Case Index

Title
Date
ABBAS SALEH BATTI Vs. STATE OF MAHARASHTRA
February 11, 1975
ABDUL RAHMAN ZARI Vs. FATIMA EBRAHIM ZARI
February 7, 1975
ACC VICKERS BABCOCK LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1975
ADMINISTRATOR OF CITY OF NAGPUR MUNICIPAL CORPORATION, CIVIL LINE, NAGPUR Vs. PRESIDING OFFICER, LABOUR COURT, NAGPUR
March 20, 1975
AGRI ORIENT INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1975
AHMEDNAGAR DIST CO-OPERATIVE BANK EMPLOYEES UNION Vs. UNION OF INDIA
December 16, 1975
AMBAJI TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 18, 1975
AMRITLAL AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
July 29, 1975
ANANDRAM T LATHI Vs. KASHINATH LATHI
August 13, 1975
ANANT FONDU POROBO DESSAI Vs. LALITA POI
September 30, 1975
ANANT KISHORE Vs. LILABAI
July 7, 1975
ANANT RAJENDRALAL THAKARE Vs. STATE OF MAHARASHTRA
January 13, 1975
ANIL BHASKAR SONAVANE Vs. STATE OF MAHARASHTRA
October 15, 1975
ANNAPPA BALAPPA SHIRHATTI Vs. MALABAI ANNAPPA SHIRHATTI
January 31, 1975
ANTONIO LARANJO Vs. V M SALGAOKER AND BROS PVT LTD
November 22, 1975
ARVINDPRASAD N MAFATLAL Vs. COMMISSIONER OF WEALTH-TAX
November 12, 1975
ASHARAM RAMGOPAL Vs. SARJUBAI RAMGOPAL
February 19, 1975
ASHOK DHANUMAL ALIMCHANDANI Vs. STATE OF MAHARASHTRA
January 10, 1975
ASHOK KASHINATH MAYEKAR Vs. MUNICIPAL CORPORATION GREATER BOMBAY
February 6, 1975
ASSOCIATED BISCUIT CO P LTD Vs. T L NAMBIAR
February 7, 1975
ASSOCIATED FILM INDUSTRIES PVT LIMITED Vs. D R KOHLI
January 29, 1975
ASSOCIATION OF UNIVERSITY TEACHERS, NAGPUR UNIVERSITY Vs. STATE OF MAHARASHTRA
July 3, 1975
ATHOS L J P FERNANDES, Vs. UNION OF INDIA
April 25, 1975
ATMARAM HARCHANDRAI BHARVANI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 14, 1975
AZAD CROWN WORKS Vs. COMMISSIONER OF SALES TAX
November 24, 1975
AZMAT KHAN S O RASUL KHAN Vs. HUSSAIN KHAN S O HAYATKHAN
February 14, 1975
BABARAO Vs. SONBA
September 3, 1975
BABU BALGONDA PATIL Vs. DHANYAKUMAR BALASAHEB PATIL ORS
December 9, 1975
BABU NATHU GOND Vs. STATE OF MAHARASHTRA
July 16, 1975
BABURAO GOVINDRAO SHIRBHATE Vs. COLLECTOR AMRAVATI
July 7, 1975
BABUTAI TANNU Vs. KISAN M BORADE
August 12, 1975
BAI MOHINIBAI DHARAMSEY Vs. KHIMJI JHIVRAJ
August 18, 1975
BALAKRAM BHIMAJI MORE Vs. SITARAM MANAJI SHINDE
February 12, 1975
BALAPRASAD BANSILAL BIYANI Vs. SARAJUBAI BANSILAL BIYANI
February 12, 1975
BALASAHEB BHIKAJI GADHAVE Vs. GANESH SAHAKARI SAKHAR KARKHANA LTD
September 23, 1975
BALASAHEB NANASAHEB GAIKWAD Vs. MANAKCHAND MURLIDHAR BORA
February 7, 1975
BALKISANDAS Vs. ADDITIONAL COLLECTOR AKOLA
October 21, 1975
BANDU CHADGE Vs. GULSHANBI KARBHARI
August 5, 1975
BANDU KESU JAGADALE Vs. GOPINATH RAMCHANDRA INAMDAR
September 15, 1975
BANECHAND MAHESHWARI Vs. STATE OF MAHARASHTRA
September 29, 1975
BANSRAJ MISHRA Vs. HIRALAL V MERCHANT
February 1, 1975
BANUBAI PAWAR Vs. CHANDMAL LUNAWAT
July 30, 1975
BAPU APPAJI PATRAVALE Vs. KUSUM VASANT GALANDE
February 4, 1975
BELLA DSOUZA Vs. CYRIL ANTHONY MIRANDA
February 28, 1975
BHAGWAN BHUDHAJI KANDARE Vs. G S KOLAMBE TAHSILDAR
May 4, 1975
BHALCHANDRA VINAYAK DURVE Vs. BAPURAO KHANDERAO KHADE
January 28, 1975
BHANGA ALIAS DINA GANA BHONSLE Vs. STATE OF MAHARASHTRA
February 25, 1975
BHANUDAS KRISHNA GAWDE Vs. K G PARANJPE
September 1, 1975
BHASKAR ATMARAM JOSHI Vs. STATE OF MAHARASHTRA
December 16, 1975
BHAULAL TIWARI MADHAVRAO PATIL Vs. PRABHAKAR BHALACHANDRA JAKATDAR
July 18, 1975
BHAVRILA S O CHISULAL Vs. STATE OF MAHARASHTRA
April 6, 1975
BHUPATRAI MAGANLAL GHIA Vs. RAJARAM GHAI ORS
August 1, 1975
BHURMAL LUMBAJI JAIN Vs. STATE OF MAHARASHTRA
January 10, 1975
BOMBAY CHEMICALS PVT LTD Vs. APPELLATE COLLECTOR OF CUSTOMS
June 17, 1975
BUCHAYYA CHANDRAYYA IRABATTI Vs. G.S. CHINDHDE
September 22, 1975
BUSTAYAV VITORI FERNANDEZ Vs. STATE OF MAHARASHTRA
November 17, 1975
C EDULJEE AND COMPANY LIMITED Vs. FIRST LABOUR COURT NAGPUR
October 13, 1975
C.S. UMRALKAR Vs. RAJKUMAR AGARWAL
January 16, 1975
CADELL WEAVING MILLS AND CO PVT LTD Vs. ASSTT COLLR OF C EX BOMBAY
October 21, 1975
CAWASJI BEHRAMJI & CO Vs. H N SAIFI
March 19, 1975
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. STATE OF MAHARASHTRA
January 31, 1975
CHANDRA ARJAN HIRANANDANI Vs. SANTOSH KUMAR JHUNJHUNWALA
January 7, 1975
CHANDRAKANT THAKORLAL SETH Vs. GOVINDLAL LALLUBHAI DANI
February 19, 1975
CHANDRAKANTH SHANKAR KOPADE Vs. M G MUGWE COMMISSIONER OF POLICE BOMBAY
July 3, 1975
CHANDULAL VASUDEO VAIDYA Vs. NASIK MUNICIPAL BOROUGH, NASIK
August 4, 1975
CHIEF OFFICER NASIK ROAD DEOVLALI MUNICIPALITY Vs. NIVRUTTI BHARATI
March 25, 1975
CHIMANLAL HARGOVINDDAS POONA Vs. COMMISSIONER OF INCOME-TAX POONA
December 15, 1975
CHUNILAL BHIMAJI Vs. H D MAKHIJA
January 18, 1975
CHUNILAL SANGHAVI Vs. PUNAMCHAND DEVJI
July 11, 1975
COMMISSIONER OF GIFT TAX Vs. CAWASJI JEHANGIR CO P LIMITED
November 19, 1975
COMMISSIONER OF GIFT TAX Vs. NAGJI DULLABHJI
November 20, 1975
COMMISSIONER OF GIFT TAX BOMBAY CITY II Vs. LALITA B SHAH
November 18, 1975
COMMISSIONER OF INCOME TAX Vs. KOTHARI AUTO PARTS MANUFACTURERS PVT LIMITED
December 9, 1975
COMMISSIONER OF INCOME TAX Vs. PATEL COTTON CO PVT LIMITED
December 11, 1975
COMMISSIONER OF INCOME TAX Vs. ANANDLAL BECHARLAL AND CO
December 11, 1975
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF KHIMCHAND AMARCHAND TRUST
December 9, 1975
COMMISSIONER OF INCOME TAX Vs. SIMMONDS MARSHALL LIMITED
December 10, 1975
COMMISSIONER OF INCOME TAX Vs. VIKRAM SINGH S VALLABHADAS
December 10, 1975
COMMISSIONER OF INCOME TAX Vs. INDIAN COMMERCIAL COMPANY PRIVATE LIMITED
December 11, 1975
COMMISSIONER OF INCOME TAX Vs. FAZALBHOY INVESTMENT CO PVT LIMITED
December 19, 1975
COMMISSIONER OF INCOME TAX Vs. HILLER E
July 10, 1975
COMMISSIONER OF INCOME TAX Vs. BABULAL NAROTTAMDAS LEGAL HEIRS OF NAROTTAMDAS JETHALAL
July 8, 1975
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED
July 8, 1975
COMMISSIONER OF INCOME TAX Vs. NATWARLAL MOHANLAL AND CO
July 9, 1975
COMMISSIONER OF INCOME TAX Vs. MOONALAL S AND CO
July 14, 1975
COMMISSIONER OF INCOME TAX Vs. OXFORD UNIVERSITY PRESS
July 15, 1975
COMMISSIONER OF INCOME TAX Vs. KAMLABAI JUTHALAL SMT
July 25, 1975
COMMISSIONER OF INCOME TAX Vs. ASIAN DRY DOCK CO
August 6, 1975
COMMISSIONER OF INCOME TAX Vs. BOMBAY STATE ROAD TRANSPORT CORPORATION
August 7, 1975
COMMISSIONER OF INCOME TAX Vs. LALITABEN GULABCHAND
August 7, 1975
COMMISSIONER OF INCOME TAX Vs. GULF OIL GREAT BRITAIN LIMITED
August 11, 1975
COMMISSIONER OF INCOME TAX Vs. KAYARTS
August 13, 1975
COMMISSIONER OF INCOME TAX Vs. ZOROSTRIAN BUILDING SOCIETY LIMITED
July 1, 1975
COMMISSIONER OF INCOME TAX Vs. CENTRAL BANK OF INDIA LIMITED
June 25, 1975
COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA LIMITED
June 25, 1975
COMMISSIONER OF INCOME TAX Vs. DESHPANDE D D
June 26, 1975
COMMISSIONER OF INCOME TAX BOMBAY CITY III Vs. RAJKUMAR ASHOK PAL SINGH JI
August 14, 1975
COMMISSIONER OF INCOME TAX BOMBAY CITY III BOMBAY Vs. B M GROVER
November 17, 1975
COMMISSIONER OF INCOME-TAX POONA Vs. INDIAN TOOL MANUFACTURING CO
October 19, 1975
COMMISSIONER OF SALES TAX Vs. NEW GREAT EASTERN SPINNING AND WEAVING COMPANY LIMITED
November 11, 1975
COMMISSIONER OF SALES TAX Vs. HABIB KASAMBHAI
February 19, 1975
COMMISSIONER OF SALES TAX Vs. KUTUBALI NOORJIBHAI AND CO
February 20, 1975
COMMISSIONER OF SALES TAX Vs. MCKENZIES LTD
February 17, 1975
COMMISSIONER OF SALES TAX Vs. ZEAL AND COMPANY
February 17, 1975
COMMISSIONER OF SALES TAX Vs. BOMBAY MERCANTILE CORPORATION
February 17, 1975
COMMISSIONER OF SALES TAX Vs. PURE ICE CREAM COMPANY
February 25, 1975
COMMISSIONER OF SALES TAX Vs. TAJKHANJI AND CO
February 26, 1975
COMMISSIONER OF SALES TAX Vs. SHETKARI SAHAKARI SANGH LIMITED
February 20, 1975
COMMISSIONER OF SALES TAX Vs. PREMIER AERATED WATERS PVT LTD
February 21, 1975
COMMISSIONER OF SALES TAX Vs. DAWOODBHOY M TAYABALLY
February 28, 1975
COMMISSIONER OF SALES TAX Vs. DUNKEN COFFEE MANUFACTURING CO
January 28, 1975
COMMISSIONER OF SALES TAX Vs. MUSARAFALLI KUTBUDDIN
January 29, 1975
COMMISSIONER OF SALES TAX Vs. TRINITY PRODUCTS
January 29, 1975
COMMISSIONER OF SALES TAX Vs. HARD CASTLE WAUD AND CO PVT LTD
January 31, 1975
COMMISSIONER OF SALES TAX Vs. ROWERS CHEMICALS PVT LTD
February 5, 1975
COMMISSIONER OF SALES TAX Vs. JAYANAND KHIRA AND CO PRIVATE LTD
February 4, 1975
COMMISSIONER OF SALES TAX Vs. RANABHAI BHANJI
January 6, 1975
COMMISSIONER OF SALES TAX Vs. BERAR OIL INDUSTRIES
January 10, 1975
COMMISSIONER OF SALES TAX Vs. STUDIO RATAN BATRA PRIVATE LTD
January 13, 1975
COMMISSIONER OF SALES TAX Vs. WAGHS FINE ART STUDIO
January 13, 1975
COMMISSIONER OF SALES TAX Vs. LETTERING ART
January 13, 1975
COMMISSIONER OF SALES TAX Vs. CUTCHI DASHA OSWAL MAHAJAN GRAHA UDYOG COMMITTEE
January 7, 1975
COMMISSIONER OF SALES TAX Vs. DURGA KHOTE PRODUCTIONS
January 15, 1975
COMMISSIONER OF SALES TAX Vs. NATIONAL EDUCATION AND INFORMATION FILMS LTD
January 15, 1975
COMMISSIONER OF SALES TAX Vs. D V SAVE
January 17, 1975
COMMISSIONER OF SALES TAX Vs. GRAMODYOG JAIN SOCIETY LTD
November 19, 1975
COMMISSIONER OF SALES TAX Vs. KHIMJI VELJI AND CO
November 18, 1975
COMMISSIONER OF SALES TAX Vs. RAMKRISHNA KULVANTRAI
December 8, 1975
COMMISSIONER OF SALES TAX Vs. ASSOCIATED DENTAL AND MEDICAL SUPPLY CO
November 26, 1975
COMMISSIONER OF SALES TAX MAHARASHTRA BOMBAY Vs. LALA LAJPATRAI HOTEL
January 17, 1975
COMMISSIONER OF SALES-TAX Vs. MAHARASHTRA LITHO WORKS
November 19, 1975
COMMISSIONER OF WEALTH TAX Vs. K J SOMAIYA TRUST
November 13, 1975
COMMISSIONER OF WEALTH TAX Vs. J H CAMA
August 8, 1975
COMMISSIONER OF WEALTH TAX Vs. SITARAM N DESAI
July 25, 1975
COMMISSIONER OF WEALTH TAX Vs. RAGHUVANSHI MILLS LIMITED
July 14, 1975
COMMISSIONER OF WEALTH TAX Vs. BOMBAY SUBURBAN ELECTRIC SUPPLY LIMITED
July 16, 1975
COMMISSIONER OF WEALTH TAX Vs. KISHANLAL BUBNA
July 21, 1975
COMMISSIONER OF WEALTH-TAX BOMBAY CITY II BOMBAY Vs. MULJIBHAI CHHAGANLAL BOMBAY
November 12, 1975
COMMISSIONER OF WEALTH-TAX POONA Vs. S S MALU SANGLI
November 12, 1975
CONTROLLER OF ESTATE DUTY Vs. SHARANGADHAR SHAMJI
July 23, 1975
COPPER ROLLERS PRIVATE LTD Vs. STATE OF MAHARASHTRA
January 30, 1975
D.B. BHAPPU Vs. PARASMAL NEMAJI BHIMANI
September 5, 1975
DATTARAM DEOJI PATIL Vs. RAGHUNATH SHANKAR BADVE
July 4, 1975
DATTATRAYA HARI VAIDYA Vs. UNION OF INDIA
July 14, 1975
DEAN AND WEBBER MILL STORES COMPANY Vs. STATE OF MAHARASHTRA
December 11, 1975
DENA BANK LTD Vs. STATE OF MAHARASTRA
April 6, 1975
DEVCHAND KOLI Vs. M G MUGVE COMMISSIONER OF POLICE AND
March 24, 1975
DEVU NARAYAN CHODANKAR Vs. SADASHIV KRISHNA MANDREKAR
January 6, 1975
DHARSIBHAI PANACHAND SHAH Vs. SAMARATBAI LILACHAND SHAH
December 15, 1975
DHRUWA NEELKANT Vs. KRISHNA RAMCHANDRA SHASTRI
September 1, 1975
DIGAMBAR KRISHNARAO MAHAJAN Vs. CHBMOSYN PRIVATE LIMITED
January 16, 1975
DIGAMBAR NARAYAN KULKARNI Vs. GAJANAN LAXMAN BARVE
September 1, 1975
DILIP SINGH Vs. DHANIRAM NARVANDAS
July 17, 1975
DNYANESHWAR SHRIPATI KALE Vs. STATEOF MAHARASHTRA
February 14, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHALIMAR TAR PRODUCTS LIMITED
August 13, 1975
ENAS ELISH SUTARI Vs. STATE OF MAHARASHTRA
April 10, 1975
ENAS ELISH SUTARI Vs. STATE OF MAHARASHTRA
February 11, 1975
ENAYAT ALI NAZAR ALI BHORI Vs. STATE OF MAHARASHTRA
December 17, 1975
ENAYAT ALI NAZAR ALI BHORI Vs. STATE OF MAHARASHTRA
December 16, 1975
F.P. GRACIE Vs. VITHAL GANPAT MORE
November 25, 1975
FAKIR MOHAMED ABDUL RAZAK Vs. CHARITY COMMISSIONER BOMBAY
July 16, 1975
FAMOUS CINE LABORATORY AND STUDIO LTD Vs. STATE OF MAHARASHTRA
January 18, 1975
FOOD INSPECTOR, SAVDA MUNICIPALITY Vs. HARCHAND SADU BHOI AND ANOTHER
January 9, 1975
G.G.A. NAIDU Vs. STATE OF MAHARASHTRA
September 16, 1975
GAMMON INDIA LIMITED, BOMBAY Vs. ASSTT. COMMISSIONER OF LABOUR
December 17, 1975
GANGADHAR SADHASHIORAO WATANE Vs. STATE OF MAHARASHTRA
February 12, 1975
GANGARAM N SHIRODKAR Vs. MECHANICAL ENGINEER
March 18, 1975
GANGJI RATANSHI SHAH Vs. STATE OF MAHARASHTRA
September 22, 1975
GENDU BIOSAN LODHANDE Vs. SHAMRAO AKAJI LOKHANDE
August 7, 1975
GENERAL MANAGER CENTRAL RAILWAY Vs. JANKOO VITHAL
September 4, 1975
GENURAM TUKARAM SANAS Vs. JAGANNATH RAGHU SANAS
January 8, 1975
GOPAL RAMKRISHNA CHANDOLE Vs. STATE OF MAHARASHTRA
July 3, 1975
GOVIND SHRIPAD MHASKAR Vs. SURESH DINDAYAL AGARWAL
April 2, 1975
GULJARSING Vs. STATE OF MAHARASHTRA
April 7, 1975
GYAN CHAND SANT LAL JAIN Vs. UNION OF INDIA
October 13, 1975
HANIFABI SHEIKH ABBAS Vs. BALAJI RAMAJI KHAPNE
September 5, 1975
HARI LAXMAN PATIL Vs. YADAV LAXMAN PATIL
January 20, 1975
HARIBHAU GUJANAN DESHPANDE Vs. RAMCHANDRA LAXMAN DAMODARE
July 14, 1975
HARIKISHAN Vs. KRISHNA DHANAJI SHELKI
September 25, 1975
HAROON MOHAMED MEMON Vs. STATE OF MAHARASHTRA
February 1, 1975
HASTIMAL JAIN Vs. SHOP INSPECTOR DONDAICH VARVADE MUNICIPAL COUNCIL
April 2, 1975
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COMMISSIONER OF WEALTH TAX BOMBAY CITY I BOMBAY
November 13, 1975
HINDUSTAN TILES AND CEMENT INDUSTRIES Vs. STATE OF MAHARASHTRA
January 16, 1975
IMPEX INDIA LIMITED Vs. STATE OF MAHARASHTRA
November 26, 1975
INDIA UNITED MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
February 12, 1975
ISAQ MAHBOOB Vs. VITHALRAO NAGORAO KELGAONKAR
August 20, 1975
ISHVERLAL J NAIK Vs. PRINCIPAL GOVERNMENT ARTS AND SCIENCE COLLEGE
March 19, 1975
JAGDISH B RAO Vs. GOVT OF UNION TERRITORY OF GOA, DAMAN AND DIU
August 3, 1975
JAGDISHGIR LAXAMANGIR GOSAVI Vs. RANGACHARYA GURURACHARYA SWAMI RAMBAGWALE
April 14, 1975
JAGDISHPRASAD R AGARWAL Vs. MUNICIPAL CORPORATION OF GR BOM
February 10, 1975
JAISINGH Vs. GANPATBAPU
August 12, 1975
JAMALUDDIN Vs. STATE OF MAHARASHTRA
April 10, 1975
JAMNA MAHADEO PATIL Vs. DEVARAT MEHTA
October 16, 1975
JANARDAN SARVOTTAM RAO Vs. STATE OF MAHARASHTRA
September 17, 1975
JANBA DAULATRAO BORKAR Vs. RAJESH KUMAR RAMJIWAN AGARWAL
September 5, 1975
JASMINE MILLS LIMITED Vs. A V VENKATESHWARAN
August 22, 1975
JAYANTILAL KUNWARJI Vs. STATE OF MAHARASHTRA
November 18, 1975
JIJABAI Vs. BHANUDAS SHRIRANG
July 21, 1975
JOSE ANTAO RAUL CARVALHO Vs. CHANDRAKANT S RAJE
July 15, 1975
JOSE FILIPE DE COSTA Vs. CONCEICAO DE MELLO
August 7, 1975
JOSE INACIO LOURENCO Vs. XEC HAMZA
January 27, 1975
K K DABIR Vs. CITY OF NAGPUR CORPORATION
April 4, 1975
K W KALAN Vs. LABHKUWAR B SHAH
December 17, 1975
KALGONDA BABGONDA PATIL Vs. BALGONDA KALGONDA PATIL
March 11, 1975
KAMRUDDIN S O JAN MOHAMMAD Vs. STATE OF MAHARASHTRA
February 11, 1975
KANAYALAL S O GOVINDAS Vs. MADHAV S O KISHAN
August 25, 1975
KANTILAL CHANDULAL DHARIA Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY I
August 5, 1975
KARBHARI GOVINDRAO PATIL Vs. B.D. PAWAR
July 25, 1975
KARSANDAS G RAVALIYA Vs. STATE OF MAHARASHTRA
January 9, 1975
KESHAO GOVIND BEGDE Vs. STATE OF MAHARASHTRA
August 5, 1975
KESHAV RAMCHANDRA MALEAR Vs. RAMDAS DASHARATH MALEKAR
September 30, 1975
KESHAVJI RAMJI SANGHAVI Vs. SULOCHANABAI RAMKRISHNA MIRWANKAR
November 20, 1975
KHUSHAL K SHAH Vs. COMMISSIONER OF INCOME TAX
December 10, 1975
KISAN MAHADA GAIKWAD Vs. MANULABAI RAMCHANDRA SOMAVANE
February 13, 1975
KISANGOPAL Vs. NARMADABAI
December 18, 1975
KOPARGAON BIG HAGAYATKAR VIVIDHA KARYAKARI SAHAKARI Vs. DEORAO SAKHARAM PAWAR
August 6, 1975
KRISHNA MADHAORAO GHATATE Vs. UNION OF INDIA
October 9, 1975
KRISHNA MADHAV GHULE AND OTHERS Vs. PADMJNIBAI MOHAN GHULE
August 7, 1975
KRISHNADEVI GUPTA Vs. BANWARILAL HANUMAN PRASAD TIBREWALA
February 11, 1975
KRUSHANADAS NAGINDAS BHATE Vs. BHAGWANDAS RANCHHODDAS
April 10, 1975
KUSUM DAVID KHARAT Vs. STATE OF MAHARASHTRA
February 10, 1975
LALSINGH PARDESHI Vs. MAHADEO SULAKHE
June 25, 1975
LAWRENCE PETER AMARE Vs. STATE OF MAHARASHTRA
August 11, 1975
LAXMAN CHANDRABHAN NAKTODE Vs. MAHARASHTRA REVENUE TRIBUNAL NAGPUR
April 2, 1975
LAXMAN GANPATI KHOT Vs. ANUSYABAI
April 3, 1975
LAXMAN NAVRAT Vs. KESHARINATH CHOGLE
July 28, 1975
LAXMIBAI JOSHI Vs. ARDISHI BABU HINGMIRE
July 14, 1975
LAXMIBAI SAMBA JADHAV Vs. BHARATLAL PREMCHAND GANDHI
February 18, 1975
LEELA RAMA KAMATHI Vs. MOHAMADALLI DASTAGIR SAHEB BELGAONKAR
February 24, 1975
LETICIA MARTINS Vs. MACKINNON MACKENZIE AND CO PVT LTD
November 14, 1975
LILADHAR WAMANRAO JICHAKAR Vs. SHAMRAO DOMAJI DONGRE AND OTHERS
January 9, 1975
M S SHAWHNEY ASSTT COLLECTOR OF CUSTOMS Vs. SYLVANIA AND LAXMAN LIMITED
January 14, 1975
M.P. RASHTRIYA BROOKE BOND CHAHA KARMACHARI SINGH, KANHAN, NAGPUR Vs. INDUSTRIAL COURT, NAGPUR AND OTHERS
September 20, 1975
MADANLAL NEMANI PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
June 27, 1975
MADHAV MOTOR STORES Vs. COMMISSIONER OF INCOME-TAX
December 12, 1975
MADHAVLAL NARAYANLAL PITTIE Vs. CHANDRASHEKAR CHATURVEDI
June 16, 1975
MADHAVLAL NARAYANLAL PITTIE Vs. CHANDRASHEKHAR CHATURVEDI
March 1, 1975
MADHUKAR JOSHI Vs. STATE OF MAHARASHTRA
February 20, 1975
MADHUKAR KANNAYYALAL PUNJWANI Vs. STATE OF MAHARASHTRA
January 8, 1975
MAGANBHAI D DESAI Vs. LILY GOMES
February 11, 1975
MAHALAXMI GLASS WORKS PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 16, 1975
MAHENDRA ELECTRIC WORKS Vs. STATE OF MAHARASHTRA
November 26, 1975
MANEKLAL LALCHAND SHAH Vs. STATE OF MAHARASHTRA
February 28, 1975
MANGANESE ORE (INDIA) LIMITED, NAGPUR Vs. GRAM PANCHAYAT KHAIRI AND OTHERS
February 13, 1975
MANILAL JAMNADAS Vs. COMMISSIONER OF INCOME TAX
August 4, 1975
MANILAL JAMNADAS SEEDS Vs. COMMISSIONER OF INCOME TAX
August 1, 1975
MANNULAL H KASLIVAL Vs. JAIRAM A ROTE
July 24, 1975
MANOHAR SHAMRAO SINGANAPURE Vs. BALKRISHNA DATTATRYA DESHPANDE
September 26, 1975
MARSHAL BRAGANZA Vs. S R SAMANT PRESIDING OFFICER FIRST LABOUR COURT
January 29, 1975
MARUTI NAMDEO GADE Vs. DATTATRAYA VISHNU MAVAL
June 17, 1975
MAZANIA OF TEMPLE OF SHRI MAHALSA OF MARDOL Vs. P S NADKARNI
November 19, 1975
MESSRS. NAGARDAS CHHOTALAL SHAH Vs. MESSRS. SARDOOLSINGH KANMAL & CO
January 27, 1975
MOHAMAD KASIM ALIJAN Vs. STATE OF MAHARASHTRA
March 17, 1975
MOHAMMAD AYYUB S O MOHAMMAD MUSA Vs. VILOYAT ALI KHAN S O ALIYARKHAN
December 9, 1975
MOHAN Vs. STATE OF MAHARASHTRA
December 4, 1975
MOHMED ISMAIL S O HASAN MIR Vs. STATE OF MAHARASHTRA
December 16, 1975
MOHOMED FARID ABDUL SATTAR Vs. R N BARSEY
February 7, 1975
MONIE ARDESHIR BARIA MRS AND PILOO F ANTIA MRS Vs. CONTROLLER OF ESTATE DUTY
December 3, 1975
MORESHWAR ANANDRAO LAKHE Vs. THE DIVISIONAL SUPERINTENDENT, SOUTH EASTERN RAILWAY, NAGPUR DIVISION, NAGPUR AND OTHERS
July 2, 1975
MUKHTVAR BEGUM Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
July 1, 1975
MUMTAZ PYARASAHEB RANA Vs. STATE OF MAHARASHTRA
March 20, 1975
MUNICIPAL COUNCIL AKOLA Vs. SECOND LABOUR COURT NAGPUR
February 19, 1975
MUNICIPAL COUNCIL, CITY OF ACHALPUR Vs. MOHD. SIRAJUDDIN KHAN JIAUDDIN KHAN AND OTHERS
July 2, 1975
N D GEORGOPOULOS Vs. STATE OF MAHARASHTRA
February 13, 1975
N.P. NATHWANI Vs. COMMISSIONER OF POLICE
December 15, 1975
NAGNATH KASHIRAM CHOUDHARI Vs. NANDED MUNICIPAL COUNCIL
August 11, 1975
NAGO DATTU MAHAJAN Vs. YESHODABAI HUNA MAHAJAN
July 1, 1975
NAND KISHORE BABULAL AGARWAL Vs. STATE OF MAHARASHTRA
March 12, 1975
NARAYAN BAJIRAO ANDRASKAR AND OTHERS Vs. THE COLLECTOR, YEOTMAL AND ANOTHER
November 14, 1975
NARAYAN GOVIND KALE Vs. DHARMARAJ HANMANT RAUT
July 25, 1975
NARAYANSA DHARAMCHANDSA Vs. LAXMAN MOTIRAM
March 19, 1975
NARSINGRAO GANGARAM PIMPALE Vs. STATE OF MAHARASHTRA
March 30, 1975
NATIONAL EDUCATION AND INFORMATION FILMS Vs. STATE OF MAHARASHTRA
January 15, 1975
NATIONAL TEXTILE CORPORATION Vs. STATE OF MAHARASHTRA
January 22, 1975
NAVNITLAL AMBALAL Vs. COMMISSIONER OF INCOME TAX
July 10, 1975
NEPOLEON FERNANDES Vs. UNION OF INDIA
November 14, 1975
OGALE GLASS WORKS LIMITED Vs. UNION OF INDIA
July 15, 1975
OGALE GLASS WORKS LTD Vs. UNION OF INDIA
July 14, 1975
P. P. SINGH Vs. THE STATE AND OTHERS
November 14, 1975
P.L. SHENDE AND ANOTHER Vs. M.P. MARDIKAR AND OTHERS
October 24, 1975
PANDHARINATH DHONDIBA JADHAV Vs. STATE OF MAHARASHTRA
January 21, 1975
PANDHARINATH GOPINATH Vs. LIMBAJI LAXMAN
August 13, 1975
PANDURANG GANPATRAO WELEKAR Vs. SUB-DIVISIONAL OFFICER NAGPUR
July 4, 1975
PARASRAM NAGOJI BHONG Vs. STATE OF MAHARASHTRA
January 6, 1975
PATILBUA PANDU LANDOE Vs. SADASHIV VITHOBA KAMBLE AND OTHERS
July 8, 1975
PAUL PETER DMELLO Vs. STATE OF MAHARASHTRA
January 10, 1975
PESTONJI DHANJISHAW ZILLA Vs. NADARSHAH R MULLA
April 16, 1975
PHULCHAND KESARIMAL MUTHA Vs. D R NAIK
January 9, 1975
PODAR MILLS LIMITED Vs. SYED ANWAR HUSSAIN KACHRAWALA
September 15, 1975
POONA MUNICIPAL CORPORATION EMPLOYEES UNION Vs. POONA MUNICIPAL CORPORATION
August 6, 1975
PRABHAKAR FATOO DESSAI Vs. VASSUDEVA NARAYAN SARMALKAR
August 5, 1975
PRAKASH RAMNATH ADURKAR Vs. GANESH WAMAN ATHAWALE
September 24, 1975
PREMCHAND NATHMAL KOTHARI Vs. KISANLAL BACHHARAJ VYAS
April 5, 1975
RAFIQKHAN HAMIDKHAN Vs. STATE OF MAHARASHTRA
October 22, 1975
RAGHUNATH RAMCHANDRA CHABRA Vs. STATE OF MAHARASHTRA
March 13, 1975
RAGHUNATH SALVI AND DATTATRAYA NALAWADE AND DINKER D GHATGE Vs. KISHOR MAHAJAN ANDGANPAT BHUWAD
July 9, 1975
RAJARAM BAHU KADAM Vs. BABU SHANKAR KADAM
October 20, 1975
RAJARAM KHEMRAJ Vs. STATE OF MAHARASHTRA
March 7, 1975
RAJENDRA TRADING CO Vs. COMMISSIONER OF INCOME TAX
July 7, 1975
RAJKUMAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 11, 1975
RAMBABU BAPUJI JAIBHEYE Vs. STATE OF MAHARASHTRA
June 30, 1975
RAMCHANDRA GANPAT CHOGLE Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR CO OPERATIVE SOCIETIES
July 21, 1975
RAMCHANDRA SHANKARRAO DESHPANDE Vs. STATE OF MAHARASHTRA
January 31, 1975
RAMDHAR JHIREE SHARMA Vs. R D GHUMKAR EXECUTIVE MAGISTRATE
August 26, 1975
RAMESH RAMLAL NARANG Vs. C.T.A. PILLAI AND OTHERS
July 14, 1975
RAMESH SHANKAR WANKHEDE Vs. STATE OF MAHARASHTRA
January 10, 1975
RAMESH SHELAR Vs. STATE OF MAHARASHTRA
October 24, 1975
RAMESHKUMAR SARUPCHAND Vs. ANIL ALIAS LEMICHAND HUKUMCHAND
August 19, 1975
RAMKUMAR RAMCHANDRA CHOUDHARI Vs. HINGOLI MUNICIPAL COUNCIL
October 15, 1975
RAMZANALI SHAHABUDDIN SHAIKH Vs. NASIMKHAN MUNSHIKHAN
October 22, 1975
RANCHHODDAS GOVINDDAS BANATWALA Vs. STATE
August 25, 1975
RATANSI S O MENESI Vs. STATE OF MAHARASHTRA
December 3, 1975
S N D T WOMENS UNIVERSITY Vs. KESHAV A POL
July 15, 1975
S.P. KHANNA, DY. OFFICIAL LIQUIDATOR, LAXMI BANK LTD., NAGPUR Vs. S.N. GHOSH
December 2, 1975
SADANAND NAGESH WAIKAR Vs. SHANKARLAL GIRDHARLAL OZA AND STATE OF MAHARASHTRA
July 18, 1975
SADASSIVA RAUJI GAITONDE Vs. JOSE JOAQUIM FONSECA
August 1, 1975
SALIL COOMAR ROY Vs. JAQUELINE MARIE ALBERTINE ROY
March 15, 1975
SAMASTHA LAD VANJARI SAMAJ Vs. WAMAN KISAN SANAP
December 19, 1975
SAMBAJI ABAJI PATHARKAR Vs. STATE OF MAHARASHTRA
September 22, 1975
SANTU GOPALA CHUMBHALE Vs. INDIRABAI JOHN KEEN
October 24, 1975
SARFARAZALLI NAWABALLI MIRZA Vs. MANECK GUSTADJI BURJORJI
November 18, 1975
SARFARZALI NAWABALI MIRZA Vs. MISS MANECK G. BURJORJI REPORTER
February 11, 1975
SARVAIYA AND CO Vs. STATE O MAHARASHTRA
December 10, 1975
SAYYED HASAN SAYYED MAHAMAD IDRUS Vs. SAYYAD MAZARULHAKKA SAYYAD MAHAMAD IDRUS
August 11, 1975
SAYYED YASIN Vs. KIRKEE CANTONMENT BOARD
September 5, 1975
SCINDIA STEAM NAVIGATION CO LTD Vs. UNION OF INDIA
August 12, 1975
SD UMAR SD AHMED Vs. DEDAMIYA HUSENBHAI
July 25, 1975
SEBASTIAO P J BRITTO Vs. INSPECTOR GENERAL OF POLICE
July 29, 1975
SECRETARY BISHOP COTTON SCHOOL NAGPUR Vs. S M YAKUB
July 21, 1975
SHAKUNTALABAI SAHABRAO PAWAR Vs. SAHEBRAO RAMBHAU PAWAR
March 4, 1975
SHANKAR BADHE Vs. RAM MANDIR CHINAWAL CHARITABLE TRUST
July 25, 1975
SHANKAR SADU WANJHE Vs. PARWATIBAI RAMCHANDRA DONGRE
October 21, 1975
SHANKARLAL LAXMINARAYAN RATHI Vs. UDAYSINGH DINKARRAO RAJURKAR
December 9, 1975
SHANKARRAO AMRUTRAO DESHMUKH Vs. GENDALAL TUNNVALAI BHOI
July 8, 1975
SHANKER PARSHARAM MARATHA Vs. BIPINCHANDRA KAMLASHANKAR DESAI
November 11, 1975
SHANTABAI VISHNUMAL Vs. GANPAT LADHA
August 29, 1975
SHANTARAM GOVIND KAMAT Vs. RAMA RAGUNATH AMONKAR
September 5, 1975
SHARAD DINKAR KAPSE Vs. STATE OF MAHARASHTRA
January 14, 1975
SHARDABEN JAYANTILAL MULJI Vs. COMMISSIONER OF WEALTH TAX
November 14, 1975
SHEIKH MOHAMED ARSHAD FAIZULLA Vs. DEVIDAS VITHAL SALSINGIKAR
September 17, 1975
SHIVHANKARLAL GUPTA Vs. C T A PILLAI
October 1, 1975
SHIVLAL KHUPCHAND SHOP Vs. TRIMBAK KASHINATH RAKTATE
March 13, 1975
SHREE CHANGDEO SUGAR MILLS LTD Vs. A.V. DESAI
April 15, 1975
SHRI CHIMANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX
December 15, 1975
SHRIKRISHNA KESHAV KULKARNI Vs. BALAJI GANESH KULKARNI
January 13, 1975
SHRIMATI KAUSHALYA BAI W/O SAJJANDAS Vs. COLLECTOR OF CENTRAL EXCISE
October 17, 1975
SHRIRAM ARJUN REDDI Vs. STATE OF MAHARASHTRA
March 12, 1975
SIDHAPPA ATNURE Vs. SIDRAMAPPA
July 29, 1975
SIDRAMAPPA BASAPPA ATNURE Vs. BIPINCHAND FULCHAND GANDHI
September 5, 1975
SITARAM DEOBA MARATHA Vs. HAWADVA PIRAJI NAOBUDHA
March 4, 1975
SITARAM SHOBHARAM Vs. NANDRAM CHUNILAL
August 4, 1975
SK JUSA Vs. GANPAT DAGDU GIRE
September 2, 1975
SRIPADA SINAI DUCLO Vs. STATE
January 27, 1975
STATE OF MAHARAHSTRA Vs. NAMDEO alias NENYA KOYAPPA BANSODE
January 13, 1975
STATE OF MAHARASHTRA Vs. SHANKAR MAHALING KALAL
January 8, 1975
STATE OF MAHARASHTRA Vs. BHIVSAN SAMPATRAO PAGAR
January 14, 1975
STATE OF MAHARASHTRA Vs. RAMJI RAMCHANDRA ROKADE
January 21, 1975
STATE OF MAHARASHTRA Vs. MADHUKAR SHANKAR PASTE
February 3, 1975
STATE OF MAHARASHTRA Vs. J V DSOUZA
January 21, 1975
STATE OF MAHARASHTRA Vs. PIRUMAL KHUSHALDAS
February 10, 1975
STATE OF MAHARASHTRA Vs. DASHRATH BHIKAJI
March 7, 1975
STATE OF MAHARASHTRA Vs. BHAWARLAL S O MADANLAL KADAL
March 10, 1975
STATE OF MAHARASHTRA Vs. ISHWARDAS NATHIMAL
March 10, 1975
STATE OF MAHARASHTRA Vs. FULAD T DAAMEHARI
February 28, 1975
STATE OF MAHARASHTRA Vs. UMAJI GANGARAM SALUNKHE
March 19, 1975
STATE OF MAHARASHTRA Vs. ABDUL KADIR ABDUL BHATKARA
April 4, 1975
STATE OF MAHARASHTRA Vs. SHANTILAL K SOMAIYA
June 24, 1975
STATE OF MAHARASHTRA Vs. BAIJNATH SHAH MATHURA SHAH
October 3, 1975
STATE OF MAHARASHTRA Vs. SHIVNATH RAGHUNATH
October 18, 1975
STATE OF MAHARASHTRA Vs. BHAGU DHUMAL
September 25, 1975
STATE OF MAHARASHTRA Vs. CHANDRASHEKHAR NILKANTH WASHIMKAR
April 11, 1975
STATE OF MAHARASHTRA Vs. NAMDEO LAXMAN GEDAM
January 12, 1975
STATE OF MAHARASHTRA Vs. MADHAV DATTATRAYA SATHE
December 18, 1975
STATE OF MAHARASHTRA Vs. VILAS DESHARATH SHATE
November 12, 1975
STATE OF MAHARASHTRA Vs. ASHMABAI UDATA
July 30, 1975
STATE OF MAHARASHTRA Vs. HAKIM ADD IN SAIFUDDIN
January 8, 1975
STATE OF MAHARASHTRA Vs. TUKARAM SHIVA PATIL
August 19, 1975
STATE OF MAHARASHTRA Vs. GOUTAM,
February 28, 1975
STATE OF MAHARASHTRA Vs. TUKARAM SHIVA PATIL
August 18, 1975
STATE OF MAHARASHTRA Vs. PRAKASH VISHNURAO MANE
October 15, 1975
STATE OF MAHARASHTRA Vs. SHARANAPPA MALAPPA SAKHARE
March 18, 1975
STATE OF MAHARASHTRA Vs. SHIOCHARAN BHANJI AND OTHERS
October 15, 1975
STATE OF MAHARASHTRA Vs. POCHA LACHAMA MUNKEWAR
April 1, 1975
STATE OF MAHARASHTRA Vs. HIRACHAND MODAJI JAIN
December 5, 1975
STATE OF MAHARASHTRA AND CHINTAMAN ZIPARU PATIL Vs. SHAKUNTALABAI
March 13, 1975
SUBHADRABAIKAMAJI Vs. MANYAJI SHIVRAM MARATHA
August 29, 1975
SUMANBAI Vs. ANANDRAO ONKAR PANPATIL
September 23, 1975
SUNANDA GAJANAN JADHAV Vs. GAJANAN MAHADEO JADHAV
January 8, 1975
SURENDRA MOHAN KHANNA Vs. ISHWARI G TOLAN
January 13, 1975
TARUN PLASTICS Vs. JAMNADAS LAXMICHAND
October 23, 1975
TATA IRON AND STEEL COMPANY LIMITED Vs. BAPAT D V ITO
February 26, 1975
TEHMI DINYAR MISTRY Vs. DINYAR KAIKHUSHROO MISTRY
September 17, 1975
TEMPLE OF SHRI SHANTADURGA CALANGUTCARINA NANORA Vs. MACARIO FRANCISCO JOSE DUARTE
July 28, 1975
THE CHIEF OFFICER, MUNICIPAL COUNCIL. AKOT AND ANOTHER Vs. SHANTABAI KISAN AND OTHERS
June 18, 1975
TIRATHSINGH BISANSINGH Vs. MAHARASHTRA STATE CO OPERATIVE TRIBUNAL
August 11, 1975
TOTARAM MAHARU Vs. RAMABAI
March 24, 1975
TRAUB INDIA PRIVATE LTD Vs. STATE OF MAHARASHTRA
November 20, 1975
TUKARAM BAPUJI NIKAM Vs. BELGAUM BANK LIMITED
March 14, 1975
UMABAI TRIMBAKRAO TALUKDAR Vs. SITARAM GOVIND SHIRBHATE AND ANOTHER
November 20, 1975
UNION OF INDIA Vs. TROSTBRUCKS 1
August 7, 1975
UNION OF INDIA Vs. M.K.C. KUTTY
August 19, 1975
UNITED PROVINCES COMMERCIAL CORPORATION Vs. STATE OF MAHARASHTRA
December 9, 1975
VASANJI GHELA AND CO Vs. COMMISSIONER OF SALES TAX
November 17, 1975
VASANT DHONDIBA CHOUDHARI Vs. STATE OF MAHARASHTRA
January 21, 1975
VASSUDEVA R NHAVELKAR Vs. VISHNUM ATMARAM GAUDE
July 14, 1975
VIDYADHAR JAGANNATH BHAVE Vs. INSPECTOR GENERAL OF REGISTRATION
July 16, 1975
VIJAY DASHRATH SHETE Vs. STATE OF MAHARASHTRA
January 9, 1975
VINAYAKRAO Vs. STATE OF MAHARASHTRA THOROUGH ITS SECRETARY REVENUE
March 19, 1975
VISHNO CHOITRAM JESSANI Vs. KAPILABAI WIDOW OF AMBALAL MISTRY
September 30, 1975
VISHNU JAKHU PATHADE Vs. BAIKU TULSIRAM MOCHI
February 10, 1975
VISHWANATH BHIMASHANKAR PETHAKAR Vs. MADHAV DATTATRAYA SANE
February 21, 1975
VISHWANATH RAMKRISHNA RAJWADE Vs. CORDEIRO PRESENT ADDITIONAL CHIEF METROPOLITAN MAGISTRATE
July 3, 1975
VISHWANATH SADASHIV DESHPANDE AND OTHERS Vs. COMPTROLLER AND AUDITOR
September 25, 1975
VISVONATA RAGHUNATH AUDI Vs. MARIANO COLACO
July 10, 1975
VITHAL KALLAPPA SHETTY Vs. STATE OF MAHARASHTRA
March 20, 1975
WASUDEO MADHAORAO ASSARKAR Vs. STATE OF MAHARASHTRA
February 27, 1975
WATSALABAI Vs. BABUTAI
April 17, 1975
WESTERN MECHANICAL INDUSTRIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 11, 1975
WILFRED D SOUZA Vs. FRANCIS MENINO JESUS FERRAO
March 22, 1975
YADAORAO NATHUJI KOKUDE Vs. STATE OF MAHARASHTRA
August 5, 1975
YESHWANT SADASHIV DATYE Vs. DATTATRYA MAHADEO DR
April 5, 1975