Case Index

Title
Date
A.R. GHOSH AND 2 ORS. Vs. THE STATE
December 22, 1965
AINTHA STREE Vs. MAHAPATRA BALARAM DAS
December 3, 1965
AJATI PADHAN Vs. THE STATE
November 12, 1965
AJIT KUMAR DAS Vs. THE STATE OF ORISSA AND 3 ORS.
October 29, 1965
ALARAKSHI BIBI Vs. UJALA BIBI
July 15, 1965
ANANDA PANDA Vs. GOPI SAHU AND 4 ORS.
September 19, 1965
ARJUNA SAHU AND ANR. Vs. THE STATE
May 5, 1965
ARUN KUMAR PATRA Vs. SUDHANSHU BALA PATRA
December 6, 1965
AUNAPURNA SAPPANI Vs. JASODA SAHUANI AND ORS.
August 20, 1965
BAIDHAR BEHERA AND ORS. Vs. PRANABANDHU MAHARATHA
July 21, 1965
BAIRAGI MEKAP Vs. JAGANNATH TEMPLE MANAGING COMMITTEE
August 6, 1965
BALLABHA PANI AND ANR. Vs. JASODHARA PANI
February 22, 1965
BALUNKI PRADHAN Vs. BENUDHAR PRADHAN
February 8, 1965
BAMAN CHANDRA ACHARYA Vs. BALARAM ACHARYA
July 30, 1965
BANAMALI BHADRA Vs. JADUNATH PRADHAN
December 2, 1965
BANAMBER MAHARANA Vs. STATE
November 2, 1965
BANCHHANIDHI SAMANTASIMHAR Vs. PANCHANAN PRADHAN AND 2 ORS.
September 1, 1965
BANDU PADHAN Vs. BAMDEB SENAPATI
November 19, 1965
BANSHIDHAR NAIK Vs. LAXMIPRASAD PATNAIK
April 9, 1965
BAURIBANDHU PATRA Vs. SAGAR MALLA
July 29, 1965
BHAGABAN MISRA Vs. ANTARYAMI NANDA AND ORS.
June 29, 1965
BHAGABAN PATRA AND ANR. Vs. THE STATE
April 26, 1965
BHAGABAT GOSSAIN MARFATDAR DURGA CHARAN BHUYAN Vs. GOPI BHOI
April 15, 1965
BHAGABAT PANDA AND RAGHUNATH PATRA Vs. BHAGABAN TRIPATHY AND 11 ORS.
December 22, 1965
BHIMA MOHAPATRA Vs. KRISHNACHANDRA RATH
December 21, 1965
BIJOYANANDA DAS Vs. SIRISH CHANDRA DAS
September 17, 1965
BINAYAK SWAIN AND ANR. Vs. THE STATE OF ORISSA
April 9, 1965
BINAYAK SWAIN AND ORS. Vs. RAMESH CHANDRA PANIGRAHI
January 25, 1965
BISWANATH NAIK Vs. JAHARALI KHAN
February 26, 1965
BISWANATH SAHOO Vs. STATE OF ORISSA
March 10, 1965
BISWESWAR MISRA Vs. SWETAKUMAR PANIGRAHI
February 9, 1965
BRUNDABAN KAR AND 5 ORS. Vs. STATE
December 3, 1965
BUDA KIRSANI Vs. THE STATE
April 24, 1965
CHANDRA MAJHI AND 3 ORS. Vs. THE STATE
October 29, 1965
CHANDRA SEKHAR MISRA Vs. GOBINDA CHANDRA DAS
April 21, 1965
CHENIA ALIAS DHANAR DOMB Vs. STATE
October 14, 1965
CHERUNGU BOIPARI AND ANR. Vs. THE STATE
November 22, 1965
CHINTAMANI NAIK Vs. PANCHANAN NAIK AND ORS.
July 28, 1965
CHINTAMANI THAPA AND 11 ORS. Vs. STATE
December 16, 1965
CHOUDHURY MADHUSUDAN DAS Vs. JOGI SAHU
September 4, 1965
DAITARI MOHAPATRA Vs. UCHHAB SAHU AND ORS.
January 13, 1965
DANPAT MALI @ DANPAT Vs. THE STATE
April 15, 1965
DASU PAIKRANI Vs. STATE
October 20, 1965
DEBI RANI CHOUDHURY AND ANR. Vs. RAMA CHANDRA CHOUDHURY
December 8, 1965
DHRUBA CHARAN KHANDAL Vs. DINABANDHU PATRI
March 31, 1965
DIBAKAR PRADHAN AND ANR. Vs. STATE
November 27, 1965
DINABANDHU PATNAIK AND ANR. Vs. ANANTA CHARAN SAHU AND ANR.
April 8, 1965
DUKHISHYAM SAHU Vs. BIDYADHAR SAHU
April 7, 1965
DULA DEI Vs. KRUPASINDHU PATNAIK
February 23, 1965
DURYODHAN PANIGRAHI Vs. LILABATI PANIGRAHI
July 23, 1965
DWARAKA ALIAS DWARAKA PRASAD AGARWALLA AND ANR. Vs. MST. SASHIPRABHA GOUNTIANI
July 13, 1965
FOOD INSPECTOR OF PURI MUNICIPALITY Vs. K C ANJANAYULU
June 23, 1965
FOOD INSPECTOR PURI MUNICIPALITY Vs. ARJUNDAS AGARAWALLA
June 23, 1965
GANDHARVA JENA Vs. STATE
November 18, 1965
GANESH PRASAD BHAGAT Vs. ANUGRAHANANDA SAHU
March 23, 1965
GANGADHAR PARIDA AND Vs. THE STATE
May 4, 1965
GAURI PRASAD DEHURI Vs. STATE OF ORISSA
April 9, 1965
GOLAK CHANDRA BISWAL Vs. STATE OF ORISSA
April 7, 1965
GOLAKBEHARI KANUNGO Vs. SIU BAI
June 25, 1965
HADI KIRSANI Vs. STATE
April 27, 1965
HADIANI BEWA AND 5 ORS. Vs. BABAJI SAHOO
February 13, 1965
HARA PRASAD PANDA Vs. HIRAMONI DEI
March 29, 1965
HAREKRUSHNA MOHANTY Vs. ADIKANDO BEHERA
September 22, 1965
HARIBANDHU SATPATHY Vs. CHANDRASEKHAR SURENDRA SINGH
March 12, 1965
HARIHAR BAHINIPATY Vs. STATE OF ORISSA
March 3, 1965
HARIHAR MISRA Vs. NARHARI SETTI SITARAMIAH
April 2, 1965
HEDAYAT MAHAMMAD SHAH SAHAJI AND ORS. Vs. KINU CHARAN LENKA
November 17, 1965
HEMA DIBYA Vs. AMARENDRA KISHORE DAS
July 7, 1965
HEMCHANDRA DANSANA Vs. DOLAMANI DANSANA
January 15, 1965
HEMCHANDRA PATRA Vs. GOPAL PANIGRAHI
August 20, 1965
HRUSHI ALIAS SUKDEV PATRA Vs. THE STATE
October 26, 1965
IN RE: RADHU GANTAYAT AND 14 ORS. Vs. STATE
February 8, 1965
ISHWAR CHANDRA MOHANTY Vs. STATE OF ORISSA
October 26, 1965
JAGA KISHAN Vs. BENIMADHAB SUPAKAR
September 23, 1965
JAGANNATH BISOI Vs. STATE
January 21, 1965
JAGANNATH SAHU Vs. STATE
April 15, 1965
JAHARA PANIGRAHI Vs. ULA PANIGRAHI
January 19, 1965
JAMMULA SRIRANGAM BROS Vs. SALES TAX OFFICER
April 24, 1965
JASODA SAHUANI Vs. SATYABHAMA SAHUANI
August 20, 1965
JHAMPURI BEWA Vs. STATE OF ORISSA
July 3, 1965
K SEETHAMMA Vs. K KAMESWAR RAO
July 16, 1965
KANDURI SAHU Vs. NIDHI SAHU
April 9, 1965
KANHU CHARAN SARAF Vs. RADHAMOHAN PADHI
April 9, 1965
KAPIL CHARAN PATNAIK AND ANR. Vs. ARTABANDHN MISRA
January 22, 1965
KARAMSANI MATARI Vs. NATHA MATARAI
September 22, 1965
KESHAR DEO VERMA Vs. STATE OF ORISSA AND 2 ORS.
August 22, 1965
KHEMA PADHAN Vs. GUNA SAHU AND ORS.
August 10, 1965
KISHANLAL SAHU Vs. MADHABANANDA PANI
January 6, 1965
KRUSHNA CHANDRA PANDA AND ANR. Vs. SHYAMASUNDAR BEHERA
January 5, 1965
KRUSHNA SAHU Vs. CHAITAN DAS
July 21, 1965
KUNJ BEHARI DAS Vs. CHANCHALA DAS
April 21, 1965
KUNU ALIAS MURALIDHAR PADHAN Vs. BUDHU SAHU
January 12, 1965
KUSA PARIDA Vs. BAISHNAB MALIK
July 19, 1965
KUSAI SWAIN AND ANR. Vs. MADAN MOHAN MOHANTY AND ORS.
January 25, 1965
LATABATI PATRANI Vs. DHUBANI PADHANI
July 27, 1965
LENGU SATCHIDANANDA MISRA Vs. STATE
January 25, 1965
LOKANATH OTA Vs. BRUNDABAN CHANDRA OTA AND ORS.
January 30, 1965
LOKANATH PANDA Vs. STATE
November 13, 1965
M SUBBA RAO Vs. STATE
April 22, 1965
MADAN MOHAN RAI Vs. SM. NILADRI DEI
December 21, 1965
MADHUSUDAN KISAN Vs. RENGTU KISHAN AND 5 ORS.
December 17, 1965
MAHESWAR MISRA Vs. HINDUSTHAN STEEL LTD. AND ANR.
June 28, 1965
MANGO LOHORA Vs. STATE
March 16, 1965
MAYADHAR SUBUDHI TANA Vs. ORISSA BOARD OF WAKFS
August 24, 1965
MD. YUSUF AHMED RAHIM Vs. NARESH CHANDRA SARKAR AND ORS.
April 16, 1965
MOOCHIA NAIK Vs. STATE
December 13, 1965
MURALI PATEL Vs. PURUSOTTAM BHATI
January 25, 1965
MURARILAL GARG Vs. STATE
November 2, 1965
NANDA KISHORE PANIGRAHI Vs. COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
August 14, 1965
NANDA PENTHOI AND ANR. Vs. PADAN PENTHOI AND ORS.
August 27, 1965
NANDA ROUT Vs. BAISHNAB CHARAN ROUT AND ORS.
July 16, 1965
NARAYAN ROUT Vs. KISHORE CHANDRA PADHI
November 5, 1965
NATABAR BEHERA Vs. STATE
March 12, 1965
NATABAR DEBATA Vs. DISTRICT MAGISTRATE AND ORS.
March 30, 1965
NATABAR NANDA Vs. STATE OF ORISSA, REPRESENTING THE COLLECTOR OF BALASORE
May 4, 1965
NILA NAIK Vs. SHYAMSUNDAR MOHAPATRA
September 22, 1965
P NARAYAN RAO Vs. STATE
May 25, 1965
P.S.N. MURTY Vs. D.V. SURYANARAYAN AND ANR.
December 21, 1965
PADIA PATRA Vs. STATE
December 8, 1965
PADMANAV PATNAIK Vs. KASHINATH MANDOI
September 15, 1965
PANGI JOGI NAIK Vs. STATE
January 15, 1965
PARBATI DEI Vs. ALUPATI DUKHISHYAM PATRA
May 4, 1965
PARIKSHIT SAI Vs. INDRA BHOI
July 20, 1965
PRABHULAL POTADIA Vs. STATE
August 3, 1965
PRAHALAD RA Vs. NARASINGH MAHAPATRA AND ORS.
April 19, 1965
PRASANTA KUMAR PATNAIK Vs. HADU @ W. HADIBANDHU SAHU AND ORS.
February 16, 1965
PURI MUNICIPAL COUNCIL Vs. BANA DAS
December 23, 1965
PURNA CHANDRA BEHERA Vs. STATE
November 27, 1965
PURNA CHANDRA RATH Vs. HARIBANDHU PATNAIK
September 14, 1965
RABINDRANATH SUBUDHI Vs. SIMHADRI SUBUDHI AND ORS.
July 30, 1965
RADHABALLAV MATH ENDOWMENT Vs. FAKIR PRADHAN
June 29, 1965
RADHACHARAN DAS BABAJI Vs. BHIMA PATRA
April 20, 1965
RADHU PANKAJ DAS AND ORS. Vs. UPENDRANATH PANDA
August 3, 1965
RAGHUNATH BEHERA Vs. PURNA CHANDRA MAHANTA
November 18, 1965
RAJENDRA NARAYAN SINGH DEO Vs. STATE OF ORISSA
December 17, 1965
RAJU DAS Vs. STATE
November 11, 1965
RAM CHANDRA NAYAK Vs. STATE
November 2, 1965
RAMCHANDRA CHINTADA RAMUDU Vs. STATE AND ANR.
July 20, 1965
RAMESH CHANDRA MOHAPATRA Vs. STATE
October 18, 1965
RAMESWARLAL KHANDELWALLA Vs. STATE
November 12, 1965
RAMESWARLAL KHANDELWALLA Vs. STATE
November 17, 1965
RAMKRISHNA GOCHHIKAR Vs. GADHADHAR PUJAPANDA
December 23, 1965
RAMKUMAR AGARWALLA Vs. STATE OF ORISSA
January 1, 1965
RATNAKAR DAS Vs. STATE
September 22, 1965
RATNAKAR NAIK SECOND PARTY NOS 1 TO 3 Vs. GOLAKH CHANDRA SAMAL FIRST PARTY SECOND PARTY
January 21, 1965
REKHA JENA Vs. MANORANJAN JENA
March 16, 1965
SADANANDA MOHAPATRA Vs. STATE
February 17, 1965
SAGUA BARIK Vs. BICHINTA BARIK
July 3, 1965
SAILA BEHARI CHATTERJEE Vs. STATE OF ORISSA
September 23, 1965
SANATAN MAHALLIK Vs. STATE
December 8, 1965
SANTOSH KUMAR SAMANT Vs. RAJA SRI BIRACHANDRA JADUMANI DEO
January 14, 1965
SAROJINI DEVI Vs. BIKRAM NANDA AND ORS.
February 2, 1965
SAYED ABDUL HAQUE Vs. STATE
November 4, 1965
SHYAM SUNDAR SAHU AND ORS. Vs. PURNA CHANDRA PATRA AND ANR.
November 5, 1965
SHYAMAHARI MOHANTY Vs. GADADHARNATH SHARMA AND ORS.
October 12, 1965
SIBAPADA GHOSE MANDAL Vs. UNION OF INDIA
August 14, 1965
SITA BEWA Vs. BIMBADHAR ROUT AND 4 ORS.
March 31, 1965
SK MAKBUL Vs. SK SIDIK
May 4, 1965
SRI RAM DAYALU DAS BABAJI Vs. DUKHA JENA
April 14, 1965
SRI SRINIVAS RAMANUJA DAS Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS
April 6, 1965
SRIMATI SNEHALATA DAS AND ANR. Vs. PRAFULLA KUMAR PATNAIK
September 4, 1965
SRIMATI SOUDAMINI MISRA, D. HR. Vs. FAGUNMANI KHUNTIA AND ANR.
November 27, 1965
SRINIVAS RAMANUJ DAS Vs. COMMISSIONER OF INCOME-TAX
April 14, 1965
STATE Vs. HARIS CHANDRA KAR MOHAPATRA
May 5, 1965
STATE Vs. MADHUSUDHAN RAM
June 21, 1965
STATE Vs. DHULESWAR DAS
July 29, 1965
STATE Vs. MD SAMSUR
July 22, 1965
STATE Vs. MAN MOHAN LAL
December 23, 1965
STATE Vs. UMA CHARAN RAM
October 26, 1965
STATE Vs. SIKKA SUNA AND 2 ORS.
October 18, 1965
STATE Vs. UPENDRA CH. BHOUMIK AND ANR.
July 20, 1965
STATE Vs. BISESWARLAL AND 3 ORS.
December 17, 1965
STATE Vs. CHAITU KISAN AND 9 ORS.
December 23, 1965
STATE OF ORISSA Vs. BANAMALI BABU
April 1, 1965
STATE OF ORISSA Vs. GANGADHAR SUBUDHI
August 27, 1965
STATE OF ORISSA Vs. R C CHOWALA
October 15, 1965
STATE OF ORISSA Vs. JILLUDUMUDI VENKATARAJ
September 9, 1965
STATE TRANSPORT CONTROLLER Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
May 6, 1965
SUBAS CHANDRA MAHAPATRA Vs. THE STATE
January 20, 1965
SUKEDEB BARIK Vs. PANCHAN BARIK
November 18, 1965
SURENDRANATH PANDA Vs. THE STATE OF ORISSA AND ORS.
August 24, 1965
TARAMANI DASI Vs. GOPAL CHARAN DAS
April 15, 1965
THE STATE OF ORISSA Vs. GOURI CHARAN KANUNGO AND
July 27, 1965
THE STATE OF ORISSA AND ORS. Vs. BHAKTA CHARAN NAIK AND ORS.
January 15, 1965
THE UNION OF INDIA (UOI) REPRESENTING THE GENERAL MANAGER OF THE S.E. RAILWAY AND ORS. Vs. HAJI ABDUL RAHIMAN JAHI ABDUL
February 12, 1965
UDE SINGH Vs. STATE
December 23, 1965
UGRASEN MUKHI Vs. STATE
December 15, 1965
UNION OF INDIA Vs. PRABHULAL HARILAL
December 20, 1965
UNION OF INDIA Vs. KALIKA SINGH
April 14, 1965
UNION OF INDIA (UOI) Vs. BANKA BEHARI DAS
April 30, 1965
UNION OF INDIA (UOI) AND ANR. Vs. KALINGA CONSTRUCTION COMPANY (PVT.) LIMITED
February 18, 1965
UPENDRANATH KANUNGO Vs. STATE AT THE INSTANCE OF HADIBANDHU KANUNGO
November 22, 1965