Case Index

Title
Date
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRINARAYAN SHRINARAYAN AKODIYA
July 18, 1975
ADMINISTRATOR JABALPUR CORPORATION Vs. GIRDHARILAL
September 24, 1975
AGARWAL HOSIERY SHOP Vs. COMMISSIONER OF INCOME TAX
August 26, 1975
AJIT SINGH SAUDAGAR SINGH Vs. STATE INDUSTRIAL COURT INDORE
April 4, 1975
ANAND INSURANCE COMPANY LTD Vs. HASANALI
July 21, 1975
ANANT KUMAR POLEKAR Vs. STATE OF M P
March 14, 1975
ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF SALES TAX
October 10, 1975
ASHOK KUMAR MUKHERJEE Vs. REGISTRAR OF HIGH COURT OF MADHYA PRADESH
June 27, 1975
ASSOCIATED CEMENT CO LTD Vs. COMMISSIONER OF SALES TAX
October 9, 1975
B P PATHAK Vs. RIYAZUDDIN
October 9, 1975
BABULAL Vs. STATE
November 19, 1975
BABULAL BRIJ BASI SHRMA Vs. VICE CHANCELLOR AWADESH PRATAP SINGH
August 24, 1975
BABULAL GULABCHAND Vs. NATHULAL BADRILAL
July 18, 1975
BABULAL MULCHAND Vs. DISTRICT MAGISTRATE RAISEN
January 16, 1975
BABULAL RAMCHARAN Vs. CHHOTEKHAN LAL KHAN
September 11, 1975
BABULAL SHARMA Vs. VICE-CHANCELLOR
July 24, 1975
BACHCHOOBHAI Vs. PREMANAND BHIOGADHE
July 21, 1975
BAJRANG PRASAD SANGAL JABALPUR Vs. UNION GOVERNMENT OF INDIA
January 16, 1975
BALUBHAI HIRJI GAJJAR Vs. SURESHKUMAR NATHURAM
August 28, 1975
BANSHI Vs. GOVERDHAN
April 1, 1975
BASIT ALI Vs. STATE OF MADHYA PRADESH
December 22, 1975
BHANWAR SINGH Vs. STATE OF M. P.
August 14, 1975
BHARATSINGH Vs. RISHI KUMAR
August 11, 1975
BHIKOBAI KANHAIYALAL Vs. DHANNALAL CHINTAMAN
February 18, 1975
BHOPAL SUGAR INDUSTRIES LIMITED Vs. SUMITRA BAI BATTAN
July 3, 1975
BHUNDA Vs. CHETRAM
July 21, 1975
BHUPENDRA KUMAR JAIN Vs. Y S DHARMADHIKARI
November 28, 1975
BISHAMBAR DAYAL Vs. COMMISSIONER OF INCOME TAX
October 10, 1975
CENTRAL INDIA MACHINERY MFG CO LTD Vs. NATHILAL SHARMA
December 17, 1975
CHABIRANI BAI Vs. GIRDHARILAL
February 27, 1975
CHANDROJI RAO Vs. STATE OF MADHYA PRADESH
August 12, 1975
CHATURBHUJDAS Vs. STATE OF MADHYA PRADESH
March 22, 1975
CHATURBHUJDAS DWARKADAS AGAR Vs. STATE OF M P
March 15, 1975
CHHOGLAL Vs. IDOL OF BHAGWAN SHRI SATYANARAYAN
August 13, 1975
CHHOTELAL HANUMAN PRASAD GUPTA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
August 8, 1975
Commissioner Municipal Corporation, Jabalpur Vs. Satya Narayan and Co.
December 19, 1975
COMMISSIONER NOW ADMINISTRATOR MUNICIPAL Vs. SATYANARAIN AND CO PARTNERSHIP FIRM
September 19, 1975
COMMISSIONER OF INCOME TAX Vs. MAHASAMUND KISSAN CO OPERATIVE RICE AND MARKETING SOCIETY LIMITED
October 6, 1975
COMMISSIONER OF INCOME TAX Vs. KISAN CO OPERATIVE RICE MILLS LIMITED
August 4, 1975
COMMISSIONER OF INCOME TAX Vs. SOMABHAI GELABHAI
August 25, 1975
COMMISSIONER OF INCOME TAX Vs. MODI V M AND SONS
February 17, 1975
COMMISSIONER OF SALES TAX Vs. MOHAMMAD ZAHOOR
July 18, 1975
COMMISSIONER OF SALES TAX Vs. LALLOOBHAI B PATEL AND CO LTD
October 9, 1975
DEEPCHAND NAYAK Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL
July 28, 1975
DEVENDRA SINGH JU DEO Vs. STATE OF MADHYA PRADESH
December 20, 1975
DEVILAL POONAMCHAND MODI Vs. COMMISSIONER OF SALES TAX M P
October 20, 1975
DHRUVANATHSINGH Vs. SHIVANARESH SHARMA
March 6, 1975
DINKAR PRABHAKAR MAHAJAN Vs. S L AGRAWAL
August 14, 1975
DISTRICT MAGISTRATE RAJNANDGAON CONTEMNER Vs. STATE
August 20, 1975
DOST MOHAMMAD Vs. FACTORY MANAGER BHARAT COMMERCE AND INDUSTRIES
December 5, 1975
DURGA PRASAD Vs. PARVEEN
February 10, 1975
DWARKA PRASAD Vs. MST RAJKUNWAR BAI
November 17, 1975
DWARKA PRASAD LALCHAND Vs. RAJKUNWARBAI BALKISHAN BAWARI
November 13, 1975
E NAGESHWAR RAO Vs. DINESH CHANDRA VERMA
December 17, 1975
FIRM CHIRONJILAL RAMJIBHAI AND CO Vs. CHUNARMAL MOTIRAM AND CO
February 24, 1975
FRIENDS FIELD AND ROAD TRANSACTION CO Vs. RAMESH CHANDRA
November 24, 1975
GAJADHAR Vs. RAJRANI
November 14, 1975
GAJENDRASINGH RAJBAHADURSINGH Vs. RAMPRATAPSINGH RAO NARAYAN JOO
September 26, 1975
GANESHRAM JAWHAR JAIN Vs. ROOPSINGH UMARAOSINGH
January 1, 1975
GANGADHAR Vs. DEPUTY COMMISSIONER OF PROPERTY TAX
March 4, 1975
GANGADHAR RAMCHANDRA GOKHALE Vs. PROPERTY TAX OFFICER INDORE
February 14, 1975
GHISULAL Vs. STATE OF MADHYA PRADESH
April 29, 1975
GINDAN Vs. BARELAL
December 5, 1975
GOKULCHAND Vs. KRISHNACHANDRA
November 7, 1975
GOPAL ANANT MUSALGAONKAR Vs. STATE OF MADHYA PRADESH
October 20, 1975
GULAB CHAND GUPTA Vs. REGIONAL TRANSPORT AUTHORITY
March 7, 1975
HAJARI Vs. STATE OF M P BHOPAL
December 17, 1975
HAJARI GHASIRAM MALI Vs. STATE OF M P
December 5, 1975
HAJI IBRAHIM Vs. STATE OF MADHYA PRADESH
March 31, 1975
HARINARAYAN RAMRATAN DUBEY KHANDWA Vs. STATE OF M P
March 5, 1975
HEAVY ELECTRICALS EMPLOYEES UNION Vs. STATE INDUSTRIAL COURT M P INDORE
February 28, 1975
HINDUSTAN STEEL LIMITED Vs. DISTRICT JUDGE DURG
December 24, 1975
HINDUSTAN STEEL LTD Vs. UNION OF INDIA
October 9, 1975
HUBBILAL SADASHIV Vs. MOHAMMAD MAKBOOL AHMED KHAN
July 31, 1975
ISHWAR BROTHERS INDORE Vs. ADMINISTRATOR OF THE CITY INDORE MUNICIPAL
March 1, 1975
ISMAIL MULLA GULAMALLY Vs. CONTROLLER OF ESTATE DUTY
September 2, 1975
J C YADAV Vs. STATE OF M P
February 28, 1975
JAGANNATH Vs. STATE OF MADHYA PRADESH
December 24, 1975
JUNIOR LABOUR INSPECTOR CENTRAL Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
October 9, 1975
KALIMUNNISA Vs. SHAH SALIMKHAN REHMANKHAN
September 8, 1975
KEDARNATH MATTULAL VAISH Vs. BABOOLAL
August 20, 1975
KEDARNATH MATTULAL VAISH Vs. BABOOLAL
September 1, 1975
KESUMAL VAPARMAL A FIRM Vs. BHAGWANDAS BHOJRAJ
December 4, 1975
KISHANDAS RAMKUMAR AGRAWAL Vs. SHRAVANKUMAR PARMANANDBHAI PATEL
April 2, 1975
KRISHNA SANGHI Vs. STATE OF MADHYA PRADESH
July 22, 1975
LACCHI ALIAS LAXMINARAYAN Vs. STATE OF M P
June 11, 1975
LACCHI NATHILAL SHARMA Vs. STATE OF M P
May 2, 1975
LAXMIDAS PATEL Vs. INDORE MUNICIPAL CORPORATION
April 3, 1975
LAXMINARAYAN SHEODAYAL JAISWAL Vs. STATE OF M P
September 2, 1975
LIYALCAT HUSSAIN Vs. THE M.P. STATE ROAD TRANSPORT CORPORATION
October 17, 1975
LOONKARAN PARAKH Vs. STATE OF MADHYA PRADESH
May 3, 1975
M M ASATI Vs. STATE TRANSPORT APPELLATE AUTHORITY
March 6, 1975
M P MOTOR KARMACHARI SANGH UJJAIN Vs. DEPOT MANAGER M P R T C UJJAIN
February 7, 1975
MADAN HARKU PRASAD SHUKAL Vs. DISTRICT MAGISTRATE RAJNANDGAON
August 20, 1975
MADAN TIWARI Vs. R K SHUKLA DY COLLECTOR
August 20, 1975
MADANLAL AGARWAL Vs. KAMLESH NIGAM
February 6, 1975
MADHUSUDAN Vs. CHANDRIKA
March 22, 1975
MAHESHCHANDRA MADHOSARAN SRIVASTAVA Vs. STATE OF M P
April 23, 1975
MALWA KNITTING WORKS Vs. COMMISSIONER OF INCOME TAX
February 14, 1975
MANGAT RAM LALWANI Vs. COLLECTOR JABALPUR
August 1, 1975
MANKUWAR BAI Vs. UDAIRAM
August 1, 1975
MANOHARLAL GUPTA Vs. MADHYA PRADESH ELECTRICITY BOARD
July 7, 1975
MOHAMMAD IQBAL Vs. MOHD HANIF
September 23, 1975
MOHD ALI Vs. BHADUR SINGH
October 1, 1975
MULAKHRAJ Vs. STATE TRANSPORT APPELLATE AUTHORITY M P GWALIOR
July 31, 1975
MULCHAND Vs. COMMISSIONER OF INCOME TAX
October 6, 1975
MUNICIPAL COUNCIL Vs. SANTOSH KUMAR HANS KUMAR
July 21, 1975
MUNICIPAL COUNCIL MURWARA KATNI Vs. S K KAHANSONS AND CO KATNI
April 1, 1975
MUNICIPAL COUNCIL MURWARA KATNI Vs. S K KAHANSONS AND CO
January 1, 1975
MUSTAQ BAI Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADHYA PRADESH
October 8, 1975
N GANU BHAI Vs. COMMISSIONER OF SALES TAX
July 18, 1975
NIRMAL CHAND JAIN Vs. DISTRICT MAGISTRATE JABALPUR
August 8, 1975
NONJIBHAI Vs. RAMKISHAN
October 31, 1975
OM PRAKASH KRIPARAM Vs. MUNICIPAL COMMITTEE DABRA
November 24, 1975
Om Prakash Paliya Vs. State of Madhya Pradesh
January 8, 1975
PANNALAL TAYAL Vs. STATE OF M P
May 3, 1975
PANNE KHUSHALI Vs. JEEWANLAL MATHOO KHATIK
November 25, 1975
PARTAP Vs. PUNIYA BAI
November 25, 1975
POORANCHAND KHUBCHAND Vs. CHANDU ALIOS ABDUL SALAM
August 2, 1975
PRAKASH CHANDRA TIWARI Vs. STATE OF MADHYA PRADESH
April 25, 1975
PREM BAI Vs. STATE OF M P
August 1, 1975
Prem Bai Vs. State of M. P.
August 15, 1975
PUNAU Vs. AJITRAM
July 17, 1975
R M E WORKS Vs. COMMISSIONER OF SALES TAX
August 26, 1975
R.N. SHARMA Vs. UNION OF INDIA AND OTHER
February 6, 1975
RAIPUR VIKAS KHAND SAHKARI VIPANAN SANSTHA SAMITI Vs. COMMISSIONER OF SALES TAX
July 17, 1975
RAJARAM BAIJNATH Vs. NANDKISHORE SHEOBUX RAI
February 26, 1975
RAJMAL MISHRILAL JAIN Vs. COLLECTOR JHABUA
January 16, 1975
RAM KUMAR Vs. SARTI DEVI
October 29, 1975
RAMANLAL SURAJBHAN PREMY Vs. SHIVPRATAP SINGH
March 10, 1975
RAMBAI VOTTERY Vs. SHIVAPRASAD VOTTERY
September 12, 1975
RAMBHAROSE ANANT PRASAD Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
September 11, 1975
RAMHET Vs. MANDIR SHRI LAXMINARAIN
August 27, 1975
RAMJILAL SUKHIRAM Vs. MUNICIPAL COMMITTEE
January 1, 1975
RAMNARAIN Vs. STATE OF MADH PRA
August 12, 1975
RAMPYARI BHAGWAN AGHARIA Vs. ISHWAR DIRIP SINGH
March 31, 1975
RANCHHOD Vs. MUNICIPAL CORPORATION OF INDORE
December 9, 1975
RASHTRIYA KHADAN MAZDOOR SAHAKARI SAMITI LTD Vs. PRESIDENT OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
May 5, 1975
ROOPACHAND PHOOLCHAND Vs. KRISHI UPAJ MANDI SAMITI RAIPUR M P
January 3, 1975
ROOPAYAN Vs. SHRI CHAND
March 4, 1975
SARDAR AMAR SINGH Vs. SURINDER KAUR
July 8, 1975
SARDAR AMAR SINGH Vs. SURINDER KAUR
August 8, 1975
SARTHI Vs. STATE OF MADHYA PRADESH
October 18, 1975
SAURABH POTTERIES AND CERAMICS Vs. APPELLATE COLLECTOR CENTRAL EXCISE
July 28, 1975
SHAHZADALI LATAFATALI Vs. ABBASBHAI GULAM ALI
February 12, 1975
SHANKAR SINGH THAKUR KISHANSINGH Vs. SANSTHA SONABAI SARVAKSHRAM KHURAI
August 12, 1975
SHANTABAI Vs. CHOKHELAL
October 6, 1975
Shantibai Vs. Chokhelal
October 16, 1975
SHEO DAYAL Vs. K P RAWAT RETURNING OFFICER AND TEHSILDAR NARSINGHPUR
January 18, 1975
SHEONATH MOOLCHAND SAHU Vs. KHALIFA CHHIDAMILAL
August 8, 1975
SHERSINGH Vs. STATE OF M P
November 17, 1975
SHERSINGH DILIPSINGH Vs. STATE OF M P
October 30, 1975
SHIV DAYAL Vs. STATE OF MADHYA PRADESH
December 19, 1975
SHIVKANT SHUKLA Vs. ADDITIONAL DISTRICT MAGISTRATE JABALPUR
September 1, 1975
SHYAMBIHARI Vs. SHIV SINGH
September 30, 1975
SINGHAI KARELAL KUNDANLAL TRUST Vs. KESRI DAL MILL
January 3, 1975
SITARAM DEOKISAN HEDA Vs. STATE OF M P
April 17, 1975
Sryamlal Vs. Bhagwanti Bai
December 18, 1975
STATE OF M P Vs. PEHLAJRAI DWARKADAS
December 17, 1975
STATE OF MADHYA PRADESH Vs. SUNDER LAL JAISWAL
December 16, 1975
STATE OF MADHYA PRADESH Vs. SHANTILAL
April 15, 1975
STATE OF MADHYA PRADESH Vs. THAKUR PRASAD
July 17, 1975
STATE OF MADHYA PRADESH Vs. MOORATSINGH
January 2, 1975
STATE OF MADHYA PRADESH Vs. LOHRA
March 25, 1975
STATE OF MADHYA PRADESH Vs. RAM SINGH PREMSINGH
September 3, 1975
STATE OF MADHYA PRADESH Vs. BAHADUR PEHLAJRAI DWARKADAS
December 3, 1975
STATE OF MADHYA PRADESH Vs. JHAM SINGH SOBHARAM LODHI
September 29, 1975
Sunderlal Vs. Dhannoo
January 15, 1975
T C SHARMA Vs. I G OF PRISONS
April 21, 1975
Tata Iron and Steel Co. Calcutta Vs. Union of India
September 30, 1975
TRIVENIDEVI NARAINDAS Vs. VIJAY MOHAN BOSE
August 14, 1975
U K NARAYANAN Vs. STATE OF M P
March 12, 1975
UNION OF INDIA Vs. TARACHAND
March 3, 1975
UNION OF INDIA Vs. KIRLOSKAR BROTHERS LTD
July 30, 1975
Union of India Vs. Tarachand Agrawal
December 3, 1975
UNION OF INDIA Vs. CHOUTHMAL
December 20, 1975
VEENA AGRAWAL Vs. SHRI PRAHLAD DAS AGARWAL
October 28, 1975