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Title
Date
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX Vs. KUBER SINGH
August 25, 1965
ADDITIONAL COMMISSIONER AGRICULTURAL INCOME TAX RAJASTHAN Vs. MANSINGH OF MEENDA
September 7, 1965
AHMAD Vs. MOHAMMAD UMAR
August 4, 1965
ALAM SHER Vs. TODARMAL
July 2, 1965
AMAR CHAND Vs. BACH RAJ
July 30, 1965
AMAR CHAND Vs. BACH RAJ
June 30, 1965
AMAR SINGH Vs. STATE
March 9, 1965
ANAND KANWAR Vs. CHANDRAWATI
April 22, 1965
ANAND SWAROOP BHATNAGAR Vs. STATE
April 16, 1965
ANANDILAL VERMA Vs. STATE OF RAJASTHAN
December 7, 1965
ANANDMAL JETHMAL Vs. STATE OF RAJASTHAN
September 14, 1965
ASSOCIATION OF P N B EMPLOYEES AJMER Vs. STATE OF RAJASTHAN
July 16, 1965
BACH RAJ Vs. BHANWAR LAL
July 14, 1965
BADRI Vs. STATE
March 6, 1965
BADRI PRASAD Vs. SOHANLAL
August 11, 1965
BADRILAL Vs. TRANSPORT APPELLATE TRIBUNAL
September 30, 1965
BALARAM Vs. TRANSPORT APPELLATE TRIBUNAL
September 9, 1965
BALU Vs. BOARD OF REVENUE RAJASTHAN
August 26, 1965
BANKIDASS MOOLRAJ Vs. STATE OF RAJASTHAN
April 8, 1965
BAPULAL Vs. LAXMI BHARAT TRADING CO
March 9, 1965
BASTIMAL Vs. PRAHLAD
March 8, 1965
BASTIMAL Vs. NATHMAL
October 1, 1965
BAWA GLASS AND CORCKERIES PVT LTD Vs. STATE OF RAJASTHAN
February 19, 1965
BAXIRAM Vs. ASHWANI KUMAR
January 25, 1965
BEER SINGH Vs. AJMER KAUR
August 7, 1965
BHAGSINGH Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
May 14, 1965
BHAGWAT SINGH Vs. HIMMAT SINGH
March 19, 1965
BHANWARLAL Vs. STATE OF RAJASTHAN
March 5, 1965
BHANWARLAL Vs. SHANKER
June 11, 1965
BHANWARLAL SOHANLAL Vs. STATE
December 22, 1965
BHEEV SINGH Vs. BANKE SINGH
July 16, 1965
BHEMJI Vs. KAMALJI
May 17, 1965
BHERA Vs. KESAR SINGH
December 9, 1965
BHERULAL Vs. MOHAN SINGH
September 23, 1965
BHIKAM CHAND Vs. STATE OF RAJASTHAN
May 14, 1965
BHOORI LAL Vs. GEHRI LAL
October 18, 1965
BHOPALWALA ARYA HIGHER SECONDARY PRABANDHAK SAMITI SRI GANGANAGAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES RAJASTHAN
February 11, 1965
BHUPENDRA SINGH Vs. GULAB SINGH
November 5, 1965
BHUTI Vs. BHANWARLAL
February 11, 1965
BRIJ GOPAL Vs. BHANWARLAL
March 31, 1965
BRIJ MOHAN Vs. N V VAKHARIA
March 15, 1965
BUDH SINGH Vs. JESHRAM SINGH
March 15, 1965
CHANDA Vs. PREMCHAND
September 1, 1965
CHHATARAM Vs. KODUMAL
November 1, 1965
CHHITAR Vs. LAXMI NARAIN
November 6, 1965
CHUNNILAL Vs. VASPUJAIJI MAHARAJ
October 12, 1965
CHUNNILAL Vs. KALU
July 16, 1965
DEEN DAYAL Vs. HANUMAN SAHAI
July 16, 1965
DEEP SINGH Vs. GULAB SINGH
July 28, 1965
DEEPCHAND Vs. SURTA
October 12, 1965
DHAN RAJ Vs. HARI RAM
November 26, 1965
DHARMA Vs. STATE
July 27, 1965
DIVISIONAL PERSONAL OFFICER NORTHERN RAILWAY JODHPUR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL JABALPUR
April 19, 1965
DURGA PRASAD Vs. MOHAR SINGH
November 30, 1965
DURGA PRASAD Vs. GAURI SHANKAR
October 15, 1965
FIRM CHATURBHUJ KALURAM Vs. DHULARAM
October 15, 1965
FIRM SIREMAL DHINGARMAL Vs. STATE OF RAJASTHAN
September 1, 1965
GANESHLAL BHANWARLAL Vs. REGIONAL TRANSPORT OFFICER
September 28, 1965
GANESHMAL Vs. BOARD OF REVENUE RAJASTHAN
April 16, 1965
GANGARAM Vs. PHULIA
September 3, 1965
GANPAT SINGH Vs. STATE
October 18, 1965
GHAMANDI RAM AND ANR. Vs. SHANKER LAL AND ANR.
May 6, 1965
GHASI RAM Vs. STATE
November 29, 1965
GHEWARCHAND Vs. BHANWARILAL
June 19, 1965
GHISA Vs. COAL CONSUMERS SAHAKARI BHANDAR LTD
March 29, 1965
GIRDHARILAL Vs. MALURAM
August 10, 1965
GOPICHAND Vs. DHANNALAL
January 11, 1965
GORDHAN Vs. STATE OF RAJASTHAN
February 5, 1965
GOVIND NARAIN Vs. CHHOTI DEVI
September 21, 1965
GOVINDA Vs. KALYAN
August 4, 1965
GRAM PANCHAYAT SATHIN Vs. HAPA
August 16, 1965
GULAB BAI Vs. CHAMAN SINGH
November 29, 1965
GURMUKH SINGH Vs. STATE
November 8, 1965
H C KOTHARI Vs. STATE OF RAJASTHAN
April 8, 1965
HANUMAN BUX Vs. COLLECTOR NAGOUR
June 16, 1965
HARDUTT SINGH Vs. STATE TRANSPORT AUTHORITY
July 27, 1965
HARISHCHANDRA Vs. BHONRILAL
November 11, 1965
HARLA Vs. STATE OF RAJASTHAN
August 2, 1965
HEMDAN Vs. STATE OF RAJASTHAN
April 30, 1965
IBRAHIM Vs. LAKSHMIDHAR
October 7, 1965
IBRAHIM KHAN Vs. PANCHAYAT SAMITI CHAKSU
March 31, 1965
INDER LAL Vs. LACHHURAM
July 6, 1965
JAGANNATH Vs. STATE OF RAJASTHAN
October 12, 1965
JAGDISH DASS Vs. ONKAR
June 4, 1965
JAGDISH FLOUR AND OIL MILLS Vs. SHRI RAM LADU RAM
September 7, 1965
JAGDISH PRASAD Vs. TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
November 15, 1965
JAIPUR UDYOG LIMITED Vs. COMMISSIONER OF INCOME TAX
April 20, 1965
JAIPUR UDYOG LTD Vs. COMMISSIONER OF INCOME TAX DELHI
April 20, 1965
JASWANT SINGH Vs. STATE
July 15, 1965
JITENDRA SINGH Vs. MULTANTNAL
July 8, 1965
KAILASH CHANDRA Vs. LAXMINARAYAN
August 4, 1965
KALOORAM Vs. RAMA
November 19, 1965
KALYAN Vs. PRAKASH CHAND
November 29, 1965
KANAKMAL Vs. KANHAIYALAL
October 19, 1965
KANMAL Vs. HUKAM CHAND
December 6, 1965
KANMAL Vs. HUKAMCHAND
August 6, 1965
KARNIDAN SINGH Vs. CIVIL JUDGE BIKANER
September 6, 1965
KHINWA SINGH Vs. NEMI SINGH
October 14, 1965
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 11, 1965
KOTAH TRANSPORT LTD Vs. STATE OF RAJASTHAN
April 23, 1965
KRANTICHAND Vs. STATE
October 14, 1965
KUNNESINGH BHANWARLAL Vs. NAVIA
March 25, 1965
LAKHPATRAI Vs. OM PRAKASH
August 4, 1965
LAKSHMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME TAX
November 10, 1965
LAKSHMI NARAYAN Vs. STATE OF RAJASTHAN
August 20, 1965
LALCHAND JALAMCHAND Vs. SALES-TAX OFFICER
February 8, 1965
LAXMI NARAIN LATH TRUST Vs. COMMISSIONER OF INCOME-TAX
November 10, 1965
LEELA JAIN Vs. STATE OF RAJASTHAN
April 21, 1965
MADAN LAL Vs. STATE OF RAJASTHAN
April 29, 1965
MAHANT LAKSHMI CHAND Vs. GOBINDI
September 8, 1965
MAHARAJA TEJRAJ SINGH Vs. STATE OF RAJASTHAN
March 30, 1965
MAHAVEER PRASAD Vs. STATE
February 21, 1965
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
July 27, 1965
MAKHANLAL Vs. STATE OF RAJASTHAN
March 15, 1965
MAKHANLAL BRIJ MOHANLAL KHERLI Vs. STATE OF RAJASTHAN
October 30, 1965
MAN INDUSTRIAL CORPORATION Vs. STATE
May 13, 1965
MANAK CHAND Vs. KANEY SINGH
March 29, 1965
MESSRS LAXMI NARAIN LATH TRUST MANDRELLA JHUNJHUNU Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
November 10, 1965
MODILAL Vs. KANHIYALAL
September 28, 1965
MOHAN LAL Vs. STATE
May 14, 1965
MOHANLAL Vs. BHAGWAN CHAND
September 10, 1965
MOHANLAL MITHALAL CHOWDHARI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
March 5, 1965
MOHD UMAR Vs. AHMED
December 8, 1965
MOOLI BAI Vs. DHAPI BAI
November 18, 1965
MST BUDHIA Vs. CHHOTELAL
July 10, 1965
MUBARAK HUSSAIN Vs. STATE OF RAJASTHAN
October 11, 1965
MUNICIPAL COUNCIL Vs. RAWAT RAM
January 12, 1965
MUNICIPAL COUNCIL JAIPUR Vs. GYARSI LAL
February 24, 1965
MUNICIPAL COUNCIL, JAIPUR Vs. RAMESHWARLAL
October 14, 1965
NAND LAL Vs. SHRI PRITHVI SINGH
August 9, 1965
NANDAN BHARGAVA Vs. STATE OF RAJASTHAN
April 6, 1965
NARAIN Vs. GORAN
August 7, 1965
NARAYAN SEN Vs. VISHANLAL
August 9, 1965
NATHI BAI Vs. SURAJ NARAIN
November 26, 1965
NATIONAL CLINIC Vs. ASSTT COMMERCIAL TAXES OFFICER SRI GANGANAGAR
August 16, 1965
NIHAL CHAND Vs. STATE OF RAJASTHAN
January 24, 1965
NIHALCHAND Vs. NORATMAL
February 22, 1965
NIRMALA DEVI Vs. ELECTION TRIBUNAL
January 27, 1965
NORATMAL Vs. MOHANLAL
August 24, 1965
ONKAR Vs. MANA
February 20, 1965
ONKAR Vs. KAPOORCHAND
August 4, 1965
PARASMAL Vs. DEVILAL
July 27, 1965
PARTAP Vs. STATE OF RAJASTHAN
September 21, 1965
PRINCIPAL SOPHIA GIRLS HIGHER SECONDARY SCHOOL AJMER Vs. STATE
June 22, 1965
RADHA KISHAN Vs. FIRM JWALA PRASAD SHIV PRASAD
December 15, 1965
RADIO FRIG INDIA PVT LTD Vs. STATE
July 17, 1965
RAJA ISHWARI SINGH Vs. RAJA HARI SINGH
November 5, 1965
RAJASTHAN STATE ELECTRICITY BOARD Vs. LABOUR COURT RAJASTHAN
March 2, 1965
RAJASTHAN TYRE RETREADING CO Vs. STATE
January 5, 1965
RAJMAL Vs. MANAKLAL
September 30, 1965
RAM GOPAL Vs. RAM KUNWARI
March 9, 1965
RAM PRASAD Vs. GULKANDI
August 9, 1965
RAMCHANDER Vs. STATE
December 3, 1965
RAMCHANDRA Vs. STATE
July 26, 1965
RAMCHANDRA SINGH Vs. PARTAPSINGH
April 23, 1965
RAMDUTT Vs. STATE OF RAJASTHAN
October 21, 1965
RAMGOPAL Vs. MANGLA
November 22, 1965
RAMNIWAS Vs. TH DEVI SINGH
March 11, 1965
RAMNIWAS Vs. THAKUR DEVISINGH
March 11, 1965
RANJEET SINGH Vs. UNIVERSITY OF RAJASTHAN
August 16, 1965
RAO BAHADUR MOOLCHAND NEMICHAND Vs. DISTRICT JUDGE
January 8, 1965
RAO BRIJ MOHAN Vs. RAO NIRANJAN LAL
February 9, 1965
RASHTRIYA MILL MAZDOOR SANGH BIJAINAGAR Vs. UNION OF INDIA
September 16, 1965
RATAN LAL Vs. MUNICIPAL COUNCIL
November 1, 1965
RATAN LAL Vs. RAJUA
January 15, 1965
ROOPA Vs. STATE OF RAJASTHAN
November 9, 1965
S GHOSH Vs. DULIA
July 22, 1965
S N VYAS Vs. STATE OF RAJASTHAN
September 15, 1965
SAGARMAL Vs. RAMA
July 27, 1965
SAKINA Vs. ZAINAB BIBI
July 14, 1965
SALAUDDIN KHAN Vs. NIRMALA DEVI
November 22, 1965
SARDARMAL Vs. STATE OF RAJASTHAN
March 29, 1965
SAVITRI DEVI Vs. LAXMI NARAIN
March 31, 1965
SHANKERLAL Vs. KISHNA
June 10, 1965
SHARMA ROADWAYS Vs. SOHANLAL SONI
July 5, 1965
SHIV NARAIN Vs. STATE OF RAJASTHAN
September 13, 1965
SHIV PYARI Vs. SARDARI
November 11, 1965
SHIVRAJ Vs. BHOLA
December 16, 1965
SHRI BIJAY COTTON MILLS Vs. RASTRIYA MILL MAZDOOR SANGH
April 12, 1965
SHRI BIJAY COTTON MILLS LTD Vs. RASTRIYA MILL MAZOOR SANGH BIJAYNAGAR
April 12, 1965
SHRIRAM Vs. STATE
December 20, 1965
SITARAM Vs. MANGIA
January 19, 1965
SOHAN LAL Vs. GULAB CHAND
May 7, 1965
SOHANLAL Vs. GULABCHAND
May 7, 1965
SOHANLAL Vs. BABULAL
November 19, 1965
SONI BAI Vs. STATE
October 29, 1965
STATE Vs. VISHNUDUTT
November 8, 1965
STATE Vs. DEVI SINGH
September 3, 1965
STATE Vs. DHANPAT
August 25, 1965
STATE Vs. ROOP SINGH
November 24, 1965
STATE Vs. SARDARA SINGH AND OTHERS,
April 16, 1965
STATE Vs. HEERA
May 14, 1965
STATE Vs. BIRDA
April 30, 1965
STATE Vs. LAXMI NARAIN
July 12, 1965
STATE Vs. ROOPA
July 28, 1965
STATE Vs. MANSHARAM
January 19, 1965
STATE Vs. MEERA
February 9, 1965
STATE Vs. JAITH SINGH
March 4, 1965
STATE Vs. BHANWARIA
February 25, 1965
STATE Vs. VIKRAM SINGH
February 26, 1965
STATE Vs. NANDKISHORE
February 19, 1965
STATE Vs. EMPIRE STORES JAIPUR
January 31, 1965
STATE Vs. KHETARAM
March 12, 1965
STATE OF RAJASTHAN Vs. MUKHTIAR SINGH
March 15, 1965
STATE OF RAJASTHAN Vs. RIKHABCHAND
March 22, 1965
STATE OF RAJASTHAN Vs. MANAKLAL
March 12, 1965
STATE OF RAJASTHAN Vs. SOHANLAL
April 16, 1965
STATE OF RAJASTHAN Vs. PUKH RAJ
March 31, 1965
STATE OF RAJASTHAN Vs. BHAGIRATH SINGH
January 20, 1965
STATE OF RAJASTHAN Vs. BAHADUR SINGH
July 28, 1965
STATE OF RAJASTHAN Vs. HEER SINGH
July 14, 1965
STATE OF RAJASTHAN Vs. SHRI MAHARAJKUMAR YASHWANT SINGH
April 30, 1965
STATE OF RAJASTHAN Vs. PANEY KARAN SINGH JAGIRDAR
December 17, 1965
STATE OF RAJASTHAN Vs. MEERA
December 15, 1965
STATE OF RAJASTHAN Vs. DAULATRAM MOOLCHAND
December 10, 1965
STATE OF RAJASTHAN Vs. PATUSARI PUNKAR SAHKARI SAMITI LTD
September 29, 1965
STATE OF RAJASTHAN Vs. CHIMNIRAM CHATHMAL
October 11, 1965
STATE OF RAJASTHAN Vs. PARWATI DEVI
October 19, 1965
SUDARSHANLAL BAJAJ Vs. S P AGARWALA
January 5, 1965
SUKHA Vs. NINNI
September 17, 1965
SULTAN MAL Vs. ISMAIL
November 3, 1965
SUMERMAL RAJMAL Vs. RAMCHANDRA
May 20, 1965
SURAT SINGH Vs. UDA
January 6, 1965
SURESHCHANDRA Vs. BIRDICHAND
May 14, 1965
TARACHAND Vs. NANCHIA
January 14, 1965
THAKUR HANUMAN SINGH Vs. LIKHMA
March 10, 1965
THE STATE OF RAJASTHAN Vs. DUNGAR SINGH
March 23, 1965
UGAM SEE MODI Vs. STATE OF RAJASTHAN
September 16, 1965
UMED SINGH Vs. MANA
March 12, 1965
UNIKAT SANKUNNI MENON Vs. STATE OF RAJASTHAN
November 18, 1965
UNION OF INDIA Vs. NATHILAL
October 20, 1965
UNION OF INDIA Vs. MAHADEO PRASAD
September 15, 1965
UNION OF INDIA Vs. AJMER CLUB AJMER AND THE BOARD OF REVENUE AJMER
July 16, 1965
VEERCHAND Vs. STATE OF RAJASTHAN
October 6, 1965
VEERCHAND MOHANLAL Vs. DHANRAJ JASRAJ
February 17, 1965
VIDYA RATAN Vs. KOTA TRANSPORT CO LTD
May 3, 1965
VIJAI RAJ Vs. SOORAJ ROOP
December 6, 1965
VIJAY RAJ Vs. LAL CHAND
October 14, 1965
VIJAYRAJ AND HEMRAJ Vs. LALCHAND AND NARSINGHDAS
November 14, 1965
VISHWA NATH Vs. STATE OF RAJASTHAN
February 10, 1965