIONER OF INCOME TAX, ASSAM Vs. DASU RAM MIRZAMAL
March 7, 1975
AGARWAL F C Vs. COMMISSIONER OF INCOME TAX
July 16, 1975
AMAL KRISHNA SARKAR Vs. BEJOY GOPAL SARKAR
April 18, 1975
ASSAM FRONTIER VENEER AND SAW MILLS Vs. COMMISSIONER OF INCOME TAX
August 1, 1975
ASSAM HARD BOARDS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 10, 1975
ASSAM OIL CO. LTD. Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL, ASSAM, DIBRUGARH AND OTHERS
August 1, 1975
BIJOY SINGH Vs. COMMANDANT, 2ND BATTALION MANIPUR RIFLES
May 30, 1975
BUDHAI NEPAL CHANDRA LALIT MOHAN SAHA FIRM AND ANOTHER Vs. SUDHANGSHU RANJAN DEV AND OTHERS
March 31, 1975
BUDHESWAR BARUA Vs. JATINDRA NATH BARUA
August 20, 1975
CHANDRIKA PROSAD RAI Vs. THE STATE OF ASSAM
August 27, 1975
COMMISSIONER OF INCOME TAX Vs. TEZPUR ROLLER AND FLOUR MILLS
July 7, 1975
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON P LIMITED
June 25, 1975
COMMISSIONER OF INCOME TAX Vs. BORDUBI RICE FLOUR AND OIL MILLS
March 12, 1975
COMMISSIONER OF INCOME TAX Vs. AHMED TEA CO PRIVATE LIMITED
May 1, 1975
COMMISSIONER OF INCOME TAX Vs. RAMESWARLAL JUGALKISHORE
June 12, 1975
DEECHAND SARDA Vs. UNION OF INDIA (UOI)
August 19, 1975
HANUTRAM RAMPRASAD Vs. COMMISSIONER OF INCOME TAX
September 17, 1975
HARABALLAV SARMA Vs. MOHODAR SHARMA
June 20, 1975
HEIRS OF NARAYAN CHANDRA DAS Vs. BENI MADHAB DAS
April 18, 1975
HIRA BORDOLOI Vs. THE DEPUTY COMMISSIONER, LAKHIMPUR AND OTHERS
August 25, 1975
INDIA CARBON LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1975
JHUMARMAL DUDHARIA - COMPLAINANT Vs. MAGANLAL DHADA- ACCUSED-OPPOSITE PARTIES
December 23, 1975
JUNARAM BORA Vs. SARUCHOALI KUCHUNI AND OTHERS
May 26, 1975
K B STORES Vs. COMMISSIONER OF INCOME TAX
August 11, 1975
KANTHI RAM BORA Vs. DOM BORA
January 9, 1975
KARUNA KANTA KARIKAR Vs. THE STATE OF ASSAM AND OTHERS
May 23, 1975
KSHITISH CHANDRA MITRA Vs. DEWAN SHEIKH AND OTHERS
June 3, 1975
LADHURAM LAXMI NARAYAN Vs. ADDITIONAL INCOME TAX OFFICER
August 8, 1975
LADHURAM LAXMINARAYAN Vs. COMMISSIONER OF INCOME TAX
August 7, 1975
LANGPOKLAKPAM DAMU SINGH Vs. IRENGBAM ACHOUBA SINGH
February 14, 1975
MADHAB CHANDRA BARUA AND OTHERS Vs. SMT. JOYMATI KALITANI BARUA
August 20, 1975
MAHABIR PRASAD KISHANLAL AND CO Vs. COMMISSIONER OF INCOME TAX
May 19, 1975
MANIK RANJAN SENGUPTA Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAY, MALIGAON
March 17, 1975
MESO JAMIR Vs. OKOTSO VILLAGE
July 14, 1975
MT. ISMATAN NESSA Vs. SARAT CHANDRA BARUA
September 8, 1975
MUST. DAGRI AND OTHERS Vs. KERA KACHARI AND OTHERS
July 21, 1975
NAND KISHORE TEWARY Vs. A P VEERA RAGHAVAN
July 23, 1975
NANDIRAM BORO AND ANR. Vs. CHANDI RAM BORO AND ORS.
August 13, 1975
P. SASHIDHARAN Vs. GENERAL MANAGER, N. F. RLY. MALIGAON AND OTHERS
June 11, 1975
PHULCHAND RATANLAL Vs. COMMISSIONER OF INCOME TAX
May 14, 1975
PRANAVI RAM BARUVA NO 2 Vs. CONTROLLER OF ESTATE DUTY ASST
May 15, 1975
PRANESWAR DAS AND OTHERS Vs. ABHARSHARAM BOJ AND OTHERS
June 11, 1975
PRODIP KANTA BOSE Vs. GENERAL MANAGER, NORTHEAST FRONTIER RAILWAYS AND OTHERS
May 22, 1975
QUAZI TOUFIQUR RAHMAN Vs. MST. NURBANU BIBI
June 30, 1975
RAJBALLAV PAUL AND OTHERS Vs. SMT. KAMALARANI DHAR AND OTHERS
June 13, 1975
RASHIK CH. DEB BARMA Vs. GOVERNMENT OF TRIPURA
March 21, 1975
SANKHA SAHU Vs. BURA TAKBI
June 2, 1975
SARASWATI GOSWAMI AND OTHERS Vs. GENERAL MANAGER, N.F. RAILWAY
July 23, 1975
SHANAKARLAL SARMA (BHATRA) Vs. STATE OF ASSAM
March 4, 1975
STATE OF ASSAM Vs. UNION OF INDIA
July 23, 1975
STEELSWORTH P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 7, 1975
SURANJAN NANDI AND ANOTHER Vs. S.R. SASTRI AND OTHERS
May 5, 1975
THE KACHARIGAON TEA CO. LTD. Vs. THE COLLECTOR OF DARRANG
April 3, 1975
THE MANAGEMENT OF HATTIALI T.E. Vs. THE PRESIDING OFFICER, LABOUR COURT, DIBRUGARH AND ANOTHER
August 7, 1975
THOKCHOM KULABIDHU SINGH Vs. THE STATE OF MANIPUR AND OTHERS
January 9, 1975
U. DOLEY SINGH Vs. CHIEF EXECUTIVE MEMBER
April 29, 1975
UNION OF INDIA AND ANOTHER Vs. MONORANJAN BANIK
June 25, 1975
ZIAUDDIN AHMED Vs. COMMISSIONER OF GIFT TAX
August 5, 1975