Case Index

Title
Date
A B ABDUL KADIR Vs. STATE OF KERALA
November 12, 1975
A PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
September 2, 1975
ABDUL GAFFER Vs. STATE OF WEST BENGAL
January 20, 1975
ABDUL LATIF Vs. DISTRICT MAGISTRATE MALDA
February 18, 1975
ADABALA PARSURAMUDU ALIAS PADA KAPU Vs. STATE OF ANDHRA PRADESH
April 8, 1975
AFSAR SHEIKH Vs. SOLEMAN BIBI
November 6, 1975
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMANLAL GOVINDRAM
March 14, 1975
AJANTHA INDUSTRIES Vs. CENTRAL BOARD OF DIRECT TAXES NEW DELHI
December 5, 1975
ALUMINIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
August 22, 1975
AMADALAVALASA COOPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED THE K C P LIMITED THE ANDHRA CEMENT CO LIMITED ANDHRA COOPERATIVE SPINNING MILLS SARVARAYA TEXTILES LIMITED UNION OF INDIA Vs. UNION OF INDIA
November 17, 1975
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. JALGAON BOROUGH MUNICIPALITY
September 3, 1975
AMIR HUSSAIN Vs. STATE OF UTTAR PRADESH
March 31, 1975
AMRITHALINGA NADAR Vs. STATE OF TAMIL NADU
October 10, 1975
ANANDJI HARIDAS AND COMPANY PRIVATE LIMITED Vs. ENGINEERING MAZDOOR SANGH
February 13, 1975
ANANT MILLS COMPANY LIMITED ARYODAYA SPG AND WVG MILLS COMPANY LIMITED MUNICIPAL CORPN OF CITY OF AHMEDABAD STATE OF GUJARAT ARYODAYA SPG AND WVG MILLS COMPANY LIMITED Vs. STATE OF GUJARAT:THE ANANT MILLS CO LTD:THE MUNICIPAL CORPN OF THE CITY OF AHMEDABAD:THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
January 21, 1975
ANAR KUMARI Vs. JAMUNA PRASAD SINGH
September 24, 1975
ANIL KUMAR CHOWDHURY Vs. STATE OF ASSAM
March 7, 1975
ANIL KUMAR ROY CHOWDHURY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
November 19, 1975
ANNE NAGESWARA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
March 14, 1975
ANWAR AHMAD Vs. STATE OF UTTAR PRADESH
September 12, 1975
ARYA VYASA SABHA Vs. COMMISSIONER OF HINDU CHARITABLE AND RELIGIOUS INSTITUTIONS AND ENDOWMENTS HYDERABAD
November 24, 1975
ASHOK DULICHAND Vs. MADAHAVLAL DUBE
August 5, 1975
ATIC INDUSTRIES LIMITED Vs. H H DEWA ASSTT COLLECTOR OF CENTRAL EXCISE
February 14, 1975
BABHUTMAL RAICHAND OSWAL Vs. LAXMIBAI R TARTA
February 11, 1975
BABLU DAS Vs. STATE OF WEST BENGAL
January 15, 1975
BABU RAMESHWAR PRASAD SINGH Vs. SHEO SHANKAR PRASAD SINGH
August 29, 1975
BABULAL DAS Vs. STATE OF WEST BENGAL
January 17, 1975
BACHAN SINGH Vs. PRITHVI SINGH
February 5, 1975
BADRI Vs. STATE OF UTTAR PRADESH
July 29, 1975
BADRI Vs. STATE OF RAJASTHAN
November 6, 1975
BAGAL KOT CEMENT CO Vs. STATE OF MYSORE
November 27, 1975
BALABHAGAS HULASCHAND KELURAM RAMKARAN Vs. STATE OF ORISSA
December 9, 1975
BALAKA SINGH Vs. STATE OF PUNJAB
April 16, 1975
BALUMAL JAMNADAS BATRA Vs. STATE OF MAHARASHTRA
August 29, 1975
BALWANT NARAYAN BHAGDE BALWANT NARAYAN BHAGDE Vs. M D BHAGWAT:THE PUNJABRAO KRISHI VIDYAPEETH AKOLA
April 23, 1975
BALWANT SINGH Vs. STATE OF PUNJAB
November 11, 1975
BANAMALI DAS Vs. RAJENDRA CHANDRA MARDARAJ HARICHANDAN
August 1, 1975
BANSI LAL Vs. CHANDAN LAL
December 5, 1975
BAPUBHAI MOHANBHAI NAGARDAS NARANDAS Vs. MAHILA SAHAKARI UDYOG MANDIR:MAHILA SAHAKARI UDYOG MANDIR
August 26, 1975
BAR COUNCIL OF MAHARASHTRA Vs. M V DABHOLKAR
October 3, 1975
BAR COUNCIL OF MAHARASHTRA Vs. M V DABHOLKAR
August 13, 1975
BARADA KANTA MISHRA Vs. ORISSA HIGH COURT
September 15, 1975
BHABHI Vs. SHEO GOVIND
April 21, 1975
BHAGAT RAM BATRA Vs. UNION OF INDIA
November 27, 1975
BHAGIRATH Vs. STATE OF MADHYA PRADESH
September 8, 1975
BHAGIRATH SINGH Vs. STATE OF BIHAR
October 31, 1975
BHAGWAN DAS JAGDISH CHANDER Vs. DELHI ADMINISTRATION
March 25, 1975
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
August 14, 1975
BHAGWAN SINGH Vs. STATE OF HARYANA
December 9, 1975
BHARAT IRON WORKS Vs. BHAGUBHAI BALUBHAI PATEL
October 10, 1975
BHIM SEN Vs. STATE OF PUNJAB
October 10, 1975
BHUPENDRA RATILAL THAKKAR Vs. COMMISSIONER OF INCOME TAX GUJARAT 1
December 5, 1975
BIHAR STATE ELECTRICITY BOARD PATNA Vs. THEIR WORKMEN
September 30, 1975
BIR CHANDRA BARMAN Vs. ANIL SARKAR
December 16, 1975
BISHAN DASS Vs. STATE OF PUNJAB
January 10, 1975
BISRA STONE LIME COMPANY LIMITED ORISSA TEXTILE MILLS LIMITED Vs. ORISSA STATE ELECTRICITY BOARD:ORISSA STATE ELECTRICITY BOARD
October 21, 1975
BOMBAY GAS COMPANY LIMITED Vs. JAGANNATH PANDURANG
August 12, 1975
BOMBAY HOUSING BOARD NOW THE MAHARASHTRA HOUSING BOARD Vs. KARBHASE NAIK AND CO SHOLAPUR
January 29, 1975
BOYA GANGANNA Vs. STATE OF ANDHRA PRADESH
November 7, 1975
C M ARUMUGAM Vs. S RAJGOPAL
December 19, 1975
CAREW AND COMPANY LIMITED Vs. UNION OF INDIA AND TATA ENGG AND LOCOMOTIVE COMPANY LIMITED
August 22, 1975
CEMINCO BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD
July 23, 1975
CENTRAL BANK OF INDIA Vs. SISIR KUMAR SHAW
October 8, 1975
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED Vs. THEIR WORKMEN
May 2, 1975
CHAITANYA KUMAR ADATIYA Vs. SUSHILA DIXIT
July 17, 1975
CHANDMAL Vs. STATE OF RAJASTHAN
November 7, 1975
CHATTAR SINGH Vs. THAKUR PRASAD SINGH
February 21, 1975
CHELLAPPAN Vs. STATE OF KERALA
April 1, 1975
CHEMBUR CO OP INDUSTRIAL ESTATE LIMITED Vs. M K CHHATRE
July 22, 1975
CHEMICAL AND FIBRES OF INDIA LIMITED Vs. D G BHOIR
May 2, 1975
CHETU SHEIKH CHETU SHABJI Vs. STATE OF WEST BENGAL
January 15, 1975
CHIDAMBARAM MULRAJ AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
November 21, 1975
CHITAN J VASWANI Vs. STATE OF WEST BENGAL
October 10, 1975
CHUHAR SINGH Vs. STATE OF HARYANA
July 21, 1975
CITY CORNER Vs. PERSONAL ASSISTANT TO COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE NELLORE
September 29, 1975
COLLECTOR OF KAMRUP COLLECTOR OF KAMRUP Vs. RAJ CHANDRA SARMA:SURENDRA NATH SARMA
August 13, 1975
COMMISSIONER OF EXPENDITURE TAX ANDHRA PRADESH Vs. P V G RAJU RAJAH OF VIZIANAGARAM
September 29, 1975
COMMISSIONER OF INCOME TAX CENTRAL DELHI Vs. HARPARSAD AND CO PRIVATE LIMITED
February 25, 1975
COMMISSIONER OF INCOME TAX MADRAS Vs. T V SUNDRAM IYENGAR PRIVATE LIMITED
April 9, 1975
COMMISSIONER OF INCOME TAX NAGPUR Vs. SUTLEJ COTTON MILLS SUPPLY AGENCY LIMITED
July 25, 1975
COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA Vs. RADHA KRISHAN NANDLAL
March 6, 1975
COMMISSIONER OF SALES TAX U P Vs. MANGAL SEN SHYAM LAL BHAGWAN INDUSTRIES
April 2, 1975
COMMISSIONER OF SALES TAX U P Vs. SARIN TEXTILES MILLS
April 21, 1975
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. PARSON TOOLS AND PLANTS KANPUR
February 27, 1975
COOPER ENGINEERING LIMITED Vs. P P MUNDHE
August 20, 1975
D L F HOUSING CONSTRUCTION PRIVATE LIMITED Vs. DELHI MUNICIPAL CORPN
December 4, 1975
D PAPIAH Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
December 18, 1975
DAFFADAR BHAGAT SINGH AND SONS Vs. JOINT EXCISE AND TAXATION COMMISSIONER PUNJAB PATIALA
September 5, 1975
DARSHAN LAL Vs. STATE OF JAMMU AND KASHMIR
March 12, 1975
DATTATRAYA NARAYAN PATIL Vs. STATE OF MAHARASHTRA
April 16, 1975
DATTONPANT GOPALVARAO DEVAKATE Vs. VITHALRAO MARUTHIRAO JANAGAVAL
April 3, 1975
DAVENPORT AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11
July 31, 1975
DHANRAJ Vs. SURAJ BAI
April 3, 1975
DHANRAJGIRJI HOSPITAL Vs. WORKMEN
August 19, 1975
DHARAM PAL Vs. STATE OF UTTAR PRADESH
September 1, 1975
DHARAM SINGH RATHJ Vs. HARI SINGH M L A
May 2, 1975
DHARAMDEO SINGH Vs. STATE OF BIHAR
December 18, 1975
DHARUA KANU Vs. STATE OF WEST BENGAL
January 14, 1975
DHENA HEMBRAM Vs. DISTRICT MAGISTRATE WEST DINAJPUR
April 9, 1975
DHOOM SINGH Vs. PRAKASH CHANDRA SETHI
February 20, 1975
DILIP KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
October 10, 1975
DILIP NAYAK Vs. DISTRICT MAGISTRATE BURDWAN
January 14, 1975
DINANATH PANSARI Vs. COLLECTOR AND D M KEONJHAR
April 1, 1975
DISTRICT CONTROLLER OF STORES NORTHERN RAILWAY JODHPUR Vs. ASSISTANT COMMERCIAL TAXATION OFFICER
December 9, 1975
DISTRICT COUNCIL UNITED KHASI JAINTIA HILLS SHILLONG Vs. KA DREPSILA LYNGDOH OF SYLLAI U LOR MYLLIEM MYLLIEM SEIMSHIP UNITED KHASI JAINTIA HILLS
February 20, 1975
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY UNION OF INDIA Vs. T R CHELLAPPAN:NARSINGH:ABDUL HAMID
September 15, 1975
DOLLAR COMPANY MADRAS Vs. COLLECTOR OF MADRAS
May 1, 1975
DULAL ROY Vs. DISTRICT MAGISTRATE BURDWAN
January 15, 1975
DULI CHAND Vs. DELHI ADMINISTRATION
August 6, 1975
DUNLOP INDIA LIMITED MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA
October 6, 1975
DWARKA PRASAD Vs. DWARKA DAS SARAF
August 11, 1975
EDIGA SANJANNA Vs. STATE OF ANDHRA PRADESH
October 10, 1975
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA ENGINEERING AND LOCO MOTIVE COMPANY LIMITED
October 8, 1975
EMPLOYERS IN RELATION TO MANOHARBAHAL COLLIERY CALCUTTA Vs. K N MISHRA
February 19, 1975
ERNAKULAM MILLS LIMITED Vs. STATE OF KERALA
August 19, 1975
EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE SHAMLI Vs. LAKSHMI NARAIN
December 12, 1975
FAQUIRA SHIAMLAL Vs. STATE OF UTTAR PRADESH
November 12, 1975
FIRM LAXMI DUTT ROOPCHAND Vs. UNION OF INDIA
January 21, 1975
G KRISHTA GOUD AND J BHOOMAIAH Vs. STATE OF ANDHRA PRADESH
October 3, 1975
G V GUNAYYA CHETTY Vs. V DESARATHAMAIAH
April 21, 1975
GAFOORA Vs. DEPUTY DIRECTOR OF CONSOLIDATION MEERUT
July 21, 1975
GAJANAN DATTATRAYA Vs. SHERBANU HOSANG PATEL
August 29, 1975
GAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
April 25, 1975
GANDHI FAIZ E AM COLLEGE SHAHJAHANPUR Vs. UNIVERSITY OF AGRA
March 3, 1975
GANDHI SARDAR Vs. UNION OF INDIA
January 9, 1975
GANESH JHA Vs. STATE OF BIHAR
February 5, 1975
GANGADHAR YASHWANT BHANDARE Vs. ERASMO JESUS DE SEQUEIRA
February 4, 1975
GEMINI LEATHER STORES Vs. INCOME TAX OFFICER B WARD AGRA
May 1, 1975
GENERAL MANAGER MYSORE STATE ROAD TRANSPORT CORPORATION M S R T CORPORATION MYSORE STATE ROAD TRANSPORT CORPN Vs. DEVRAJ URS:M S RAJANNA:MD HANSEF
October 31, 1975
GENERAL MANAGER SOUTH CENTRAL RAILWAYS Vs. T VENKATA RAO
August 18, 1975
GOBIND Vs. STATE OF MADHYA PRADESH
March 18, 1975
GODAVARI SUGAR MILLS LIMITED Vs. S B KAMBLE
March 7, 1975
GOPAL BAR Vs. STATE OF WEST BENGAL
January 20, 1975
GOPAL BAURI Vs. DISTRICT MAGISTRATE BURDWAN
January 17, 1975
GOPAL KRISHAN DAS Vs. SAILENDRA NATH BISWAS
February 26, 1975
GOPAL MONDAL Vs. STATE OF WEST BENGAL
April 9, 1975
GOPINATH PRAMANIK Vs. DISTRICT MAGISTRATE NADIA
March 18, 1975
GORELAL DUBEY Vs. STATE OF MADHYA PRADESH
December 4, 1975
GOUR CHANDRA DEY Vs. STATE OF WEST BENGAL
April 8, 1975
GOVERNMENT OF ANDHRA PRADESH Vs. HINDUSTAN MACHINE TOOLS LTD
May 1, 1975
GOVIND DAS Vs. INCOME TAX OFFICER
December 18, 1975
GOVIND SUGAR MILLS LIMITED Vs. HIND MAZDOOR SABHA
August 5, 1975
GOVINDLAL CHHAGANLAL PATEL Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA
August 27, 1975
GOWRISETTI VENKATAIAH Vs. DISTRICT COLLECTOR KARIMNAGAR
September 25, 1975
GULAM MUSTAFA Vs. STATE OF MAHARASHTRA
September 18, 1975
GURDAS SINGH Vs. STATE OF RAJASTHAN
April 15, 1975
GURDIAL SINGH Vs. BIRU
December 9, 1975
GURJIT SINGH SAHOTA Vs. STATE OF PUNJAB
August 11, 1975
GURUCHARAN SINGH Vs. KAMLA SINGH
September 9, 1975
HAJI SHARAFAT HUSSAIN Vs. BADRI BISHAL DHANDHANIA
November 25, 1975
HAR SHANKAR Vs. DEPUTY EXCISE AND TAXATION COMMR
January 21, 1975
HARBAJAN SINGH Vs. STATE OF JAMMU AND KASHMIR
July 22, 1975
HARI HAR SINGH Vs. STATE OF UTTAR PRADESH
April 15, 1975
HARISINGH PRATAP SINGH CHAWDA Vs. POPATLAL MULSHANKER JOSHI
September 19, 1975
HARNAM Vs. STATE OF UTTAR PRADESH
October 10, 1975
HARSOOK DAS BAL KISHAN DAS Vs. FIRST LAND ACQUISITION COLLECTOR
April 8, 1975
HEALTHWAYS DAIRY PRODUCTS COMPANY Vs. UNION OF INDIA
October 6, 1975
HEMENDRA PRASAD BARUAH Vs. COLLECTOR OF SIBSAGAR ASSAM
July 22, 1975
HIGH COURT OF PUNJAB AND HARYANA Vs. STATE OF HARYANA
January 24, 1975
HIND OVERSEAS PRIVATE LIMITED Vs. RAGHUNATH PRASAD JHUNJHUNWALLA
October 10, 1975
HINDUSTAN AERONAUTICS LIMITED Vs. WORKMEN
August 4, 1975
HINDUSTAN STEEL LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND STATE OF ORISSA
April 4, 1975
HIRALAL KALYANMALJI SETH Vs. GENDALAL MILLS LIMITED
April 28, 1975
HIRALAL THAKORLAL DALAL Vs. BROACH MUNICIPALITY
February 5, 1975
HOCHTIEF GAMMON Vs. STATE OF ORISSA
September 4, 1975
HOWRAH INSURANCE COMPANY LIMITED Vs. SOCHINDRA MOHAN DAS GUPTA
August 20, 1975
HUKAM CHAND SHYAM LAL Vs. UNION OF INDIA
December 17, 1975
HYDERABAD CO OPERATIVE COMMERCIAL CORPN LIMITED Vs. SYED MOHIUDDIN KHADIR
July 30, 1975
INCOME TAX OFFICER A WARD CALCUTTA Vs. RAMNARAYAN BHOJNAGARWALA
September 26, 1975
INCOME TAX OFFICER A WARD INDORE Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING CO LTD
September 18, 1975
INDIAN ALUMINIUM COMPANY LIMITED Vs. KERALA STATE ELECTRICITY BOARD
July 23, 1975
INDIAN CHAMBER OF COMMERCE C I T KERALA ERNAKULAM Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:COCHIN CHAMBER OF COMMERCE AND INDUSTRY COCHIN
September 17, 1975
INDIAN SUGAR AND REFINERIES LIMITED Vs. AMARVATHI SERVICE CO OPERATIVE SOCIETY LIMITED
November 19, 1975
INDIRA NEHRU GANDHI Vs. RAJ NARAIN AND VICE VERSA
December 19, 1975
INDIRA NEHRU GANDHI Vs. RAJ NARAIN
June 24, 1975
INDIRA NEHRU GANDHI SHRI RAJ NARAIN Vs. RAJ NARAIN INDIRA NEHRU GANDHI
November 7, 1975
INDRAJIT C PAREKH OF AHMEDABAD Vs. STATE OF GUJARAT
March 18, 1975
ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI T K USMAN MUSALIAR Vs. TAX RECOVERY OFFICER AND ADDITIONAL P A TO COLLECTOR QUILON:TAX RECOVERY OFFICER QUILON
September 5, 1975
ISHWRU YATAYAT CO OP SOCIETY Vs. STATE TRANSPORT APPELLATE AUTHORITY
August 22, 1975
J FERNANDES AND COMPANY Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
March 7, 1975
J K COTTON MANUFACTURERS LIMITED Vs. COMMR OF INCOME TAX LUCKNOW
September 4, 1975
J K VASAVADA Vs. CHANDRAKANTA CHIMANLAL BHAVSAR
August 28, 1975
J R MALHOTRA Vs. ADDITIONAL SESSIONS JUDGE JULLUNDUR
December 11, 1975
JAGAN NATH BISWAS Vs. STATE OF WEST BENGAL
January 20, 1975
JAGANNATH Vs. STATE
October 21, 1975
JAGAT SINGH Vs. STATE OF HIMACHAL PRADESH
August 6, 1975
JAGATSINGH Vs. JAI DEV
September 24, 1975
JAGIR SINGH Vs. JASDEV SINGH
February 18, 1975
JAGIR SINGH GOEL ROADWAYS Vs. STATE OF BIHAR
November 26, 1975
JAILA SINGH Vs. STATE OF RAJASTHAN
May 2, 1975
JAIPUR UDYOG LIMITED Vs. UNION OF INDIA
March 5, 1975
JAMIL ABDAR KADAR Vs. SHANKARLAL GULABCHAND
April 30, 1975
JANAMPALLY NARASIMHA REDDY Vs. A S KRISHNA AND COMPANY PRIVATE LIMITED
September 2, 1975
JASBHAI MOTIBHAI DESAI Vs. ROSHAN KUMAR HAJI BASHIR AHMED
December 19, 1975
JASPAL SINGH Vs. STATE OF HARYANA
November 24, 1975
JATINDRA NATH BISWAS Vs. STATE OF WEST BENGAL
March 20, 1975
JNAN RANJAN SEN GUPTA Vs. ARUN KUMAR BOSE
July 24, 1975
JOHN MARTIN Vs. STATE OF WEST BENGAL
January 21, 1975
JOINT COMMERCIAL TAX OFFICER DIVISION III MADRAS Vs. SPENCER AND CO
May 2, 1975
JOINT SECRETARY TO THE GOVERNMENT OF INDIA Vs. KHILLU RAM
October 6, 1975
JOSE DA COSTA Vs. BSCORA SADASIVA SINAI NARCORNIM
August 1, 1975
JUGGILAL KAMLAPAT OIL MILLS Vs. UNION OF INDIA
December 3, 1975
K K WAHL Vs. GENERAL MANAGER N RLY
January 10, 1975
K P POULOSE Vs. STATE OF KERALA
April 21, 1975
K RAMADAS SHENOY Vs. CHIEF OFFICER TOWN MUNICIPAL COUNCIL UDIPI
August 19, 1975
K SREEDHARA REDDY Vs. CONSERVATOR OF FORESTS
September 12, 1975
KALYANJI MAVJI AND COMPANY Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
December 10, 1975
KALYASINGH Vs. GENDA LAL
February 28, 1975
KAMLA DEVI Vs. PT MAN I LAL TEWARI
September 22, 1975
KARNAL SINGH UTTAM SINGH Vs. STATE OF MAHARASHTRA
November 19, 1975
KARTAR SINGH Vs. PIARA RAM
December 3, 1975
KARTAREY Vs. STATE OF UTTAR PRADESH
September 25, 1975
KARUNAKARAN Vs. STATE OF TAMIL NADU
November 12, 1975
KARUPPANNA THEVAR Vs. STATE OF TAMIL NADU
August 19, 1975
KERALA ELECTRICITY BOARD Vs. N CHELLAPPAN
October 27, 1975
KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD THE STATE OF KERALA KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA STATE ELECTRICITY BOARD KERALA S Vs. INDIAN ALUMINIUM CO LTD
September 1, 1975
KHADIM HUSSAIN Vs. STATE OF UTTAR PRADESH
December 18, 1975
KHEMKA AND COMPANY AGENCIES PVT LIMITED STATE OF MYSORE Vs. STATE OF MAHARASHTRA: GULDAS NARASAPPA THIMMAIAH OIL MILLS
February 27, 1975
KHEMRAJ Vs. STATE OF MADHYA PRADESH
November 19, 1975
KILLICK NIXON LIMITED Vs. KILLICK AND ALLIED COMPANIES EMPLOYEES UNION
May 2, 1975
KODALI PURNACHANDRA RAO Vs. PUBLIC PROSECUTOR ANDHRA PRADESH
September 2, 1975
KOKSINGH Vs. DEOKABAI
December 10, 1975
KRISHAN LAL Vs. STATE OF DELHI
August 27, 1975
KRISHNA CHANDRA GANGOPADHYAYA Vs. UNION OF INDIA
April 18, 1975
KRISHNA KHANNA Vs. ADDITIONAL DISTRICT MAGISTRATE KANPUR
February 26, 1975
KRISHNA MURARI AGGARWALA Vs. UNION OF INDIA
July 15, 1975
KRISHNAN Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
November 17, 1975
KUNDUR RUDRAPPA Vs. MYSORE REVENUE APPELLATE TRIBUNAL
July 31, 1975
KURIAKOSE MAR CURILOSE Vs. MAR BASALIOSE OUGEN
April 30, 1975
KUSHAL PAL Vs. MOHAN LAL
November 26, 1975
L D JAISINGHANI Vs. NARAINDAS N PUNJABI
November 27, 1975
L MICHAEL Vs. JOHNSON PUMPS LIMITED
February 10, 1975
LABH SINGH Vs. STATE OF PUNJAB
October 10, 1975
LACHMI NARAIN Vs. UNION OF INDIA
November 25, 1975
LACHMI NARAIN ETC. Vs. UNION OF INDIA AND ORS.
November 22, 1975
LAKSHMIRATAN COTTON MILLS CO LIMITED Vs. ITS WORKMEN
May 2, 1975
LAL KAMAL DAS Vs. STATE OF WEST BENGAL
January 16, 1975
LALA BALMUKUND DEAD Vs. LAJWANTI
April 1, 1975
LALA SATYANARAIN PRASAD Vs. GADADHAR RAM
August 1, 1975
LAXMICHAND HIRALAL Vs. INDORE IMPROVEMENT TRUST INDORE:INDORE IMPROVEMENT TRUST INDORE
February 24, 1975
LAXMINARAYAN DIPCHAND MAHESHWARI Vs. MAHARASHTRA REVENUE TRIBUNAL
February 13, 1975
LEGAL REMEMBRANCER OF GOVERNMENT OF WEST BENGAL STATE OF WEST BENGAL Vs. HARIDAS MUNDRA:HARIDAS MUNDRA
December 9, 1975
LILA RAM BIRLA COTTON SPG AND WVG MILLS Vs. UNION OF INDIA
August 19, 1975
LT COL M L KOHLI Vs. UNION OF INDIA
January 16, 1975
M K PAPIAH AND SONS Vs. EXCISE COMMISSIONER
February 20, 1975
M NAINA MOHAMMED Vs. K A NATARAJAN
July 23, 1975
MADAN LAL Vs. STATE OF UTTAR PRADESH
August 28, 1975
MADHU LIMAYE Vs. SUPERINTENDENT TIHAR JAIL DELHI
February 19, 1975
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA
December 3, 1975
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. THIRD INCOME TAX OFFICER MADURAI
July 28, 1975
MAGAN GOPE Vs. STATE OF WEST BENGAL
February 12, 1975
MAGANLAL CHAGANLAL PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
January 30, 1975
MAGHAR SINGH Vs. STATE OF PUNJAB
April 16, 1975
MAGUNI CHARAN DWIVEDI Vs. STATE OF ORISSA
December 19, 1975
MAHABIR JUTE MILLS LIMITED GORAKHPORE Vs. SHIBBAN LAL SAXENA
July 30, 1975
MAHADEO DNYANU JADHAV Vs. STATE OF MAHARASHTRA
November 19, 1975
MAHAMMADUNNKS SON KAPPATTA KATHOKANDATH BAVA Vs. KUNHOOSAS SON AMPALATH VEETTIL KUNNATHODATH MAHAMMADUNNI AND 0
December 2, 1975
MAHANT DHARAM DAS Vs. STATE OF PUNJAB
January 14, 1975
MAHENDRA MILLS LIMITED Vs. P B DESAI APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 1975
MAHMOOD Vs. STATE OF UTTAR PRADESH
October 1, 1975
MALCOM LAWRENCE CECIL DSOUZA Vs. UNION OF INDIA
May 1, 1975
MALKHAN SINGH Vs. STATE OF UTTAR PRADESH
December 10, 1975
MAMLESHWAR PRASAD Vs. KANHAIYA LAL DEAD
March 4, 1975
MANAGEMENT OF EASTERN ELECTRIC AND TRADING CO Vs. BALDEV LAL
August 11, 1975
MANAGEMENT OF INDIAN OIL CORPORATION LIMITED Vs. ITS WORKMEN
July 24, 1975
MANAGEMENT OF JOHNSON AND JOHNSON INDIA LIMITED Vs. ITS WORKMEN
November 27, 1975
MANAGEMENT OF NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. THEIR WORKMEN
October 8, 1975
MANAGEMENT OF ORISSA TRANSPORT CO LIMITED WORKMEN Vs. WORKMEN:MANAGEMENT OF ORISSA TRANSPORT COMPANY LIMITED
November 27, 1975
MANDYALA GOVINDU AND COMPANY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
October 6, 1975
MANGANESE ORE INDIA LIMITED Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX JABALPUR
December 19, 1975
MANGU Vs. STATE OF RAJASTHAN
November 6, 1975
MANGU RAM RAM PERSHAD GONDAMAL Vs. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI
October 10, 1975
MARTAND DAIRY AND FARM Vs. UNION OF INDIA
April 23, 1975
MATABAR PARIDA BISNU CHARAN PARIDA BATAKRUSHNA PARIDA BABAJI PARIDA Vs. STATE OF ORISSA
April 16, 1975
MAULAVI ABDUR RUB FIROZE AHMED AND COMPANY Vs. JAY KRISHNA ARORA
October 8, 1975
MITSUI STEAMSHIP CO LIMITED KAWASAKI KISEN KAISHA LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II CALCUTTA:C I T WEST BENGAL II CALCUTTA
February 7, 1975
MITTER SEN Vs. STATE OF UTTAR PRADESH
September 4, 1975
MOHAMED AZIZ MOHAMED NASIR Vs. STATE OF MAHARASHTRA
September 4, 1975
MOHAMMAD ABDUL SALAM KHAN Vs. SARFARAZ AHMAD KHAN
March 5, 1975
MOHAMMAD DHANA ALI KHAN Vs. STATE OF WEST BENGAL
April 11, 1975
MOHAMMAD FIAZUDDIN KHAN Vs. GOVERNMENT OF INDIA
November 25, 1975
MOHAMMAD IBRAHIM Vs. B RAMA RAO
November 28, 1975
MOHAMMAD SAHABUDDIN Vs. DISTRICT MAGISTRATE 24 PARGANAS
January 21, 1975
MOHAMMAD SERAJUDDIN NANDARAM HUNTARAM Vs. STATE OF ORISSA
April 16, 1975
MOHAMMAD SHAHABUDDIN C K NAGARAJA Vs. UNION OF INDIA
January 22, 1975
MOHAN SINGH Vs. STATE OF PUNJAB
March 13, 1975
MOHANLAL ANAND Vs. STATE DELHI ADMINISTRATION
March 10, 1975
MOHINDER SINGH Vs. STATE OF DELHI
February 11, 1975
MOHMED INAYATULLAH Vs. STATE OF MAHARASHTRA
September 9, 1975
MOHSINALI Vs. STATE OF MADHYA PRADESH
April 22, 1975
MONI LAL ROY CHOUDHURY Vs. STATE OF WEST BENGAL
March 31, 1975
MOTI LAL Vs. CHANDRA PRATAP TIWARI
March 19, 1975
MULCHANDANI ELECTRICAL AND RADIO INDUSTRIES LIMITED Vs. WORKMEN
January 24, 1975
MULUWA Vs. STATE OF MADHYA PRADESH
August 20, 1975
MUNICIPAL COMMITTEE AMRITSAR Vs. HAZARA SINGH
March 12, 1975
MUNICIPAL CORPORATION OF DELHI Vs. KACHEROO MAL
September 29, 1975
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON
December 17, 1975
MUNICIPAL COUNCIL MADURAI Vs. R NARAYANAN
August 18, 1975
MUNIR SAVED IBNA HUSSAIN Vs. STATE OF MAHARASHTRA
November 12, 1975
MUNNA LAL Vs. SURAJ BHAN
March 4, 1975
MUNNU RAJA Vs. STATE OF MADHYA PRADESH
November 20, 1975
MURARILAL MAHABIR PRASAD Vs. B R VAD
September 5, 1975
N G DASTANE Vs. S DASTANE
March 19, 1975
N LAKSHMANA RAO Vs. STATE OF KARNATAKA
April 29, 1975
N M DESAI Vs. TESTEELS LIMITED
December 17, 1975
NACHHATTAR SINGH Vs. STATE OF PUNJAB
December 9, 1975
NADIR KHAN Vs. STATE DELHI ADMINISTRATION
June 3, 1975
NANHOO MAL Vs. HIRA MAL
September 16, 1975
NARAINI DEVI Vs. RAMO DEVI
December 18, 1975
NASIRUDDIN RAMAI Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE OF UTTAR PRADESH
August 29, 1975
NATHMAL BHAGWANDAS Vs. STATE OF RAJASTHAN
May 1, 1975
NAVNEET LAL ALIAS RANGI Vs. GOKUL
December 9, 1975
NAVNEET RAM BATRA Vs. STATE OF UTTAR PRADESH
September 17, 1975
NAVNEETHESWARASWAMI DEVASTHANAM Vs. STATE OF MADRAS
February 7, 1975
NAYAGARH CO OPERATIVE CENTRAL BANK LIMITED Vs. NARAYANA RATH
August 8, 1975
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHANT1 MISRA ADULT
October 10, 1975
NEW SAMUNDRI TRANSPORT CO P LIMITED Vs. STATE OF PUNJAB
October 9, 1975
NEWABGANJ SUGAR MILLS COMPANY LIMITED Vs. UNION OF INDIA
September 16, 1975
NIZAMUDDIN AHMED Vs. NARBADA PRASAD
August 22, 1975
NORTHERN INDIA IRON AND STEEL CO GLOBE MOTORS LIMITED LALDEE PRIVATE LIMITED EASTERN ELECTRONICS DELHI LIMITED FARIDABAD Vs. STATE OF HARYANA
November 10, 1975
O P MALHOTRA Vs. STATE OF PUNJAB
April 23, 1975
OIL INDIA LIMITED Vs. SUPERINTENDENT OF TAXES
March 3, 1975
OM PRABHA JAIN Vs. CHARAN DASS
April 10, 1975
OM PRAKASH Vs. DELHI ADMINISTRATION
December 10, 1975
OM PRAKASH GUPTA SWADHEEN Vs. UNION OF INDIA
May 1, 1975
ORISSA STATE ELECTRICITY BOARD Vs. INDIAN ALUMINIUM COMPANY LIMITED
July 23, 1975
OUS KUTILINGAL ACHUDAN NAIR Vs. UNION OF INDIA
November 20, 1975
P C SETHI Vs. UNION OF INDIA
January 17, 1975
P KUMARASWAMY Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADRAS
October 8, 1975
PAKALAPATI NARAYANA GAJAPATHI RAJU Vs. BONAPALLI PEDA APPADU
July 25, 1975
PANNA JADEV Vs. STATE OF WEST BENGAL
January 27, 1975
PANNA LAL Vs. STATE OF RAJASTHAN
August 1, 1975
PARADISE INDUSTRIAL CORPN Vs. KILN PLASTICS PRODUCTS
September 29, 1975
PARTAP Vs. STATE OF UTTAR PRADESH
September 10, 1975
PASUPULETI VENKATESWARLU Vs. MOTOR AND GENERAL TRADERS
March 18, 1975
PEDDA NARAYANA Vs. STATE OF ANDHRA PRADESH
April 8, 1975
PHINO Vs. STATE OF PUNJAB
March 7, 1975
PHOOL KUMAR Vs. DELHI ADMINISTRATION
March 13, 1975
PIARE LAL Vs. UNION OF INDIA
February 4, 1975
PRABHAKAR Vs. STATE OF MAHARASHTRA
October 22, 1975
PRABHU LAL Vs. STATE OF RAJASTHAN
September 26, 1975
PRABHU NARAYAN Vs. A K SRIVASTAVA
February 14, 1975
PRAKASH CHAND SHARMA Vs. NARENDRA NATH SHARMA
October 3, 1975
PRATAP NARAIN SINGH DEO Vs. SRINIVAS SABATA
December 4, 1975
PRATAP SINGH Vs. RAJINDER SINGH
February 20, 1975
PREM SINGH Vs. STATE OF PUNJAB
September 9, 1975
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED Vs. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA
August 26, 1975
PUNJAB CO OPERATIVE BANK LIMITED Vs. R S BHATIA DEAD
August 13, 1975
PUNJAB WAKF BOARD AMBALA CANTT Vs. CAPT MEHAR SINGH
August 13, 1975
PURAN Vs. STATE OF RAJASTHAN
August 22, 1975
PURAN SINGH Vs. STATE OF PUNJAB
April 25, 1975
PUTTI KONDALA RAO Vs. VELLAMANCHILI SITARATTAMMA
December 12, 1975
R K LAKSHMANAN Vs. A K SRINIVASAN
August 1, 1975
R RANGACHARI Vs. S SUPPIAH
September 15, 1975
RABINDRA KUMAR GHOSEL ALIAS BULI Vs. STATE OF WEST BENGAL
March 17, 1975
RAGHBIR SINGH Vs. STATE OF PUNJAB
October 10, 1975
RAGHO MANI Vs. STATE OF UTTAR PRADESH
August 4, 1975
RAIPUR MANUFACTURING COMPANY LIMITED Vs. OKHABHAI DEVRAJBHAI PATNI
November 26, 1975
RAISUL Vs. STATE OF UTTAR PRADESH
November 7, 1975
RAJ KUMAR Vs. UNION OF INDIA
March 19, 1975
RAJA JAGDAMBKA PRATAP NARAIN SINGH Vs. CENTRAL BOARD OF DIRECT TAXES
July 17, 1975
RAJA RAM Vs. STATE OF UTTAR PRADESH
August 22, 1975
RAJAGOPAL PILLAI Vs. PAKKIAM AMMAL
March 6, 1975
RAJENDRA KUMARI BAJPAI Vs. RAM ADHAR YADAV
August 6, 1975
RALLIS INDIA LIMITED Vs. G LAKSHMI KANTHAN
October 3, 1975
RAM AUTAR SINGH BHADAURIA Vs. CHAUDHARI RAM GOPAL SINGH
July 31, 1975
RAM AUTAR SINGH BHADAURIA Vs. CHAUDHARI RAM GOPAL SINGH
May 2, 1975
RAM JIWAN SINGH Vs. SIS RAM
September 22, 1975
RAM KISHAN Vs. STATE OF PUNJAB
November 19, 1975
RAM KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
February 11, 1975
RAM NARAIN SINGH JAGGAR SINGH Vs. STATE OF PUNJAB
July 15, 1975
RAM PRASAD Vs. STATE OF UTTAR PRADESH
December 9, 1975
RAM RANJAN CHATTERJEE Vs. STATE OF WEST BENGAL
January 22, 1975
RAM SINGH SAINI Vs. H N BHARGAVA
July 28, 1975
RAMANIKLAL GOKALDAS Vs. STATE OF GUJARAT
August 6, 1975
RAMASHRAYA CHAKRAVARTI Vs. STATE OF MADHYA PRADESH
November 13, 1975
RAMCHANDRA KESHAV ADKE Vs. GOVIND JOTI CHAVARE
March 4, 1975
RAMCHARITRA ROY Vs. HIGH COURT OF PATNA
December 2, 1975
RAMESH HIMATLAL SHAH Vs. HARSUKH JADHAVJI JOSHI
November 26, 1975
RAMESH HIMMATLAL SHAH Vs. HARSUKH JADHAVJI JOSHI
April 25, 1975
RAMESH RAMDAS TELI Vs. STATE OF MAHARASHTRA
November 19, 1975
RAMESHWAR RAMESHWAR Vs. JOT RAM:JOT RAM
September 18, 1975
RAMLAL AND SONS Vs. STATE OF RAJASTHAN
October 9, 1975
RAMPALIT VYAKARAN ACHARYA Vs. PUNJAB UNIVERSITY CHANDIGARH
September 22, 1975
RANI INDER KUMARI Vs. STATE OF RAJASTHAN
February 25, 1975
RATNAM CHETTIAR Vs. S M KUPPUSWAMI CHETTIAR
September 18, 1975
RATNI DEVI Vs. CHIEF COMMISSIONER DELHI
April 30, 1975
RATTAN LAL Vs. VARDESH CHANDER
December 9, 1975
RAUNAQ RAM TARA CHAND Vs. STATE OF PUNJAB
July 14, 1975
RAVINDER SINGH Vs. STATE OF HARYANA
February 7, 1975
RAZIK RAM Vs. JASWANT SINGH CHOUHAN
February 11, 1975
REMINGTON RAND OF INDIA LIMITED Vs. TAHIR ALI SAIFI
August 14, 1975
RIKHI RAM Vs. RAM KUMAR
July 21, 1975
RIKHU DEV CHELA BAWA HARJUG DASS Vs. SOM DASS
August 28, 1975
ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES STAFF UNION
December 18, 1975
ROSHAN LAL Vs. MADAN LAL
September 18, 1975
RUSTON AND HORNSBY I LIMITED Vs. T B KADAM
July 24, 1975
S BALDEV SINGH Vs. TEJA SINGH SWATANTAR DEAD
January 24, 1975
S D BAKSHI Vs. P L MORADA
July 14, 1975
S IQBAL SINGH Vs. S GURDAS SINGH
September 19, 1975
S K BHATE Vs. UNION OF INDIA
November 20, 1975
S KALAWATI Vs. DURGA PRASAD
May 2, 1975
S M GOPALAKRISHNA CHETTY Vs. GANESHAN
August 11, 1975
S M HASAN S T O JHANSI Vs. NEW GRAMOPHONE HOUSE JHANSI
September 23, 1975
S P VASUDEVA Vs. STATE OF HARYANA
October 8, 1975
S T O MORADABAD Vs. H FARID AHMED AND SONS
September 12, 1975
SABHAJIT TEWARY Vs. UNION OF INDIA
February 21, 1975
SABLE WAGHIRE AND COMPANYMPANY Vs. UNION OF INDIA
March 21, 1975
SADHU ROY Vs. STATE OF WEST BENGAL
January 22, 1975
SAHU MINERALS AND PROPERTIES LIMITED Vs. PRESIDING OFFICER LABOUR COURT
August 6, 1975
SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM Vs. TATA OIL MILLS COMPANY LIMITED
July 29, 1975
SALIM Vs. STATE OF WEST BENGAL
January 27, 1975
SAMAR ALI MIYAN Vs. STATE OF WEST BENGAL
January 9, 1975
SAMIR CHATTERJEE Vs. STATE OF WEST BENGAL
March 21, 1975
SANGAM PRESS LIMITED Vs. WORKMEN
May 2, 1975
SANTOSH Vs. STATE OF MADHYA PRADESH
February 7, 1975
SAT PAUL Vs. DELHI ADMINISTRATION
September 30, 1975
SATYABRATADUTTA CHOUDHURY GURU PRASAD SARMA Vs. STATE OF ASSAM:STATE OF ASSAM
December 4, 1975
SAWARN SINGH Vs. STATE OF PUNJAB
November 19, 1975
SHAH ASHU JAIWANT Vs. STATE OF MAHARASHTRA
August 18, 1975
SHAHARYAR BANO Vs. SETH SANWAL DAS
October 6, 1975
SHAKILA KHADER Vs. NAUSHEER CAMA
March 10, 1975
SHAMIM RAHMANI Vs. STATE OF UTTAR PRADESH
April 28, 1975
SHAMU BALU CHAUGULE Vs. STATE OF MAHARASHTRA
November 13, 1975
SHANKER Vs. STATE OF UTTAR PRADESH
January 29, 1975
SHANTILAL Vs. STATE OF RAJASTHAN
October 10, 1975
SHEO KUER Vs. NATHUNT PRASAD SINGH
December 12, 1975
SHER MOHAMMAD ALIAS SERU Vs. STATE OF WEST BENGAL
January 15, 1975
SHIKHARCHAND JAIN Vs. DIGAMBAR JAIN PRABANDH KARINI SABHA
March 4, 1975
SHIV CHARAN SINGH Vs. MAHARAJ KUMAR SRI BRIJENDRA PAL
August 26, 1975
SHIV PRASAD Vs. DURGA PRASAD
February 12, 1975
SHYAM BEHARI Vs. STATE OF UTTAR PRADESH
September 9, 1975
SHYAM SUNDAR PRAMANICK Vs. MONI MOHAN SADHUKHAN
August 21, 1975
SITA RAM Vs. STATE OF RAJASTHAN
April 29, 1975
SOHAN SINGH Vs. GENERAL MANAGER ORDNANCE FACTORY KHAMARIA JABALPUR
March 18, 1975
SOLE TRUSTEE LOK SHIKSHANA TRUST Vs. COMMISSIONER OF INCOME TAX MYSORE
August 28, 1975
SOMA BHAI Vs. STATE OF GUJARAT
April 30, 1975
SOW CHANDRA KANTE Vs. SHEIKH HABIT
March 13, 1975
STATE GOVERNMENT OF MADHYA PRADESH Vs. RAMNARESH SWAMY
December 4, 1975
STATE OF ANDHRA PRADESH Vs. POTTA SANYASI RAO
August 26, 1975
STATE OF ANDHRA PRADESH Vs. CHITRA VENKATA RAO
August 29, 1975
STATE OF ANDHRA PRADESH Vs. T GOPALAKRISHNAN MURTHI
September 25, 1975
STATE OF ASSAM Vs. J N ROY BISWAS
October 6, 1975
STATE OF ASSAM Vs. BHUBHAN CHANDRA DUTTA
March 5, 1975
STATE OF ASSAM Vs. AKSHAYA KUMAR DEB
May 2, 1975
STATE OF BIHAR Vs. MADAN MOHAN PRASAD
December 19, 1975
STATE OF GUJARAT Vs. BAI FATIMA
March 19, 1975
STATE OF GUJARAT Vs. PATEL CHATURBHAI NARSIBHAI
January 21, 1975
STATE OF HARYANA Vs. DES RAJ SANGAR
December 16, 1975
STATE OF HARYANA Vs. JIWAN SINGH
October 8, 1975
STATE OF HARYANA Vs. SAMPURAN SINGH:PARDAM SINGH
September 3, 1975
STATE OF KARNATAKA Vs. GUNJAHALLI NAGAPPA
July 21, 1975
STATE OF KERALA Vs. N M THOMAS
September 19, 1975
STATE OF KERALA MESSRS MOTOR AND GENERAL FINANCE LIMITED Vs. MOTOR AND GENERAL FINANCE LTD:THE STATE OF KERALA
October 28, 1975
STATE OF MADHYA PRADESH Vs. FIRM GAPPULAL:PHOOL CHAND:KANHAIYALAL
December 17, 1975
STATE OF MADHYA PRADESH Vs. RAMESHWAR PRASAD
December 10, 1975
STATE OF MADHYA PRADESH Vs. M V NARASIMHAN
July 15, 1975
STATE OF MADHYA PRADESH Vs. TIKAMDAS
April 22, 1975
STATE OF MAHARASHTRA Vs. SALVATION ARMY WESTERN INDIA TERRITORY:SHRI LOHANA MAHA PARISHAD A PUBLIC TRUST
February 10, 1975
STATE OF MAHARASHTRA Vs. SINDHI ALIAS RAMAN
February 19, 1975
STATE OF MYSORE Vs. T DIGAMBAR RAO
November 24, 1975
STATE OF MYSORE Vs. C N VIJENDRA RAO
October 24, 1975
STATE OF MYSORE Vs. M K GADGOLI
September 25, 1975
STATE OF MYSORE Vs. V K KANGAN:NARASIMHA RAM NAIK
August 21, 1975
STATE OF ORISSA Vs. KHAGESWAR DAS
August 12, 1975
STATE OF PUNJAB Vs. MUKHTIAR SINGH
July 30, 1975
STATE OF PUNJAB Vs. PRAKASH SINGH CHEEMA
April 11, 1975
STATE OF PUNJAB Vs. KIRPAL SINGH BHATIA
August 29, 1975
STATE OF PUNJAB Vs. BALBIR SINGH
October 6, 1975
STATE OF PUNJAB Vs. SHAMLAL MURARI
October 6, 1975
STATE OF PUNJAB Vs. SURJAN SINGH
November 10, 1975
STATE OF PUNJAB Vs. SUBASH TRADING CO
November 20, 1975
STATE OF PUNJAB NOW HARYANA Vs. NEW RAJASTHAN MINERAL SYNDICATE
April 29, 1975
STATE OF PUNJAB STATE OF HARYANA Vs. M L PURI:M L PURI
February 14, 1975
STATE OF RAJASTHAN Vs. HARI RAM NATHWANI
September 3, 1975
STATE OF TAMIL NADU Vs. CEMENT DISTRIBUTORS PRIVATE LIMITED
March 14, 1975
STATE OF TAMIL NADU Vs. M K KANDASWAMI
July 15, 1975
STATE OF UTTAR PRADESH Vs. RAJ NARAIN
January 24, 1975
STATE OF UTTAR PRADESH Vs. NAND KISHORE TANDON
November 14, 1975
STATE OF UTTAR PRADESH Vs. ANGHALIA HOUSING PRIVATE LIMITED
November 11, 1975
STATE OF WEST BENGAL Vs. RAJ KUMAR AGARWALLA
October 10, 1975
STATE OF WEST BENGAL Vs. SHYAMAPADA
July 15, 1975
SUALAL YADAV Vs. STATE OF RAJASTHAN
September 15, 1975
SUDARSHAN MINERAL CO LIMITED BHILWARA Vs. UNION OF INDIA
February 13, 1975
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION Vs. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN
February 21, 1975
SULLEH SINGH Vs. SOHAN LAL
September 2, 1975
SUNA ALIAS RAMESH CHANDRA MOHANTY Vs. STATE OF ORISSA
August 5, 1975
SUPDT OF CENTRAL EXCISE Vs. AYYANGAR MATCH WORKS
December 4, 1975
SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES DHUBRI SUPDT OF TAXES TINSUKIA Vs. ONKARM NATHMAL TRUST:ASSAM JUTE SUPPLY CO LTD:LAKSHMICHAND INDRA CHAND:THANAI TEA ESTATE
May 1, 1975
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. GIRISH KUMAR NAVALAKHA
March 3, 1975
SUPREME GENERAL FILMS EXCHANGE LIMITED SUPREME GENERAL FILMS EXCHANGE LIMITED Vs. HIS HIGHNESS MAHARAJA SIR BRIJNATH SINGHJI DEO OF MAIHAR:HER HIGHNESS TEJ SURYAWANSHIJI
August 4, 1975
SURESH CHANDRA Vs. STATE OF GUJARAT
July 8, 1975
SURESH SURYA SITARAM Vs. STATE OF MAHARASHTRA
January 14, 1975
SURJIT LAL CHHABDA Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 6, 1975
SURYA KANT ROY Vs. IMAMUL HAK KHAN
March 12, 1975
SUSHIL KUMAR SEN Vs. STATE OF BIHAR
March 17, 1975
SUSHILA DEVI Vs. RAMANANDAN PRASAD
November 26, 1975
SYED AHMED AGA Vs. STATE OF MYSORE
May 2, 1975
T R SHARMA Vs. PRITHVI SINGH
November 17, 1975
TAMESHWAR SAHI Vs. STATE OF UTTAR PRADESH
October 1, 1975
TARA SINGH Vs. STATE OF RAJASTHAN
March 19, 1975
TEHSILDAR HINGANGHAT Vs. DEORAO
November 24, 1975
THAKUR PRASAD SAO AYODHYA PRASAD RAJENDRA PRASAD Vs. MEMBER BOARD OF REVENUE:STATE OF BIHAR:STATE OF BIHAR
December 18, 1975
TITAGARH PAPER MILLS LIMITED ORISSA TEXTILES MILLS LIMITED Vs. ORISSA STATE ELECTRICITY BOARD:ORISSA STATE ELECTRICITY BOARD
July 23, 1975
TIWARI KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX DELHI
March 13, 1975
TOURANG BAM IBOTOMBI Vs. UNION OF INDIA
February 19, 1975
TRILOK CHAND JAIN Vs. STATE OF DELHI
August 19, 1975
TRUSTEES OF PORT OF MADRAS Vs. AMINCHAND PYARELAL
September 9, 1975
TRUSTEES OF SHRI ACHARYA MAHAPRABHUS BETHAK OF PADRA Vs. KACHHIA ISHWARBHAI SHANKARBHAI
November 11, 1975
TULSHI RABIDAS Vs. STATE OF WEST BENGAL
January 27, 1975
UDHAV SINGH Vs. MADHAV RAO SCINDIA
October 10, 1975
UNION OF INDIA Vs. SECURITY AND FINANCE PRIVATE LIMITED
October 6, 1975
UNION OF INDIA Vs. P M JAYARAJAN
December 3, 1975
UNION OF INDIA Vs. TATA IRON AND STEEL CO LTD
December 17, 1975
UNION OF INDIA Vs. IQBAL SINGH
December 10, 1975
UNION OF INDIA Vs. COROMANDEL FERTILIZERS LIMITED
December 9, 1975
UNION OF INDIA Vs. GURBUX SINGH
February 5, 1975
UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LIMITED
January 31, 1975
UNION OF INDIA Vs. RAJDHANI GRAINS AND JAGGERY EXCHANGE LIMITED
March 19, 1975
UNION OF INDIA Vs. SETH R DALMIA
February 27, 1975
UNION OF INDIA Vs. SRIPATI RANJAN BISWAS
August 7, 1975
UNION OF INDIA CHATURBHAI M PATEL AND COMPANY Vs. CHATURBHAI M PATEL AND CO :UNION OF INDIA
December 9, 1975
UTTAR PRADESH GOVERNMENT Vs. SABIR HUSSAIN
April 30, 1975
V A SUBHADRA STATE OF KERALA Vs. A SATYAVAN:A SATYAVAN
August 22, 1975
V B BADAMI Vs. STATE OF MYSORE
September 17, 1975
V K SHARMA Vs. STATE DELHI ADMINISTRATION
March 13, 1975
VEERAPPA RACHAPPA SABOJI Vs. B P DALAL
January 29, 1975
VERGHESE THOMAS Vs. STATE OF KERALA
September 26, 1975
VIDYA SAGAR Vs. SUDESH KUMARI
October 8, 1975
VIJAY BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
January 21, 1975
VISAKHAPATNAM MUNICIPALITY Vs. KANDREGULA NUKARAJU
August 29, 1975
VISHNU MAHADEO PENDSE PARASHRAM MAHADEO PENDSE Vs. RAJEN TEXTILE MILLS PRIVATE LIMITED:RAJEN TEXTILE MILLS PRIVATE LIMITED
May 1, 1975
VULCAN INSURANCE CO LIMITED Vs. MAHARAJ SINGH
October 3, 1975
WORKMEN OF INDIAN STANDARDS INSTITUTION Vs. MANAGEMENT OF INDIAN STANDARDS INSTITUTION
October 6, 1975
WORKMEN OF INDIAN TURPENTINE AND ROSIN CO LIMITED Vs. MANAGEMENT OF INDIAN TURPENTINE AND ROSIN COMPANY LIMITED
October 27, 1975
WORKMEN OF THE RAJASTHAN ATOMIC POWER PROJECT Vs. MANAGEMENT OF RAJASTHAN ATOMIC POWER PROJECT
December 18, 1975
YADURAJ SINGH Vs. STATE OF UTTAR PRADESH
August 5, 1975
ZAFFAR MOHAMMAD ALIAS Z M SARKAR Vs. STATE OF WEST BENGAL
November 25, 1975
ZIYAUDDIN BURHANUDDIN BUKHARI Vs. BRIJMOHAN RAMDASS MEHRA
April 25, 1975