Case Index

Title
Date
A.K. GHATAK Vs. STATE OF ASSAM
March 20, 1965
A.S. KHONGPHAI Vs. STANLEY D.D. NICHOLS ROY AND ANR.
May 26, 1965
ASWINI KUMAR BHOWMICK Vs. DWIJEN DEY
December 8, 1965
BABUBHAI B. PATEL Vs. THE COMMISSIONER OF TAXES AND ORS.
April 28, 1965
BANSHIDHAR SAIKIA AND ANR. Vs. B.K. BHUYAN AND ANR.
May 26, 1965
BIREN DATTA AND ORS. Vs. THE CHIEF COMMISSIONER OF TRIPURA
December 16, 1965
CHANDYPORE TEA ESTATE Vs. COMMISSIONER OF TAXES ASSAM
March 9, 1965
CHIRANJILAL JASRASARIA AND ANR. Vs. MAHABIR DHELIA AND ORS.
May 8, 1965
DULAL CHANDRA MAJUMDAR AND ORS. Vs. UMESH CHANDRA MAJUMDAR
August 13, 1965
DWIJENDRA CHANDRA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
August 4, 1965
EDWINGSON BAREH Vs. STATE OF ASSAM
February 5, 1965
G.N. BEHERE Vs. NANAGRAM BHIKAMCHAND RICE MILLS FIRM AND ANR.
July 22, 1965
GOVERNMENT OF MANIPUR Vs. HORNAPLA TANGKHULNI
June 18, 1965
HAQUE BROTHERS (PRIVATE LTD.) Vs. MAHENDRA NATH SARMA AND ORS.
March 12, 1965
JAGADISH CHANDRA DEY AND ANR. Vs. NILKANTA CHAKRABORTY
April 5, 1965
JANAKI NATH CHAKRABORTY Vs. PRAKASH CHANDRA DUTTA AND ORS.
November 5, 1965
JIBAN CHANDRA SARMA Vs. SUKRAM KALITA AND ANR.
March 20, 1965
JIBAN CHANDRA SARMA AND ANR. Vs. THE STATE OF ASSAM AND ORS.
April 17, 1965
JOGENDRA KUMAR DAS Vs. ASWINI KUMAR CHOUDHURY
November 4, 1965
KA BYRHIEN KURKALANG AND ORS. Vs. THE STATE OF ASSAM AND ORS.
February 9, 1965
KASHILAL AGARWALLA Vs. JAWAHARMAL JASKARAM AND ANR.
July 15, 1965
KSHETRIMAYUM RAGHU SINGH Vs. UNION TERRITORY OF MANIPUR
January 29, 1965
KUTUBUDDIN AHMED JAMIRUDDIN AHMED Vs. ABDUL NOOR CHOUDHURY
April 5, 1965
L.N. PHUKAN Vs. MOHENDRA MOHAN CHOUDHURY
February 24, 1965
LAWRENCE SINGH INGTY Vs. S.K. DATTA AND ORS.
January 22, 1965
MALSAWN LUSHAI AND ANR. Vs. MANIPUR ADMINISTRATION
November 29, 1965
MANG KARAI DEB BARMA Vs. STATE
July 30, 1965
MST. MIRA KHUMBI AND ORS. Vs. USHA RANJAN BHADRA AND ORS.
May 13, 1965
MUKUNDA MOHAN TALUKDAR Vs. K.K. PHUKAN AND ANR.
August 25, 1965
NADIA CHAND DAS Vs. BAISHNAB CHARAN DAS AND ORS.
April 5, 1965
NARBAHADUR DARJEE (IN JAIL) Vs. STATE
February 15, 1965
NRIPENDRANATH GOSWAMI Vs. REGISTRAR, GAUHATI UNIVERSITY
September 14, 1965
RAGHAVA RAJAGOPALA CHARI Vs. STATE OF ASSAM AND ANR.
January 15, 1965
RAJA B N BHUP Vs. COMMISSIONER OF INCOME TAX
March 8, 1965
RAMCHANDRA LACHMINARAYAN Vs. SHILLONG GENERAL PUBLIC
August 30, 1965
RAMESHWARLAL SANWARMAL Vs. COMMISSIONER OF INCOME TAX
May 10, 1965
SHRI ADINATH CHAKRABORTY Vs. THE STATE
March 15, 1965
SHRI LAISRAM NIPAMACHA SINGH Vs. SMT. KHAIDEM NINGOL SAKHI DEVI AND ORS.
June 18, 1965
SMT. JARINA BIBI Vs. BANKA RAY RIANG AND ORS.
April 5, 1965
SMT. RANGAMOYEE CHOUDHURY AND ANR. Vs. SUDHIR KUMAR BHOWMIK KABIRAJ
February 15, 1965
STATE OF ASSAM Vs. MD. HABIBUR RAHMAN
January 6, 1965
STATE OF ASSAM Vs. SIFAT ALI AND ORS
December 2, 1965
TEJENDRA NAMA Vs. TRIPURA ADMINISTRATION
May 14, 1965
THE ABHOYJAN TEA CO. (PRIVATE) LTD. Vs. THE AGRICULTURAL INCOME TAX OFFICER AND ANR.
March 12, 1965
THE GAUR NITAY TEA CO. Vs. STATE OF ASSAM AND ANR.
July 29, 1965
THE MANAGER, PANITOLA TEA ESTATE BELONGING TO JOKAI ASSAM TEA CO. LTD. Vs. THE CONCILIATION OFFICER (LABOUR INSPECTOR) AND ANR.
September 6, 1965
THE MANGEMENT OF TOCKLAI EXPERIMENTAL STATION CINNAMARA Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
July 15, 1965
TOLARAM DAGA Vs. COMMISSIONER OF INCOME TAX
March 30, 1965
WORKMEN OF APPIN TEA ESTATE Vs. INDUSTRIAL TRIBUNAL
June 24, 1965