Case Index

Title
Date
ALL INDIA MOTOR TRANSPORT CONGRESS Vs. GOODYEAR INDIA LTD
February 10, 1975
ALL INDIA X RAY AND ELECTRO MEDICAL TRADES ASSOCIATION Vs. STATE
September 19, 1975
ANDHRA PRADESH PAPER MILLS Vs. STATE
March 31, 1975
DELHI AUTOMOBILES P LTD Vs. STATE
August 29, 1975
GRAPHITE INDIA LTD Vs. STATE
July 24, 1975
INDIAN AND EASTERN NEWSPAPER SOCIETY Vs. STATE
February 10, 1975
RAYMOND WOOLLEN MILLS LTD J K ENGINEERING FILES DIVISION Vs. STATE
February 25, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. BATA INDIA LTD
May 5, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
July 25, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. EX CELLO INDIA LTD
August 4, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. STEEL AGE INDUSTRIES LTD
August 21, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. CHANDAN METAL PRODUCTS PVT LTD
September 8, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. CARONA SAHU LTD
March 21, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. TATA OIL MILLS CO LTD
September 23, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. USHA SALES PRIVATE LTD
November 27, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ALLIED DISTRIBUTORS COMPANY AND BENGAL POTTERIES LTD
December 15, 1975
REGISTRAR OF RESTRICTIVE TRADE AGREEMENTS Vs. ATUL PRODUCTS LTD
January 17, 1975
SINGER T V S LTD Vs. STATE
February 10, 1975