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Title
Date
SHANKER PAINTS & OIL MILLS, LIMITED Vs. MUNICIPAL COUNCIL, SHERTALLAI
August 8, 1975
A C BOPANNA Vs. STATE OF KERALA
January 13, 1975
ABDUL KADER Vs. STATE OF KERALA
February 10, 1975
ABDUL RAHIMAN Vs. CIT
July 17, 1975
ABDUL RAHIMAN CHOWGHAT Vs. COMMISSIONER OF INCOME TAX
July 17, 1975
ABDULLA Vs. STATE
March 13, 1975
ABDURAHIMAN MUSALIAR Vs. MAMMOONHI
October 29, 1975
ABRAHAM Vs. TAHSILDAR THODUPUZHA
December 5, 1975
ADICHAN AYYAN Vs. KURUMPI
February 6, 1975
ADVOCATE GENERAL Vs. BHOUMAN
January 15, 1975
ADVOCATE GENERAL Vs. ABRAHAM GEORGE
June 23, 1975
AKHILA KERALA VALA SAMUDHAYA SAMITHY Vs. STATE OF KERALA
January 8, 1975
ALLEPPY CO LTD Vs. CIT KERALA
June 16, 1975
ALUMINIUM INDUSTRIES LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 16, 1975
ANANTHAKRISHNAN Vs. STATE OF KERALA
February 26, 1975
ANNAMMA Vs. TRESIAMMA
March 19, 1975
ANNAMMA VARGHESE Vs. REGIONAL TRANSPORT OFFICER ALLEPPEY
August 27, 1975
ANTONY Vs. TAHSILDAR ALWAYE
March 21, 1975
APPA Vs. MUTHANI
September 25, 1975
ARVINDAKSHA PANICKER Vs. PERUMBALAM SERVICE CO OPERATIVE SOCIETY
August 6, 1975
ASST SECURITY OFFICER RAILWAY PROTECTION FORCE Vs. K KULLINGA GOUNDER
September 10, 1975
ASSY AMMA Vs. AISABI
December 12, 1975
AYYAPPAN EZHUTHACHAN Vs. ANTONY
December 15, 1975
BALACHANDRAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
June 27, 1975
BALAJI MOTORS Vs. RTA TRICHUR
August 7, 1975
BALAJI MOTORS TRICHUR Vs. REGIONAL TRANSPORTS AUTHORITY
September 16, 1975
BALAKRISHNA PILLAI Vs. VASUDEVAN
September 17, 1975
BALAKRISHNAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
October 22, 1975
BALAN Vs. DIST PANCHAYAT OFFICER MALAPPURAM
March 10, 1975
BHAGAVATHY UMMINI Vs. RAMANKUTTY
April 9, 1975
BHASKARAN NAIR Vs. STATE OF KERALA
January 6, 1975
BHASKARAN NAIR Vs. CO OPERATIVE TRIBUNAL TRIVANDRUM
December 9, 1975
BHASKARAN NAIR Vs. MANAGEMENT PREMIER TYRES LIMITED
September 23, 1975
BHAVANI Vs. KRISHNAN
October 23, 1975
BOOTA PURE DRUG CO INDIA LTD Vs. K C BASTIAN
October 23, 1975
BRAHAM Vs. JOSEPH
August 6, 1975
C V GEORGE Vs. ITO CALICUT
January 27, 1975
C V XAVIER Vs. FRANCIS LEONARD PAPPALI
April 10, 1975
CAIT Vs. PARUKUTTY AMMA
October 11, 1975
CAIT Vs. M J CHERIAN
November 19, 1975
CENTRAL AUTOMOBILES Vs. STATE OF KERALA
March 4, 1975
CHACKO JOSE Vs. STATE OF KERALA
November 7, 1975
CHACKO OOMMEN Vs. PADMAVATHI AMMA
September 8, 1975
CHAIRMAN COCHIN DOCK LABOUR BOARD Vs. P J GEORGE
June 20, 1975
CHAIRMAN S I W T S Vs. ARJUNAN
July 29, 1975
CHANDA PILLAI Vs. MUNSIFF TIRUVALLA
September 16, 1975
CHANDRASEKHARA PRABHU Vs. STATE OF KERALA
August 28, 1975
CHANDRAVALLY Vs. STATE OF KERALA
July 1, 1975
CHEEKUTTY Vs. LAND TRIBUNAL ALANGAD
September 10, 1975
CHELLAPPAN Vs. ADDITIONAL COLLECTOR OF CUSTOMS
October 15, 1975
CHELLAPPAN Vs. K ALYANI
January 15, 1975
CHERIAN Vs. KOCHUVAREED
February 4, 1975
CIRCLE INSPECTOR EXCISE NEYYATTINKARA Vs. K MUKUNDAN
July 4, 1975
COASTAL FOOD PACKERS COCHIN Vs. STATE OF KERALA
March 10, 1975
COCHIN COMPANY Vs. COMMISSIONER OF INCOME TAX
April 11, 1975
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARUKUTTI AMMA P
September 11, 1975
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KRISHNAN NAIR K N
September 4, 1975
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. VELLIMALA ESTATE
September 17, 1975
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CHERIAN M J
November 19, 1975
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD COMPANY
December 10, 1975
COMMISSIONER OF INCOME TAX Vs. UNION ENGINEERING WORKS
October 1, 1975
COMMISSIONER OF INCOME TAX Vs. HIGH LAND PRODUCE COMPANY LIMITED
July 8, 1975
COMMISSIONER OF INCOME TAX Vs. MITTAL STEEL RE ROLLING AND ALLIED INDUSTRIES PRIVATE LIMITED
April 9, 1975
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
March 25, 1975
COMMISSIONER OF INCOME-TAX, KERALA Vs. THE ERNAKULAM CHAMBER OF COMMERCE
April 1, 1975
COMMISSIONER OF WEALTH TAX Vs. PATHUMMABI V
April 7, 1975
COMMISSIONER OF WEALTH TAX Vs. K GOPINATHAN NAIR
December 12, 1975
CONSTRUCTION COMPANY CHANGANACHERRY Vs. STATE OF KERALA
April 11, 1975
COROMANDEL FISHERIES Vs. COLLECTOR OF CUSTOMS
July 7, 1975
D V DMONTE Vs. CENTRAL GOVERNMENT
July 1, 1975
DALMIA INTERNATIONAL LIMITED Vs. THOMAS
January 21, 1975
DAMODARA MENON Vs. PERSONAL ASSISTANT L A TO DIST COLLECTOR ERNAKULAM
June 10, 1975
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. BALAKRISHNA PILLAI
April 10, 1975
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. A KHADER KUNHI SONS CANNANORE
November 13, 1975
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. TIRUMBADI RUBBER COMPANY LTD
August 6, 1975
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. CALICUT COMPANY
April 10, 1975
DEPUTY COMMISSIONER OF SALES TAX Vs. ADVANI OORLIKON P LTD
October 24, 1975
DEVASSY Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
June 19, 1975
DEVASY Vs. MALU
April 8, 1975
DIRECTOR OF PUBLIC INSTRUCTION Vs. A.MOHAMMED
March 3, 1975
DISTRICT COLLECTOR ERNAKULAM Vs. ITTIAVIRA JOHN
June 24, 1975
DIVAKARA PANICKER Vs. STATE OF KERALA
October 29, 1975
DY CAIT AND SALES TAX Vs. CHANDRA CORPORATION
December 17, 1975
DY CAIT AND SALES TAX Vs. N S MOOZ
April 11, 1975
E J PETER AND CO Vs. INCOMETAX OFFICER ERNAKULAM
October 28, 1975
E K IBRAHIM Vs. JOSEPH
February 10, 1975
EXECUTIVE ENGINEER, SOUTHERN RAILWAY, ERNAKULAM Vs. K.V. RAMAN
January 31, 1975
FEDERAL BANK LTD Vs. P S P PANICKER SIMON CARVES INDIA LTD
June 9, 1975
FOOD INSPECTOR Vs. PICHAYA KONAR PARAMESWARAN
March 4, 1975
FOOD INSPECTOR COCHIN CORPORATION Vs. KUMARAN RAJAN
December 19, 1975
FRIENDS UNION OIL MILLS Vs. INCOME TAX OFFICER
July 8, 1975
GANGADHARAN NAMBIAR Vs. THAMBAYI
October 17, 1975
GENERAL SECRETARY, MCDOWELL EMPLOYEES ASSOCIATION Vs. MCDOWELL & CO. LIMITED
September 25, 1975
GEORGE Vs. STATE OF KERALA
September 25, 1975
GEORGE C V Vs. INCOME TAX OFFICER
January 27, 1975
GLAXO LABORATORIES INDIA LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
March 31, 1975
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
October 1, 1975
GOPALAN Vs. OOMMEN
January 16, 1975
GOPALAN Vs. ANGAMALI CHIT FUND P LTD
April 19, 1975
GOVINDJI AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 30, 1975
GRACY Vs. ASSISTANT EDUCATIONAL OFFICER
October 24, 1975
GURUVAYUR DEVASWOM COMMITTEE Vs. INCOME-TAX OFFICER TRICHUR
July 30, 1975
GWALIOR RAYON SILK MFG WVG CO LTD Vs. UNION OF INDIA
June 5, 1975
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs. UNION OF INDIA
January 28, 1975
HARIDAS Vs. MERCANTILE EMPLOYEES ASSOCIATION
January 17, 1975
HARIDASA MENON Vs. SARASWATHI BHAI AMMA
July 31, 1975
HARRISONS AND CROSFIELD LIMITED Vs. INDUSTRIAL TRIBUNAL
October 24, 1975
HINDUSTAN INSECTICIDES LTD. Vs. INDUSTRIAL TRIBUNAL AND ORS.
August 28, 1975
IKKANDA WARRIYAR Vs. STATE OF KERALA
October 1, 1975
IMBICHAMU Vs. IMBICHI PATHUMMABI
February 3, 1975
INCOME TAX OFFICER Vs. SARADA THAMPATTY N K
June 30, 1975
INCOME TAX OFFICER Vs. SHAJAHAN M
October 1, 1975
INCOME TAX OFFICER Vs. SHAJAHAN
July 1, 1975
INCOME-TAX OFFICER, ERNAKULAM Vs. MAMBAD TIMBER AND ESTATES PRIVATE LTD.
October 8, 1975
ISMAIL Vs. ALWAYE MUNICIPALITY ALWAYE
June 25, 1975
IYPER Vs. L.I.C. OF INDIA
April 18, 1975
JAMES GEORGE Vs. GENERAL MANAGER, UNITED COMMERCIAL BANK, CALCUTTA
July 8, 1975
JAYARAMAN Vs. THE KERALA STATE ELECTRICITY BOARD
February 4, 1975
JOHN Vs. MATHEW
January 8, 1975
JOHNSON Vs. KUNJU KUNJU
June 24, 1975
JOHNY BROTHERS Vs. ASSISTANT COLLECTOR OF CUTOMS
January 27, 1975
JONEY Vs. DIRECTOR OF TELEGRAPHS
October 23, 1975
JOSE THOMAS Vs. MUNICIPAL COMMISSIONER PALAI
November 4, 1975
JOSEPH Vs. VELAYUDHAN PILLAI
May 28, 1975
JOSEPH ABRAHAM Vs. THANKAMMA
July 1, 1975
K B WAS Vs. COCHIN REFINERIES LTD
October 3, 1975
K E APPUKUTTY Vs. EXECUTIVE OFFICER MADAI PANCHAYAT
January 2, 1975
K J ANTONY Vs. STATE OF KERALA
September 18, 1975
K K KURUVILA Vs. UNION OF INDIA
January 31, 1975
K MUKUNDAN Vs. CIRCLE INSPECTOR EXCISE NEYYATTINKARA
June 20, 1975
K N KALLYANIKUTTY MARUMALAMMA Vs. BLOCK DEVELOPMENT OFFICER-CUM-LAND TRIBUNAL
March 10, 1975
K P POULOSE Vs. ASSISTANT LABOUR OFFICER
February 25, 1975
K S GANGADHARA PANICKER Vs. VASUDEVAN HEALTH INSPECTOR
June 20, 1975
K S JOSEPH Vs. STATE OF KERALA
August 13, 1975
K T ABRAHAM Vs. DIVISIONAL FOREST OFFICER MALAYATTUR
October 6, 1975
K T ANTONY Vs. STATE OF KERALA
March 3, 1975
K. NARAYANAN ELAYIDOM Vs. STATE OF KERALA
February 24, 1975
KALLIANIKUTTY AMMA Vs. VELAYUDHAN
June 25, 1975
KALLIYANI Vs. LEELA
December 13, 1975
KARICHORI RAMAN NAIR Vs. KODOTH KRISHNAN NAIR
July 1, 1975
KARUNAKARAN PILLAI Vs. JOSEPH
March 29, 1975
KATHIRU KUNJU BULKOOSE BEGUM Vs. EBRAHIM SAIT KHADEEJA BAI
July 18, 1975
KATTOOR CO OPERATIVE SOCIETY LTD Vs. V K MOHAMMED
August 25, 1975
KERALA PUBLIC SERVICE COMMISSION Vs. VARGHESE
March 14, 1975
KERALA TILE AND CLAY WORKS Vs. COMMISSIONER OF INCOME TAX
November 28, 1975
KESAVAN NAIR Vs. ASSISTANT EDUCATIONAL OFFICER
January 17, 1975
KESAVARU PADMAVATHI ANTHARJANAM Vs. MUHAMMED KUNJU SHAMSUDDIN KUNJU
June 30, 1975
KOCHANDI A A Vs. AGRICULTURAL INCOME TAX OFFICER
December 9, 1975
KOCHAPPAN PILLAI Vs. CHELLAPPAN
November 17, 1975
KOCHUKESAVAN Vs. RAMAN PADMANABHAN
April 2, 1975
KORAN Vs. ASSISTANT EDUCATIONAL OFFICER
April 4, 1975
KOSHY KOSHY Vs. STATE OF KERALA
June 17, 1975
KOSITY Vs. LUCKOSE
February 14, 1975
KPSC Vs. JAYADEV
January 21, 1975
KRISHNAN Vs. STATE OF KERALA
May 29, 1975
KRISHNANKUTTY Vs. SENIOR SUPT OF POST OFFICES
June 23, 1975
KRISHNANKUTTY Vs. STATE OF KERALA
August 7, 1975
KUNHAPPAN Vs. STATE OF KERALA
August 6, 1975
KUNHAVULLA MUSSALIAR Vs. MOHAMED MUSSALIAR
March 21, 1975
KUNHI MOYIN Vs. PATHUMMA
December 1, 1975
KUNHIMANNAN Vs. ADDL SUB INSPECTOR OF POLICE CALICUT
December 16, 1975
KUNHIRAMAN Vs. KUNHAPPU
December 16, 1975
KUNI ARIPPANDI Vs. UMMAR
December 15, 1975
KUNJU MOHAMMED Vs. LABOUR OFFICER
June 16, 1975
KUNNIRICKAL CHITTY FUND Vs. NARAYANAN NAIR
February 6, 1975
KURIAN Vs. VASU
October 23, 1975
KURIAN Vs. JOB
March 5, 1975
KURIEN Vs. STATE OF KERALA
October 10, 1975
KURIEN SAMUEL Vs. RAMAKRISHNA KURUP
February 27, 1975
KURIES AND TRADES LTD Vs. CIT KERALA
June 24, 1975
KUTTAN Vs. STATE OF KERALA
October 24, 1975
LAND ACQUISITION OFFICER AND ADDITIONAL P A L A TO THE COLLECTOR KOTTAYAM Vs. MATHEWS MAR IVANIOUS
May 28, 1975
LOOKOSE JOSE Vs. CHANDY SKARIAH
May 29, 1975
LUCKOSE K C Vs. INCOME TAX OFFICER
June 27, 1975
M C GEORGE Vs. MOOVATTUPUZHA MUNICIPALITY
January 27, 1975
M C JACOB Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM
July 15, 1975
M CHANDA PILLAI Vs. DANIEL MAR PHILAXINOSE
January 8, 1975
M G VENUGOPALAN Vs. EDAYIL VEETTIL GOVINDAN
September 4, 1975
M J GEORGE Vs. SUMATHI
October 31, 1975
M J THOMAS PROP CURRENT BOOK HOUSE TRICHUR Vs. DISTRICT COLLECTOR KOZHIKODE
May 29, 1975
M M NAGALINGA NADAR AND SONS Vs. STATE OF KERALA
June 20, 1975
M M THOMAS Vs. UNION OF INDIA
August 11, 1975
M V ALI Vs. KUNJANNAMMA PHILIPOSE
July 22, 1975
M. MOHAMMED Vs. COLLECTOR OF CUSTOMS AND C. EX.
March 25, 1975
MADHAVAN NAIR R Vs. COMMISSIONER OF INCOME TAX
December 1, 1975
MADHAVANN NAIR Vs. CANARA BANK LTD., QUILON
March 13, 1975
MADHAVIKUTTY AMMA Vs. BHASKER
February 4, 1975
MADRAS BANGALORE TRANSPORT COMPANY PRIVATE LIMITED Vs. K A SEBASTIAN
April 1, 1975
MADRAS RUBBER FACTORY LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EX.
July 24, 1975
MALABAR STEAMSHIP CO. LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
October 15, 1975
MAMMON K CHERIAN Vs. COMMISSIONER OF INCOME TAX
March 18, 1975
MANAGER ST MARYS HIGH SCHOOL THALACODE Vs. POULOSE
January 24, 1975
MANAGER, M.V.U.P.S., CHOWARA Vs. STATE OF KERALA
July 11, 1975
MANGALAMBAL Vs. DIVAKARAN NAMBOODIRI
June 3, 1975
MANI J MEENATTOR ADVOCATE Vs. POPULAR BANK LTD
January 8, 1975
MANUEL Vs. EXECUTIVE ENGINEER
November 28, 1975
MARY Vs. KERALA STATE ELECTRICITY BOARD
November 5, 1975
MARY C GEORGE Vs. SHAREEFA BEEVI
February 18, 1975
MATHAI VARKEY Vs. ACHUTHAN DAMODARAN
March 21, 1975
MATHUKUTTI Vs. TALUK LAND BOARD PONNANI
July 10, 1975
MOHAMMAD HAJI Vs. UMANANDA KAMATH
June 16, 1975
MOHAMMED HAJI Vs. UNNI MOYI
December 9, 1975
MOHAMMED SHAFI Vs. STATE OF KERALA
December 4, 1975
MOOKKEN DEVASSY OUSEPH AND SONS Vs. STATE OF KERALA
August 28, 1975
MORAN MAR BASSELIOSE AUGEN I Vs. KURIAKOSE MAR KOORILOSE
January 8, 1975
MUGAL LINE LTD Vs. FOOD CORPORATION OF INDIA
April 10, 1975
MUKUNDAN Vs. STATE OF KERALA
June 18, 1975
N P PADMANABHAN Vs. SUPERINTENDENT OF POST OFFICES CANNANORE
February 13, 1975
N. DHARMADAN ADVOCATE, LIQUIDATOR, ASOKA BANK LTD. Vs. COMMISSIONER OF INCOME-TAX, ERNAKULAM
August 14, 1975
N.K. NARAYANAN Vs. STATE OF KERALA
February 26, 1975
NALINI KUMARI Vs. STATE OF KERALA
March 5, 1975
NARAYANAN Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
March 14, 1975
NARAYANAN CHETTY Vs. TALUK LAND BOARD N WYNAD
October 31, 1975
NATARAJA GOWDER Vs. MUNICIPAL COUNCIL PALGHAT
July 2, 1975
NATARAJAN Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY AND
August 12, 1975
OFFICIAL LIQUIDATOR Vs. MADURA CO P LTD
June 30, 1975
OURUPUVIL MATHEW OUSEPH Vs. DISTRICT COLLECTOR ERNAKULAM
July 17, 1975
P C ITTYMAW SON Vs. STATE OF KERALA
October 29, 1975
P G THANKAMMA Vs. V S KUNJAMMA
December 4, 1975
P J GRACE Vs. STATE OF KERALA
July 29, 1975
P J ZACHARIA Vs. STATE OF KERALA
December 18, 1975
P K GOPINATHAN NAIR Vs. EXECUTIVE OFFICER
July 14, 1975
P KESAVAN AND COMPANY Vs. ASSISTANT COMMISSIONER OF SALES TAX
November 10, 1975
P M GEORGE Vs. DY LABOUR COMMISSIONER
July 1, 1975
P MULJI AND SONS AFRICA Vs. KERALA PRODUCE EXPORTING CO
June 17, 1975
P R TEXTILES Vs. COMMISSIONER OF INCOME TAX KERALA
February 19, 1975
P T VARGHESE Vs. STATE OF KERALA
September 10, 1975
P V DEVASSYA Vs. P M SHAMSUDDIN
November 27, 1975
P. JOHN KURIAN & ANOTHER Vs. STATE & ANOTHER
January 9, 1975
P.J. MATHAI Vs. THE STATE OF KERALA
September 14, 1975
P.M.S. HAMEED Vs. POPULAR AUTOMOBILES
September 24, 1975
P.V. JOHN Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 9, 1975
PADMA MOVIE HOUSE Vs. CORPORATION OF COCHIN
November 17, 1975
PADMAJA Vs. SIVARAMAN
January 10, 1975
PAILY PAILY Vs. REVENUE DIVISIONAL OFFICER MUVATTUPUZHA L A OFFICER AND
May 26, 1975
PARAMESWARAN NAIR Vs. MADHAVAN NAIR
February 14, 1975
PARU Vs. LAND TRIBUNAL TELLICHERRY
January 23, 1975
PATHU Vs. STATE OF KERALA
September 16, 1975
PAUL Vs. STO
September 19, 1975
PERCY BHANU Vs. YOHANNAN SKARIA
June 13, 1975
PERIYAL NARAYANA RAO Vs. PERIYAL RAMA RAO
October 6, 1975
PHILIP ABRAHAM AND OTHERS Vs. STATE AND OTHERS
July 25, 1975
PREM RAJAN Vs. GENERAL MANAGER KERALA STATE ROAD TRANSPORT OFFICE
November 28, 1975
PRESIDENT HINDUSTAN MOTORS LTD Vs. K M JOSEPH
October 30, 1975
PYLO LUKA Vs. REGISTRAR OF COMPANIES
December 15, 1975
R K V MOTORS AND TIMBERS P LTD Vs. M V BALACHANDRA KURUP
March 24, 1975
RADHA Vs. DISTRICT EDUCATIONAL OFFICER BADAGARA
June 5, 1975
RADHAKRISHNA ERADI V Vs. TAX RECOVERY OFFICER
November 21, 1975
RAJA RAJESWARI WEAVING MILLS Vs. UNION OF INDIA
July 16, 1975
RAJALAKSHMI TEXTILES FINISHING MILLS Vs. SALES TAX OFFICER
November 5, 1975
RAJASEKHARAN NAIR Vs. STATE OF KERALA
December 11, 1975
RAMACHANDRAN PILLAI Vs. JOSEPH JOHN
December 10, 1975
RAMAN PADMANABHAN Vs. DEVAKI THULASI
October 31, 1975
RAMAN PILLAI BALKRISHNA PILLAI Vs. P VASUDEVAN
September 17, 1975
RAMAN PILLAY Vs. DAKSHAYANI
September 18, 1975
RAMANUNNI NAIR Vs. STAT ERNAKULAM
January 22, 1975
RATENLAL MURAKA Vs. KERALA STATE ELECTRICITY BOARD
January 23, 1975
RAVI CHELUR Vs. SUBRAMONIA IYER
October 22, 1975
REGIONAL DIRECTOR ESI CORPORATION TRICHUR Vs. K KRISHNAN
September 17, 1975
REGIONAL ENGINEERING COLLEGE KOZHIKODE SOCIETY Vs. VICE-CHANCELLOR UNIVERSITY OF CALICUT
September 1, 1975
S AIYATHURA PILLAI Vs. COMMISSIONER OF INCOME TAX
November 6, 1975
S. AIYATHURA PILLAI Vs. COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM
November 16, 1975
SADANANDSHENOY Vs. STATE OF KERALA
July 15, 1975
SADASIVAN PILLAI Vs. STATE OF KERALA
November 11, 1975
SALES TAX OFFICER I CIRCLE ALLEPPEY Vs. SALES TAX OFFICER I CIRCLE ERNAKULAM
May 26, 1975
SANKARAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
January 3, 1975
SANKARAN POTTI MADHAVAN POTTI Vs. KOCHEHI KRISHNAN
March 21, 1975
SANTAKUMARI Vs. RTO KOZHIKODE
March 3, 1975
SAPHIYA UMMA Vs. LAND TRIBUNAL CANNANORE
September 23, 1975
SARABAI DORABAI Vs. RAMAN PILLAI KUMARAN NAIR
June 17, 1975
SATYABHAMAKUTTY PISHARASSIAR Vs. CHINNATHAN MASTER
December 10, 1975
SENIOR SUPERINTENDENT OF POST OFFICES, TRIVANDRUM Vs. SREEDHARAN NAIR
September 3, 1975
SHAJAHAN Vs. INCOME TAX OFFICER
July 31, 1975
SHAMEEN Vs. PRINCIPAL MEDICAL COLLEGE TRIVANDRUM
February 24, 1975
SIVARAMAKRISHNAN NAIR AND ANOTHER Vs. STATE OF KERALA
October 21, 1975
SOMANATHAN Vs. UMAITHLAL SHAH
September 29, 1975
SREE KRISHNA TRADES Vs. STO
December 2, 1975
SREENIVASA VADHYAR Vs. KRISHNASWAMY NAIDU
July 9, 1975
ST GEORGE JACOBITE SYRIAN CHURCH Vs. STATE OF KERALA
September 24, 1975
STATE BANK OF TRAVANCORE Vs. CIT
March 17, 1975
STATE BANK OF TRAVANCORE Vs. C T GEORGE
March 19, 1975
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX
April 1, 1975
STATE OF KERALA Vs. ACHUTHA PANICKER
March 26, 1975
STATE OF KERALA Vs. GOPINATHAN NAIR
March 7, 1975
STATE OF KERALA Vs. P K CHAMU
February 25, 1975
STATE OF KERALA Vs. M C JOSEPH
June 3, 1975
STATE OF KERALA Vs. ADICHAN SASI
September 30, 1975
STATE OF KERALA Vs. K S KRISHNA KUMARI
July 14, 1975
STATE OF KERALA Vs. KESAVAN NANU
December 9, 1975
STATE OF KERALA Vs. TRAVANCORE TEA ESTATES COMPANY LTD
November 10, 1975
SUDHEER Vs. HEADMISTRESS PANOOR HIGH SCHOOL
March 19, 1975
SUJIR GANESH NAYAK AND CO Vs. INCOME TAX OFFICER
August 26, 1975
SUNDARAM FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER
January 27, 1975
SURENDRAN Vs. POST MASTER GENERAL KERALA
July 18, 1975
T D JOSEPH Vs. STATE OF KERALA
September 25, 1975
T M JOSEPH Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
October 31, 1975
T M POTHEN Vs. STATE OF KERALA
October 29, 1975
T RAMACHANDRAN Vs. V K KUTTAN
May 13, 1975
T V ALI Vs. STATE OF KERALA
July 8, 1975
T. P. KESAVAN UNNI, SPECIAL DEPUTY TAHSILDAR (LAND REFORMS), CHITTUR, PALGHAT AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
July 3, 1975
T.T. PYLUNNY ROYAL SMITHS Vs. UNION OF INDIA
November 21, 1975
THAMPAN THOMAS Vs. STATE OF KERALA
August 12, 1975
THANIA Vs. D.E.O. ERNAKULAM
January 22, 1975
THANKAPPAN PILLAI AND ANOTHER Vs. STATE OF KERALA AND OTHERS
October 22, 1975
THAYAMBATH JANAKI Vs. STATE OF KERALA
November 20, 1975
THE WELFARE FUND INSPECTOR Vs. KRISHNAN NAIR
September 11, 1975
THOMAS Vs. LAND TRIBUNAL VAIKOM
October 1, 1975
THOMAS Vs. PUNNOOSE
May 28, 1975
THOMAS Vs. SARAKUTTY
March 25, 1975
THRIKKARUVA KUTTYAZHIKOM DEVASWAM Vs. ALIYUMMER ASAN
September 15, 1975
THRIVIKRAMAN NAMBOODIRI Vs. STATE OF KERALA
September 29, 1975
TRIVANDRUM CO OPERATIVE DISTRICT WHOLESALE SOCIETY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM
July 3, 1975
V A AUGUSTINE AND CO Vs. STATE OF KERALA
March 17, 1975
V J MATHUKUTTY Vs. OUSEPH THOMAS
September 1, 1975
VALITHAN Vs. ADDITIONAL DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY
June 28, 1975
VALLIYIL SREEDEVI AMMA Vs. SUBHADRA DEVI
January 20, 1975
VANIAMKULAM SERVICE CO-OPERATIVE BANK LTD Vs. RAMAN NAIR
July 2, 1975
VARGHESE Vs. PROVIDENT FUND INSPECTOR
February 11, 1975
VARGHESE SAMUEL Vs. VERKEY ABRAHAM
March 19, 1975
VASISTHA VADHYAR Vs. MOHINI BAI
March 10, 1975
VASU Vs. SANTHA
July 8, 1975
VASUDEVA PAI Vs. MUNICIPAL COMMISSIONER SHERTALLAI
March 6, 1975
VASUDEVAN Vs. STATE
October 20, 1975
VASUDEVAN NAMBOODIRIPAD Vs. MUHAMMED KUTTY
September 24, 1975
VELAPPAN Vs. CHANDRAN
July 23, 1975
VELAYUDHAN Vs. NEELAKANTA IYYAN
April 4, 1975
VELAYUDHAN PILLAI Vs. SANKARAN
June 9, 1975
VELUTHA KUNJAMMA Vs. JANAKI PARVATHI
February 19, 1975
VELUTHA KUNJAMMA Vs. JANAKI PARVATHI
April 19, 1975
VENUGOPAL Vs. STATE OF KERALA
August 8, 1975
VIJAYA STORES Vs. STATE OF KERALA
April 11, 1975
VIRONICA Vs. PHILIP
February 3, 1975
VISHNU NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
June 13, 1975
VISWANATHAN Vs. RAMANKUTTY
February 28, 1975
WESTERN INDIA COTTON LIMITED Vs. N RAGHAVAN
June 17, 1975
WORKMEN OF COCHIN CHAMBER OF COMMERCE Vs. STATE OF KERALA
October 19, 1975
WORKMEN OF PREMIER TYRES LIMITED Vs. PREMIER TYRES LIMITED
December 19, 1975
ZACHARIA Vs. STATE OF KERALA
October 27, 1975
ZAKHARIA Vs. THE STANDARD MOTOR UNION (P) LTD., ETTUMANOOR (IN LIQUIDATION)
April 22, 1975