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Case Index
Title
Date
A. RAJA RAO DORA Vs. DHENKANAL MUNICIPAL COUNCIL AND ORS.
January 29, 1975
A.N. DAS Vs. UNION OF INDIA (UOI) AND ORS.
September 30, 1975
ABDUL RAHIM AND ORS. Vs. STATE OF ORISSA AND ORS.
April 17, 1975
ABDUL YAKUB Vs. STATE OF ORISSA
March 12, 1975
ABINASH MOHAPATRA Vs. STATE OF ORISSA AND ORS.
January 6, 1975
ADHIKARI DAYANIDHI DAS Vs. KRUPANIDHI NANDA
July 22, 1975
APANI BEHERA AND ORS. Vs. KEDAROATH KAR AND ORS.
October 29, 1975
ARJUN GHUSI Vs. STATE OF ORISSA
January 15, 1975
ARJUNA PUJARI Vs. STATE
June 25, 1975
ARTA NAIK Vs. BALAKRISHNA NAIK AND ORS.
November 12, 1975
AUTOWAYS (INDIA) Vs. COMMISSIONER OF INCOME TAX
September 2, 1975
B L CHOUDHURY Vs. COMMISSIONER OF INCOME TAX
October 1, 1975
BAINAPALI ENKMA AND 2 ORS. Vs. THE STATE
November 17, 1975
BAISHNAB CHARAN MOHANTY Vs. STATE OF ORISSA AND ORS.
August 4, 1975
BALARAM NAIK Vs. KRUSHNA KUMARI
January 15, 1975
BALARAM PANDA Vs. ACHUTANANDA BARIHA
January 15, 1975
BALJINDER SINGH Vs. MOHAMMAD C. MUSHA
December 24, 1975
BANCHANIDHI SAHU Vs. STATE OF ORISSA AND ORS.
April 22, 1975
BANDHU KICHEI Vs. STATE
July 8, 1975
BANTU KRISHNA PATRA Vs. P. RAJGOPAL SUBUDHI AND ORS.
June 30, 1975
BARADAKANTA MISHRA Vs. STATE OF ORISSA
April 28, 1975
BASUDEV SAHU Vs. UNION OF INDIA
March 17, 1975
BAURI BANDHU NAIK AND ORS. Vs. RADHAMONI MOHANTY
February 19, 1975
BAVCHAND AND CO Vs. STATE OF ORISSA
December 16, 1975
BENUDHAR SETHI Vs. CERTIFICATE OFFICER
September 24, 1975
BHAGABAN DAS Vs. RADHARAMAN DEB
March 25, 1975
BHAGBAT SAHU Vs. KIRTAN SAHU AND ORS.
March 12, 1975
BHAGIRATHI MAHAPATRA Vs. STATE
May 14, 1975
BHAGIRATHI MOHAPATRA AND ORS. Vs. THE DEITY SUKARMALA THAKURANI AND ORS.
November 26, 1975
BHAJA PRADHAN Vs. STATE OF ORISSA
December 9, 1975
BHARAT SALT AND CHEMICAL INDUSTRIES LTD. Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
June 30, 1975
BHIMA NAIK Vs. STATE
May 16, 1975
BHRAMARBAR CHOUDHURY Vs. DISTRICT MAGISTRATE
December 7, 1975
BIBEKANANDA MISHRA Vs. PRINCIPAL UNIVERSITY COLLEGE OF ENGINEERING
October 21, 1975
BICHITRANANDA DAS Vs. STATE OF ORISSA
May 16, 1975
BIJOY KUMAR ROUTRAI Vs. STATE OF ORISSA
May 13, 1975
BIKRAM KISHORE PARIDA Vs. BENUDHAR JENA
February 28, 1975
BIRA KISHORE DAS Vs. THE STATE OF ORISSA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ORISSA, POLITICAL AND SERVICES DEPARTMENT AND ORS.
August 5, 1975
BIRAJA PRASAD MOHANTY Vs. STATE OF ORISSA AND OTHERS
September 1, 1975
BISHNU PRIYA DEI Vs. BRUSABHANU MOHAPATRA
December 10, 1975
BRAJA SUNDAR DAS Vs. UNION OF INDIA UOI
February 21, 1975
BRAJABANDHU NAIK Vs. STATE
January 30, 1975
BRAJAMOHAN PRADHAN Vs. STATE OF ORISSA
April 15, 1975
BRAJENDRA MAHARANA Vs. UTKAL UNIVERSITY
August 18, 1975
BRUNDABAN SAHU Vs. CHAITANYA SAHU AND ORS.
March 3, 1975
BUDHINATH TAD Vs. STATE AND ORS.
December 15, 1975
CAPITAL TALKIES Vs. COMMISSIONER OF INCOME TAX
September 30, 1975
CHINTAMANI SAHU Vs. COLLECTOR
September 2, 1975
CHITTARANJAN SAHU Vs. COLLECTOR
August 14, 1975
CHRISTO SEBOKO JOEL Vs. DISTRICT JUDGE, KORAPUT, JEYPORE
September 24, 1975
COLLECTOR AND ORS. Vs. GURUPRASAD MAHAKUD AND ORS.
December 8, 1975
COLLECTOR GANJAM Vs. CHANDRAMA DAS
February 18, 1975
COMMISSIONER OF INCOME TAX Vs. GANGARAM CHAPOLIA
April 2, 1975
COMMISSIONER OF INCOME TAX Vs. BUILDERS UNION
April 3, 1975
COMMISSIONER OF INCOME TAX Vs. GHEWARCHAND KAMALKUMAR
April 3, 1975
COMMISSIONER OF INCOME TAX Vs. BAIJNATH CHOPOLIA
August 25, 1975
COMMISSIONER OF INCOME TAX Vs. TEJ KAUR
September 5, 1975
COMMISSIONER OF INCOME TAX Vs. UTKAL AGENCY
September 8, 1975
COMMISSIONER OF INCOME TAX Vs. PRAFULLA KUMAR MALLIK
September 10, 1975
COMMISSIONER OF INCOME TAX Vs. DILSUKHRAI RANGLAL
September 16, 1975
COMMISSIONER OF INCOME TAX Vs. AGARWALLA AND COMPANY
July 16, 1975
COMMISSIONER OF INCOME TAX Vs. PURANMAL PRABHUDAYAL
July 16, 1975
COMMISSIONER OF INCOME TAX Vs. ORISSA FLOUR MILLS PRIVATE LIMITED
October 29, 1975
COMMISSIONER OF INCOME TAX Vs. RUPSA RICE MILL
October 30, 1975
COMMISSIONER OF INCOME TAX Vs. GOPAL CH PATNAIK
November 19, 1975
COMMISSIONER OF INCOME TAX Vs. BIJU PATNAIK
November 19, 1975
COMMISSIONER OF INCOME TAX Vs. INDUSTRY AND COMMERCE ENTERPRISERS PRIVATE LIMITED
November 28, 1975
COMMISSIONER OF INCOME TAX Vs. RAJA S N BHANJA DEO
December 1, 1975
COMMISSIONER OF INCOME TAX Vs. NARULA COLD STORAGE AND ICE FACTORY
December 1, 1975
COMMISSIONER OF INCOME TAX Vs. NILAMANI GHOSH AND PARTNERS
December 2, 1975
COMMISSIONER OF INCOME TAX Vs. BHIKARI CHARAN PANDA
December 4, 1975
COMMISSIONER OF INCOME TAX Vs. DHADI SAHU
December 5, 1975
COMMISSIONER OF SALES TAX ORISSA Vs. RAMANARAYAN SITARAM
September 24, 1975
COMMISSIONER OF WEALTH TAX Vs. BINAPANI CHAKRABORTY
September 26, 1975
CONSTRUCTION INDIA AND ORS. Vs. MAHINDRA PAL SINGH AHLUWALIA AND ORS.
March 10, 1975
DANDAPANI SAHU Vs. KONCHADA PANDURANGA SUBUDHI AND ORS.
October 30, 1975
DASA @ DASAMANT MAJHI AND ANR. Vs. THE STATE
April 7, 1975
DAYALU NARAYAN SWAMY Vs. KANIKA RAMASWAMY DORA
July 11, 1975
DAYANIDHI PATI Vs. STATE OF ORISSA AND ANOTHER
March 20, 1975
DEBENDRANATH SAMANTARY Vs. DIRECTOR OF INDUSTRIES AND ORS.
April 18, 1975
DEENA NATH ACHARYA Vs. DAITARI CHARAN PATRA
May 21, 1975
DHOIRAM SAHU Vs. SAMBHU DAS AND ORS.
December 23, 1975
DIBA BHOI Vs. KAPILA HARIJAN AND ORS.
July 3, 1975
DINABANDHU NAIK Vs. STATE OF ORISSA AND ANOTHER
June 20, 1975
DURYODHAN NAIK Vs. RATNAKAR NAIK AND ORS.
January 24, 1975
DUTI DEBI Vs. STATE OF ORISSA
March 13, 1975
DWIJENDRANATH DUTTA Vs. SIRIA JENA AND 4 ORS.
August 18, 1975
FAKIR @ FAKIR CHARAN NAIK Vs. NAKHI DEI AND ORS.
February 14, 1975
G C HARICHANDAN JAGADEB Vs. JAGANNATH SWAMY
June 20, 1975
GANANATH GARTIA AND ANR. Vs. UGRASAN PRADHAN AND ORS.
November 11, 1975
GANDHARB MISRA Vs. STATE OF ORISSA
September 24, 1975
GANESH PARIDA Vs. MOTILAL KHANDELWAL AND ANR.
November 24, 1975
GAYA ROUT Vs. THE STATE
November 4, 1975
GIRISH CHANDRA PATRA Vs. ELECTION OFFICER, ADHANGAGARH GRAMA PANCHAYAT-CUM-BLOCK DEVELOPMENT OFFICER AND ORS.
July 9, 1975
GOPAL CHANDRA GHOSH Vs. THE STATE
December 5, 1975
GOPAL CHANDRA SAHU Vs. KUNJA SINGH AND ORS.
August 8, 1975
GOPALESWAR DHARUA Vs. STATE OF ORISSA
March 14, 1975
GOPARANJAN DUBE Vs. ARBITRATOR HIRAKUD LAND ORGANISATION
September 15, 1975
GOPINATH MOHANTY Vs. STATE OF ORISSA AND ORS.
August 4, 1975
GOPINATH RAY Vs. THE UNDER SECRETARY-CUM- TAXING AUTHORITY, PASSENGERS TAX, STATE TRANSPORT AUTHORITY AND ANR.
November 25, 1975
GOURANGA SAHU Vs. BHAGA SAHU
June 16, 1975
GOVINDA CHOUDHURY AND SONS Vs. INCOME TAX OFFICER
May 2, 1975
GUNDI SAHU Vs. STATE OF ORISSA
April 7, 1975
H MOHAMMAD SIKANDAR Vs. BADRUNISSA BIBI
April 4, 1975
HARERAM SATPATHY Vs. TIKARAM AGARWALLA AND 4 ORS.
September 18, 1975
HARIBANDHU JENA Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, CO-OPERATIVE DEPARTMENT, GOVT. OF ORISSA AND ORS.
August 7, 1975
HARIKRISHNA AGARWALLA Vs. STATE OF ORISSA AND ANR.
December 23, 1975
HARSAMONI DEI Vs. PADMANAVA SAHU AND ORS.
April 15, 1975
HATAKISHORE SAHU Vs. INDUSTRIAL TRIBUNAL
September 10, 1975
HEMALATA DEIL Vs. UMASANKARI MOHARANA
February 12, 1975
HIRJI NAGJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
September 2, 1975
INDERSONS CONSTRUCTION AND ANR. Vs. STATE OF ORISSA AND ORS.
April 16, 1975
INSPECTOR OF FACTORIES Vs. HARISHANKAR SINGHANIA
May 28, 1975
ISHWAR BEHRA Vs. STATE
June 30, 1975
J. BALUNKESWAR DEV AND ORS. Vs. BRAJA KISHORE MISRA AND ORS.
August 8, 1975
JAGADISH MITTER K Vs. REVENUE DIVISIONAL COMMISSIONER
April 17, 1975
JAGANATH PANIGRAHI Vs. COLLECTOR
January 6, 1975
JAMES KHALKO Vs. THE STATE OF ORISSA
April 17, 1975
JAWAHARLAL KHANDELWAL Vs. COMMISSIONER OF INCOME TAX
December 5, 1975
JAYAKRISHNA MANGARAJ MOHAPATRA Vs. STATE OF ORISSA
July 1, 1975
JODA EAST IRON MINES Vs. STATE OF ORISSA
November 6, 1975
JOSEPH VALLOORAN Vs. COMMISSIONER OF INCOME TAX
December 12, 1975
K NARAYANA KUMANDAN SONS AND CO Vs. SALES TAX OFFICER KORAPUT II CIRCLE
July 1, 1975
KADRAKA SITANA Vs. STATE
July 8, 1975
KAIKEI DEI Vs. DEBENDRA LENKA
April 25, 1975
KAILASH CHANDRA MAHESH KUMAR Vs. COMMISSIONER OF INCOME TAX
September 18, 1975
KAMALENDU PRASAD PADHI Vs. SAMBALPUR UNIVERSITY
December 2, 1975
KANIKA BEWA Vs. STATE
July 2, 1975
KARUNAKAR NAYAK Vs. SUNDARGARH
May 16, 1975
KEDARNATH RAI AND ORS. Vs. TARACHAND DOGRA AND ORS.
July 21, 1975
KELLA APPALASWAMY AND SONS Vs. COMMISSIONER OF INCOME TAX
December 4, 1975
KHALI SAHU Vs. STATE
February 4, 1975
KHALLI DAS Vs. NAHAKA DAS AND ORS.
April 17, 1975
KHUBCHAND NARSING DAS Vs. COMMISSIONER OF INCOME TAX
December 1, 1975
KINTALI SAMBA MURTY Vs. BIDIKA ARICHITO AND ORS.
December 19, 1975
KRUSHNA CHANDRA Vs. COMMR OF ENDOWMENTS
September 23, 1975
KRUSHNA CHANDRA SAMANTARAI Vs. SANTIBALA ALIAS SANTI LATA DEI
April 11, 1975
KRUSHNA KUMAR MODI Vs. DISTRICT MAGISTRATE
February 25, 1975
KRUTIBASA NAYAK Vs. JAGANNATH MAHAPRAVU
January 21, 1975
KRUTIBASH KAR AND ANR. Vs. BIRABAR PANI AND ORS.
December 23, 1975
KULSUM BIBI Vs. ANANTA PRASAD RANA
February 19, 1975
LAKSHNA MOHAPATRA Vs. STATE OF ORISSA
April 7, 1975
LALA ALIAS LALBEHARI MEHER Vs. THE STATE
March 25, 1975
LALSAHEB NABIN CHANDRA BHANJ DEO Vs. STATE OF ORISSA
January 6, 1975
LAND ACQUISITION OFFICER, D.I.S. Vs. MADAN GAJENDRA AND ORS.
April 15, 1975
LIFE INSURANCE CORPORATION OF INDIA Vs. Manjula Mohanlal Joshi
January 20, 1975
LIFE INSURANCE CORPORATION OF INDIA Vs. KARTHYANI
March 31, 1975
LINGARAJ PANDA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 23, 1975
M. APPALA NARASIAH AND ORS. Vs. ARJUNO JENA AND ORS.
October 1, 1975
MADHUSUDAN BHUYAN Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND ORS.
August 8, 1975
MADHUSUDAN SUBUDHI Vs. D. JMA ALIAS DAMA SWAIN AND ORS.
August 19, 1975
MAGETA DAKUA Vs. SECRETARY TO GOVT. OF ORISSA, FINANCE DEPARTMENT AND ORS.
September 1, 1975
MAGULU JAL Vs. BHAGABAN RAI
April 15, 1975
MAHADEB DASH Vs. LIFE INSURANCE CORPORATION OF INDIA
April 28, 1975
MAHENDAR PRASAD ROUT Vs. ELECTION OFFICER
August 7, 1975
MAHENDRA RAM Vs. UNION OF INDIA UOI
November 19, 1975
MAKHA BEWA Vs. BIMBADHAR KANDI
May 12, 1975
MALIPUT GRAMA PANCHAYAT Vs. KUNDALI GRAMA PANCHAYAT
August 20, 1975
MANAGEMENT OF CUTTACK MOTOR ASSOCIATION Vs. ADMINISTRATIVE STAFF OF CUTTACK MOTOR ASSOCIATION
January 13, 1975
MANAGEMENT OF MESSRS ORISSA OIL INDUSTRIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
February 28, 1975
MANAGEMENT OF ORISSA STATE CO-OPERATIVE BANK, CUTTACK, PETITIONER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ORISSA AND ANOTHER, OPPOSITE PARTIES
January 28, 1975
MANAGING COMMITTEE, GUJIDARADA HIGH SCHOOL Vs. STATE OF ORISSA AND ORS.
August 8, 1975
MANMOHAN DAS Vs. MADHUNAGAR POWERLOOM WEAVERS CO-OPERATIVE SOCIETY AND ORS.
April 17, 1975
MARSI BALAYYA AND 14 ORS. Vs. STATE OF ORISSA
December 10, 1975
MOHAMMED IBRAHIM AND ANR. Vs. STATE OF ORISSA
January 6, 1975
MOHANRAJ BOID Vs. ESWAR CHARAN PATNAIK
November 21, 1975
MST ANAR BAI Vs. MURALIDHAR MODI
June 16, 1975
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME TAX
October 21, 1975
N. SOWBBAGYALAKSHMI ALIAS BHAGYAVATI Vs. CH. LAKSHMIKANTAMMA AND ORS.
August 20, 1975
NAKUL CHANDRA KAR Vs. MAJOR SETTLEMENT OFFICER CUTTACK AND OTHERS
March 20, 1975
NANDA KISHORE MOHANTY Vs. STATE OF ORISSA AND ORS.
September 15, 1975
NANDU AND DHANESWAR NAIK Vs. STATE
July 11, 1975
NARAYAN NANDA Vs. SANKAR SAHU
February 17, 1975
NATABAR HATI Vs. BLOCK DEVELOPMENT OFFICER
July 1, 1975
NEW GREAT INSURANCE COMPANY OF INDIA LTD Vs. BALADEB GAHIR
August 12, 1975
NEW ORISSA TRADERS Vs. COMMISSIONER OF INCOME TAX
September 25, 1975
NILAMANI GHOSH AND PARTNERS Vs. COMMISSIONER OF INCOME TAX
December 4, 1975
NILAMANI SATPATHY Vs. JAYASHANKAR BHOI AND FIVE ORS.
September 18, 1975
NIMMA CHITTI APPAYYAMMA Vs. P.V. NARASIMHAM
March 12, 1975
ORISSA CEMENT LIMITED Vs. GRAMA SASAN OF KATANGA AND ORS.
August 4, 1975
ORISSA CERAMIC INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 30, 1975
ORISSA CO-OPERATIVE HANDICRAFTS CORPORATION LTD Vs. STATE OF ORISSA
October 30, 1975
ORISSA INDUSTRIES (P ) LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNALL
September 3, 1975
ORISSA ROAD TRANSPORT CO LIMITED Vs. CHANDRA SEKHAR PATNAIK
March 24, 1975
ORISSA ROAD TRANSPORT COMPANY LTD. Vs. HADIA SETHI AND ORS.
June 1, 1975
P APPA RAO Vs. ADDITIONAL DISTRICT MAGISTRATE KORAPUT
January 30, 1975
PADMALOCHAN PANDA Vs. STATE OF ORISSA
April 28, 1975
PANCHN BHUYAN Vs. SECRETARY, REGIONAL COOPERATIVE MARKETING SOCIETY AND ANR.
July 16, 1975
PANDAKA NARAYAN AND ORS. Vs. STATE
May 2, 1975
PARAMANANDA MOHANTY Vs. BIRA BEHERA
May 5, 1975
PARBATI DEBI Vs. PRAHALLAD TRIPATHY AND ANR.
February 26, 1975
PATIA ALIAS ABDUL SATAR KHAN AND ORS. Vs. STATE
January 15, 1975
PATNAIK AND CO P LTD Vs. STATE OF ORISSA
July 15, 1975
PITAMBAR DAS AND 2 ORS. Vs. GOBINDA CHANDRA SATPATHY
August 8, 1975
PITAMBAR PUJARI Vs. BHIKARI MEHERA AND ORS.
June 5, 1975
PITTA SEETHAMMA AND ORS. Vs. RAMACHANDRA MAHAPATRA
November 20, 1975
PNNIA SETHI Vs. KHETRAMOHAN MOHANTY AND ORS.
April 10, 1975
PRABHUDAYAL AGARWAL Vs. SARASWATI BAI AND ANR.
April 22, 1975
PRASANT KUMAR PASAYAT Vs. STATE OF ORISSA
January 10, 1975
PURUSOTTAM PANI Vs. DHRUBA CHARAN PANDA
April 29, 1975
RABINDRA KUMAR ADHIKARI AND OTHERS Vs. STATE OF ORISSA AND OTHERS
January 6, 1975
RABINDRA KUMAR DAS Vs. STATE OF ORISSA
February 6, 1975
RAGHUNATH AGARWALLA Vs. STATE OF ORISSA
January 16, 1975
RAGHUNATH PANDA Vs. RADHAKRISHNA PANDA
January 23, 1975
RAGHUNATH RANSINGH Vs. STATE OF ORISSA AND ORS.
August 7, 1975
RAHAS DEBI AND ORS. Vs. THE REVENUE OFFICER ASKA AND ORS.
September 19, 1975
RAM CHANDRA NISANKO Vs. DISTRICT TRANSPORT MANAGER STATE TRANSPORT
September 30, 1975
RAM KISHUN RAM Vs. STATE OF ORISSA AND ORS.
July 7, 1975
RAMA KUMARI MEHER Vs. MEENAKETAN MEHER
July 8, 1975
RAMACHANDRA PUJA PANDA SAMANT Vs. JAMBESWAR PATRA
May 21, 1975
RAMANATH PADHI Vs. COLLECTOR, GANJAM AND OTHERS
April 4, 1975
RAMESH CHANDRA SINGH MOHAPATRA Vs. JAGANNATH SINGH MOHAOATRA
January 20, 1975
RANGALAL RAMESHWAR LAL Vs. UTKAL RASTERBHASA PRACHAR CO-OPERATIVE PRESS AND PUBLISHING SOCIETY LTD
January 6, 1975
RATNAKAR MOHANTY Vs. JUGAL KISHORE PATNAIK
June 16, 1975
REGISTRAR OF COMPANIES Vs. UTKAL DISTRIBUT
August 11, 1975
REGISTRAR OF COMPANIES Vs. RADHIKA PRASAD NANDA AND ORS.
August 4, 1975
RUPRAG PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 2, 1975
RUSHI BEHERA AND ORS. Vs. MST. PANCHA BEHERA AND ORS.
December 8, 1975
S. ZIAULLAH AND ORS. Vs. SRIMATI KIRANABALA DEVI AND ORS.
May 13, 1975
SACHIDANANDA MISRA Vs. EXECUTIVE ENGINEER EARTH DAM DIVISION BALIMELA DAM PROJECT
February 27, 1975
SAILABALA BAXI Vs. JOHANAS BISSOI
January 6, 1975
SAJOWANLAL JAISWAL Vs. COMMISSIONER OF INCOME TAX
December 5, 1975
SAMAL KISKU Vs. THE STATE OF ORISSA
March 13, 1975
SAMBALPUR AUTOMOBILES THROUGH PARTNER KISORI PRASANNA PATI AND ORS. Vs. BIDYABHUSAN MOHAPATRA AND ORS.
August 27, 1975
SANKAR KUMAR BHATTAR Vs. TEHSILDAR-CUM-REVENUE OFFICER
October 21, 1975
SARAT CHANDRA MISRA Vs. THE STATE OF ORISSA AND ANR.
October 30, 1975
SARAT CHANDRA NAIK AND ORS. Vs. STATE OF ORISSA
November 12, 1975
SARAT CHANDRA PATRO Vs. NARASINGHA PATRO
April 18, 1975
SARATHI CHARAN ADHIKARI Vs. ADDITIONAL DISTRICT MAGISTRATE (JUDICIAL) AND ORS.
May 12, 1975
SASHIBHUSAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
October 1, 1975
SATYABHAMA DEBI Vs. BHAGABAN MISRA AND ORS.
July 15, 1975
SATYABRATA BHATTACHARYA Vs. JARNAL SINGH
May 16, 1975
SATYANANDA SAHU Vs. KESHAB SAHU AND ORS.
April 11, 1975
SHRI GOVIND CHANDRA ROUT Vs. THE STATE GOVERNMENT OF ORISSA AND ORS.
August 5, 1975
SHRI R.S. PATEL Vs. SHRI B.K. GUPTA AND ORS.
June 16, 1975
SHRI SOMONATH RATH Vs. UNION OF INDIA (UOI) AND ANR.
May 15, 1975
SHRIMATI SNEHAMAYEE SAHU Vs. THE SECRETARY TO GOVERNMENT OF ORISSA, URBAN DEVELOPMENT DEPARTMENT AND ORS.
January 17, 1975
SHUKADEV SAHU Vs. ADMINISTRATOR UTKAL UNIVERSITY
November 7, 1975
SIMANCHAL MAHAPATRO Vs. BUDHIRAM PADHI
September 29, 1975
SINGHBHUM TIMBER TRADING COMPANY Vs. STATE OF ORISSA
August 19, 1975
SK. DILJAN AND ORS. Vs. STATE OF ORISSA
November 17, 1975
SK. JALIL AND ANR. Vs. GOPAL CHARAN MOHANTY AND ORS.
January 31, 1975
SMT. NALINIBALA DAS AND ANR. Vs. SMT. GEETA BOSE AND ORS.
April 27, 1975
SOFA ALIAS FATIMA BIBI Vs. SK. M.K.N. MAHAMAD THIBI AND ORS.
March 12, 1975
SRI BALAJI PADHY Vs. SMT. KAMINI PADHY
February 14, 1975
SRI HRUSNIKESH MISRA Vs. THE STATE OF ORISSA AND ANR.
August 5, 1975
SRI LAKSHMI NARAYAN PADHI Vs. SRI B. BASKAR PANDA
December 8, 1975
SRI NATABAR SAHOO Vs. STATE OF ORISSA
September 22, 1975
SRI SISU TANDIA Vs. DUKHI DEI AND ORS.
January 23, 1975
SRIMATI SURYAMONI NAYAK Vs. RAKHAL CHANDRA MOHAPATRA
July 25, 1975
SRINIVAS DAS Vs. EXECUTIVE ENGINEER TRANSPORT AND WORKS DEPTT.
July 31, 1975
STATE Vs. BHUBANESWAR NAYAK
June 5, 1975
STATE Vs. DHARANIDHAR MOHANTY
August 8, 1975
STATE Vs. R N PATRA
July 25, 1975
STATE Vs. DHRUBA CHARAN BAHALI
July 28, 1975
STATE Vs. DWARI BEHERA
August 1, 1975
STATE Vs. BIGYAN MALLIK
March 6, 1975
STATE Vs. KASTU BEHERA
March 6, 1975
STATE Vs. RAMA CHANDRA MOHAPATRA
February 28, 1975
STATE FINANCIAL CORPORATION LTD Vs. SATPATHY BROTHERS
March 18, 1975
STATE OF ORISSA Vs. RAJBALLAV MISRA
May 6, 1975
STATE OF ORISSA Vs. SURUJI DEI
April 7, 1975
STATE OF ORISSA Vs. S LAL AND CO P LTD
July 1, 1975
STATE OF ORISSA Vs. RAMESWAR PATABISI
June 27, 1975
STATE OF ORISSA Vs. CHHAGANLAL SUNDARKA
August 19, 1975
STATE OF ORISSA Vs. JOHARIMAL GAJANANDA
September 17, 1975
STATE OF ORISSA Vs. JANATA MEDICAL STORES
September 30, 1975
STATE OF ORISSA Vs. KAMESWARI ASSOCIATED RICE MILLS
September 26, 1975
STATE OF ORISSA Vs. DOMANA MAJHI
October 1, 1975
STATE OF ORISSA Vs. ORISSA FISHERIES DEVELOPMENT CORPORATION LIMITED
October 21, 1975
STATE OF ORISSA Vs. ARCHANA NAIK AND ORS.
January 20, 1975
STATE OF ORISSA Vs. PADMAPUR TRADING COMPANY
July 3, 1975
STATE OF ORISSA Vs. JAMI SURYA RAO
September 5, 1975
STATE OF ORISSA Vs. TANGUDA GOPALAM & SONS
September 26, 1975
STATE OF ORISSA Vs. CHANDAN SINGH
December 23, 1975
STATE OF ORISSA Vs. MANGULI SAHU
August 28, 1975
STATE OF ORISSA Vs. RAMA ENGINEERING AND MANUFACTURING WORKS
November 6, 1975
STATE OF ORISSA Vs. HARIHAR HATI
November 24, 1975
STATE OF ORISSA Vs. HOTEL RAJMAHAL
December 4, 1975
STATE OF ORISSA Vs. HAREKRUSHNA SAHU
December 12, 1975
SUBARNA BESOYANI AND ORS. Vs. KHADIKA BISOYANI AND ORS.
December 16, 1975
SUBUDHI KRISHNA MURTY AND SONS Vs. SALES TAX OFFICER KORAPUT II CIRCLE
July 1, 1975
SUDHANSU SEKHAR MISRA Vs. STATE AND ORS.
December 4, 1975
SURENDRANATH NAIK Vs. RATHA BISWAL AND ORS.
November 21, 1975
SURENDRANATH SAMANTARAY Vs. STATE OF ORISSA
September 23, 1975
SURESH CHANDRA BAL Vs. NIRANJAN BAL
January 6, 1975
SUSHILA DEI Vs. MADHUSUDAN KISAN
November 14, 1975
SYAMA PRADHAN Vs. STATE OF ORISSA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ORISSA IN THE HOME DEPARTMENT AND ORS.
June 23, 1975
TARA DIBYA AND ANR. Vs. THE GENERAL MANAGER, ORISSA ROAD TRANSPORT CO. LTD.
March 14, 1975
TEIPAL KHANDELWAL Vs. MST PURNIMA BAI
August 20, 1975
TEJA SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE
February 14, 1975
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. RANJAN KUMAR GARABARU AND ANR.
November 21, 1975
THE ORISSA COOPERATIVE INSURANCE SOCIETY LTD. Vs. GNNEI BEHERA AND ANR.
December 16, 1975
THE VANGUARD INSURANCE CO. LTD. Vs. RAGHUNATH PATRA AND ORS.
November 6, 1975
TIKARAM AGARWALLA Vs. STATE AND ORS.
September 29, 1975
UMESH MAHANTA AND ORS. Vs. KALI CHARAN MAHANTA AND ORS.
February 24, 1975
UTKAL AUTOMOBILES P LTD Vs. BIRAJA PRASAD ROY
February 28, 1975
VADAPALLI SATYANARAYANA AND ANR. Vs. NADELA NARASIMHA RAO
March 19, 1975